About the Organisation
Noida Legal Service Trust (NLST) is a registered NGO dedicated to ensuring that justice is not a luxury, but a right for everyone. Founded by Mr. & Mrs. Awana and guided under the leadership of Chairman Shri Peetam Awana, NLST works tirelessly to provide free legal aid, representation, and awareness to socio-economically disadvantaged individuals who cannot afford legal services.
Eligibility
- Law students looking for meaningful, practice-oriented experience
- Individuals committed to social justice, public service, and professional ethics
Why Join as a Law Student?
- Boost Your CV with practical legal aid experience
- Flexible Internship: Available in both online and offline modes
- Court Exposure: Observe real proceedings & assist in live cases
- Mentorship from practicing lawyers & legal experts
- Hands-on Drafting Practice:
- RTI Applications
- Public Interest Litigations (PILs)
- RBI Ombudsman Portal Complaints
- E-filling Of Cases
- Police Complaints & Legal Notices
- Field Work: Legal awareness camps in both rural and urban areas
- Certificate of Internship & Social Service
- Make Real Social Impact: Assist the underprivileged in accessing justice
- Lifetime Membership of Noida Legal Service Trust.
Key Details
- Internship Mode: Virtual (Remote)
- Internship Period: September 2025
- Organization: Noida Legal Services Trust (NLST)
How to Apply?
Interested candidates can apply online via the link given at the end of the post.
Click here to apply.
Click here for LinkedIn Notification.
Picture Source :
