About Veto AI
Vetoai is a Leading worldwide supplier of legal, regulatory, Legal research tool , and business data and analytics, Vetoai Legal & Professional assists clients in boosting output, enhancing decision-making and results, and promoting the rule of law globally.
About the Internship
They’re building AI systems designed for real legal work — drafting, research, and procedural workflows.
They’re looking for final year law students to work directly with our team on testing, improving, and shaping tools used by lawyers.
This is hands-on work. You won’t be observing — you’ll be actively testing, refining, and helping build systems intended for daily legal practice.
Areas you can work in:
- Product Testing: Test AI-generated legal drafts across civil, criminal, corporate, and tax matters. Identify inconsistencies, reasoning gaps, and reliability issues.
- Legal Research & Ideation: Help develop new use-cases and workflows aligned with real legal practice. Contribute to improving legal accuracy and structure.
- Growth & Marketing: Work on positioning legal AI for lawyers, law firms, and legal teams. Assist with outreach, messaging, and strategic initiatives.
Eligibility
Final year law students (5th year – 5 year course / 3rd year – 3 year course) interested in legal practice and technology.
What you’ll gain?
- Direct exposure to building legal AI tools.
- Close interaction with the core team.
- Practical insight into how technology is reshaping legal workflows.
- Certificate and potential long-term opportunity based on performance.
Duration
4–8 weeks.
Mode
Remote / Hybrid.
How to Apply?
If this interests you then mail your CV to the mail given below.
Contact
Email: vimarsh@vetoai.ai.
Click here for the LinkedIn Notification.
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