About Subway
Subway India began its humble journey in 2000 with the opening of its first store in Saket, New Delhi.
Initially operating as a franchise-owned business, Subway expanded its presence across the country, focusing on providing fresh and customizable food options.
About the Internship
The interns will be expected to work on initial drafts of all legal documentation for new sites, which requires review and finalisation of leases and leave and license agreements.
Coordination of diligence exercise, review of diligence findings, case law and legal research on legal issues and preliminary drafting.
In addition to this, the intern will be expected to progressively advance to preparing issues lists, working on preparing comments on legal drafts and responses and to revert received from counter parties.
Location
Mumbai and Gurugram Offices | Remote working option not available.
Eligibility
Applicants must either be in the final year of their undergraduate programs or should already have an LLB degree.
Duration
Joining: Immediate Basis.
Duration: 2 months.
Remuneration
As per industry standards.
How to Apply?
Interested candidates share your CVs to:
Gurgaon : HRNorth@subway.in, Cc – yjotwani@subway.in.
Mumbai : dgite@subway.in, Cc – yjotwani@subway.in.
Write an email with the email subject line “Application for Legal Internship”.
Contact
Email: yjotwani@subway.in.
Click here for the Notification.
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