About the Commission
Delhi State Consumer commissions play a crucial role in resolving disputes between consumers and sellers or service providers. The consumer dispute redressal system is designed to provide a quick and effective remedy to consumers who face issues with products or services.
Roles & Responsibilities
- Briefing of Daily Case files.
- Research Work: Conducting in-depth research, and assisting in drafting of Judicial orders and Judgments.
Eligibility
- A law student from a recognized college/university in India.
- The candidate should have a sound knowledge of the first law principles and publications.
Other Skills
The candidate should have sound knowledge of computer application and packages [M.S. Word, M.S. Excel, Power Point]. The candidate should have good command over English (spoken as well as written) and should have experience of research activities.
Mode
Offline.
Duration
Minimum two months.
Working Hours
10:00 AM. Till 5:30 PM.
Stipend
No Stipend.
How to Apply?
Interested candidates may apply by sending their C.V. and cover letter on email at scdrcinternships@gmail.com latest by March 15, 2024 with “Applying for the internship program for February & March/March & April” in the subject line. The date and time of the interview shall be intimated only to the shortlisted candidates in due course.
Location
New Delhi, India.
Contact
Email: scdrcinternships@gmail.com
Picture Source :
