About Sahas Legal Services
Sahas Legal Services is a multi-disciplinary compliance and legal consultancy firm committed to making regulatory obligations simpler and more efficient for businesses.
About the Opportunity
We are excited to announce that Sahas Legal Services is looking to hire 6 legal interns for our Compliance & Litigation team.
This is a fantastic opportunity for law students to gain hands-on experience in a dynamic legal environment.
We offer you the chance to work on real-life cases, collaborate with experienced professionals, and be exposed to diverse legal fields. Work timings are 11:30 AM to 6:30 PM, 6 days a week (with rotational week-offs).
Roles and Responsibilities
- Regulatory Compliance and Legal Research
- Litigation Support, including attending court proceedings
- Drafting Legal Documents and Client Interaction
- Real-world exposure to Compliance Frameworks and Corporate Law
Eligibility Criteria
- Law students (3rd year or above in a 5-year course/ 2nd year or above in a 3-year course)
- Students with strong research and drafting skills, punctuality, and a dedication to learning.
Stipend
We reward interns based on their contributions. High-performing interns may be offered a pre-placement opportunity after the internship.
How to Apply?
Interested candidates can send their CV and a brief cover letter to sahaslegalservices@gmail.com with the subject: “Internship Application – Compliance & Litigation – [Your Name]”.
Location
2nd Floor, Plot No. 76, Sector 17, Vashi, Navi Mumbai, 400703.
Click here for LinkedIn Notification.
Picture Source :
