About the Opportunity

Keshav Baheti, Advocate, Supreme Court of India, is currently looking for Interns at their office.

Eligibility

Law Students of 3rd year onwards of 5 year course and 2nd year onwards of 3 year course for internship for the month of April, 2026.

Main Responsibilities

Main Responsibilities of Intern will be to prepare brief notes and the case and to translate the documents from vernacular language to English language and to draft small applications for Petitions, formatting of Petitions, Suits, Appeals, etc.

Work Timings

10:00 AM to 6:00 PM.

Duration of Internship

Minimum 1 month- Maximum Depends upon the quality of work done by the intern.

Stipend

No Stipend will be provided, but out-of-pocket expenses will be reimbursed.

Location

Address: G-6, Hans Bhawan, Wing-II, ITO, Near Supreme Court, New Delhi- 110002.

Application Procedure

Please send the application to advocatekeshavbaheti@gmail.com.

Contact Details

Keshav Baheti, Advocate, Email: advocatekeshavbaheti@gmail.com.

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