About the Opportunity
Offering 2-3 paid internship positions for a 21-day internship at the office of Adv. Hiya Prakash. This is a unique opportunity for law students to work on legal matters related to POSH (Prevention of Sexual Harassment at the Workplace), and to gain valuable experience in Public Interest Litigation (PIL).
Number of Vacancies
2-3
Mode
Remote.
Roles and Responsibilities
Legal research and assistance with drafting documents on POSH and workplace harassment. Contribute new insights into the challenges of sexual harassment laws.
Eligibility Criteria
BALLB/BBA LLB students in their 3rd, 4th, or 5th year, or LLM students with a keen interest in gender rights, workplace law, and advocacy. Strong research, writing, and analytical skills.
Stipend
Rs. 2000.
How to Apply?
Send your resume and a brief statement of interest to hiyaprakash54@gmail.com. Shortlisted candidates will be invited for a virtual one-to-one discussion to further explore their interest in the subject matter of the internship.
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