About Senlex Chambers
The Chambers deals with civil as well as criminal litigation, including Writ Petitions (civil) arising out of Delhi Development Authority matters, Original side matters, property matters, matrimonial matters, child-custody, adoption, etc.
The Chambers is also involved in several domestic as well as international Arbitrations (on the adjudication side).
About the Opportunity
Long-term Internship Applications are invited from February 2026 onwards at Senlex Chambers, founded by Hon’ble Mr Justice (Retd.) Vikramjit Sen, Former Judge, Supreme Court of India, & managed by Ms Mrinalini Sen, Standing Counsel for the Delhi Development Authority.
Mode
Offline.
Eligibility Criteria
Candidates in their 4th / 5th year of their 5-year law course and 2nd / 3rd year of the 3-year law course will be preferred and those with prior litigation / Arbitration internship experience before the District Courts in Delhi as well as the High Court of Delhi.
How to Apply?
Interested candidates can apply through the link given below this post.
Application Deadline
Deadline to apply for an internship is at least 2 weeks before your desired internship period/ month.
Location
The Office is located at D-2, School Lane, Kalindi Colony, New Friends Colony, New Delhi-110065.
Click here to Apply.
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