About the Organisation
Parens Patrice is a Delhi-based legal organization engaged in litigation, research, and legal drafting, located at D-143, LGF, Lajpat Nagar–I, New Delhi.
The organization deals with a broad range of matters including Constitutional Law, Corporate and Commercial Litigation, Arbitration, and Civil Disputes. Our work emphasizes analytical research, precision in drafting, and courtroom experience before the Delhi High Court, NCLT, CAT, and District Courts.
Eligibility / Qualification
Pursuing B.A. LL.B or LL.B
Number of Interns Required
10
Duration
2 Months
Location
D-143, LGF, Lajpat Nagar–I, New Delhi
Work Timings
10:00 AM to 7:00 PM (Monday to Saturday)
Mode
On-site (Delhi-based)
Stipend
No stipend (academic and professional exposure only)
How to Apply?
Interested candidates may directly apply by sending their CV and a short cover letter to advadityarathi@gmail.com with the subject line “Application for Internship at Parens Patrice – [Your Name]”.
Role & Responsibilities
Interns will be involved in:
- Assisting with file management, documentation, and case preparation for arbitration.
- Conducting in-depth legal research and preparing analytical notes.
- Drafting petitions, written statements, replies, and affidavits.
- Preparing case briefs and arguments for ongoing matters.
- Attending court proceedings before the Delhi High Court, NCLT, CAT, and District Courts.
Contact
Email: advadityarathi@gmail.com
Contact Number: 9868875253
Address: D-143, LGF, Lajpat Nagar–I, New Delhi – 110024
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