About the Opportunity

Office of Advocate-on-Record Aditya Sharma is inviting applications from motivated and sincere law students for an internship for the month of March 2026.

This opportunity is ideal for students who wish to gain practical exposure to Supreme Court practice and litigation work.

What You’ll Gain

  • Hands-on exposure to Supreme Court matters
  • Assistance in drafting, legal research, and case preparation
  • Practical understanding of filings, procedure, and court work
  • Guidance and mentorship in litigation practice

Eligibility Criteria

  • Law students with prior internship or basic litigation exposure preferred.
  • Strong legal research and drafting skills
  • Interest in constitutional law, civil litigation, and Supreme Court practice
  • Punctual, responsible, and willing to learn in a professional legal environment

How to Apply?

Interested candidates may send their CV along with a brief note of interest to kharbaditi3@gmail.com. Only shortlisted candidates will be contacted.

Location

Delhi.

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