About the Organisation
We are an established legal practice providing comprehensive legal services in the areas of Railway, Civil, Criminal, corporate law, commercial litigation, contract drafting, and advisory services among other things. The organisation focuses on delivering practical, research-driven, and client-oriented legal solutions while fostering a strong learning environment for young law professionals.
Eligibility / Qualifications
- Law students pursuing 3-year or 5-year LL.B. course
- Preference to 3rd year onwards (5-year course) and 2nd year onwards (3-year course)
- Strong legal research and drafting skills
Main Responsibilities
- Legal research on statutes, case laws, and regulatory frameworks
- Drafting of notices, contracts, pleadings, and legal opinions
- Assisting advocates in court matters and case preparations
Number of Interns required
5
Location
Remote/ On-site (Guwahati)
Work Timings
0 AM to 6 PM
Who Can Apply?
- Law students eager to gain practical exposure
- Candidates who can commit for the entire internship duration
- Individuals with a genuine interest in litigation
Stipend- No Stipend. Internship Certificate will be provided upon successful completion
Duration of Internship
1 month (Extendable based on performance and requirement)
Application Procedure
Interested candidates may apply by sending:
- Updated CV
- Short cover email mentioning area of interest and availability
Interested Candidates can mail on unnati.advocate@gmail.com.
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