About the Office of Adv. Ashwini Upadhyay

The office has practise at Supreme Court, Delhi High Court, NCLAT.

About the Internship

The office of Adv. Ashwini Upadhyay is inviting applications for a One-month internship program commencing 9 March 2026. The internship may be extended based on performance.

Key Areas of Work:

  • Constitutional Law (Public Interest Litigation).
  • Civil and Commercial Law- IPR, Insolvency, Service Law.

Eligibility

Open to Undergraduates enrolled in 3 or 5-year LLB courses.

Mode

Offline-6 days/week.

Stipend

Interns will be remunerated.

Important Dates

  • Deadline: March 5th, 2026.
  • Commencement of Internship: March 9th, 2026.

How to Apply?

Interested Candidates may apply by emailing their CV and Cover Letter to the mail given below, on or before 5th March, 2026.

Shortlisted candidates will be assessed through an Online interview.

This internship offers rigorous training in legal research and drafting, real courtroom exposure, and the opportunity to work within a dynamic constitutional litigation practice.

Contact

Email: aku.adv@gmail.com.

Click here for the LinkedIn Notification.

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