December 08, 2018:

Negotiators in the Polish city are talking about rich countries taking the lead in implementing the agreement & the less well-off taking action in accordance with their capacities.

Global negotiations under way in Katowice, Poland, to evolve a rulebook for enforcing the 2015 Paris agreement to curb climate change have made little headway a week into their fortnight’s duration amid persisting differences over key issues such as climate finance.

Delegates to COP24, as the 24th Conference of the Parties to the United Nations Framework Convention on Climate Change is known, are discussing a 307-page draft rulebook that will spell out how various provisions of the agreement kick in to force.

The draft deals with issues such as periodic reporting of action being taken by the 195 signatories to the accord in meeting the so-called nationally determined contributions (NDCs) they had committed to, how much finance will flow in from developed to developing countries to mitigate the effects of climate change & in what form (bilateral or multilateral loans or grants).

Government officials & representatives of non-government organisations at COP24 said progress has been slow & major disagreements persist on key issues.

Environment secretary CK Mishra, who returned last week from the negotiations, said: “There is good momentum. We are not sure yet if the outcome will be optimum.”

Developed countries were to contribute an annual $100 million to developing nations to mitigate the effects of climate change under the Paris agreement.

Developed countries are not spending enough to mitigate the impact of climate change, the Indian ministry of finance submitted at COP24. In a paper titled ‘3 Essential “S”s of Climate Finance — Scope, Scale & Speed: A Reflection’ released on the sidelines of the conference, the ministry questioned climate finance values being reported by developed countries as having been transferred by them to developing countries.

The ministry quoted a recently released report of the standing committee on finance by the United Nations Framework Convention on Climate Change (UNFCCC), which assessed the total climate finance flows based on the biennial assessment reports of developed countries.

The total climate-specific finance flows from Annex II Parties (which include the US, Australia & European Union) in 2016, according to this report, amounted to only around $ 38 billion which is less than 40% of the $100 billion target of climate finance.

The negotiations will continue for another week until December 14. Ministers of the negotiating countries will meet next week to iron out the differences.

In the first week of the Katowice conference, scientists from the Intergovernmental Panel on Climate Change (IPCC) briefed delegates about the consequences of not meeting their climate goals & the urgency for enhancing the goals to prevent global warming of 2 degrees Celsius above pre-industrial levels.

An IPCC report in October, titled ‘Global Warming of 1.5 Degrees’, warned that the Earth will face devastating consequences of climate change if the world fails to keep global warming within 1.5 degrees Celsius of pre-industrial levels. The UN 1.5-degree report also warned that India will be one of the worst affected by heat stress resulting from climate change.

Crops, plantations, even livestock in 151 districts, or slightly more than one-fifth of the total districts in India, are susceptible to the impact of climate change, according to an annual review by the Indian Council of Agricultural Research (ICAR), a wing of the agriculture ministry.

Climate scientists are hoping that negotiators take their warnings seriously.

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