July 2, 2019:
More than 200 Sri Lankan refugees living in Tamil Nadu's Madurai district for 29 years submitted petitions to collector's office on Monday to seek the Indian citizenship.
As many as 457 Sri Lankan refugees have been living in Madurai ever since they fled their worn-torn nation in 1990, at the height of the civil war in Sri Lanka. Since then, they have been living in the refugee camps provided by the Tamil Nadu government.
"During the final war in Sri Lanka, we took refuge in India. We are grateful to the Government of India & the Government of Tamil Nadu for all the necessary facilities," Sri Lankan refugee KS Jeevan told media outside the district collector's office.
The lack of Indian citizenship makes it difficult for these refugees to apply for a secured job.
"It has been 29 years since we came to India & we need to get Indian citizenship. Due to the lack of Indian citizenship, we could not go to any job. We have come to the Madurai District collector today demanding Need for
Indian citizenship of Tamil Nadu government," he added.
"We want the Indian citizenship, especially for our children," said Pumati, a refugee. "Whenever we tell them they could go back to Sri Lanka, they refuse & tell us that they were born in India & would live in India. They should be granted Indian citizenship."
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