The Union Cabinet, on Wednesday, approved the signing of a memorandum of understanding (MoU) in the field of judicial cooperation, between India and Judicial Service Commission of Maldives.
The MoU will provide a platform to tap benefits of Information Technology for court digitization, and can be a potential growth area for the IT companies and start-ups in both the countries, a statement from the Law Ministry said.
This is the eighth MoU signed between India and other countries in the field of Judicial Cooperation.
With the signing of this agreement on cooperation in the field of law and justice, the good relations between the two countries will receive further impetus.
"It will not only enable exchange of knowledge and technology in judicial and other legal areas between the two countries but will also further the objectives of 'Neighbourhood First' policy", the statement added.
This is the eighth MoU signed between India and other countries in the field of Judicial Cooperation.
With the signing of this agreement on cooperation in the field of law and justice, the good relations between the two countries will receive further impetus.
"It will not only enable exchange of knowledge and technology in judicial and other legal areas between the two countries but will also further the objectives of 'Neighbourhood First' policy", the statement added.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
Source Link
Picture Source :
