In a major setback for Bollywood actress Kangana Ranaut, the High Court of Bombay dismissed her petition seeking the quashing of the criminal defamation proceedings initiated against her by a Mumbai Court on the basis of a complaint filed by lyricist Javed Akhtar.
Kangana Ranaut's appeal was dismissed by Justice Revati Mohite Dere.
She had challenged the defamation proceedings through her lawyer Rizwan Siddiquee.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed)
Source LInk
Picture Source :
