PRASANGH is a Non Governmental organisation and is honored to provide a platform for exchange of thoughts on such valuable issues/ matters.Our youth has to be always free to think, analyse and act rationally. Thinking beyond and exchanging ideas is what is happening around the world.
Topics
Lok Sabha: Review on Scheduled Caste and Schedules Tribes (Prevention of Atrocities) Act 1989.
As a person we would like to be judged by our deeds, merits and talent. But the question is, can anyone guarantee a fair and transparent selection procedure for those competing in this competitive world? Let us help the backward groups by all means, but never at the cost of efficiency.
AIPPM: Deliberation on Rape Laws
RAPE is not only a crime but a culture that continues to exist in society. As long as men will be ruthless oppressor of women, there will be no healthy society. As it’s well said , charity begins at home and hence everyone should take a step towards responsible citizenship. ‘A country without rape is a dream’, let’s make this difficult dialogue exist in reality.
Venue
Delhi Metropolitan Education, Noida
Registration
Register online at this page.
Fee: Rs.1500
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