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Land Acquisition Act, 1894


 

 
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Related judgement on Land Acquisition Act, 1894

Harinagar Sugar Mills Ltd. (Biscuit Division) & Anr. Vs. State of Maharashtra & Ors., 2025 Latest Caselaw 640 SC Krishan Kumar Vs. State of Haryana and Ors., 2025 Latest Caselaw 505 SC Suresh Kumar Vs. State of Haryana & Ors., 2025 Latest Caselaw 427 SC Barla Ram Reddy Vs. State of Telangana, 2025 Latest Caselaw 405 SC Sumitraben Singabhai Gamit Vs. State of Gujarat & Ors., 2025 Latest Caselaw 395 SC Ram Kishan since (D) through his LRS. Etc. Vs. State of Haryana & Ors., 2025 Latest Caselaw 330 SC Kishore Chhabra Vs. State of Haryana & Ors., 2025 Latest Caselaw 308 SC Madhya Pradesh Road Development Corporation Vs. Vincent Daniel and Ors., 2025 Latest Caselaw 304 SC Yerikala Sunkalamma & Anr. Vs. State of Andhra Pradesh, Department of Revenue & Ors., 2025 Latest Caselaw 277 SC Delhi Agricultural Marketing Board, through its Chairman Vs. Bhagwan Devi (D), through her LR., 2025 Latest Caselaw 264 SC Nirmiti Developers through its Partners & Anr. Vs. State of Maharashtra & Ors., 2025 Latest Caselaw 190 SC Union of India and Anr. Vs. Tarsem Singh and Ors., 2025 Latest Caselaw 110 SC U. Sudheera & Ors. Vs. C. Yashoda & Ors., 2025 Latest Caselaw 61 SC The Municipal Corporation of Greater Mumbai & Ors. Vs. Century Textiles and Industries Ltd. & Ors., 2025 Latest Caselaw 37 SC Bernard Francis Joseph Vaz and Ors. Vs. Government of Karnataka and Ors., 2025 Latest Caselaw 3 SC Kamla Devi and Ors. Vs. State of Haryana and Ors., 2024 Latest Caselaw 816 SC Urban Improvement Trust Vs. Smt. Vidhya Devi and Ors., 2024 Latest Caselaw 786 SC Banwari and Ors. Vs. Haryana State Industrial and Infrastructure Development Corporation Ltd. (HSIIDC) and Anr., 2024 Latest Caselaw 768 SC Anek Singh Etc. Vs. State of Uttar Pradesh & Anr., 2024 Latest Caselaw 743 SC Kali Charan and Ors. Vs. State of Uttar Pradesh and Ors., 2024 Latest Caselaw 736 SC Haryana Urban Development Authority Vs. Abhishek Gupta Etc., 2024 Latest Caselaw 656 SC Horrmal (D) through his LRS. and Ors. Vs. State of Haryana and Ors., 2024 Latest Caselaw 655 SC HMT Ltd. Vs. Smt. Rukmini and Ors., 2024 Latest Caselaw 602 SC M/s. Ultra-Tech Cement Ltd. Vs. Mast Ram & Ors., 2024 Latest Caselaw 589 SC M/s. Ultra-Tech Cement Ltd. Vs. Mast Ram & Ors., 2024 Latest Caselaw 588 SC Kukreja Construction Company & Ors. Vs. State of Maharashtra & Ors., 2024 Latest Caselaw 581 SC Kazi Akiloddin Vs. State of Maharashtra & Ors., 2024 Latest Caselaw 416 SC New Okhla Industrial Development Authority Vs. Darshan Lal Bohra & Ors., 2024 Latest Caselaw 413 SC New Okhla Industrial Development Authority Vs. Harnand Singh, 2024 Latest Caselaw 412 SC Kolkata Municipal Corporation Vs. Bimal Kumar Shah, 2024 Latest Caselaw 340 SC

Click here to view all Supreme Court (SC) Judgements on Land Acquisition Act, 1894