Tamil Nadu Open Places (Prevention of Disfigurement) Act, 1959 (PDF)
Tuesday, 07, May, 2024
- जमीन कब्जाने के मामले में लिया हनुमान जी का नाम, हाईकोर्ट पहुंचा मामला तो जज ने सुनाया अनोखा फैसला
- बेटा मांगने हाईकोर्ट पहुंचा एक मजबूर पिता, तो हाईकोर्ट की बड़ी टिप्पणी, कहा- कलंक है live-in relationship
- Can't perform official duties if granted interim bail, conflict of interest to be avoided: Supreme Court tells Kejriwal
- ‘न्यूजक्लिक’ के HR Head अमित चक्रवर्ती को राहत, हाईकोर्ट ने UAPA केस में दिए रिहाई के आदेश
- Internship Opportunity at Jus Corpus Law Journal [2 Positions; June – December; Virtual]: Apply by May 10!
- NITI Aayog Internship 2024 [May; 6 Weeks]: Apply by May 10
- ‘We for Change’ Research Internship Programme 2024 by Consumers India [Online; Summer Batch; June 22-July 28]: Apply by June 15
- कांग्रेस उम्मीदवार दिव्यांशु बुद्धिराजा को हाईकोर्ट से राहत, FIR में आगे कार्रवाई पर रोक
- India Fellow Social Leadership Program 2024 [18 Months; Stipend of Rs. 22k]: Apply by June 20
- Systematic Fraud: Supreme Court slams WB Govt, says State duty bound to maintain records of teacher recruitment
- Consultatio Fellowship by Civis [Public Policy; On-site; Mumbai; June 2024 – July 2025; Stipend of Rs. 45k]: Apply by May 19!
- कॉलेज लेक्चररों के 2300 पद रिक्त, हाईकोर्ट ने छह माह में भरने के दिए आदेश
- AmicusX National Essay Competition 2024 [Prizes Upto INR 8k]: Register by June 7
- Delhi HC stresses the need to educate Minors on 'Virtual Touch' to safely access Social Media
- Liquor Scam Case: Delhi Court extends CM Arvind Kejriwal's judicial custody till May 20th
