Rajasthan Laws Repealing Act, 2015 1. Short title and commencement. 2. Repeal of certain laws. 3. Savings.
Rajasthan Laws Repealing Act, 2015
(Act No. 35 of 2015)
rj163
[Dated 20.10.2015]
[Received the assent of the Governor on the 15th day of October, 2015] An Act to repeal certain laws.
Be it enacted by the Rajasthan State Legislature in the Sixty-sixth Year of the Republic of India as follows: -
- Short title and commencement.- (1) This Act may be called the Rajasthan Laws Repealing Act, 2015.
(2) It shall come into force at once.
| Object & Reasons6 |
| Statement of Objects and Reasons. - The State Government's endeavor to bring reform in the legal system of the State, to make it more accessible to the common man and to imbibe the principles of rule of law, has, inter-alia, began with the review of enactments which are obsolete and redundant or retention whereof as separate Acts are unnecessary.
In fulfillment of this objective, the State Government has undertaken a comprehensive review of laws and the legal system with a view to remove incoherent and redundant laws. The primary initiative in this direction was taken by constituting a Committee consisting of three members to review the laws which are obsolete and redundant or retention whereof as separate Acts are unnecessary and that can be repealed. The Committee, in consultation with the all administrative departments, identified certain Principal Acts and Amending Acts lying on the Statute-Book which are not relevant or no longer needed and which can be repealed. The Administrative Departments concerned at their own level examined all the existing Acts pertaining to them and after taking decision at appropriate level, conveyed their concurrence to repeal 248 principal Acts as well as amending Acts which are obsolete and redundant or retention whereof as separate Acts are unnecessary and can be repealed. As part of the ongoing initiative of the State Government, the present proposal is to repeal 248 such Acts enumerated in the Schedule of the Bill. An appropriate saving clause has been incorporated in the Bill. On being enacted, it would reduce obsolete laws and bring in clarity to those for whose benefit the laws are enacted. The Bill seeks to achieve the aforesaid objectives. Hence the Bill. |
- Repeal of certain laws.- The laws specified in the Schedule are hereby repealed as a whole.
- Savings.- (1) The repeal by this Act of any law shall not affect any other law in which the law hereby repealed has been applied, incorporated or referred to.
(2) This Act shall not affect the previous operation of any law hereby repealed or the validity, invalidity, effect or consequence of anything already done or suffered thereunder or any right, title, privilege, obligation or liability already acquired, accrued or incurred thereunder or any investigation, remedy or proceeding in respect thereof or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing.
(3) This Act shall not affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or any existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed, or recognized or derived by, in or from any law hereby repealed.
(4) The repeal by this Act of any law shall not revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not existing or in force on the date on which this Act comes into force.
(5) For the removal of doubt it is hereby declared that, where this Act repeals any law by which the text of any other law was amended, whether retrospectively or prospectively, by the express omission, insertion or substitution of any matter, the repeal shall not affect the past existence and further continuance of any such amendment made by the law so repealed and in operation at the commencement of this Act.
Schedule
[See Section 2]
| S. N. | Year | Act No. | Short Title of Acts |
| 1 | 2 | 3 | 4 |
| 1. | 1950 | 4 | The Rajasthan Preservation of Certain Animals Act, 1950 |
| 2. | 1950 | G | The Rajasthan Prevention of Juveniles Smoking Act, 1950 |
| 3. | 1951 | 5 | The Rajasthan Rehabilitation Loans Act, 1951 |
| 4. | 1953 | 12 | The Rajasthan Minor Irrigation Works Act, 1953 |
| 5. | 1953 | 15 | The Rajasthan Evacuee Interest (Separation) Supplementary Act, 1953 |
| 6. | 1953 | 19 | The Rajasthan Lands Summary Settlement Act, 1953 |
| 7. | 1953 | 23 | The Rajasthan Agricultural Income-tax Act, 1953 |
| 8. | 1953 | 25 | The Rajasthan Lands Special Irrigation Charges Act, 1953 |
| 9. | 1954 | 9 | The Rajasthan Rent Rates Determination and Validation Act, 1954 |
| 10. | 1955 | 7 | The Rajasthan Finance (Agricultural Income Tax) Act, 1955 |
| 11. | 1955 | 12 | The Rajasthan Anti Ejection Officers Proceedings and Decisions (Validation) Act, 1955 |
| 12. | 1956 | 10 | The Rajasthan Finance (Agricultural Income Tax) Act, 1956 |
| ia. | 1956 | 33 | The Rajasthan Mining Settlement Act, 1956 |
| 14. | 1957 | 17 | The Rajasthan Vaccination Act, 1957 |
| 15. | 1957 | 18 | The Rajasthan Finance (Agricultural Income Tax) Act, 1957 |
| 16. | 1957 | 37 | The Rajasthan Review and Validation of Rent Rates (Revival) Repeal Act, 1957 |
| 17. | 1957 | 39 | The Fraser Bridge Toll Tax Validation Act, 1957 |
| 18. | 1958 | 17 | The Rajasthan Finance (Agricultural Income Tax) Act, 1958 |
| 19. | 1958 | 20 | The Rajasthan Haq-I-Malikana Abolition Act, 1958 |
| 20. | 1958 | 45 | The Rajasthan Livestock Improvement Act, 1958 |
| 21. | 1958 | 25 | The Rajasthan Mica Act, 1958 |
| 22. | 1958 | 33 | The Rajasthan Registration of Births, Deaths and Marriages Act, 1958 |
| 23. | 1959 | 5 | The Rajasthan Animal Diseases Act, 1959 |
| 24. | 1959 | 16 | The Rajasthan Finance (Agricultural Income Tax) Act, 1959 |
| 25. | 1959 | 36 | The Rajasthan Settlement Rents Retrospective Application (Validation) Act, 1959 |
| 26. | 1959 | 39 | The Rajasthan Transport Authorities (Constitution and Proceedings) Validating Act, 1959 |
| 27. | 1961 | 1 | The Rajasthan Evacuee Interest (Separation) Second Supplementary Act, 1961 |
| 28. | 1961 | 35 | The Rajasthan Kasar Bhom Abolition Act, 1961 |
| 29. | 1962 | 4 | The Rajasthan Arain Teshil (Continued Existence) Validating Act, 1962. |
| 30. | 1962 | 8 | The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962 |
| 31. | 1963 | 1 | The Rajasthan Veterinary Practitioners Act, 1962 |
| 32. | 1963 | 22 | The Rajasthan Ajmer Shamlat Committees (Dissolutions) Act, 1963 |
| 33. | 1964 | 14 | The Rajasthan Gift Goods (Trade and Unlawful Possession) Act, 1964 |
| 34. | 1964 | 31 | The Rajasthan Primary Education Act, 1964 |
| 35. | 1965 | 1 | The Rajasthan Soil and Water Conservation Act, 1964 |
| 36. | 1966 | 22 | The Rajasthan Land Acquisition (Amendment and Validation) Act, 1966 |
| 37. | 1969 | 12 | The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) (Amending and Validating) Act, 1969 |
| 38. | 1971 | 11 | The Rajasthan Government Servants Inquiries (Evidence of Corruption) Act, 1971 |
| 39. | 1975 | 2 | The Rajasthan Panchayati Raj Institutions (Extension of Term) Act, 1975 |
| 40. | 1975 | 24 | The Rajasthan Private Electric Supply Undertakings (Acquisition) Act, 1975 |
| 41. | 1977 | 3 | The Rajasthan Panchayat Samitis and Zila Parishads (Termination of Term) Act, 1977 |
| 42. | 1977 | 5 | The Rajasthan Finance Act, 1977 |
| 43. | 1978 | 3 | The Rajasthan Finance Act, 1978 |
| 44. | 1979 | 5 | The Rajasthan Finance Act, 1979 |
| 45. | 1980 | 29 | The Rajasthan Appropriation (Vote on Account) Act, 1980 |
| 46. | 1980 | 30 | The Rajasthan Appropriation Act, 1980 |
| 47. | 1982 | 2 | The Rajasthan Panchayat (Extension of Term) Act, 1982 |
| 48. | 1986 | 24 | The Jaipur Metals and Electricals Limited (Acquisition of Shares) Act, 1986 |
| 49. | 1987 | 3 | The Rajasthan Motor Vehicles Taxation (Amendment and Validation) Act, 1987 |
| 50. | 1987 | 11 | The Rajasthan Shops and Commercial Establishments (Employees Life Insurance) Act, 1987 |
| 51. | 1987 | 16 | The Rajasthan Validation of Execution of Certain Leases, Licences and Agreements Act, 1987 |
| 52. | 1988 | 3 | The Rajasthan Finance Act, 1988 |
| 53. | 1989 | 16 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1989. |
| 54. | 1993 | 1 | The Rajasthan General Clauses (Amendment) Act, 1991. |
| 55. | 1993 (President Rule) | 1 | The Rajasthan Municipalities (Amendment) Act, 1993. |
| 56. | 1993 | 5 | The Rajasthan Panchayat (Amendment) Act, 1993. |
| 57. | 1993 | 6 | The Rajasthan Money Lenders (Amendment) Act, 1991. |
| 58. | 1993 | 13 | The Rajasthan Appropriation (Vote on Account) Act, 1993 |
| 59. | 1993 | 14 | The Rajasthan Appropriation Act, 1993 |
| 60. | 1993 | 57 | The Rajasthan Appropriation (No. 2) Act, 1993 |
| 61. | 1994 | 1 | The Rajasthan Municipalities (Amendment) Act, 1994. |
| 62. | 1994 | 2 | The Rajasthan Civil Courts (Amendment) Act, 1994. |
| 63. | 1994 | 5 | The Rajasthan Panchayat (Amendment) Act, 1994. |
| 64. | 1994 | 6 | The Rajasthan Sales Tax (Amendment) Act, 1994. |
| 65. | 1994 | 10 | The Rajasthan Excise (Amendment) Act, 1994. |
| 66. | 1994 | 12 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1994. |
| 67. | 1994 | 14 | The Rajasthan Ministers' Salaries (Amendment) Act, 1994. |
| 68. | 1994 | 15 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Second Amendment) Act, 1994. |
| 69. | 1994 | 16 | The Jaipur Development Authority (Amendment) Act, 1994. |
| 70. | 1994 | 17 | The Rajasthan Pass Book (Agricultural Holdings) (Amendment) Act, 1994. |
| 71. | 1994 | 18 | The Rajasthan Urban Improvement (Amendment) Act, 1994. |
| 72. | 1994 | 19 | The Rajasthan Municipalities (Second Amendment) Act, 1994. |
| 73. | 1994 | 21 | The Rajasthan Tenancy (Amendment) Act, 1994. |
| 74. | 1994 | 22 | The Rajasthan Municipalities (Third Amendment) Act, 1994. |
| 75. | 1994 | 23 | The Rajasthan Panchayati Raj (Amendment) Act, 1994. |
| 76. | 1995 | 1 | The Rajasthan Tenancy (Amendment) Act, 1992. |
| 77. | 1995 | 6 | The Rajasthan Municipalities (Amendment) Act, 1995. |
| 78. | 1995 | 7 | The Rajasthan Panchayati Raj (Amendment) Act, 1995. |
| 79. | 1995 | 8 | The Rajasthan Land Revenue (Amendment) Act, 1995. |
| 80. | 1995 | 9 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1995. |
| 81. | 1995 | 10 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1995. |
| 82. | 1995 | 11 | The Rajasthan Tenancy (Amendment) Act, 1995. |
| 83. | 1995 | 14 | The Rajasthan Lands and Building Tax (Amendment) Act, 1995. |
| 84. | 1995 | 15 | The Rajasthan Electricity (Duty) (Amendment) Act, 1995. |
| 85. | 1995 | 16 | The Rajasthan Pass-Book (Agricultural Holdings) (Amendment) Act, 1995. |
| 86. | 1995 | 17 | The Rajasthan Societies Registration (Amendment) Act, 1995. |
| 87. | 1995 | 18 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1995. |
| 88. | 1995 | 20 | The Rajasthan Advocates Welfare Fund (Amendment) Act, 1995. |
| 89. | 1995 | 21 | The Rajasthan Go-Seva Ayog Act, 1995 |
| 90. | 1995 | 24 | The Rajasthan University Teachers and Officers (/Selection for Appointment) (Amendment) Act, 1995. |
| 91. | 1995 | 26 | The Rajasthan Cooperative Societies (Amendment) Act, 1995. |
| 92. | 1995 | 28 | The Rajasthan Colonisation (Amendment) Act, 1995. |
| 93. | 1995 | 29 | The Rajasthan Land Revenue (Second Amendment) Act, 1995. |
| 94. | 1995 | 30 | The Rajasthan Ministers' Salaries (Amendment) Act, 1995. |
| 95. | 1996 | 3 | The Rajasthan Taxation Tribunal (Amendment) Act, 1996. |
| 96. | 1997 | 1 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1997. |
| 97. | 1997 | 2 | The Rajasthan Land Revenue (Amendment) Act, 1997. |
| 98. | 1997 | 3 | The Rajasthan Tenancy (Amendment) Act, 1997. |
| 99. | 1997 | 4 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 1997. |
| 100. | 1997 | 9 | The Rajasthan Finance Act, 1997 |
| 101. | 1997 | 10 | The Rajasthan Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 1994. |
| 102. | 1998 | 3 | The Rajasthan Universities' Teachers and Officers (Selection for Appointment) (Amendment) Act, 1998. |
| 103. | 1998 | 4 | The Rajasthan Ministers' Salaries (Amendment) Act, 1998. |
| 104. | 1998 | 5 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1998. |
| 105. | 1998 | 6 | The Rajasthan Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 1997. |
| 106. | 1998 | 9 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1998. |
| 107. | 1999 | 8 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1999. |
| 108. | 1999 | 9 | The Rajasthan Ministers' Salaries (Amendment) Act, 1999. |
| 109. | 1999 | 10 | The Rajasthan Secondary Education (Amendment) Act, 1999. |
| 110. | 1999 | 11 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 1999. |
| 111. | 1999 | 15 | The Rajasthan Panchayati Raj (Amendment) Act, 1999. |
| 112. | 1999 | 17 | The Rajasthan Ministers' Salaries (Second Amendment) Act, 1999. |
| 113. | 1999 | 18 | The Rajasthan Tenancy (Amendment) Act, 1999. |
| 114. | 1999 | 19 | The Rajasthan Municipalities (Amendment) Act, 1999. |
| 115. | 1999 | 20 | The Rajasthan Relief Undertakings (Special Provisions) (Amendment) Act, 1999. |
| 116. | 1999 | 21 | The Rajasthan Laws (Amendment) Act, 1999. |
| 117. | 2000 | 1 | The Jaipur Metals and Electricals Limited (Acquisition of Shares) (Amendment) Act, 1997. |
| 118. | 2000 | 5 | The Rajasthan Municipalities (Amendment) Act, 2000. |
| 119. | 2000 | 6 | The Rajasthan Secondary Education (Amendment) Act, 2000. |
| 120. | 2000 | 7 | The Rajasthan Excise (Amendment) Act, 2000. |
| 121. | 2000 | 9 | The Rajasthan Panchayati Raj (Amendment) Act, 2000. |
| 122. | 2000 | 10 | The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) (Amendment) Act, 2000. |
| 123. | . 2000 | 19 | The Rajasthan Urban Improvement (Amendment) Act, 2000. |
| 124. | 2000 | 20 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 2000. |
| 125. | 2000 | 22 | The Rajasthan Municipalities (Second Amendment) Act, 2000. |
| 126. | 2000 | 23 | The Rajasthan Municipalities (Third Amendment) Act, 2000. |
| 127. | 2001 | 6 | The Jaipur Development Authority (Amendment) Act, 2001. |
| 128. | 2002 | 6 | The Rajasthan Land Revenue (Amendment) Act, 2002. |
| 129. | 2002 | 8 | The Rajasthan Public Examination (Prevention of Unfairmeans) (Amendment) Act, 2001. |
| 130. | 2002 | 14 | The Rajasthan Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 2000 |
| 131. | 2003 | 5 | The Rajasthan Municipalities (Amendment) Act, 2003. |
| 132. | 2003 | 6 | The Rajasthan Finance Act, 2003 |
| 133. | 2003 | 7 | The Rajasthan Universities' Teachers and Officers (Selection for Appointment) (Amendment) Act, 2003. |
| 134. | 2003 | 8 | The Rajasthan Sales Tax (Amendment) Act, 2003. |
| 135. | 2003 | 9 | The Rajasthan Advocates Welfare Fund (Amendment) Act, 2003. |
| 136. | 2003 | 10 | The Rajasthan Non-Government Educational Institutions (Amendment) Act, 2001. |
| 137. | 2003 | 11 | The Rajasthan Co-operative Societies (Amendment) Act, 2003. |
| 138. | 2003 | 12 | The Rajasthan Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 2001. |
| 139. | 2003 | 15 | The Rajasthan Warehouses (Amendment) Act, 2003. |
| 140. | 2003 | 20 | The Rajasthan Non-Government Educational Institutions (Amendment) Act, 2003. |
| 141. | 2004 | 1 | The Rajasthan Municipalities (Amendment) Act, 2004. |
| 142. | 2004 | 6 | The Rajasthan Sales Tax (Amendment) Act, 2004. |
| 143. | 2004 | 7 | The Rajasthan Stamp (Amendment) Act, 2004. |
| 144. | 2004 | 8 | The Rajasthan Panchayati Raj (Amendment) Act, 2004. |
| 145. | 2004 | 9 | The Rajasthan Co-operative Societies (Amendment) Act, 2004. |
| 146. | 2004 | 10 | The Rajasthan Sanskrit University (Amendment) Act, 2004. |
| 147. | 2004 | 11 | The Rajasthan Urban Improvement (Amendment) Act, 2004. |
| 148. | 2004 | 12 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 2004. |
| 149. | 2005 | 2 | The Rajasthan Civil Services (Service Matters Appellate Tribunals) (Amendment) Act, 2005. |
| 150. | 2005 | 3 | The Rajasthan Panchayati Raj (Amendment) Act, 2005. |
| 151. | 2005 | 8 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 2005. |
| 152. | 2005 | 9 | The Rajasthan Agricultural Produce Markets (Second Amendment) Act, 2005. |
| 153. | 2005 | 11 | The Rajasthan Ministers' Salaries (Amendment) Act, 2005. |
| 154. | 2005 | 12 | The Rajasthan Ministers' Salaries (Second Amendment) Act, 2005. |
| 155. | 2005 | 13 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 2005. |
| 156. | 2005 | 17 | The Rajasthan Civil Services (Service Matters Appellate Tribunals) (Second Amendment) Act, 2005. |
| 157. | 2005 | 18 | The Rajasthan Rent Control (Amendment) Act, 2005. |
| 158. | 2005 | 19 | The Rajasthan Agricultural Produce Markets (Third Amendment) Act, 2005. |
| 159. | 2006 | 1 | The Rajasthan Rent Control (Second Amendment) Act, 2005. |
| 160. | 2006 | 6 | The Rajasthan Monuments, Archaeological Sites and Antiquities (Amendment) Act, 2006. |
| 161. | 2006 | 7 | The Rajasthan Municipalities (Amendment) Act, 2006. |
| 162. | 2006 | 9 | The Rajasthan Ministers' Salaries (Amendment) Act, 2006. |
| 163. | 2006 | 12 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 2006. |
| 164. | 2006 | 18 | The Rajasthan Civil Courts (Amendment) Act, 2006. |
| 165. | 2007 | 3 | The Rajasthan Value Added Tax (Amendment) Act, 2007. |
| 166. | 2007 | 5 | The Rajasthan Colonisation (Amendment) Act, 2007. |
| 167. | 2007 | 6 | The Rajasthan Excise (Amendment) Act, 2007. |
| 168. | 2007 | 9 | The Rajasthan Panchayati Raj (Amendment) Act, 2007. |
| 169. | 2007 | 11 | The Rajasthan Co-operative Societies (Amendment) Act, 2007. |
| 170. | 2007 | 12 | The Rajasthan Monuments, Archaeological Sites and Antiquities (Amendment) Act, 2007. |
| 171. | 2007 | 13 | The Rajasthan Public Trusts (Amendment) Act, 2007. |
| 172. | 2008 | 12 | The Rajasthan Panchayati Raj (Amendment) Act, 2008. |
| 173. | 2008 | 13 | The Rajasthan Lokayukta and Up-Lokayuktas (Amendment) Act, 2008. |
| 174. | 2008 | 14 | The Rajasthan Panchayati Raj (Second Amendment) Act, 2008. |
| 175. | 2008 | 15 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 2008. |
| 176. | 2008 | 20 | The Rajasthan Bhoodan Yagna (Amendment) Act, 2008. |
| 177. | 2008 | 21 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 2008. |
| 178. | 2008 | 23 | The Rajasthan Khadi and Village Industries Board (Amendment) Act, 2008. |
| 179. | 2009 | 7 | The Rajasthan Value Added Tax (Amendment) Act, 2009. |
| 180. | 2009 | 15 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 2009. |
| 181. | 2009 | 17 | The Rajasthan Panchayati Raj (Amendment) Act, 2009. |
| 182. | 2009 | 19 | The Rajasthan Court Fees and Suits Valuation (Amendment) Act, 2009. |
| 183. | 2010 | 1 | The Rajasthan Appropriation (No. 1) Act, 2010 |
| 184. | 2010 | 7 | The Rajasthan Co-operative Societies (Amendment) Act, 2010. |
| 185. | 2010 | 11 | The Rajasthan Ministers' Salaries (Amendment) Act, 2010. |
| 186. | 2010 | 12 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 2010. |
| 187. | 2010 | 14 | The Rajasthan Technical University (Amendment) Act, 2010. |
| 188. | 2010 | 15 | The Rajasthan Private Universities' Laws (Amendment) Act, 2010. |
| 189. | 2010 | 16 | The Jaipur Development Authority (Amendment) Act, 2010. |
| 190. | 2010 | 17 | The Jodhpur Development Authority (Amendment) Act, 2010. |
| 191. | 2010 | 18 | The Rajasthan. Urban Improvement (Amendment) Act, 2010. |
| 192. | 2010 | 19 | The Rajasthan Municipalities (Amendment) Act, 2010. |
| 193. | 2010 | 20 | The Rajasthan-Panchayati Raj (Amendment) Act, 2010. |
| 194. | 2010 | 21 | The Rajasthan Panchayati Raj (Second Amendment) Act, 2010. |
| 195. | 2010 | 22 | The Rajasthan Value Added Tax (Amendment) Act, 2010. |
| 196. | 2011 | 2 | The Rajasthan Municipalities (Amendment) Act, 2011. |
| 197. | 2011 | 4 | The Rajasthan Universities' Teachers and Officers (Selection for Appointment) (Amendment)Act, 2011. |
| 198. | 2011 | 5 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 2011. |
| 199. | 2011 | 6 | The Rajasthan Agricultural Produce Markets (Second Amendment) Act, 2011. |
| 200. | 2011 | 8 | The Rajasthan Non-Government Educational Institutions (Amendment) Act, 2011. |
| 201. | 2011 | 9 | The Rajasthan Panchayati Raj (Amendment) Act, 2011. |
| 202. | 2011 | 11 | The Rajasthan Fiscal Responsibility and Budget Management (Amendment) Act, 2011. |
| 203. | 2011 | 12 | The Rajasthan Land Reforms and Resumption of Jagirs (Amendment) Act, 2011. |
| 204. | 2011 | 13 | The Rajasthan Tenancy (Amendment) Act, 2011. |
| 205. | 2011 | 14 | The Rajasthan Land Revenue (Amendment) Act, 2011. |
| 206. | 2011 | 8 | The Rajasthan Fiscal Responsibility and Budget Management (Second Amendment) Act, 2011. |
| 207. | 2011 | 27 | The Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011 |
| 208. | 2011 | 28 | The Rajasthan Rent Control (Amendment) Act, 2011. |
| 209. | 2011 | 29 | The Rajasthan Municipalities (Second Amendment) Act, 2011. |
| 210. | 2012 | 1 | The Rajasthan Tenancy (Amendment) Act, 2010. |
| 211. | 2012 | 9 | The National Law University, Jodhpur (Amendment) Act, 2012. |
| 212. | 2012 | 10 | The Rajasthan Private Universities' Laws (Amendment) Act, 2012. |
| 213. | 2012 | 12 | The Rajasthan Laws (Amendment) Act, 2012. |
| 214. | 2012 | 19 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 2012. |
| 215. | 2012 | 20 | The Rajasthan Ministers' Salaries (Amendment) Act, 2012. |
| 216. | 2012 | 23 | The Rajasthan Stamp (Amendment) Act, 2011. |
| 217. | 2012 | 24 | The Maharaja Ganga Singh University, Bikaner (Amendment) Act, 2012. |
| 218. | 2012 | 25 | The University of Kota (Amendment) Act, 2012. |
| 219. | 2012 | 26 | The Rajasthan Advocates Welfare Fund (Amendment) Act, 2012. |
| 220. | 2012 | 37 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 2010. |
| 221. | 2013 | 3 | The Rajasthan Private Universities' Laws (Amendment) Act, 2013. |
| 222. | 2013 | 4 | The Jai Narain Vyas University, Jodhpur (Amendment) Act, 2013. |
| 223. | 2013 | 5 | The Vardhman Mahaveer Open University, Kota (Amendment) Act, 2013. |
| 224. | 2013 | 6 | The University of Rajasthan (Amendment) Act, 2013. |
| 225. | 2013 | 7 | The Maharshi Dayanand Saraswati University (Amendment) Act, 2013. |
| 226. | 2013 | 8 | The Rajasthan Universities' Teachers and Officers (Selection for Appointment) (Amendment) Act, 2013. |
| 227. | 2013 | 9 | The Mohan Lai Sukhadia University (Amendment) Act, 2013. |
| 228. | 2013 | 10 | The Rajasthan Panchayati Raj (Amendment) Act, 2013. |
| 229. | 2013 | 11 | The Rajasthan Special Courts (Amendment) Act, 2013. |
| 230. | 2013 | 13 | The Rajasthan University of Health Sciences (Amendment) Act. 2013. |
| 231. | 2013 | 15 | The Rajasthan Forest (Amendment) Act, 2012. |
| 232. | 2013 | 16 | The Rajasthan Nurses, Midwives, Health Visitors And Auxiliary Nurse-Midwives Registration (Amendment) Act, 2013. |
| 233. | 2013 | 17 | The Rajasthan Co-operative Societies (Amendment) Act, 2013. |
| 234. | 2013 | 23 | The Maharana Pratap University of Agriculture and Technology Udaipur (Amendment) Act, 2013. |
| 235. | 2013 | 24 | The Swami Keshwanand Rajasthan Agriculture University, Bikaner (Amendment) Act, 2013. |
| 236. | 2013 | 26 | The University of Kota (Amendment) Act, 2013. |
| 237. | 2013 | 27 | The Rajasthan Technical University (Amendment) Act, 2013. |
| 238. | 2013 | 28 | The Maharaja Ganga Singh University, Bikaner (Amendment) Act, 2013. |
| 239. | 2013 | 30 | The Rajasthan University of Veterinary and Animal Sciences (Amendment) Act, 2013. |
| 240. | 2013 | 34 | The Jagadguru Ramanandacharya Rajasthan Sanskrit University (Amendment) Act, 2013. |
| 241. | 2013 | 36 | The Rajasthan Guaranteed Delivery of Public Services (Amendment) Act, 2013. |
| 242. | 2013 | 37 | The Rajasthan Tenancy (Amendment) Act, 2013. |
| 243. | 2014 | 2 | The Rajasthan Right to Hearing (Amendment) Act, 2014. |
| 244. | 2014 | 8 | The Rajasthan Forest (Amendment) Act, 2014. |
| 245. | 2014 | 15 | The Rajasthan Civil Courts (Amendment) Act, 2014. |
| 246. | 2014 | 16 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 2013. |
| 247. | 2014 | 17 | The Rajasthan Land Laws (Amendment) Act, 2014. |
| 248. | 2014 | 18 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 2014. |

