The Rajasthan Issue and Sale Prices of Bhang Rules, 1964

Published vide Notification No. F. 326 (5/6) Extra 63-64, dated 1-5-1964; Published in Rajasthan Gazette Extraordinary, Part 4-C, dated 1-4-64

RJ867

LEGISLATIVE HISTORY 6

And as amended by:-

· GSR 27, dated 20-8-1993; Published in Rajasthan Gazette Extraordinary, Part IV-C(I), dated 1-9-93, page 75, in Hindi

· S.O. 387, dated 21-2-1995; Published in Rajasthan Gazette Extraordinary, Part IV-C(II), dated 7-3-95, page 475

In exercise of the powers conferred by clause (e) of Section 42 of the Rajasthan Excise Act, 1950 (Rajasthan Act 2 of 1950), the Excise Commissioner, with the previous sanction of the State Government and in supersession of the existing rules relating to the price of Bhang, hereby makes the following rules, namely:-

Short title & commencement.- (1) These rules may be called the Rajasthan Issue and Sale Prices of Bhang Rules, 1964.

(2) They shall come into force on and from 1st April, 1964.

[2. Issue Price. - The Issue Price of Bhang, that is, the price at which Bhang will be issued from the Government Warehouse to the Retail Licences shall be Rs. 28.25 (Rs. Twenty Eight and paisa twenty five) per kilogram].