Orissa Services (Medical Attendance) Rules, 1947

The Orissa Services (Medical Attendance) Rules, 1947

Published vide Notification No. 1879-LSG/dated 15.4.1947

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No. 1879 - L.S.G. - In exercise of the powers conferred by Clause (b) of Subsection (2) of Section 241 of the Government of India Act 1935 and in supersession of all existing rules on the subject the Governor of Orissa is pleased to make the following rules, namely :

Rules Governing Medical Attendance On Government Servants, Orissa

1. (1) These rules may be called the Orissa Service (Medical Attendance) Rules.

(2) They shall apply to Government servants and the members of their families as hereinafter defined under the rule - making control of the Government of Orissa, whether they are on duty, temporary or permanent or on leave or on foreign service.

(Health Department Memo No. 19772 (19) - H., dated 22.11. 1962)

2. In these rules unless there is anything repugnant in the subject or context -

(a) "authorised medical attendance" means -

(i) in respect of a Government servant, whose monthly salary is not less than Rs. 500 whether this appointment is Gazetted or not, the Chief District Medical Officer of the District or Medical Officer of the equivalent rank;

(ii) in respect of Government servant whose monthly salary is less than Rs, 500 an Assistant Surgeon of the district including L.I.M. Doctor;

(G.O. No. 13913 (19) - H., dated 17.8.1962)

(iii) in respect of Government servants and the members of their families outside the State and authorised medical attendant will be the registered medical practitioner, whether in Government service or private who will be available near at hand, at the place where he falls ill;

(Government Memo No. 103761 - H., dated 10.6.1961 and No. 20504 - H., dated 1.12.1962)

(iv) in respect of Government servants in respects of their scales of pay, the Assistant Dental Surgeon or Dental Surgeon (whole time or part - time) in employment under the State Government (for Dental cases only);

(G.O. No. 27501 (22) - H., dated 16.12.1969)

(b) "district" means the district in which the Government servant falls ill;

(c) "the Government" means the Provincial Government;

(d) "Government hospital" includes hospital or dispensary maintained by the Provincial Government, a hospital or dispensary maintained by a local body and other hospital or dispensary with which arrangements have been made by the Government for the treatment of Government servants;

(e) "medical attendance" means the professional advice and care during sickness, convalescence or injury afforded by the authorised medical, attendant at the entitled Government servant's residence or in the hospital, including such Pathological, Bacteriological, Radiological or other methods of examination for the purpose of diagnosis are available in any Government hospital or dispensary and are considered necessary by the authorised medical attendant and such surgical treatment as can be suitably given at the entitled Government servant's residence and such consultation with a specialist or other Medical Officer serving under Government and stationed in the Province as the authorised medical attendant certifies to be necessary, to Medical Officer, may, in consultation with the authorised medical attendant determine;

(f) "patient" means a Government servant or a member of his family to whom these rules apply and who has fallen ill;

(i) "family" means a Government servant's wife or husband, as the case may be, and parents, children, and step - children wholly dependent upon the Government servant;

(G.O. No. 19772/H., dated the 22nd November, 1962)

(g) "province" means the province of Orissa;

(h) "treatment" means the use of all medical and surgical facilities available at the hospital or dispensary at which a Government servant is treated and includes -

(i) the employment of such Pathological, Bacteriological, Radiological or other methods as are considered necessary by the authorised medical attendant;

(ii) the supply of such medicines, vaccines, sera or other therapeutic substances as are ordinarily available in the hospitals;

(iii) such accommodation as is ordinarily provided in the hospital and is suited to his status;

(iv) such nursing as is ordinarily provided to in - patients by the hospital; and

(v) the specialist consultation described in Clause (e);

(vi) the testing of eye - sight for glasses at a Government recognised hospital once in every 3 years on. the recommendation of the authorised medical attendant. Fees paid to the Specialist for such services will be reimbursed to Government servants according to the rules laid down in Government Resolution No. 13709 - H., dated the 17th August, 1960. This concession does not include provision of spectacles at Government expense. The members of the families of Government servants are not entitled to this concession. A Government servant desirous of availing this facility should produce a certificate from the controlling authority empowered to countersign the medical claim bill that he has not availed of the concession within the last three years;

(vii) the Dental treatment even when it is had at a Government hospital under the advice of the authorised medical attendant is not covered by these rules but if the diagnosis of the Physiological or other disability from which a Government servant is suffering indicates that teeth are the real source of the disturbance he is entitled to free Dental treatment provided it is of a major kind such as, treatment of jaw bone diseases, wholesale removal of teeth, etc. It does not include scaling of teeth or the free supply of artificial denture, or treatment from a private Dentist, or outside the hospital, even on the advice of the authorised medical attendant.

N.B. - Surgical operations needed for removal of odontemes and impacted wisdom tooth also fall under the category of Dental treatment of a major kind. Treatment of gum boil comes under oral surgery (Surgery of mouth) and as such, it is admissible under the rules. Treatment of pyorrhoea and gingivits of teeth is also admissible).

(G.O. No. 21620 - H., dated the 19th December, 1961)

3. A Government servant or a member of his family shall be entitled, free of charge, to medical attendance by the authorised medical attendant.

Note - (1) Officers in superior service or the member of their families are entitled to free medical attendance including such surgical treatment as can be suitably given at their own residence unless distance renders this impracticable officers in inferior service or the members of their families can claim free medical attendance and medicines at the local general hospital or dispensary only.

(2) In case of emergency or great danger or difficulty the attendance of the Civil Surgeon shall be given to person not ordinarily entitled to it when applied for by the subordinate medical attendant.

(3) An officer of the class specified in Sub - clause (i) of Clause (a) of Rule 2 stationed in subdivision should ordinarily consult the Sub - divisional Medical Officer for his ailments but when he is seriously ill - he may call in the Civil Surgeon. This privilege shall always be abused. Before the Civil Surgeon is called in the local Medical Officer shall be consulted on the desirability of such a course.

(4) Medical Officers in charge of dispensaries maintained or aided by local bodies shall attend free of charge on Government servants on duty or on leave residing in the town or village in which the dispensary is situated.

(G.O. No. 12803 - H., dated the 10th July, 1965)

(5) On the grounds of humanity and irrespective of strict right to his services, every Medical Officer shall attend without delay to a sick call in any case of emergency and after having given such aid or advice as the circumstances demand may transfer the further treatment of the case to the proper medical attendant.

(6) A Government servant on foreign service is entitled to the services of a Government Medical Officer of the rank mentioned in Rule 2 above only when the foreign employer has provided no medical attendant or when the latter considers it necessary to consult Government medical attendant.

(7) Every person employed under the Court of Wards; who is appointed by Government but is paid from the funds of the Wards Estates, shall be entitled to receive free medical attendance and medicines in those cases only in which the service counts for pension under Civil Service Regulations. Road Cess Officers are also entitled to gratuitous medical attendance and medicines.

4. The Ministers and Deputy Ministers appointed under the Constitution of India, their Parliamentary Secretaries, the Advocate General and Government Advocate during their employment as such and the members of the families of the Ministers and Deputy Ministers, are entitled to free medical attendance including surgical treatment as can be suitably given at their own residence unless it is considered that treatment in the nearest hospital or dispensary will be to the interest of the patient. An advocate or a pleader appointed by Government casually in not entitled to free medical attendance nor to free supply of medicines.

(G.O. No. 13520 - H., dated 24.7.1965)

5. (1) When the place at which the patient falls ill is not the headquarters of the authorised medical attendant -

(a) the patient shall be entitled to travelling allowance for the journey to and from such headquarters, or

(b) if the patient is too ill to travel, the authorised medical attendant shall be entitled to travelling allowance for the journey to and from the place where the patient is.

(2) Application for travelling allowance under Sub - rule (1) shall be accompanied by a certificate in writing by the authorised medical attendant stating that medical attendance was necessary and, if the application is under Clause (b) of that sub - rule, that patient was too ill to travel.

6. (1) If the authorised medical attendant is of opinion that the case of a patient is of such a serious or special nature as to require medical attendance by some person other than himself, or that the patient requires anti - rabic treatment he may with the approval of the Director of Health Services and Inspector - General of Prisons (which shall be obtained beforehand unless the delay involved entails danger to the health of the patient) -

(a) send the patient to the nearest specialist or other Medical Officer, as provided in Clause (b) of Rule 2 by whom, in his opinion, medical attendance is required for the patient, or in the case of anti - rabic treatment, to the nearest place in the province where such treatment is available, or

(b) if the patient is too ill to travel, summon such specialist or other Medical Officer to attend upon the patient,

(c) if the authorised medical attendant is of the opinion that it would be unsafe for the patient to make the journey to the specialist unattended, the Medical Officer may either himself accompany the patient to the destination or arrange that some other person should do this. In that case the attendant, if a Government servant, shall be deemed to have been travelling on duty and may draw travelling allowance for the outward and return journey, if not a Government servant, shall be entitled to actual travelling expenses. T.A., in such cases, should not exceed the limit prescribed in Rules 130 and 131 of the O.T.A. Rules.

(G.O. No. 15792 - H., dated 8.9.1961)

(2) A patient sent under Clause (a) and (c) of Sub - rule (1) shall, on production of a certificate in writing by the authorised medical attendant, in this behalf, be entitled to travelling allowance for the journey to the headquarters of the specialist or other Medical Officer or to the place where he is sent for anti - rabic treatment. The provision of Rule 6 above, will apply to the family members of the Government servant also.

(G.O. No. 15792 - H., dated 8.9.1961)

(3) A specialist or other Medical Officer summoned under Clause (b) of Sub - rule (1) shall on production of a certificate in writing by the authorised medical .attendant in this behalf be entitled to travelling allowance for the journey to and from the place where the patient is.

(4) When a Government servant or a member of his family is carried in an ambulance from his/her residence to the hospital or from one hospital to another hospital, the ambulance charges paid at the prescribed rate are reimbursible to the concerned Government servant on production of certificate from the Superintendent of the hospital to which the ambulance is attached, that journey in ambulance car was essential.

The ambulance charges should not be reimbursed if the ambulance does not belong to Government or a local fund or any recognised hospital.

7. (1) A Government servant or a member of his family shall be entitled free of charges -

(i) to treatment in such hospital at or near the place where he falls ill as can, in the opinion of the authorised medical attendant, provide the necessary and suitable treatment;

(ii) to anti-rabic treatment at the nearest Government hospital in the province providing treatment.

(2) Where a Government servant or a member of his family is entitled under Sub - rule (1) free of charge, to treatment or anti - rabic treatment in a hospital any amount paid by him on account of such treatment shall, on production of a certificate in writing by the authorised medical attendant in this behalf, be reimbursed to him by the Provincial Government -

(i) the sales tax paid on account of the purchase of the medicines by the Government servants shall on production of a certificate in writing by the authorised medical attendant In this behalf, be reimbursed to him by the State Government;

(G.O. No. 2672 (19) - H., dated 18.2.1961)

(ii) reimbursement of expenses on medical treatment incurred outside the State on production of a certificate in writing from the authorised medical attendant on this behalf and necessary vouchers;

Note - Reimbursement of the actual expenses includes the entire cost of medical treatment such as consultation fees of the doctor, charges for pathological, X'Ray examination, etc. Hospital charges if admitted, ambulance charges, special nursing charges etc.

(G.O. No. 20504 - H., dated 1.12.1962)

(G.O. No. 10280 (19) - H,. dated 13.6.1961)

(iii) blood transfusion charges paid to a Government institution or any other local organisation recognised by Government for the supply of blood to patients and the cost thereof is reimbursible to Government servants. Where such institutions or organisation do not exist or blood of the type required for a Government servant is not available with them, there should be no objection to the purchase of blood plasma from a chemist or to obtaining blood from a private donor and the cost thereof, will also be reimbursed to Government servants on production of a certificate from the authorised medical attendant to the effect that the supply of blood required was not available from a local Government institution or a recognised organisation and that the price paid for the blood was reasonable.

(G.O.No. 21506 (19) - H., dated 18.12.1961)

8. (1) If the authorised medical attendant is of opinion that owing to the absence or remoteness of a suitable hospital or the severity of the illness, a Government servant cannot be given treatment as provided in Clause (i) of Sub - rule (1) of Rule 6, the Government servant or a member of his family may receive treatment at his residence.

(2) A Government servant or a member of his family receiving treatment at his residence under Sub - rule (1) shall be entitled to receive towards the cost of such treatment incurred by him a sum equivalent to the cost of such treatment as he would have been entitled, free of charge, to receive under these rules if he had not been treated at his residence.

(G.O. No. 12803 (22) - H., dated 10.7.1965)

(3) Claims as such admissible under Sub - rule (2) shall be accompanied by a certificate in writing by the authorised medical attendant, stating -

(a) his reasons for the opinion referred to in Sub - rule (1);

(b) the cost of similar treatment referred to in Sub - rule (2);

9. (1) Charges for services rendered in connection with, but not included in medical attendance on, or treatment of, a patient entitled free of charge, to medical attendance or treatment, under these rules, shall be determined by the authorised medical attendant and paid by the patient.

(2) If any question arises as to whether any service is included in medical attendance or treatment, it shall be referred to the Government and the decision of the Government shall be final.

10. The Controlling Officer of a patient may require that any certificate required by these rules to be given by the authorised medical attendant for Travelling Allowance purpose shall be countersigned -

(a) in the case of a certificate given by the Civil Surgeon of a district, by the Director or Health and Inspector - General of Prisons, and

(b) in the case of a Certificate given by any other Medical Officer, by the Civil Surgeon of the district.

11. All Government servants who received injuries in connection with civil disturbances, or on leave, would, in addition to the items included in Clause (h) of Rule 2 be entitled also to the following supplies and services as part of the treatment to which they are entitled free of charge -

(a) the supply of such medicines, vaccines, sera or other therapeutic substances not ordinarily available in the hospital in which the Government servant or a member of his family is treated as the authorised medical attendant may certify in writing to be essential for the recovery or for the prevention of serious deterioration in the condition of the Government servant;

(b) such special nursing as the authorised medical attendant may certify in writing to be essential for the recovery or for the prevention of serious deterioration in the condition of the Government servant or member of his family.

Inferior Government servants receiving injuries in civil disturbances will receive free medical treatment in the general wards of hospitals. While being so treated in the event of their having to incur additional expense for the purchase of medicines, vaccines, sera or other therapeutic substances prescribed by the hospital authorities and which are not supplied free by the hospital, they will be allowed refund of the cost of such items.

Note - It should be assumed, unless the facts of a case give clear indication to the contrary that the Government servant on leave was attached and injured because of his being a Government servant, on leave was attached and injured because of his being a Government servant.

12. If a Government servant or a member of his family calls in a Medical Officer other than the appointed Medical Officer it will be considered a private arrangement and the former may claim the usual fees.

(G.O. No. 12803 - H,. dated 10.7.1965)

13. Subject to the following exceptions, every Medical Officer is entitled to remuneration for professional attendance on the families of those public servants whom they are required to attend gratuitously.

Exception - (1) Families of the following classes of officers belonging to the Military Department :

(a) Military Officers (but not those in Civil Employment).

(b) Officers of the Royal Indian Marine Department.

(c) Cantonment Magistrates.

(d) Cantonment Chaplains.

(e) Warrant Officers those of the Royal Indian Marine.

(f) Army School Masters and School Mistress.

(g) Non - commissioned officers and men in military employ other than purely regimental.

(h) Non - Gazetted Officers and subordinate of the Indian Ordinance Department.

(i) Civilian staff of army headquarters and those of Army Divisional Brigade or Station Staff Officers.

(j) European pensioners of the Indian Military Service including retired Departmental Officers with honorary rank and Warrant Officers, if not employed by, or in receipt of a pension or gratuity from the Civil Department.

(k) Government servants employed in the Agency tracts of Ganjam and Koraput districts.

(2) Inspectors and sergeants of the Armed Police and Chaplains in Civil Station.

Note - Family includes the wife and children including parents, sisters and minor brothers of a Government servant residing with, wholly dependent upon him.

14. The following persons are also entitled to free medical attendance at the expense of the Government of India who would reimburse the Provincial Government the cost of such medical treatment :

(1) Chaplains;

(2) Military personnel;

(3) All officers and employees of the Government of India;

15. Every patient attending at a charitable hospital or dispensary is entitled to receive advice and medicines free of charge.

(G.O. No; 12803 (22) - H., dated 10.7.1965)

Concessions Regarding Treatment of State Government Servants and Their Families Outside the State

1. Subject - Medical concession to Government servants and members of their families suffering from Poliomyelites, Cerebral Palsy and such other diseases for which there is no facility for treatment with in the State.

Government of Orissa have for some time past their consideration the question of extending the concession of the medical attendance and treatment so as to enable the State Government servants and their families to receive treatment at Government expense at suitable hospital outside the State but within India for diseases like Poliomyelitis, Cerebral Palsy and such other diseases for which there is no facility to treatment within the State. After careful consideration it has been decided that a State Government servant or a member of his family when advised by his/her authorised medical attendant not below the rank of Professors concerned with the Medical Colleges of the State may receive treatment for poliomyelitis, Cerebral Palsy and such other diseases for which there is no facility for treatment within the State at a hospital or institution situated in any other State of the Indian Union where such treatment is available, subject to the following conditions

1. If the authorised medical attendant is of the opinion that the case of patient is of such a serious or special nature as to require medical attendance and treatment in a particular hospital or institution situated in any other State of the Union, he may, with the approval of the Director of Medical Education and Training, Orissa or where he is of opinion that delay involved in obtaining approval of the Medical Education and Training, Orissa would entail danger on the health of the patient, himself, may advise the patient to go to the place of treatment outside the State in anticipation of approval and shall furnish a certificate to that effect while moving the Director of Medical Education and Training, Orissa, for expost factoapproval of the said advice.

(a) Advise the patient to go for investigation and treatment to the particular hospital or institution with a certificate in writing in the following manner :

Certified that Shri/Shrimati...................aged......years......(herein to mention the designation, pay and Department of the concerned Government servants) suffering from is advised to go to..................Hospital/Institution in.........State for further investigation and treatment as proper facilities for his/her treatment are not available within the State.

(b) If the authorised medical attendant is of opinion that it is unsafe for the patient to travel unattended to, he may certify in writing that the patient should travel to the place of treatment being accompanied by an attendant.

(c) In the case of a patient who is a child below the age of 10 years, an attendant may accompany him/her to the place of treatment requiring any certificate from the Authorised medical attendant.

(d) In case of a child below 10 years, if the mother of the child is absolutely considered necessary to accompany and second attendant is necessary both the mother and the child. The concerned Professor may specifically mention this in a form of a recommendation and send attendant allowed in exceptional circumstances on the approval of the D.M.E.T., Orissa.

2. The concessions referred to above will also be available to those patients who are to undergo post treatment check up at the institution outside the State.
3. Patients suffering from Poliomyelitis should be referred to one of the following institutions outside the State when considered necessary by the authorised medical attendant.

(i) Government General Hospital, Madras

(ii) Government Stanlex Hospital, Madras

(iii) Chitaranjan Seva Sadan, Calcutta

(iv) Presidency General Hospital, Calcutta

(v) N. R. Sarcar Medical College Hospital, Calcutta

(vi) R. G. Kar Medical College Hospital, Calcutta

(vii) Medical College Hospital, Calcutta

(viii) Medical College Hospital, Nagpur

(ix) Medical College Hospital, Patna

(x) Medical College Hospital, Darbhanga

(xi) All India Institute of Physical Medicine and Rehabilitation, Bombay.

For the purpose of advanced cases of Poliomyelitis requiring specialised treatment, a patient may be advised for admission into the Children's Orthopaedic Hospital, Bombay after he/she has received treatment in any of the above Hospital, in the first instance and if the Medical Superintendent of that Hospital recommends that specialised treatment at the Children's Orthopaedic Hospital, Bombay is necessary.

4. A Government servant on his behalf or on behalf of a member of his family is entitled to claim financial assistance from Government as under for treatment in the institution outside the State.

(a) T.A. for the outward and return journey.

(i) Actual conveyance charge from the headquarters of the place from which the patient (Government servant) actually travels to the hospital for treatment and back whichever is nearer or mileage allowance at the rates admissible to his/her grade as on tour under the rules in force whichever is less. He will be entitled to daily allowance at a rate admissible to his grade for the period of halt at the institution.

For the members of the family of a Government Servant -

(ii) journey by rail actual railway fare of the class by which the Government servant is entitled to travel on tour under the rules in force or of a lower class in which the patient actually travels;

(iii) journey by road - actual fare paid for the journey by bus/other public conveyance.

Note - For hired car, the cost will be reimbursed in production of the voucher.

(iv) When the family members of Government servant's own conveyance the Government servant should not be paid for the family members (patient) other than usual T.A. admissible to the Government servant himself.

Note - If the condition of the patient requires costlier transport, the actual fare paid shall be reimbursible, The use of such a conveyance by the patient or a member of his family in these circumstances shall be supported by a certificate from the A.M.A. to the effect that the conditions of the patient actually required costlier transport and only then the charges shall be admissible for reimbursement. Fare for journey by air or by air conditioned coaches in train will not however, be admissible for reimbursement.

(b) T.A. for the attendant/escort -

(i) An attendant/escort shall be entitled to T.A. both ways at the rates admissible under these orders to a member of the family of the Government servant concerned provided it is certified in writing by the concerned A.M.A. that it is unsafe for the patient to travel unattended and that an attendant/escort is essential to accompany him to the place of treatment. T.A. will also be admissible if it becomes necessary for an attendant/ escort to travel again to fetch the patient on production of the necessary certificate from the Medical Authorities of the hospital where the patient is undergoing treatment. The attendant if a Government servant shall be allowed T.A. for his to and fro journey as admissible to his grade.

(ii) The second attendant when allowed under para - 1 (c) to accompany both the mother and child shall be entitled to T.A. both ways journey as admissible to the Government servants concerned. The attendant, if a Government servant shall be allowed T.A. for his to and fro journey as admissible to his grade. The first attendant (mother) shall only be entitled to daily allowance as admissible to the Government servant on production of certificate to the effect that the attendant (mother) is necessary to attend the patient during the period of treatment from to....from the treating physician of the institution.

(c) Points of commencement and termination of journey -

The journey for the purpose of these orders should be deemed to have commenced from the place from which the patient actually travels to the place of treatment and the return journey should be deemed to have ended at the place to which the patient actually travels of the headquarters of the Government servant concerned whichever is nearer.

(d) The facility of travel by air and air - conditioned accommodation at the Government expenses is not admissible for the journeys performed for receiving medical attendance and treatment.

(5) (i) Reimbursement of the charges paid at the institution excludes dietary charges. Dietary charges may be claimed by Government servants whose pay is Rs. 100 per month or less receipt of the amount paid at the institution should be produced while claiming reimbursement.

(ii) The cost of medicines purchased outside the State during the period of treatment in an outside institution subject to the production of certificate from the Superintendent or the Medical Officer in - charge of the institution of the Department, Head of the Institution in which the patient is treated, that the medicines were prescribed for and purchased from outside by the patient and those medicines were essential for the treatment and speedy recovery of the patient, shall be reimbursed irrespective of the fact whether these medicines find place in the list of admissible or inadmissible medicines. Such medicines should not include tonics and food items.

6. This order will take effect from the date of issue.
7. This order supersedes the Health Department Resolution No. 10640 - H., dated the 15th May, 1964.

(Health & Family Welfare Department Resolution)

No. 2444 - J - t., dated 30.1.1970 and amending Resolutions

No. 28799 - H., dated 26.1.1970, No. 35699 - H., dated 3.12.1975

No. 17665 - H., dated 25.5.1976 and No. 21489 - H., dated 8.6.1979.

2. Subject - Fixation of limit of consulting fees of the authorised medical attendant for treatment outside the State.

The undersigned is directed to say that according to Health Department G.O. No. 13083 - (19) - H., dated 10.6.1961 the consulting fees of the authorised attendant outside the State where the Government servant and their families fall ill admissible for reimbursement. No limit of such fees has been prescribed the above G.O. This matter was under consideration of the Government for sometime past.

2. After careful consideration the Governor of Orissa has been pleased to decide that the consulting fees of authorised medical attendant should be restricted to what is admissible to the Medical Officers of the concerned State where the consultation takes place.
3. This issues with the concurrence of Finance Department vide their (UOR No. 1380 CSII. dated 23.6.1977).
4. This order will take effect for the date of issue (letter No. IVMED IIM - 46/77 - 21171 (22) - H., dated 1.7.1977).
5. Subject - Reimbursement of cost or pathological examination done outside the State when such facilities are not available within the State.

The Government have had, for sometime past, under their consideration the question of reimbursement of the cost of pathological examination undergone by the State Government servants and their families outside the State but within India when such facilities are not available in Government Hospital and Medical College Hospitals of the State. After careful consideration it has been decide that the cost of pathological examination in such cases should be reimbursible when the concerned Government servant or a member of his family is advised by his/her authorised medical attendant for examination, etc. outside the State but within the Indian Union, subject to the following conditions :

1. if the authorised medical attendant is of the opinion that the disease . of a patient is serious or of special nature necessitating pathological examination etc. in a particular hospital or institution situated outside the State he must obtain the approval of the Superintendent of Medical College Hospital of the State before advising the patient to go in for such pathological examination.

(a) The advice for the pathological examination to a particular hospital or institution outside the State should be accompanied with a certificate in the following form :

Certified that Shri/Shrimati/Kumari...............aged.....years wife/husband/son/daughter/mother/father/ suffering from...........is advised to go to..........Hospital/Institution in State for examination as proper facilities for examination are not available within the State.

Signature of the Superintendent of.........Signature of the Authorised College/Hospital, Designation (Seal) Medical Attendant, Designation (Seal).

2. Government servant, on his behalf or on behalf of a member of his family is entitled to claim financial assistance from Government for pathological examination in the institution out side the State as per paragraph - 4 of the Health and Family Welfare Department Resolution No. 2444 - H., dated 30.1.1970 read with Resolution No. 35699 - H., dated 3.12.1975.
3. This order will take effect from the date of issue

(Resolution No. IV Med - III, M - 44/77 - 32997 - H., dated 3.10.1977).

Concessions Regarding Treatment of State Government Servants and their Families Suffering From T.B.

1. Subject - Liberalisation of medical concession to Government servants and the members of their families suffering from Tuberculosis.

Government of Orissa have, for sometime past under their consideration the question of extending the concessions of the Medical Attendance and treatment so as to enable the State Government servants and the members of their families to receive treatment at Government expenses who are suffering from T.B. or suspected to be suffering from T.B. at a recognised Sanatorium/ Hospital within the State or outside the State but within India. After careful consideration it has been decided that in supersession of Resolution No.2146 - L.S.G., dated the 16th June, 1945 and Resolution No. 3482 L.S.G. dated the 16th May, 1946 a State Government servant or a member of his family when advised by his/her authorised medical attendant or by the T.B. Specialist attached to the Hospital/Medical College (Hospital which is near at hand) should be granted the following concession for treatment of T.B. at Government expenses at a Sanatorium/Hospital where such facilities are available.

2. (a) Reimbursement of the Sanatorium/Hospital charges (which should include charges for accommodation, ordinary diet, medicines, etc.) at the rate actually paid by the patient. Receipt of the amount from the treating Physician, paid at the Sanatorium/Hospital should be produced while granting reimbursement.

(b) Special dietary expenditure not exceeding - Rs. 60 per month (at Rs. 9 per day), during the period of treatment in a T.B. Sanatorium/Hospital towards the cost of special diet if any. The diet allowance shall be sanctioned for a period of two years in 4 instalments on the recommendation of the Medical Officer in charge of the patient. No further recommendation from the Medical Officer is necessary for payment of second and subsequent instalment of the diet allowance. While sanctioning the amount, the concerned Government servant may be asked to produced evidence before the sanctioning authority that the patient is still continuing treatment for T.B.

(c) Any special medicines prescribed by the medical attendant if not available in the Hospital stock, will be purchased by the patient and the cost thereof will be reimbursed irrespective of the fact whether the medicines find place in the lists of inadmissible or admissible medicines.

(d) If the authorised Medical Officer of T.B. Sanatorium/Hospital or the T.B. Specialist is of the opinion that it is unsafe for the patient to travel unattended, he may certify in writing that the patient should travel to the place of treatment being accompanied by an attendant/escort.

(e) If the Medical Superintendent of T.B. Sanatorium or Hospital/Assistant Professor or any Medical Officer of higher rank of the department of T.B. and chest diseases of the Medical College where the patient is undergoing treatment, is of opinion that the condition of the patient is so serious that he requires treatment in some other Sanatorium/Hospital in other States within India he can advise the patient to go to such Sanatorium/Hospital.

(f) If the Medical Superintendent of the T.B. Sanatorium/Hospital as referred to above is of the opinion that it is unsafe for the patient to travel unattended, he may certify that the patient should travel to the place of treatment being accompanied by an attendant.

Note - In such cases i.e. (d) (e) and (f) the previous approval of Director of Health and Family Planning Services, Orissa should be obtained,

3. The following concessions will be available to those patients during the period of their pre and post Sanatorium/Hospital treatment.

(a) Any special medicines prescribed by the Medical Attendant if not available in the Hospital stock, will be purchased by the patient and the cost thereof will be reimbursed irrespective of the fact whether the medicines find place in the list is admissible or not (inadmissible medicines).

(b) If any consultation fee is charged by the consulting Physicians concerned for X - ray check up during the above period of treatment, the same should be reimbursed on production of the receipt of such vouchers for such examination.

(c) An allowance of Rs. 60/ - per month (at Rs. 2/ - per day) during the above period of treatment towards the cost of special diet, if any. The diet allowance shall be sanctioned for a period of two years in 4 instalments on the recommendation of the Medical Officer in charge of the patient. No further recommendation from the Medical Officer is necessary for payment of second and subsequent instalments of the diet allowance. While sanctioning the amount, the concerned Government servant may be asked to produce evidence before the sanctioning authority that the patient is still continuing treatment for T.B.

Grant of such financial assistance to the Government servants and their family members suffering from T.B. in respect of reimbursement of the cost of special diet should in no cases, exceed the period of two years.

Note - The cost of medicines do not include the cost of Tonic, Food items and beverages.

4. (i) A Government servant, on his behalf or on behalf of a member of his family is entitled to claim financial assistance in shape of T.A. from the State Government for treatment of T.B. in the Sanatorium/Hospital as indicated below :

(ii) Journey by Rail -

(a) For the Government servants - Fare of the entitled class or the lower class by which they actually travel plus incidental charges as for the journey on tour under the rule in force.

(b) For the members of their families - Single fare of the class by which the Government servant is entitled to travel on tour without daily allowance under the rules in force or of the lower class by which the patient actually travels.

Note - The facility of travel by air and air - conditioned accommodation at Government expenses is not admissible for journey performed for receiving medical attendance and treatment.

(iii) Journey by Road -

(a) For the Government servants - For the road portion of the journey, or for journey between stations connected by road only road mileage as on tour admissible under the rules in force without any daily allowances.

(b) For the members of their families - Actual rate paid for the journey by bus or other public conveyance.

(iv) Journey by other means of conveyance -

If the patient travels by means of conveyance those specified in those orders by his/her private conveyance. T.A. would be admissible to the extent otherwise admissible under these rules.

(a) For Government servants - Actual conveyance charges limited to mileage allowance at tour rates under the rules in force plus daily allowance.

(b) For the members of their families - Actual conveyance charges limited to half the mileage allowance at tour rates without daily allowance admissible to Government servants themselves under the rules in force.

Note - The use of such a conveyance by the patient or a member of his family in these circumstances shall be supported by a certificate from the A.M.A. to the effect that the condition of the patient actually requires the transport used and then the charges shall be admissible for reimbursement.

(v) T.A. for an attendant/escort -

An attendant/escort shall be entitled to T.A. both ways at the rates admissible under these orders to a member of the family of the Government servant concerned provided it is certified in writing by the concerned medical authorised that it is unsafe for the patient to travel unattended and that an attendant/escort is essential to accompany him to the place of treatment. T.A. will also be admissible if it becomes necessary for an attendant/escort to travel again to fetch the patient on production of the necessary certificate from the Medical Superintendent of the T.B. Sanatorium/Hospital where the patient is undergoing treatment. The attendant, if a Government servant shall be allowed T.A. as per journey on tour in the similar circumstances referred to above.

(iv) Points of commencement and termination of journey -

The journey for the purpose of these orders should be deemed to have commenced from the place from which the patient actually travels to the place of treatment and the return journey should be deemed to have ended at the place to which the patient actually travels or at the headquarters of the Government servant concerned, whichever is nearer.

5. This order will take effect from the date of issue and will also regulate the pending claims of the patients, who are under treatment on the date of this resolution.

The Accountant - General, Orissa is being informed.

Health Department Resolution No. 24677/H., dated 4.8.1977

Health Department Resolution No. 28319/H., dated 10.12.1973

Health Department Resolution No. 21453/H., dated 29.7.1975

2. Subject - Sanction of dietary allowance for treatment of T.B. clarification thereof.

REF - Their letter No. 6719/Vig., dated 28.10.1980

The undersigned is directed to say that the special dietary allowance made under the provision of paras 2(b) and 3(d) of Health Department Resolution No. 27424 - H., dated 7.11.1970 and No. 24677 - H., dated 4.8.1977 is treated as the supplement to the cost of medicine for the speedy recovery of the patient in case of T.B. only rather than to provide amenities to the patient and this type of allowance is not allowed in any other diseases. In vrew of this the special dietary allowance should be met from the sub - head "Reimbursement of cost of medicines" and not from any other sub - head.

(Health Department G.O. No. 1624 - H., dated 23.1.1981)

Subject - Liberalisation of medical concession to Government servants and the members of their families suffering from Tuberculosis.

REF - Health and F.W. Department Resolution No. 27424 - H., dated 7th November, 1970 and No. 24677/H,. dated the 4th August, 1977.

As per Health and F.W. Department Resolution referred above the special dietary allowance @ Rs. 2 per day is admissible to Government servants for period of two years on the recommendation of the Medical Officer in charge of the patient Government servant (or member of his family) who is undergoing treatment as an indoor/outdoor patient in a T.B. Hospital/ Sanatorium.

2. Sometimes it so happens that a patient (Government servant or member of his family) while undergoing treatment in a Hospital for a particular disease and during the course of investigation the patient is detected to be suffering from T.B. also, the treating Physician recommends for diet allowance for speedy recovery of the patient. The question of accepting such certificate for sanction of diet allowance was under consideration of Government.
3. After careful consideration Government of Orissa have decided to accept the Medical certificate recommending fqr special dietary allowance by any Medical Officer of the Hospital/Dispensary when such certificate is countersigned by the District T.B. Officer of the District/Superintendent, T.B. Demonstration and Training Centre, Cuttack (District jurisdiction) Medical Superintendent of a T.B. Hospital of the State.
4. This order will take effect from the date of issue.

(Resolution No. IV-Med-III - 16/75( Part ) - 8698 - .H, dated 14th March, 1978)

Special Arrangements for Medical Attendance and Treatment of State Government Servants and their Families in the Hospital/dispensary other than State Government Hospital/Dispensaries

1. Subject Recognition of the Artificial Limb Manufacturing Corporation of India at Olatpur, Cuttack as Authorised Medical Institution for treatment of Government servants and their families.

The undersigned is directed to say that Government servants and their family members in the past were obliged to go outside the State for artificial limbs and for orthopaedic appliances since this facility was not available in the State, and the cost thereof was being reimbursed as per Orissa State Medical Attendance Rules, 1947. Now an Artificial Limb Manufacturing Corporation has started functioning at Olatpur in the district of Cuttack. It provides artificial limbs to the disabled and orthcpaedicially handicapped persons. As such there may be no need to refer for such of cases to outside the State. Further, facilities for treatment of other types of diseases are also available at the A.L.I.M.C.O.

2. Government after careful consideration have been pleased to recognise the Artificial Limb Manufacturing Corporation of India at Olatpur district Cuttack as Authorised Medical Institution for treatment of Government servants and their family members on payment of usual charges as fixed by the authority and the cost thereof except diet charges will be reimbursed to the Government servant as admissible according to the Medical Attendance Rules in vogue on getting the Essentiality Certificate prescribed by the State Government the A.L.I.M.C.O. authorities to the effect. A copy of the Essentiality Certificate approved by the State Government is enclosed.
3. This order will be given effect from the date of issue.
4. This order has been issued with the concurrence of F.D. in their U.O.R. No. 2073 - 111, dated 31st March, 1978.
5. The A.G. Orissa is being informed.

(Health Department G.O. No. 13529 - H., dated 25.4.1975)

Essential Certificate

I certify that Shri/Smt..........Wife/son/daughter/father/mother of Shri...........employed in the......has been under - treatment for.......disease from to at the Medical Institution Artificial Limb Manufacturing Corporation of India, Olatpur. Cuttack and that the undermentioned charges were made for his/her treatment.

		Price
		Rs.
1.	Accommodation	...
2.	Diet	...
3.	Nursing	...
4.	Pathological & Radiological Examination	...
5.	Medicines	...
6.	Operation	...
7.	Artificial Limbs/Appliances	...
	Total	...

That the above amount was received from the patient under proper receipt by the hospital authority concerned.

That the above charges are at the rates prescribed by the authority.

That the following medicines which do not include proprietory preparations for which cheaper substances of equal therapeutic value are available for preparations which are primarily foods, toilets or disinfectants were prescribed for the patient during the period of his/her treatment in the hospital. He/she was advised to purchase the medicine from outside as the same were not available in the Hospital stock :

Name of the medicines	Price
1.	Rs.
2.	Rs.
3.	Rs.

Date .................

Signature of the Medical Officer-in-charge of the case at the Medical Institution A.L.I.M.C.O. Olatpur, Cuttack

2. Subject - Recognition of Paradeep Port Hospital as Authorised Medical Institution for treatment of Government servants and their families.

The undersigned is directed to say that since there is no Medical institution of this State Government at Paradeep Port, Government feel that the State Government servants and their families stationed there are undersigned great hardship for their medical attendance and treatment.

2. To obviate such difficulty, Government after consideration, have been pleased to recognise the Paradeep Port Trust Hospital as authorised Medical Institution for treatment of State Government servants and the members of their families stationed in or passing through Paradeep on payment of usual charges as fixed by the Port authorities (copy enclosed) and the cost thereof except diet charges will be reimbursed to the Government servants as admissible according to the Medical Attendance Rules in vogue on getting essentiality certificate prescribed by the State Government from the Port Hospital Authorities to the effect. A copy of the essentiality certificate approved by the State Government is enclosed
3. This procedure will continue till a Hospital is provided by the State Government at Paradeep.
4. This order will be given effect from the date of issue. All the pending cases shouid be disposed of in accordance with this decision and cases already settled otherwise should be re - opened.
5. This order issues with the concurrence of Finance Department vide their UOR No. 113 - C.S. II (l) - dated 9.7.1976.
6. The A.G., Orissa is being informed.

(Health Department G.O. No. 235 - 0. H., dated 21.7.1977)

Essentiality Certificate

I certify that Shri/Smt.................... wife/son/daughter/father/mother of Shri.......................employed in the.........has been under treatment for disease from.... to at the Port Hospital, Paradeep and that the undermentioned charges were made for his/her treatment.

1.	Accommodation	- Rs.
2.	Diet	- Rs.
3.	Nursing	- Rs.
4.	Pathological & Radiological Examination	- Rs.
5.	Medicines	- Rs.
6.	Delivery	- Rs.
	Total	- Rs.

That the above amount was received from the patient under proper receipt by the hospital authority concerned.

That the above charges are at the rates prescribed by the Port Hospital authority.

That the following medicines which do not include proprietory preparations for which cheaper substances of equal therapeutic value are available nor preparations which are primarily foods, toilets or disinfectants were prescribed, the patient during the period of his/her treatment in the hospital. He/she was advised to purchase the medicines from outside as the same were not available in the hospital stock :

Name of the medicines	Price
1.	Rs.
2.	Rs.
3.	Rs.

Date .................

Signature of the Medical Officer-in-charge of the case at the Port Hospital, Paradeep.

3. Subject - Reimbursement of cost of Radiological investigation done in private clinics.

The undersigned is directed to say that as per existing Orissa State Medical Attendance Rules, the cost of Radiological investigations done in the private clinics when such facilities are not being made available to the Government servants and their families at the Government hospital was not allowed for reimbursement. Thereby Government servants are put to much financial hardship when such treatment is required to save the life of the patient. The question of reimbursement of Radiological investigation at private clinics was under the consideration of Government for some time past.

2. Government after careful consideration have been pleased to extend the facility of reimbursement of cost of Radiological examination at the private clinics on emergency cases when such facilities are not available in the Government hospital either due to shortage of films or due to X - Ray machine having gone out of order on the prescribed certificate as follows, granted by the Head of the institution.

Certificate

I certify that due to shortage of films/X - Ray machine gone out of order Shri/Smt.........................son/daughter/father/mother/wife/husband of Shri/Smt......................... serving as..............in the Department/Office of is advised for X - Ray examination in Private Clinics/Private Practitioners since this is absolutely essential for the treatment of the patient.

Signature of the A.M. A. (Medical Officer - in - charge of the Radiological Department) with designation (Seal)

Countersigned

Signature of the Head of the Medical

Institution with designation (Seal)

3. This order will take effect from the date of issue.
4. This order issues with the concurrence of Finance Department vide their UOR No. 2341 - CS - II. dated 12.8.1976.
5. The A.G.. Orissa is being informed.

(Health Department G.O. No. 32753 - H., dated the 25.9.1976)

4. Subject - Admissibility of treatment of abortion under the Medical Termination of pregnancy Act, 1971

The undersigned is directed to say that as a result of legalisation for termination of pregnancy under the Medical Termination of Pregnancy Act, 1971 a question had been raised whether the expenditure incurred on Medical Termination of Pregnancy is reimbursible under the Orissa State (Medical Attendance) Rule, 1947 or not.

2. After careful consideration the Governor has been pleased to decide that the expenditure incurred by the Government servants on medical termination of pregnancy should be reimbursed provided the medical termination of pregnancy has been performed at Government or other Institutions/Government Hospitals/Institutions approved under the Medical Termination of Pregnancy Act. 1971 and also recognised under the O.S. (M.A.) Rules, 1947.
3. This issue with the concurrence of the Finance Department vide their U.O.R. No. 371 - CS - II, dated 10.2.1977.

(Health Department G.O. No. 5188 - H,. dated 21.2.1977)

5. Subject - Clarification of rule governing medical attendance of Government servants.

The undersigned is directed to say that it has come to the notice of this Department for clarification as to the circumstances in which the parents, children, or step children of a Government servant, can be treated as wholly dependent on a Government servant. It is, therefore, clarified that the general interpretation attached to the words "wholly dependent" as occurring in other rules and regulations, such as T.A. Rules, etc. normally should be taken in account. But in case of a father who is a retired Government servant and earning his own pension he may not be wholly dependent on the Government servant.

2. Further as per the existing practice, vide this Department Order No. 16939 - H., dated 31.8.1967, No. 8851 (23) - H.. dated the 26.4.1968 and No. 17152 - H., dated 18.8.1964, the Assistant Surgeons up to Professors of the Medical College Hospital, Assistant Surgeons posted to the Hospital, Dispensaries, Medical Aid Centres and Primary Health Centres are declared as the authorised medical attendants for the Government servants and their . family members. Therefore, as per the existing orders of Government mentioned above, the Medical Officers of the non - Clinical Departments of the Medical Colleges are acting as the authorised medical attendants. But it clarified that the Bacteriologist, Superintendent, Anti - T.B. Demonstration and Training Centre and Assistant to Bacteriologist and Pathologist are not treated as the authorised medical attendants.
3. Subject - Reimbursement of cost of medicines purchased by the Government servants limits.

In continuation of this Department letter No. 6977 (119) - H,. dated the 17th March, 1973. I am directed to say that certain types of diseases like Diabetes, T.B., Mental Diseases, Leprosy and Filaria require prolonged treatment. In such cases domiciliary treatment can be given to the patient (i.e. Government servants and their family members) unless they are of some serious complications requiring hospitalisation of the patients. The domiciliary treatment can be following up by an Authorised Medical Attendance at the residence of the patient advising continuous treatment for longer duration. In consideration of this stipulation in the G.O. referred to above compelling an A.M.A. to refer a patient to the O.P.O. of a Hospital/Specialist after 10 days treatment is not required in respect of those particular diseases after initial assessment and proper line of treatment is checked out by an expert.

2. In view of the above Government after careful consideration have been pleased to decide that the patients suffering from Diabetis, T.B.. Mental diseases, Leprosy, Filaria, who can conveniently continue domiciliary treatment in their residence without detriment to their day to - day life should not be brought under the rigidity of the Government order cited above for attending O.P.O. of the Hospital/Specialist after the 10 days treatment.
3. This should take effect from the date of issue of the order. But the claims which are pending in the Department/Offices should be disposed of in the light of the above order.
4. It is requested that this order may be brought to the notice of all Authorised Medical Attendants under your control.

(Health Department G.O. No. 16968 - H., dated the 5th July, 1973)

7. Subject - Reimbursement of cost of medicines for the treatment of dependant - parents of Government servants.

The undersigned is directed to say that Government servants are eligible for reimbursement of cost of treatment of their parents when they wholly/mainly depend upon the concerned Government servant. For the purpose of determining the dependency of parents, the Government servants are required to furnish necessacy declaration as per Explanation (iii) of para 2 of this Department G.O. No. 29562 (76)/H, dated the 26th September, 1975. The perscribed declaration appears to be inadequate when a parent has more than one son/daughters serving under the State Government as all his sons/daughters are entitled for reimbursement of cost of the treatment of their parents. This matter was under consideration of Government for sometime past.

After careful consideration, Governor has been pleased to decide that a certificate as mentioned below should be given by the Government servant on the body of the essentiality certificate when medical claims relating to the treatment of parents are submitted for reimbursement.

"I certify that my father/mother/father-in-law, mother-in-law (In case of female Government servants) is wholly/mainly dependent upon me and that no claims have been made for him/her during this period by any other Government servants."

(Health Department G.O. No. 3933 - H., dated the 5th February, 1977)

8. Subject - Reimbursement of cost of medicines for the treatment of General Debility.

The undersigned is directed to say that General Debility is not a disease in itself but a symptom complex. As such the reimbursement of cost of medicine purchased on this account to Government servants is not admissible unless the correct disease is mentioned in the essentiality certificate.

2. They are requested to take necessary action to communicate the above clarification to all subordinate officers under their control for guidance.

(Health Department G O. No. 10212-H., dated the 10th April, 1975)

9. Subject - Reimbursement of cost of medicines of the treatment of Anaemia.

The undersigned is directed to say that Anaemia is not a disease in itself, but the after effects of a disease. Mo such, reimbursement of cost of medicines purchased on account of treatment of Anaemia to Government is not admissible unless the disease for which the Anaemia has been caused is mentioned by the authorised Medical Attendant in the essentiality certificate.

2. They are requested to take necessary action to communicate the above clarification to all subordinate offices under their control for guidance.
3. Subject - Sanction of advance T.A. to the Government servants for medical attendance and/or treatment at places outside the headquarters.

Health Department Resolution No. 2444/H., dated 30.1.1970 and subsequent amendment thereto and Government Order No. 20990, dated 20.6.1971 provides for treatment of Government servants and their family members at places outside the headquarters. But there is no provision in the O.S. (M.A.) fcules, 1947 to sanction advance T.A. to the Government servants for the above purpose.

2. In absence of clear provision in the O.S. (M.A.) Rules, 1947, Government servants from various Department are coming forward to sanction advance T.A. for difraying journey expenses for their treatment and their family members as they are facing financial hardship initially at the time of undertaking journey particularly to places outside the State. The Government of India have already allowed such advance T.A. to their employees. This was under examination of State Government for sometime past.
3. After careful consideration the Governor has been pleased to decide that advance T.A. to the Government servants undertaking journey in connection with their medical attendance and/or treatment and of their family members at places outside their headquarters shall be admissible.

(i) On production of a certificate from the medical authorities as mentioned above.

(ii) The advance T.A. for medicine attendance and treatment should to treated as an advance on tour and will be sanctioned in accordance with the same instructions and regulate sanction of advance on tour.

4. This order will take effect from the date of issue.

(Health Department Resolution No. 42167/H., dated 28.12.1978)

11. Subject - Medical Attendance Rules clarifications.

The undersigned is directed to say that a large number of references are being received by Health & F.P. Department for necessary clarification in the matter of Medical Attendance Rules. Most of these correspondences relate to the questionable medical claims where the role of the Medical Officers concerned as well as the Government servants needs vivid examinations and the Departmental proceeding. This requires long process for examination of all such cases. To minimise such type of correspondences, it has been decided that before any such case is referred to the Health & F.P. Department the following procedure may be adopted first :

(a) The medical claims if open to any suspicion or irrelevancy should be referred to the immediate authority of the concerned A.M.A. for scrutiny.

(b) On the basis of the opinion of the said authority, if any disciplinary action is felt necessary against A.M.A. as the same should be referred to the Health Directorate, who will refer the matter to Health & F.P. Department if necessary and otherwise not.

(c) No claims or insistence as such should be referred either to the Health & Family Planing Department or to the D.H.S., Orissa direct in the preliminary stage, (i.e. before scrutiny by the immediate authority of A.M.A.)

(d) The claims which appear to be further of fabricated should be processed basing on the Government employee presenting such claim but not taking the A.M.A. as the centre of all action.

The Controlling Officers have been empowered to disallow claims which do not satisfy the conditions as per Finance Department Circular No. 1248 (117) - F,. dated 15.1.1964.

(e) The cases should be referred to the immediate authority of the A.M. As. or to the D.H.S., Orissa, as the case may be only if the proceedings against the Government employee (claimant) infer that the role of the A.M.A. with relation to the claim is open to suspicion.

(f) All correspondences in this respect should be made confidential.

2. The D.H.S., Orissa has issued necessary instruction to all the concerned Medical Officers to co - operate in the matter.
3. This may kindly be brought to the notice of all concerned under their administrative control.

(Health Department G.O. No. 5200 - H., dated 4.3.1972)

12. Subject - O.S. (M.R.) Rules - Guidelines for proper scrutiny of the medical claims submitted by the Government servants for purpose of reimbursement cost of allopathic treatment.

The undersigned is directed to say that it has been brought to the notice of Government that false and fabricated Medical claims are being made by Government servants supported by false cash memos and essentiality certificates duly stamped and signed by the authorised Medical Attendants.

With a view to eliminate such type of cases, Government after careful consideration have been pleased to issue the following guidelines to the authorised medical attendants as well as the Controlling Officers :

1. To the authorised Medical Attendants -

(i) Name, age and the diseases (Block capital letter) of the patient should be mentioned in the prescription.

(ii) Daily dose/quantity of medicines and the duration of its consumption should be mentioned in the prescription.

(iii) In the beginning of the treatment of the patient, costly/expensive medicines should not be prescribed if the conditions of the patient does not warrant to do so before necessary clinical examination of the patient is done.

(iv) Costly medicines should not be prescribed when cheapest substitute is available having equal therapeutic value. Purchase of phials should be avoided as far as possible.

(v) Medicines should not be prescribed for a period of ten days at a stretch since there is every change in the line of treatment during the above period and the medicines purchased by the patient may not be utilised. Prescription shall be made for two to three days and thereafter repeated if required. In this connection Health Department G.O. No. 6877 - H., dated 17.3.1970 may be followed.

(vi) Specimen signature may be made available to the Drawing Officers/ Controlling Officers on demand as and when required.

N.B. - The institutions mentioned in paras (iv) and (v) above are not applicable to the patients suffering from Cancer, Filaria, Diabetes, T.B., Leprosy and such other diseases which require prolonged treatment.

2. To the Drawing Officers/Controlling Officers -

(i) The vouchers should contain the name of Medical Officers, who prescribed medicine and the Cash Memos are issued strictly in conformity with the prescriptions/Out - door tickets/ln - door tickets.

(ii) The medical claims if open to any suspension or ^relevancy, the procedure enumerated in Health Department G.O. No. 5200 (15), dated 4.3.1972 (copy enclosed) may be adopted before passing such bills for payment.

3. This supersede the Circular No. 5365/M.E.T. dated 19.4.1976 of the D.M.E. and T., Orissa Addressed to the all Departments of Government/ all Heads of Department/all R.D. Cs.

(Health Departments G.O. No. 31835 - H,. dated 24.11.1978)

13. Subject - Extension of free medical facilities to the retired State Government servants and members of their families.

The State Government have for sometime past had under their consideration the question of allowing free medical facilities to the retired State Government servants and the members of their families. Pensioners are hard hit because of the withdrawal of free medical concessions enjoyed by them till their date or superannuation, specially when their medical needs are great on account of advancing age and deteriorating health coupled with reduced income.

2. Government after careful consideration, has been pleased to decide to allowed to the retired State Government servants and the members of their families all the medical facilities, i.e. free Pathological, Bacteriological, Radiological, Cardiographic and E.C.C. examination and concessional rates of charges for accommodation in nursing homes cabins paying beds, etc. as well as other medical facilities which were being enjoyed by them immediately before their retirement minus the facility of medical reimbursement.

The Medical Officer may where necessary ask for the pensioner's half of pension payment orders available with does retired Government servants for the purpose of identification while allowing these facilities.

This order will effect from the date of issue.

(Health Department Resolution No. 16502 - H., dated 27.6.1973)

List of Inadmissible Medicines

Schedule - I

Preparations classified as foods

The Following Preparation are Classified as Food Whether they are used as Baby Foods, Milk Foods. Invalid Foods, Beverages, Drinks, Etc.

1. Invalid Foods

Albosang (J and I Dechane)

Anglowfit (Anglowmed)

Alprovit (Cachet)

A and N (Alintosch)

Bournvita

Casila

Casilan - B 12

Complan

Complan (Glaxo)

Complan Banana Flovour

Envitol (Croslands)

GRD (Cadila)

Horlicks

Maltodex

Maltodex - S

Maltova (Jagjit)

Maxim (British Health)

Maxim - HP (British Health)

Milpro

Miltone

Multipurpose Foods

Natal Care (Dalmia)

Nuetramul

(Gujrat Co-operative)

Nurrish (Eskayef)

Nutro - protein

Nutri - Nugget

Ovaltine

Protal (Godrej)

Prosoyal (FDC)

Proteena

Provimin

Provita

Provitex

Protinex

Protinuels (Alembic)

Protinuels

Protone (Aristo)

Protogen

Protein Granules (SYU)

Protein Plus Breakfast Food

Protein Hydrolysate (P.H.L.)

Ragotine

Robinson's Patent Barley

Santogen Vitaminised

Soyal (FDC)

Spert (Wander)

Trophox

Trophox (Reptakos)

Uni - Protein

Vitamilk (Glaxo)

Viva and Similar Preparations

Vivonex (MMC)

Zest (DWD)

2 - Baby Foods1

Amul Milk Food

Amul Spray

Dexolac (Wockhard)

Dexolac - HP (Wockhard)

Dexolac Special Care (Wockhard)

Glacto (Glaxo)

Glaxo Baby Food

Lactogen

Lactodex

Lactofed (Workhard)

Lactonil (Citadel)

Lever's Baby Food

Milk Care (Dalmia)

Nespray

Nusobee - 18 (Wockhard)

Nusobee (Wockhard)

Oster Milk

Parag

Simyl - MCT (FDC)

Vita Milk Powder and Similar Preparations

Zorolac (Raptakos)

3. Weaning Food1

Bal Amul

Bal Ahar

Boneymix(Glaxo)

Carelac (Nestle)

Dexolac Rice (Wockhard)

Farex

Nestum and Similar Preparations

Nestum Rice (Nestle)

4. Glucose Preparations1

Alconed (Nestle)

Glucon - D (Glaxo)

Glucose - D

Glucose (Dabur)

Glucose with Vitamins

and Similar Preparations

Nesfit (Nestle)

Tionns

5. Liquid Foods and Wines1

Apple Juices and other Juices

Orange Squash and other Squashes

All Alcoholic Beverages

Wines and Spirits and Similar

Preparations

6. Meat Extract And Juices1

Chicken Essence and Similar Preparations

7. Carbonated Flavoured Sweetened Beverages1

Soda Water

Coco Cola

Fanta

Limca

Gold Spot

Vimto

Ginger Ale and Similar Preparations

8. Protein Rich Biscuits1

Alprobisc (Cachet)

Grd Biscuits (Cadila)

Nutro Biscuits

Pro Brisk

Pro Pack Salties

Proteena Biscuits

Threptin Biscuits/Pieces

Uni - Protien Briskess and Similar Prepararion

9. Miscellaneous Preparations1

Arrowroot

Cocoa

Corn Flakes

Iodised Salts

Lactose

Malt Extracts/Malted

Wheaten Foods

Saccharine Tablets

Salt Substitutes

Vitaminised Chocolates

Oats and Similar Preparations

Preparations commonly used as Tonics

Tonics

Glycerophosphate with Vitamin

B Complex, Malt etc. (Proprietary products)

Adcco's Compound (ADCCO)

Bevita Compound (UDH)

B.G. Phos (MSD)

B.G. Phos - 12 (MSD)

Biomin (Milnex)

Blvit Phos (GAJJARS)

B - Neuropros (SP LTD)

Branervine (Modern Drug)

Cadimalt (Cadila)

Cabron (East India)

Chem - Digeston (Chemo Pharma)

Chemo Malt (Chemo Pharma)

Deltaplex (Deltakemp)

Deyplex (Dey's)

Dia - Papain (UDH)

Empelix (M and B)

Energon (BCPW)

Eugadine (UDH)

Evofos (Evans)

Ferlivone (Siris)

Ferilex (TCF)

Ferilex Malt (TCF)

Ferradol (Parke Davis)

Gajjar Tone (Gajjar's)

G - Phospho - Lecethin (Calchem)

Glycimin (Sunways)

Hemo - Darkso Malt (Alembic)

Hemiphos (Geoffery Manners)

Hepatina Ferrous (Calchem)

Hepatina (Calchem)

Heprana (Fvans)

Heptamin (Cometeck)

Hevimin with B - 12 (Napra)

Ipcamalt (IPCA)

Iphatone (NATIONAL)

Ivimalt (Bengal Immunity)

La - Biphsos (La Medical)

Leciphos Ferri (Sigma)

Limovita (Sunways)

Livoglopil (OPIL)

Mali and Vita - A Compound (M & H)

Maltomin (Cipla)

Manadol (Geoffery Manners)

M and H Elixir (M & H)

M and H Elixir (M & H)

Metatone (Parke Davis)

Metevine (Anakem)

Microffer (Napla)

Minadex (Glaxo)

Minavitol (Morden Drug)

Minolaid (TCF)

Multivitol (Fair Deal)

Navitol malt Compound

(Squibb)

Nephamalt (Napha)

Neucalcin (Modern Drug)

Neurobin (ADCCO)

Neurotone (CST)

Oplmat (OPIL)

* Note - Milk Powders of all kinds, whether it is full cream or half cream or humanised or fortified with Vitamins and Minerals, Skimmed Milk Powder, either in powder, liquid, condensed or tablet form.

Though some products mentioned above may be manufactured under Drug - Licence. The same are considered, Food/ Dietary Supplements taking into consideration the composition of the items concerned.

Orheftal (E. Merck)

Prabaplex (Pasteur)

Pernexin (Sobering)

Phosfomin (Squibb)

Phosphokemp (Kemp)

Phosphoton (Cipla)

Piciplex Elixir (P.E. Labs)

Prolex - B (Bengal Immunity)

Rakto Phospho Malt (Zandu)

Renovan (Pasteur)

Sharkoferrol (Alembic)

Sharkomalts (Fisheries)

Siotone (Albert David)

Sirimalt (Siris)

Siovina (Albert David)

Sunmalt (Sunways)

Sunplex (Sunways)

Tonavit (Fairdeal)

Tonocarnine/Forte (Bengal Immunity)

Univine (UDH)

Univine with protein (UDH)

Universal's Compound (UDH)

Vibegan (Cal Chem)

Vibiton (BCPW)

Vinkola (SP Ltd.)

Vinkola - 12 (SP Ltd.)

Vincola with Vitamins (SP Ltd.)

Vino - Lecithin (ADCCO)

Vino - Malt (Bengal Immunity)

Vintone with Asoka (SP Ltd.)

Vital - Cithin (East India)

Vitaminised Sanntogen (Cwulfing)

Vitmol Compound (MSD)

Waterbury's Vitamin Compound (Warnery)

Zuvimalt Liquid (Zandu)

Toilet Preparations1

Preparation normally used for Toilet purposes

Astringent Lotions

Bath Salts

Cold Creams

Face Powders

Hair Tonics

Hand Creams

Lanoline Toilet

Shampoos

Shaving Creams

Shaving Soaps

Shaving Styptics

Sadin Lotions

Soaps

Tooth Paste

Tooth Powders

Talcum powders

Vanishing Creams

J.B. Powders

Note - And all preparations in the above groups.

Antiseptic - Disinfectants1

Anitol (Bubuna)

Apptol (Ajanta)

Chlorosol

Chilorooresol (B.P.C.)

Clearasol

Cresol

Creosote

Dettol Solution/Cream Dettolin (RCI)

Hibitane Powder/Cream (I.C.I.)

Iteol - 3 (Astra IDL)

Lysol

1. Phenol And Phenol Substitutes

Alkaline Phenol Mouth Wash

Phenol (Carbolic Acid)

Phenol Gargle (B.P.C.)

Phenol Lotion (B.P.C.)

Sodium Phenate Solution

Phenyte

Savlon (Johnson)

Thymol

Thymol Glycerine Compound

(B.P.C.)

Thymol Mouth Wash

Zylol

2. Alcohols

Ethyl Alcohol

Rectified Spirit

Isopropyl Alcohol

3. Glycol1

Propylene Glycol

Triethyl Glycol

4. Aldehydes

Formaldehyde Solution

Formalin

5. Acids1

Acetic Acid

Picric Acid

6. Iqdine Compounds T.R. Iodine1

Week Solution of Iodine

Iodoform (Powder)

7. Chlorine Containing Compounds1

Hypochlorite Solution Sodium

Hypochlorite Solution

(H.P.C.)

Liquid Chloramine Solution

(B.P.C)

Chlorinathd Lime (Bleeching Powder)

Eusol - Solution

Halazone Tablets

8. Oxidising Agents H2 O2 (Hydrogen Peroxide)1

Potasium Permanganate

Zinc Sulphate

Zinc Chloride

9. Dyes1

Evans Blue

Brilliant Green

Crystal Violet

Methyl Violet

Methyline Blue

Melachite Green

Scarlet Red

10. Cationic Surfactants Cetrimipe Cream Solution1

Cetavlon Cone. Tine (ICI)

Cetavlex Cream

Savlon Antiseptic Solution/Cream (ICI)

11. Miscellaneous1

Listerine Antiseptic Solution

Kloffen Liquid

K - Liquid

Liso Liquid

Tetmosol Solution

Fairgenol Antiseptic Fluid/Cream

Note - And the Products Disinfectans/(Antiseptics) marked by different Manufacturers containing above Chemicals/Drugs or preparations made out of them unless specifically exempted i.e. made admissible.

Schedule - II

List of Expensive Durgs, tonic

Laxatives or Other Element and Proprietory Preparations

"A"

Abdec kapseals

Abdec/Drops

Abdevit/Drops

Abdevit with Lysine Drops

Abdecod Drops

Abedin with Lysine Drops

Abin Ointment

Ablarl/Liquid

Acidol Pepsin/Tablets

Acid Enzyme/Capsules

Aciminos/Eliseir

A eivules/Capsules

Aqua Ptychotisconc/Liquid

Acromalt/Liquid

Acrovitaplex Capsules/Drops/Liquid

Acrozyme/Syrup

Adcodex with Methyl Salicylate/Ointment

Adcoo's Compound (RED) Liquid

Adcoo's Compound (YELLOW)

Liquid

Addyzoa/Tablets

Adex/Ointment

Adexolin Cap (GLAXO)

Adical - 12/Liquid

Adiliv (Albertdavid)

Adiliv Forte Cap (ALBERT DAVID)

Adipion - 12/Drops

Adivite/Capsules

Admalt/Liquid

Adminol/Syrup

A and D Pearis

Adrari/Tablets

Advit Drops Forte/Liquid

Advit Amin Massege Oil

Agar - Co/Tablets

Agarol/Emulsion

Agla Atomiser

Agarolsm/Liquid

Ager Antacid/Tablets/Granules

Agre Tonicum/Liquid

Ague Mixture

Aknepak/Lotion/Cream

Aknepak Cleanser

Alkasu/Oil

Albo - Sang/Tablets and Powder

Alephos/Elixir

Aletri - Asok/Liquid

Aletris Cordial/Liquid

Aletritone Tab/Liquid (INDO FRENCH)

Aletrol Uterine Tonic/Alka/Oil

Allerin/Tablets

Allomalt/Liquid

Allozyme/Liquid

Almaron/Syrup

Almavit/Drops/Liquid

Aloes Compound/Tablets

Alok Gripe Syrup

Alopex/'Lotion/Ointment

Alpitone (ZANDU)

Al - Proton/Compound/Liquid

Alprovit (CACHET)

Alsarex/Tablets

Altris Elixir

Aluzyme/Tablets

Alvite Tablets/Drops

Alvite Forte/Capsules

Al - Vi - Tope/Drops

Alvizyme/Tablets

Amadrop

Amagol Liquid

Amar Dant Manjan/Powder

Amino Bzyme/Liquid

Aminoco

Aminodex/Liquid

Aminoglobin Cap/Liquid

(ADONIS)

Aminoplex/Liquid

Amino - Protein/Liquid

Aminovin Tonic/Liquid

Aminoxyl Elixir

Aminozyme/Liquid

Amiron/Liquid

Amosan

Amyglia/Tablets

Anacin/Tablets

Anakem Drops

Andre - Vit Drops

Angiers Emulsion

Angur Salasa/Liquid

Anise Water Conc/Liquid

Anodex/Ointment

Anol/Ointment

Anti Bactrin

Anti Fug/Lotion

Anti Flu/Tablets

Anthical/Lotion

Antipyretic Liquid

Antol Antiseptic/Liquid

Apetamine (Tablets India)

Appetase (PCI)

Aprot (AARON)

Aqamin (PFIMEX)

Apitolin/Elixir

Argentum Ophthalmic

Collosold/Drops

Argentum with Ephedrine/Liquid

Collosol/Drops

Argotone Nasal Drops

Argusal/Syrup

Aristozyme (ARISTO)

Arjin/Tablets

Arjunin/Tablets

Arshonyt Mild/Forte/Tablets/Ointment

Ascozyme (ASTHADROGS)

Asgamid/Liquid

Ashar/Tablets

Ashoka Compound/Liquid

Ashok Cordial/Liquid

Ashok Cordial with Hormones and Vits/Liquid

Ashokarin/Tablets

Askoletris/Liquid

Asmaco/Liquid

Asmaplon/Tablets

Asmin/Tablets/Liquid

Asmocide/Liquid

Asmolone/Syrup/Tablets Plain/Depot

Asmo Rol/Elixir

Asokachem/Elixir

Asoka Cordial/Liquid

Asokavin/Liqiuid/Tablets

Asokavin with Hormones/Liquid/Tablets

Asok - Ovarian/Liquid

Asthawil/Liquid

Asthma Relief/Powder

Asthma Reliever/Liquid

Astyfer (TABLETS INDIA)

Astymin (TABLETS INDIA)

Asvan/Elixir

Atcolysin/Drops

Atcovin/Syrup/Drops/Capsules

Auratinum/Tablets

Aurinol/Drops

Ayapon/Tablets

Auazol/Oral amples

Ayurzyme/Liquid

Azmol/Liquid

Azmosal/liquid

Azamatone/Liquid

"B"

Babco Irin/Liquid

Babynol/Liquid

Babytone/Liquid

Balamrit/Liquid

Balshoo Larka/Liquid

Banalona/powder

Bangshil/Tablets

Banovit/Tablets

Ban's Cough Syrup

Bardase/Liquid/Tablets

1. Ascorvit/Tablets

Basiton Forte Tab/Cap/Liquid

(SQUIB)

Basiton Forte Tab (SARABHI)

Balsymalt/Liquid

Bayer's Tonic/Liquid

B.C.F. Compound/Liquid

B.C.F. Gripe Water

B.C.F. Idonex/Ointment

B.C.F. Stomach Cure/Liquid

B - Colax/Tablets

Becadex/Forts/Syr./Drops/Tabs/Cap.

Becadexamin/Capsules/Liquid

(KEMP)

Becamin/Tablets

Becapc Tab/Cap/Liquid (KEMP)

Becelac (PFIMEX)

Beflora

Becelac

Becozyme C Fort E

B - Colen

Becolysinerc/Capsules

1. Complex with Lysine/Elixir

Beniplex/Forte/Capsules/Syrup

Beplex (ANGLO FRENCH) Frote

Civit

Becoptin - Z - ( APPLE)

Becosules Syrup (PFIZER)

Becozinc (AMERICAN REMEDIES)

Benylet/Cough Lonzenges

Benzocin Lozenges

Benzomones/Injection

Benzytol/Alcholic/Liquid

Bestol/Liquid

Becofral/Elixir

Becolysine - 12/Caps.

Becosules/Capsules/Syrup

Bekovite/Caps.

Belcodial/Liquid

Becozyme C Forte (ROCHE)

Beetrion (FRANCO INDIA)

Bekovite/Caps.

Belmozyme/Liquid

Belvipiex/Liquid

Belvizyme/Liquid

Benedicts Soln

Benelix/Drops

Beplex (ANGLO FRENCH)

Bestozyme/Tab./Syp.

Beflora (INVINEX)

Bestrenol/Syrup

Betaplexil Forte/Tablets

Betavit Forte Cap. (NICLLOLAS)

Betonin (Vit. B. Compiex)/Elixir

Betonin (BOOTS)

Bestozyme (BIOLOGICAL EVANS)

Bevitaco Forte/Elixir

B.G. Min/Elixir

B.G. Phos/Elixir and B.G. Phos - 12/ Elixir

Beplex Forte (ANGLO FRENCH)

Beplex Forte Viamin B - 12 (ANGLO FRENCH)

B.G. Plex/Liquid

B.H.Elixir/Elixir

B.H. Pills/Pills

Bi - Agar Oil (Liquid)

Bi - Alkazyme/Powder

Bi - Alumina/Suspension

B.l. Chol/Tablets

B.l. Cholera Phace/Solution

Bico - Chilate/Syrup

Bico - Cordial/Liquid

Bicodin/Syrup

Bicogadine Elixir

Bi - Colates/Tablets

Bi - Coliphos Compound/Liquid

Bicomin Drops

Bidical - 12/Syrup

Bidical with Iron/Tab.

Bicovita/Elixir'

Bidistase/Liquid

B.l. Dysenteryphage/Solution

B.l. Elixir B - Complex/Elixir

B.l. Glyceropepsin/Liquid

Bi. Intestiphage/Solution

Biligen/Liquid

Bilolax/Tablets

Bi - Magpaste/Paste

Bi - Milk of Magnesia/Suspension

Biodex M.S./Ointment

Biodyne/Liquid

Biofoliron/Syrup

Biofol - 12/Elixir

Biogumpaint/Liquid

Biogripe/Liquid

Biomin/Syrup

Biomin with Vit. B - 12/Syrup

Bioprot (BIO CHEM)

Biosal Gripe Mixture

Biostar (MICRO)

Bioviton Compound/Liquid/Drops

Biovital (MICRO)

Bipad Bandhu/Liquid

Bipivite/Forte/Drops

Bipivules/Capaules

Birondcal/Tablets

Birond with Liver/Liquid

Bisedyl/Liquid

Bishahari/Liquid

Bis - O - Pep/Liquid

Bis - Papin/Liquid

Bispepcal/Syrup

Bita Pastilles/Tablets

Bi - Transfusion and Infusion Set

Bitter Pills/Tablets

Bi - Typhodphage/Solution

Bivinal/Tablets/Elixir/Cap

Bivinal Forte C Viic (Alembic)

Bi - Vita. B/Syrup

Bivit - Phos/Liquid Biviplex (PRIME)

Blood - Vigour/Liquid

Blood - Vina/Liquid

Blood - Vita/Liquid

Blosyn (GUFFIC)

1. and M. Pills/Pills

B - Neurophos/Elixir

Boldine/Tablets

Bonnisan Liquid

Bonnisan (HAMALAYAN)

Boots Urine Test

Boro Fax/Ointment

Boroline/Cream

Bowlax/Tablets

B.P. Vit/Liquid

Brahamdine/Tablets

Brahmi Triphal Tail/Oil

Branervine/Liquid

Btanomalt/Liquid

Brainuita (BIOTECH)

Brentosan/Liquid/

Bromal/Liquid/Elixir

Bromalin/Elixir

Bromoral/Liquid

Bromotone/Liquid

Bromotn Mixture

Bronchosol/Elixir

Brovalco/Elixir

Brovimin Compound/Liquid

B - Tex Pain Balm

Burn Cure/Ointment

Burn - O - Rub

Burn Rub/Ointment

Burnol/Ointment

B - Vitol/Elixir

Beldrops/Drops

Broven Bronchial Mixture/Liquid

"C"

Cadilagripe/Liquid

Cadimalt/Liquid

Caladol/Ointment

Caladry/Cream/Lotion

Calamine/Lotion

Calamine Lotion

Calamine with Silicone/Lotion

Calbisix/Syrup

Calci. - K/Tablets

Calcilysine/Elixir

Calacinol/Syrup/Tablets

Calcinol with Iron and B - 12/Syrup

Calcinova (ESKYEF)

Calciphos - 12/Liquid

Calcirol Granules (CADILA)

Calci - Rutin - K/Tablets

Calcipca AD - 12/Syrup

Calcitone/Liquid

Calcium - CD Inga/Tablets/Syrup

Calcium - D Redoxon/Tablets

Calcium Sandoz/Syrup

Calcium VIT C and D with B - 12 Tablets

Calcium Sandez with Vitamin - C and D/Tablets

Calculex - O/Pills

Calcury/Tablets

Calcurosion/Capsules/Syrup

Caldic Calcium - C VIT

C and D/Tablets

Caldicin/Lozenges

Caldivir/Liquid

Caldivite/Liquid

Cal - D Rubra/Liquid

Caleferium/Liquid

Calma Balmrit/Syrup

Calrich (LIFELINE)

Caloshel (Emcure)

Cal Ron/Liquid

Calpovit F (PFIMEX)

Calvimag/Syrup

Calvirix/Liquid/Tablets

Calviron/Liquid

Galviton

Calvitron (CHILIKA)

Campoferron/Capsules/Syrup

Cantilyn/Liquid

Capsovit/Capsules

Capyna/Plain/Compound/Tablets

Carbindon Mild/Tablets

Carbindon Strong/Tablets

Carbo Citra/Powder

Carbospasmin/Tablets

Cardatol

Cardcosol/Liquid

Cardiased/Tablets

Cardiotonem Mild/Strong/Tablets/Pills

Cardmon Co/Liquid

Carica - Dizol/Liquid

Carisomat/Tablets/Compound

Carmicide Strong/Syrup/Liquid

Carminex/Liquid

Carmino/Liquid

Carmisar/Liquid

Carmitab/Tablets

Carmozyme/Liquid

Carriotone/Tablets

Casilan/Powder

Casilon B - 12/Powder

Castroline Laxative/Tablets

Casymal/Liquid

Catalin/Tablets

1. B. Tina Tab/Cap/Liquid (CAL CHEM)

Cebexin (IDPL)

Cabion Tab/Drops (MERCK)

Cecon Drops (ABBOTT)

Celin/Ceun Chewable (GLAXO)

Centxplex Cap/Liquid (CENTAUR)

Centofer - C (CENTAUR)

Chaulmoogra Oint

Chavan Prash with Ashtavarg/Powder

Chemagar/Liquid

Chem - Digeston/Syrup

Chem - Digeston Forte/Forte

Chem Epper/Syrup

Chemi - B - Phos/Elixir

Chemitone B - 12/Elixir

Chemo - Malt/Liquid

Cherana/Cough Drops

Cherry Cap (CACHEP)

Chesol/Liquid

Cheston/Syrup

Chewcee/Tablets

Chewcee Tab (CYNAMIDE)

Chicken Essence/Oral/Liquid

Chileplex (CHILIKA)

Chilzyme (CHILLKA)

Cinkara (HAMDARD)

Chinium - Co/Tablets

Cholinoplex/Syrup

Cibex Forte with Diastase Tablets/ Liquid (LUPIN LOBOR)

Cinpa/Tablets

Cipules/Capsules

Clerasil/Cream

Clemenstol/Liquid

Cobadex Forte Tablets/Capsule/Liquid (GLAXO)

Cocolax/Tablets

Codinga/Tablets

Codylax/Lozenges

Colax/Tablets

Colibils/Liquid

Colliginol/Liquid

Col - Cal - D - B - 12/Liquid

Colysine/Liquid

Colloix Sulphur/Liquid

Combitone/Elixir

Combitone SF/Elixir

Combizyme/Dragee

Complan/Powder

Complan Banana/Flavour/Powder

Complizym.e/Liquid

Compound Effervescent Powder/ Powder

Compound Essence of Peppermint/ Liquid

Constilax/Pills

Cooper's B - Complex/Syrup

Cooper's Cough Tabs.

Cooper's Cough Syrup

Cord Powder

Cordial - Aletro - Ashoka/Liquid

Coroll/Syrup/Lozenges

Cornac/Liquid

Corn and Wart Remover/Liquid

Cosylan/Syrup

Cremaffin Pink/Liquid

Cremaffin FS (EMIL)

Croyfer/Syrup

Croyvit/Drops

Crulivex/Liquid

Crumivill/Syrup

Curill/Tablets

Cutfar/Ointment

Cuticurya Oinf. .

Cuticura Talcum Powder

Cyclovarin/Syrup

Cydine (CFL)

Cyphoids/Lozenges Cypon Drops (GEND)

Cystex

Cystolysine/Liquid

Cystone/Tablets

"D"

Da Damal/Liquid

Dabur Aqua Ptychotis/Liquid

Dabur Balm/Ointment

Dabour Cholrodyne/Liquid

Daburin/Liquid

Dabur Fluohydric/Solution

Dabur Influenza/Tablets

Dabur Iodised Sarsa/Liquid

Dabur Malaria/Tablets

Dabur Mercuricoleate Paint

Dabur Mritsanjiwani/Liquid

Dabur Sarbgun Oil

Dabur Pyorrhoea

Remedy/Liquid

Dacetol/Liquid

Dadrugajinas/Ointment

Damagal/Dragees

Dangine/Tablets

Dardant/Liquid

Dardina/Liquid

Darkan/Liquid

D - Caron/Tablets

Decab/Syrup/Drops

Dacab Superforte/Syrup

Decaferon/Liquid

Decaplex Forte/Capsules/Liquid

Decil/Tablets

Deepan/Tablets

Deferon/Liquid

Deifen Contraceptive Cream

Delirek Cap (PLETHICO)

Deltahematin/Liquid

Deltavite - M/Liquid

Deltazyme/Liquid

Demultin/Tablets

Dentament

Dentex Drops

Dentin/Paint

Dentkure/Liquid

Dentol/Paint

Dentol/Drops

Dentone/Liquid

Dentyl/Liquid

Dequadin/Lozenges

Deschiens/Syrup

Desentrall/Tablets

Desma/Tablets

Dettol Antiseptic/Liquid/Cream

Dettolin (RCI)

Devtol/Drops

Dexorange Plus (WARDEX)

Dextropil - D'/Powder

Dextrose Powder

Dettolin/Mouth wash

Dexorange's Syrup of Haemoglobin Syrup

Diadyn/Liquid

Dia/Pepco/Liquid

Diapepsin/Liquid

Diaphorex/Plain/Forte/Liquid

Diapsol Liquid

Diarex/Tablets

Diastase/Liquid

Diastin/Liquid

Diastos Liquid/Liquid

Diasyn/Tablets

Diazol/Syrup

Diazyme/Powder v

Di - Calch Plex/Elixir

Diagenzymes/Elixir

Digeplex/Liquid

Digiecid/Tablets

Digest Elixir

Desestal (Syrup)

Digestive Syrup

Digestone/Liquid

Digestopan/Tablets/Syrup

Digevit/Elixir

Digex/Tablets/Powder

Diocol/Liquid

Dipavite/Capsules

Dipep/Tablets

Diplozyme/Tablets

Dispeptal/Dragees

Dispeptase/Liquid

Ditaquin Super/Liquid

Dizytone/Syrup

Drakshasava/Liquid

Dropovit/Drops

Drycony/Liquid

Durol/Liquid

DYNA - 6 (PFIMEX)

Dynacal (PFIMEX)

Dynaglobin (UNIMED)

Dynazinc (PFIMEX)

Dysentry Caps

Dysentrolin/Liquid

"E"

Easterns Cough Cure/Liquid

Easterns Stomach cure/Liquid

Eastobispepsol/Liquid

Eastogadin/Liquid

Eastovit/Liquid

Edarin/Syrup

Edinol/Capsules

Egluvite/Tablets

Elsocal/Tablets

Adhesive Bandages

Elbizyme/Capsules/Liquid

Elcarim Elixir (TTK)

Ele - B/Capsules/Syrup

Eledec/kapseals

Electrolytic Chlorine/Liquid

Elexird Gevit/Liquid

Elexir Neozyme

Elexir Neurobin

Elliman's Embrocation/Liquid

Elovit/Drops/Syrup

Elpha/Tablets

Elphin Pain Balm

Elsoma Liquid (ROUSSEL)

Eltonal - 16/Liquid/Capsules

Emerplex/Elixir

Emo Cordial/Liquid

Emoform Medicated/Tooth Paste

Enerjex (INDOPHARMA)

Energon/Liquid

Enervit/Tablets/Drops

Enopan/Tablets

Eno's Fruit Salt

Enterodarin/Tablets

Entrops/Oil

Entro Vitazyme/Tablets

Entrozyvit/Tablets

Enz (GALPHA)

Enzovit/Tablets

Enzymex/Tablets/Syrup

Enzytab/Tablets

Enzyvit/Liquid

Ephanol (ROCHE)

Ephomag/Elixir/Tablets/Syrup

Ergadol/Capsules

Ergamin/Capsules

Ergopex/Capsules

Ergoquin/Capsules

Eromalt/Liquid

Erprotein/Powder

Erythrotone/Capsules/Liquid/Syrup

Esbelac (SAIN)

Essence of Chicken/Oral/Liquid

Estienzyme/Tablets

Estypan/Syrup/Drops

Estyzyme/Liquid

Eucalyputs Oil

Eucol/Tablets

Eu - Enzyme/Tablets

Eugadine/Elixir

Eugadin with Lysirte/Elixir

Eumalt/Liquid

Eunova Tonic/Liquid

Eupeptine Elixir

Eupharma's Sugar Tape

Euphomin/Liquid

Euroton/Drops

Eutheria/Balm

Euvita/Capsules

Euvitan/Tablets/Drops/Elixir

Evofos/Forte Syrup/Liquid

Evacool (FRANCO INDIAN)

Eve's Cordial/Liquid

Evion (MERCK)

Eye Nola/Eye Lotion

"F"

Factocal (PHARMASIA)

Fairgenol Antiseptic

Farobel (GUJRAT DRUGS)

Fluid

Fair Genol Hospital Strenth

Farex/Powder

F.C. Tone/Liquid

Feaa Drop/Syrup (ENDOVEN)

Fehling's Soln - A

Fehiling's Solution - B

Felamal/Liquid

Femaline/Liquid

Femiflora/Capsules

Femina (ASHOKA CORDIAL)/Liquid

Femiplax/Pills

Femix (WOCKHARD)

Femocordial/Liquid

Fentalax/Tablets

Ferakem/Liquid

Fepsa/Tablets

Ferical/Syrup

Fercee (ALKEN)

Fercel 300 (CIFADEL)

Feritex Malt/Liquid

Ferilivine/Liquid

Ferindomin/Tablets

Ferilivone/Liquid

Feristron - T/Tablets

Fermina/Liquid

Fero - B - Liver/Syrup

Fero - B - Cal/Tablets/Syrup

Ferodex/Liquid

Feroectron/Liquid

Ferradol/Liquid

Ferratone/Forte/Liquid

Ferrton/Liquid

Ferrocmelate (ALBRT DAVID)

Ferroson/Liquid

Ferrovit (CATALIO)

Ferro - Vitol/Liquid

Ferro Winoninos Syrup

Fesovit Capsules (ESKAYEF)

Fesule (HIGOCHI)

Fetex/Paste

Fever Caps

Fez (NAFRA)

Fezocaf (AMERICAN REMEDIES)

Fezocar (CHEM INNOVA)

Firrona

Fitovit Caps (JB)

Filibon/Capsule

Fluzen/Tablets

Folifer - 12/Tablets

Foliplex/Liquid/Capsules

Foliplon - 12/Liquid

Formode

Fourtsb (FOURTS)

Fortege/Tablets

Fructogen/Liquid

Fruitlax/Mild/Forte/Jelly

Furvitone/Tablets

"G"

Gajjartone/Liquid/Plain/Compound

Galacol/Tablets

Gamophen Soap

Garga Phos/Liquid

Garg Asmodin/Liquid

Garg Ashoka Cordial/Liquid

Garg Calciton/liquid

Gargferol/Liquid

Garg Gripe Water

Garg Kafolin/Liquid

Garg Liverin/Liquid

Garg Multimin/Capsules

Garlic Pearls (RANGAVY)

Garill/Pills

Gasex/Tablets

Gaskil/Tablets

Gasofix/Pills

Gastral/Liquid

Gastrex/Tablets

Gastrol/Powder

Gastrozime/Tablets

Gastrozyme/Liquid

Gelco Sponge/Sponge

Genelac (ROMET)

Gervit/Capsules

Geritone/Capsules/Tablets

Geriadrine/Tablets

Geriatric Indon/Tablets

Germex/Ointment

Germs Kutter/Ointment

Gerobion/Tablets

Geronyl/Tablets

Gestone (ZANDU)

Getsit/Liquid

Gevral/Capsules

Gharin/Ointment

Ginesec (DUPHAR)

Ginseng (BIOLOMICAL EVANS)

Ginsome Cap./Syp. (SIDMAK)

Gintona (LYKA)

Gipizyme/Tablets

Girko Asokarin Cordial/Liquid

Girko Balamrita/Liquid

Girko Bromvel/Liquid

Girko Dantsudha/Drops

Girko Ferripent/Liquid

Girko Kanthol/Liquid

Girko Karnol/Drops

Girko Reddol/Liquid

Givit/Syrup/Tab./Caps.

Glamur Shampoo

Glaxo/Dried milk gloxose - D/Powder

Glenseng (GLERMARK)

Globac Cap

Globirex (MAPRA)

Globiron (AGLOMED)

Glucoferrol/Liquid

Gluconte/Syrup

Glucose - D/Powder/Tablets

Glucozyme/Liquid

Glusymin/Liquid

Glutaplex/Elixir

Glutaphos/Tablets/Capsules

Glutazim/Liquid

Glycerothymol/Mouth - wash

Glycero Thymol Compound/Liquid

Glycymin/Syrup

Glycodin/lozenges

Glypep/Liquid

Glysovit/Liquid

Goitre Cure/Liquid

Gold Cap (AMRUTANJAN)

Golden Ear Drops

Golden Terp Vasaka/Syrup

Grant - Co/Tablets

Green Punarnawa/Liquid

Gripease/Liquid

Gripal/Liquid

Gripema/Gripe Mixture

(CALL COMPANIES)

Gripe Water (All COMPANIES)

Gripina/Liquid

Gripo/Liquid

Gripo Gripe Water/Liquid

Griptone/Elixir

Grymix/Liquid

Grypanil/Liquid

Gudhal/Tablets

Gul Vasak/Liquid

Gumtone/Powder Gyanetone Syrup

Gyanetone/Syrup

(UNIVERSAL MEDICAMENTS)

Gynaecolin/Liquid

Gynedol/Syrup

Gynosedan/Liquid

Gynicol/Syrup

Gynipca/Syrup

Gynocol/Liquid

Gynotone/Liquid

"H"

Haema Range (EMCURE)

Haematica Palata/Liquid

Haematinic Liver/Cap.

Haemivata/Tablets

Haemogen/Syrup

Haemolin/Liquid

Haemoplon/Capsules

Haemostil/Tablets

Haemotone/Syrup

Haemo - Quinotone/Liquid

Haemop (CADILA)

Halfer (ROMET)

Halib Orange/Syrup

Halibuto Orange/Syrup

Halical/Liquid

Hazeline Beauty Talc

Hazeline 2 - Way Cold Cream

Hazeline Snow

Hbdice (ODPL)

Hbplease Toreent

Hb Rich (MERIND)

Healax/Powder

Helax/Tablets

Healax/Ointment

Healo - Brom/Tablets

Healo - Cordial/Liquid

Healogesic/Tablets

Healopectin Plain/Forte/Suspension

Healophos/Elixir

Healozyme Supper Forte/Elixir

Heart Soothin/Liquid

Hemma Powder

Hemasto Hepatine/Liquid

Hematone/Capsules

Hemtrine (SANDOZ)

Hematrine/Capsules/Liquid

Hemiphos/Elixir

Hemiphos (WYETH)

Hemo Asorka/Liquid

Hemfer (ALKEM)

Hemobin with Liver Ext/Liquid

Hemo - Phos/Liquid

Hemocare (MMC)

Hemochromin/Capsules

Hemo - Drakso - Malt/Liquid

Hemoferin/Liquid

Hemoferin Cilver Ext/Liquid

Hemofolbin/Liquid

Hemogenic Compound/Liquid

Hemolivit/Tabiets/Elixir

Hemopatol/Liquid

Hemoplex/Tablets

Hemo - Quinotone/Liquid

Hemoran/Liquid

Hemovine/Liquid

Hemsudha kdh/Liquid

Heary's Omum Carpoor

Hepa - 70/Tab./Drops/Syrup

Hapabin/Liquid

Hepachol/Liquid

Hepafolin/Liquid

Hepanate/Liquid

Hepargen with Methonine and Choline/ Liquid

Hepartone/Liquid

Hepason/Liquid

Hepasules/Capsules

Hepasules (BIOLOGICAL EWANS)

Hepatina/Syrup Ferrous

Hepatex/Liquid

Hepatone/Liquid

Heptuna/Capsules

Hepatoglobine/Syrup

Hepaviron/Liquid

Hepavitrone/Liquid

Hepazol Cordial/Liquid

Hepoferrum/Cap./Liquid

Hepovite/Granules

Hepp (LUPIN)

Heprona/Syrup

Heptamin/Elixir

Heptamin Oral/Liquid

Harbal Biters/Tablets

Hereolax/Milk/Strong/Tablets

Herobolax (HIMALAYAN)

Herbo - Sulpha/Tabtets

Herbotone/Liquid

Herzolan/Liquid

Hevimin with B - 12/Liquid

Hevimin Co with Folic Acid/Liquid

Hexabrom/Elixir

Hexaplex/Tablets

Hexaron/Syrup

Hexavit/Tablets

Hi - Phos/Liquid

Hill's Cough Syrup

Hill's Glycerine/Liquid

Hill's Gripe Water

Hill's Liniment

Hill's Pain Balm

Hill's Throatpaint

Himcolin/Ointment

Himrodas Powder

Hi - Nutrone/Oral/Liquid

Hipro (AMERICAN REMEDIES)

Honey Proliquid (MAYO)

Horlicks/Powder

Horomo - Gerobion/Tablets

Hromopirin/Tablets

Hornby's Tablets

Hormotone - Mild - Forte/Tablets/Liquid

Hovite/Syrup/Tablets/Drops

Hycibex Cap/Liquid (PHARMED)

Hydary Skin Cure/Liquid

Hydrogen Peroxide/Solution

Hydropron/Liquid

Hydroprotein/Liquid

Hypocal/Syrup

Hypotone/Liquid

"I"

Iberol Tab/Liq/(ABBOTT)

I.C.C. Elixir Idiglobin (IDPL)

Igol (RAPTAKOS)

Imeron (RALLIS)

Improvin (ARMOUR)

Incremin/Drops/Syrup

Incremin with Iron/Surup

Incretone Elixir

Incremin Drop/Syrup (CYNAMID)

Ind - Compound/liquid

Indocolates/Capsules

Indoliver/Liquid

Indocordial/Liquid

Indo Malt/Liquid

Indoulex/Liquid

Indozyme/Liquid

Infant Carminat/Tablets

Infladin/Liquid

Influenza Mixture/Liquid

Ingazyme/Tablets/Syrup

Intestozyme/Tablets

Invotone - H (JEWIRIK PRODUCTS)

lodex/Ointment

lodex with Methylsalicy

Llate/Ointment

Iodised Sarsaparilia/Liquid

Iodised Sarasaprimla with Mercury and Aresenic/Liquid

Iodised Sarsa/Liquid lodogel Compound/Powder

I.M.S./Ointment loquin/Tablets

Ipcamalt/Liquid

Ipcamin/Tablets

Ipcatone/Syrup

Ipcavite/Syrup/Forte/Capsules

Irin Glyceropersin/Elixir

Irivine/Liquid

Irinvita Compound/Liquid

Irin - Vitaphos/Liquid

Irodex/Liquid

Iroplex/Liquid

Iroplon/Liquid

Isobael/Granules

I-So-Gel (GEL)

Isovin/Liquid

Iteol - 3/Liquid Itwel (JENERIK)

Ivi - Malt/Liquid

Itwel (JENERIK)

"J"

Jaglax/Tablets

Jagson Pain Balm

Jaimar Jelly

Jakhmeruz Pink/Ointment

Janovit (JANUS)

Jaylysin/Syrup/Drops

J.K. 22/Tablets

Joamina/Liquid

Jodol J.P.Tone (JAGSONPAL)

Julabin/Tablets

Julax/Tablets

Juritap/Liquid

Jwarantika/Liquid

Jyoti Bindu/Liquid

"K"

K - 5 Medical Hair Tonic

Kabz - Har (BAIDYANATH)

kafbin/Syrup

Kafonul/Liquid

Kafsol/Liquid

Kafu/Liquid

Kalmegh Compound/Liquid

Kalmegh Liq.. Comp.

Kalzana/Tablets

Kalzana/Syrup

Kampip/Liquid

Kanormal (GERMAN REMEDIES)

Kaolin with Opium Mixture

Karan Bindu/Liquid

Karmitol/Liquid

Karnative/Liquid

Karpin Lotion

Karvol Inhalant/Capsules

Kayzyme/Liquid

Kemivit/Capsules

Kemplivite/Capsules

Kenazyme (SMITA AND KENNER)

Kec - karpin/Oii

Kepler Multivit/Capsules with Shark

Liver Oil

Kepler Malt Extract

Kesa Drops/Drops

Kesa Malt/Liquid

Kesrijivan (ZANDU)

Kesazyme/Syrup

Khandeliab Gripe Water

Khujlina/Pills/Oil

Kilik/Liquid

Kinetone/Elixir

Kinetone (BOOTS)

K - Liquid

Klofen/Liquid

K.M.P. Suspesion

Kloflozen/Lozenges

Koflyn/Tablets

Kofol/P il Is

Kof - Tone/Liquid

Kolaria/Liquid

Kolog Powder

Kolrub/Ointment

Kosmobroad/Syrup

Kotephrol Kdh/Syrup

Kotert - Vask Kdh/Syrup

Kotia Bebizol/Liquid

Kotia Jeevatdhara/Elixir

Kozymidin/Liquid

Kremina Kdh/Elixir

Krime Hun/Tablets

Kriminash/Tablets

Kristal/Tooth Paste

Kruschen Salt/Powder

Kufex Kdh/Syrup

Kuffzol/Syrup

Kuf Ku./Syrup

Kynotomine/Tablets

"L"

Lacplex (ZENITH)

Lactare (TTK)

Lacteena/Liquid

Lactisyn/Oral ampules

Lactobec (CRIPS)

Lacto - Calamine/Lotion

Lactodex/Powder

Lactoferment/Tablets

Lacto - Lysine/Syrup

Lady's Cordial/Liquid

Lalshad/Balament

La - Multivitamin/Tablets

Laviest (FRAN - COINDIA)

Laxagol (with Phenod Phtholein)/Suspension

Laxaiax/Tablets

Laxil/Tablets

Laxin Don/Tablets

Laxo/Tablets

Laxoflora (DEVS)

Laxolax/Mild/Forte/Tablets

Laxolein/Tablets

Laxomil/Tablets

Laxophen/Tablets

Leciphos/Elixir

Lee - Plex/Syrup

Leptaden/Tablets

Leucocide/Tablets

Leucogen/Piils

Leucorrhin Nos. 1 and 2/Liquid

Leukora/Liquid

Levina/Tablets

Libatone Ferri/Liquid

Libforte/Liquid

Libinal/Liquid

Libraphos/Liquid

Lifodex/Liquid

Li - Mic Forte/Liquid

LimceeTab (SARABHAI)

Limical/Powder/Biscuits

Limovita/Syrup

Lipidex/Caps.

Lipotro/Syrup

Liq Menorin

Liquition/Liquid

Liso/Liquid

Listerine Antiseptic/Liquid

Listerine Antiseptic Throat Lozenges

Little's Gripe Water

Little's Inhaler

Little's Oriental Balm

Little's Tiger Brand Eucalyptus Oil

Livalbrom/Syrup

Livamine - 6/Liquid

Livco (VILCO)

Liver - Bel/Liquid

Liver - Bin/Liquid

Liver - Gen/Tabttes/Liquid/Syrup

Livernut - 12/Liquid

Livernut Iron/Liquid

Livernut/Capsules

Livertone/Pills/Liquid

Livex/Tab./Syrup/Drops

Livex/Tablets

Livgain (MPI)

L.i - Vidrops - B/Drops

Li - Vidrops - M/Drops

Liviferrol/Liquid

Li - Vimalt/Liquid

Livirubra with Folic and B - 12/Liquid

Livitaron/Liquid

Livitione/Llquid

Livitione Forte/Liquid

Livo - B Complex

Livo - B Complex with B - 12/Syrup

Livobin/Liquid

Livo - B - Phos/Liquid

Livodex/Liquia

Livodex (BIOTECH)

Livofer/Capsules

Li vogen/Caps./Liquid

Liovoglopil/Syrup

Livoluk (PANACEA)

Livomagna/Capsules

Livomaz with Ext Folic Acid 12/Liquid

Livominex/Elixir

Livomyn/Tablets/Drops/Syrup

Livona (GLENMARK)

Livopep/Liquid

Livosin/Liquid

Livosin (JUPITER) Livosol/Liquid

Livospin/Liquid

Livotone/Liquid

Livotrit/Tabs./Liquid

Livotrit/Tab/Liquid (ZANDU)

Livo Usan/Liquid

Livozyme-12 with Ext. Folic Acid/Liquid

Livrol/Elixir

Livules/Capsules

Livules with Folic Acid and Vt. B-12/Capsules

Lorexame Antiseptic/Dusting Powder/Head Lotion

Lucogyl/Capsules

Lukol/Tablets

Lukure (TTK)

Lunarex/Mild/Forte/Tablets

Lupifolin-12/Liquid

Lupimalt/Liquid

Lupivite Drops/Liquid

Lupizyme/Liquid

Lycal-12/Syrup

Lycotonic/Liquid

Lycozyme/Liquid

Lypolex/Syrup

Lysatone (CITADEL) Lysical/Liquid

Lysicon-V (KLARSEHEN)

Lysidex/Syrup

Lysimin/Drops/Elixir/Tab. /Syrup

Lysin D-2/Drops

Lysin-12/Drops

Lysindon-B/Liquid

Lysinex/Elixir

Lysiron Drops (NRJET)

Lysivit/Drops

Lysivit/Syrup

Lysol Special/Liquid

Lysol/Liquid

Lysovit/Tablets

"M"

Macalvit/Syrup

Maclean Brand Indigetion Powder

Macraberin Forte (GLAXO)

Madhu Prash

Madhurin/Tablets/Drops

Madhu Tab./Tablets

Magaffin/Liquid

Mag-Mag

Magnadyn (PFIMEX)

Magnolax/Liquid

Magnine/Tablets

Magnomint/Liquid/Tablets

Manix (WOCKHARD)

Manoll (CHARAK)

Malaria Mixture

Malodin/Liquid

Malteen/Liquid

Maltinee/Liquid

Maltiviron/Liquid

Maltodex/Powder

Maltofer/Liquid

Maltomin/Liquid

Maltorix/Liquid

Malt and Vt. A Compound/Liquid

Maltmiol/Liquid'

Manadol/Liquid/Tablets

Manavit/Tablets

Mangal Balm

Mangal Malam

Manhar Gripe Water

Manner's Gripe Mixture

Manner's Health Sale/Liquid

Manoll/Jelly/Tablets

Marlin/Liquid

Martin's Antiseptic Cream

Martin's Balm

Martin's lodin Ointment

Martin's Malt with Vit. A

Martin's Prickly Heat Powder

Martin's Limiment

Marvita/Liquid

Mary - Sulf - Sulphonated Hair Shampoo

Master Balm

Matrifort

Maxamin/Forte/Capsules

Maxirin Cap. (UNIVERSAL GENERICS)

Mayfer (MAYO)

M.B. Dex/Ointment

Mecholin/Liquid

Mechosito/Liquid

Mecolin Plain/Liquid

Medi Creme/Cream

Medidrops/Drops

Medilysin/Liquid

Medimalt/Liquid

Mediphos/Liquid

Meditab/Tablets

Medivit/Caspsules

Medizyme/Capsules

Medicated Tooth Powder

Medomalt/Liquid

Memorax (BAIDYANATH)

Mendaco

Mendine/Ointment

Mendo Asoka/Elixir

Mendo - Diasine/Liquid

Mendo - Gastrin/Liquid

Mendo - Sarsae/Liquid

Mendo - Liver/Liquid

Mendo - Valerian/Liquid

Mendo - Vine/Liquid

Menofel/Tablets

Menogen/Liquid

Mentat Tab/Liquid (HIMALAYA)

Mento - Rub/Balm

Mercoplex/Forte/Liquid/Capsules

Merocovite/Forte/Tablets/Syrups/

Capsules

Meridol/Elixir

Merilax/Tablets

Merimalt/Tablets

Meriphosmin/Elixir

Mersina/Tablets

Merizyme/Tablets

Metadrops/Drops

Metalin/Oroa I/Liquid

Metatone/Liquid

Metavine Compound/Liquid

Methicol/Syrup

Methicol/Liquid

Methidex/Ointment

Methiliod/Powder

Methischol/Capsules/Syrup

Methonine with Choline/Syrup

Methionin with Choline Syrup/Syrup

Methiozol/Liquid

Methizol Pediatric/Syrup

Methylsalicvlate/Ointment/Liniment

Metules/Capsules

Microfer/Liquid

Milkane. H./Ointment

Milkan Paste

Milkan Shark Liver Oil Ointment

Miikan Sulphanilamide/Ointment

Milken Sulpher Lotion

Milk Digest/Tablets

Milk of Mangnesia (Manufactured by Various Company)/Liquid/Suspension/ Tablets

Milkomag/Tablets/Liquid

Milton Antibacterial Soln.

Minadex/Syrup

Minadin (Minadin)/Syrup

Minaferrol with Vit.E/Liquid

Minaphos/Syrup

Minavit/Capsules

Minavitol/Syrup

Minigadine (RAPTAKOS)

Miniplex/Drops

Minitone Plus (UNIVERSAL MEDICAMENTS)

Minogen (MPI)

Minolad/Syrup

Minotone/Luquid

Mintab/Tablets

Mint Cold and Pain Relief/Liquid

Mintee Mouth Wash

Minzana/Powder

Miproten (PCI)

Mittavin/Capsules

Mivets/Tablets

Mivets - G/Tablets

Modex/Ointment

Molivex Plain/Compound/Liquid

Monobevine/Syrup

Morris Stomach Cure/Liquid

Moritone/Liquid

M - 2 Tone/Liquid

Mucibael/Granules

Mukta Cordial/Liquid

Mulmin Cap (JUGGAT)

Multi Bay (BAYER)

Multibion/Drops/Syrup/Tablets .

Meltidec/Liquid

Multi - Drops/Drops

Multi Fol - 12/Forte/Liqusules

Multilysine/Syrup

Multimalt/Liquid

Multimin/Drops

Multindomin/Tablets

Multiplon/Capsules

Multiplon - M/Capsules

Multisham/Capsules

Multitonik/Liquid

Multiviflor/Drops

Multivir/Drops/Capsules

Multivin Frote/Capsules

Multivit/Drops

Multivitamin/Tablets/Drops/Liquid/ Capsules/Syrup (of all Companies)

Multivitamin with Lysine/Drops

Multivitamin Plex Forte/Capsules

Multivitamin/Tablets

Multivitaplex Frote/Elixir/Tablets/Drops/ Capsules

Multivite/Pallets/Drops/Tablets

Multivitonic/Syrup

Multizyme/Liquid

Mum-Deodorant/Cream

Mustong (TTK)

Myadec/Kapseal (MYADEC/KAPSEALS)

Mycol/Tablets

Mynberrys Compound/Liquid

Myron/Tablets

Myvitel/Syrup

"N"

Naniks Amoti Ointment/Oil

Nature Care (DABUR)

Naphamalt/Syrup

Naphavit/Drops

Nardyl/Tablets

Naresol Nasal/Drops

Narvinol/Liquid

Naturolax (INFAR)

Natles/Elixir/Tablets

Niqicap (INFAR)

Navi - B - Fol/Syrup

Navicad/Tablets/Syrup

Naviglobin/Syrup

Naviminol/Drops/Syrup

Navinules/Capsules

Navitol Malt Compound

Navzol/Tablets

Necophos/Liquid

Nectalax/Tablets

Nactarine/Oil

Nectarine Pearls

Nectarine Pearls with Vitamins and Hormons/Tablets

Ned/Tablets

Neko Soap

Nembolin/Tablets

Neo/Tablets

Neo - Calcin/Elixir

Neo - Cordial/Liquid/Injection

Neo - Epinine Nos. 1 and 2/Spray

Neo - Ferilex/Caps/Liquid

Neo - Ferilex/Liquid/Cap. (RALLIS)

Neo - Gastrozyme/Liquid

Neo - Fortindon/Tablets

Neogadine/Elixir

Neogadine Sulphoguaiacolated/Liquid

Neo - Gynergen/Tablets

Neo - Hematina/Syrup

Neokim/Syrup

Neo - Proteen (Powder/Liquid)

Neovitacaps Forte/Capsules

Neoviton/Capsules

Neozyme/Tablets

Nerviton (ALEMBIC)

Nervo - Plex/Injection

Netra Gulab/Liquid

Neurolac (RESQU)

Nerolecithin/Syrup

Neuragen (INDOFRENCH)

Neuro - Phosphate/Liquid

Neuro Phosphate Elixir (ESKAYEF)

Neuroson - 12/Liqyid

Neurotone/Liquid

Neurotop (UNIVERSAL GENERICS)

Nevoss/Tablets

Nevrovitamine - 4 - 'A' - 'C'/Tablets/Granuls

Newcordial/Liquid

New Esdavite/Tablets

Nips Cough Drops

Nutri Malt

Nixoderm/Ointment

Nokuff/Ceodeine and Ephidrine/Syrup/ Liquid

Nopaih/Liquid

Nopin/Balm

Normvit/Syrup

Nourison/Capsules

Novozyme/Tablets/Liquid

Nuasoka/Liquid

Nucitron/Liquid

Nucol/Liquid

Nucompound/Liquid

Nuferon/Liquid

Nuhem/Liquid

Numerovits/Drops/Capsules

Numin/Liquid

Numin Forte/Liquid

Nutribeal - S (NUTRIT)

Nutrifil/Liquid

Nutrifil (UNIVERSAL GENERICS)

Nutrima/Tabs./Syrup

Nititone Powder

Nutriplex/Elixir

Nutriplox Forte/Syrup/Caps.

Nutriplon/Liquid

Nutrisan/Caps.

Nutrolin - B/Caps,

Nutrdlin 'B'/Tablets/Caps.

(CIPLA CHEMO PHARMA)

Nutrolin - B Syrup/Capsule (CIPLA)

Nutrolysate/Liquid

Nutrotone/Oral/Liquid

Nutrozym/Caps.

Nycil/Powder

"O"

Obenyl

Ojus/Tablets/Liquid

Okasa/Tablets (Silver/Gold)

Okay Pills No XXX

O.K. Malt/Liquid

Olivine Massage Oil

Olpro (LYKA)

Olosyn/Oil

Omilcal (FRANCOINDIA)

Omilcal - F/Suspension

Omin/Liquid

One A day Caps

One Be (LUPIN)

Opical Xll/Syrup

Opical - D/Tab.

Opidex/Ointment

Opilax/Tablets

Opil Gripe Mixture

Opil Pain Balm

Opimalt/Liquid

Opivitol/Tablets

Opizyme/Syrup

Opilets Film/Tablet

Orhettal/Liquid

Orheptal (MERCK)

Orivite Forte/Drops/Syrup/Capsules

Orzyme/Liquid

Orliver/Capsules/Liquid

Ortho Applicator

Orucylin/Tablets

Ollervit/Liquid

Osifort - F/Plain

(INTEGRATED BIO - SYSTEM)

Osifort - HS

Cap (INTEGRATED BIO - SYSTEM)

Ossidos (WOCKHARD)

Ossevite Cap (WYETH)

Ossopan (TTK)

Ossopan/Tablets

Oster Milk/Dried Milk

Ostocal (CIUMTAB)

Ostocalcium B - 12 Liquid (GLAXO)

Osrocare (APPLE)

Ostomalt/Liquid

Ovimaliq

Ovoterin/Liquid

Ovolutolin/Liquid

Ovoutoline (ZANDU)

"P"

P - Zyme (GAYATRI)

Pabaplex/Liquid

Panchan Sudha/Powder

Painaprin/Tablets

Pain Balm/Ointment

Pain Destroyer/Liquid

Painex/Tablets

Painicure/Ointment

Paintex/Liquid

Paladac/Liquid

Palamin/Plain/Drops

Palamin Compound/Liquid

Pallrywyn/Forte/Tablets

Palymin/Liquid/Drops

Pamantak/Ointment

Panacaedam/Elixir

Panacod/Liquid

Panaferon/Liquid

Panacordial/Liquid

Panamin/Liquid

Panazyme/Liquid

Panaminos/Liquid

Panadex/Ointment

Panaplex Forte/Liquid

Panavine/Liquid

Panoplex B - 12/Elixir

Panovin/Compound Plain/C

Gauiacol and Creosote/Liquid/Elixir

Panteen Vitamin Hair Tonic

Panvit/Drops/Tablets

Panzynorm/Dragees

Papu Cough and Throat Tabs./Tablets

Papu Gripe Water

Papu Inhaler

Papulax/Tablets

Papu Ointment

Papu Pain Balm/Balm

Papyta Forte/Liquid/Tablets

Paragol/Emulasion

Paralytol/Liquid

P^suma Strong/Tablet/Injection

Pavitin/Elixir

Pacivit/Tablets

Pearl Tone (INDCHEMIE)

Pediatrin/Elixir/Drops

Pedilax Milk/Liquid

Pediplon/Drops

Pedivit/Drops

Pedivitm./Capsules

Pedrix/Syrup

Pekavit Forte/Capsules

Pencilin Lozenges

Penorub with M.S./Ointment

Penotrane Dusting/Powder

Penotrane Pessaries/Tablets

Penotrane Tincture/Liquid

Penovan/Liquid

Pentavite (VICHOLAS)

Penzime/Tablets

Peomalt/Liquid

Pepadiastase/Liquid

Pepco/Elixir

Pepco with Morphine/Elixir

Pep Diystase/Liquid

Pepfiz Tab. (RAINBAXY)

Pepliver/Liquid

Pepol/Tablets

Pepsi Digestive Compound

Pepsinozyme/Liquid

Pepsiplex/Tablets

Pepsomirin/Tablets/Liquid

Pepsol/Liquid

Peptide (ETHIMED)

Perchcal (PERCH)

Pericalvit/Suspension

Pericordial/Syrup

Peridex/Syrup

Periplex with Enzymes/Syrup/Capsules

Perivite/Drops

Perlivite/Capsules

Periferon/Syrup

Pernavit/Dragees/Syrup

Pesulin/Suspension

Pesulin - O/Suspension

Petrolagar/Forte/Plain/Suspension

Phenocalcine/Tablets

Philips Milk of Magnesia/Tablets/Liquid

Phi/Powder

Phosopho Bl/Tablets

Phosphokern/Liquid

Phosphomecithin/Liquid

Phosfomin/Liquid (PHOSFOMIN)

Phosfomin - Cum - Iron/Liquid

Phosphoton/Oral/Liquid

Phosphovitamin/Liquid

Picfplex/Elixir

Picivit/Drops/Elixir

Pilex/Ointment/Tablets

Pilzano/Pills

Pinotab/Tablets

Piparid/Tablets

Pipex/Tablets

Piya Multi Vit/Tablets

Planitab/Ovules

Plastets/Tablets

Plastules/Liv./Cap./Folic/Caps./B - 12/ Cap./Elixir

Plebex/Elixir

Plex/Liquid

Polasta/Poultic

Polivol/Liquid

Poly - B (LARK)

Poly - B - Complex/B - 12/Syrup

Poly - B - Complex with Vit. C/Liquid/Syrup/Tablets

Polybin/Drops/Syrup

Polybin (MERCK)

Polyvitamin/Tablets

Polyvit - 9/Tablets

Polyvit/Drops

Polyvit/Drops/Syrup/Tablets

Polyvit - 11/Caps.

Polyvitamin/Drops/Tablets/Syrup

(ALL COMPANIES)

Polyvitamin/Tablets

Polyvitamin Prophylactic/Tablets

Polyvitamin Therapieutic/Tablets

Poly - Vit - Calcium/Syrup/Tablets

Polyvit Hepar/Liquid

Poly - Vit - Heper with Folicacid

B - 12/Liquid

Polyvitin - M/Tablets

Posex/Forte/Pills

Potenza/Pills

Power Pills/Pills

Premilets/Tablets

Preceptin/Contraceptive Gel

Pregniton/Tablets

Prenale (SPENPHARMA)

Prenatal/Capsules

Prenex/Capsules

Prickly Heat Powder

Primobrom/Liquid

Premocod/Liquid

Primopect Forte/Liquid

Primophos/Liquid

Primoples/Liquid

Primovit/Drops

Primozyme/Liquid

Primozyme (PHYTO)

Procasenol/Granules

Probofex (WOCKHARD)

Proflex (UNIMED)

Prolifex/Syrup/Tablets

Prolita (LITIKA)

Prolypo/Liquid

Prolysin (ASTHA)

Promolan/Powder

Pronit (SRESAN)

Pronit Drop (SRESAN)

Pronit - Lac (SRESAN)

Pronotrin (CFL PHARMA)

Prorocal Plus (EMCURE)

Prosan (SANDOZ)

Protanto (HIGOCHI)

Protein Hydrolysate/Liquid

Prote - 12/Powder

Protex (CATALIQ)

Proteus Powder

Protimino/Liquid

Protiex/Powder

Protinex/Powder

Protinozyme/Liquid

Protinules/Powder

Protobex (CENTAUR)

Protocasetin/Powder

Protodol (DOLPHIN)

Protodol/Liquid

Protogen/Powder

Protoglobin (RESQUE DRUGS)

Protolysate Forte/Liquid

Protone/Liquid

Protop (ZENITA)

Protostan - Z (SOL)

Protovit/Drops/Tablets protovinl/Liquid

Protozyme/Liquid

Provita/Powder

Provitex/Powder

Ptychotis/Tablets

Ptychosoda/Tablets

Ptycho Soda Co./Tablets

Ptychozyme/Elixir

Protex - 12/Powder

Proteus Powder

Pudin Hara/Liquid

Pulimocod Plain/with Greosote and Guajacol

Pulnon/Liquid

Pulmocod (STADMED)

Pulmotone Plain/Liquid

Pulmotone Codeine/Liquid

Pulmovit/Liquid

Pulv Bonkolo/Powder

Pumilet/Tablets

Purilla/Liquia

Purity lodian Barley

Pushcal - 12/Syrup

Pushgynol/Liquid

Pushron/Syrup/Drops

Pustin/Powder

Pushtina/Tablets

Pushvit/Syrup

Pushvit with Lysine/Drops

Pushzyme/Syrup

Pyorin/Liquid

Pyorina/Powder

Pyorin Special/Liquid

Pyorex/Liquid

Pyrinol/Liquid

Pyrohaemin/Liquid

"Q"

Qinodex/Liquid

Qixo/Tablets

Queen's Balm

Queen's Balomrit/Liquid

Queen's Cough Syrup

Qeen's Gripe Water

Quino - Haemogen/Syrup

Quinolivon/Liquid

Quino Plasmol/Strong/Liquid

Quinosol/Liquid

Quinotone/Liquid

Quito Cream

"R"

1. Compound/Tablets

Rakto Phospho Malt/Liquid

Ralgertone/Dragees

Ralvitamin/Dragees

Ramadex Iodine Methyl Oint.

Ramban Ague Mixture

Ramban Amrit Mixture

Ramban Balamrit/Liquid

Ramban Liniment

Ramban Milk of Magnesia/Liquid

Ramban Pain Balm

Ramban Peppermint Co./Liquid

Ramban Ringworm Lotion

Ramban Skin Oint.

Ramban Toothache Drops

Ramban Pain Killer/Liquid/Drops/ Ointment/Lotion

Rampen Gripe Mixtures/Liquid

Rampen's Gynomaz/Liquid

Ranferon - 12/Elixir

Ranvit/'Elixir/Cap.

Ranvitol/Syrup/Caps.

Raptakos Powder/Drops/Ointment/ Lotion

Raricai/Suspension/Tablets

Rasgent/Powder

Rapsovin (Raptakos)

Raricap/Raricap - L (ETHNOR)

R.B. Glue/Capsules

R.B. Tone/Syrup/Elixir

Ribtone (MEDLEY)

R.C.K./Tablets

Recolvin/Liquid

Recolvin with Aresnic/Liquid

Recosen/Tablets

Redin (FOURTS)

Rediplex Cespi Industries

Reditone (BLUE CROSS)

Redoxon Tab. (ROCAE)

Regulax Mild/Tablets

Regulax Pill Strong/Pills

Rejucalcium/Liquid

Remorin/lnjection

Rennie/Tablets

Renno Pepsin/Liquid

Renovan/Liquid

Revital/Capsul/Syrup (RANBEXY)

Richpro (LARK)

Richzyme (LARK)

Ricketin/Drops

Ring Cutter/Liquid

Ring Ring/Ointment

Ringworm Lotion

Ringworm Ointment

Ripanto/Ointment

Ripason/Tablets

Rivizin/Tablets

Robinson's Patent Barley

Robinson's Pearl Barely

Rocbury/Capsules

Rocfer/Elixir

Roofer M. F./Tablets

Rocvite/Forte/Elixir/Drops/Capsules

Rololerol/Liquid

Rololax/Tablets

Roloplex/Syrup

Roloplex - S - Forte/Tablets/Syrup

Rolovit/Drops/Tablets

Rolovit Forte/Tablets/Liquid/Drops

Rolozyme/Liquid

Rolysine B - 12/Liquid

Ron/V - Plex (Shreekrishna)

Rosalin/Linement

Rosiron (ORD)

Rosy Capsules (ARMOUR)

Rovigon (ROCHE)

Royal Elpha/Tablets

Royol Otolin Eye Drops

Royopilla/Pills

R - Palryn/Tablets

Rubex/Ointment

Rubical - D/Tablets

Rubica! - D - with Lysine/Syrup

Rubimalt/Ointment

Rubipepsin/Liquid

Rubivitta/Liquid

Rubracal/D/Syrup/Tablets

Rubiracaldin/Syrup

Rubragran HP (SAPABHAI)

Rubraplex/Elixir/Tablets

Rubr - on/Elixir

Rubraton paediatric/Elixir

Rubravit/Capsules

Ruby - 1/Drops/Liquid/Tablets

Rubylysine/Drops

Rubzone/Ointment

Ruma - Heal/Tablets

Rumalaya/Tablets/Cream

Rumatone/Pills

Rumofren/Tablets/Cream

R - VIT - D - 2/Granules

Rymany/Tablets

"S"

Saccharine/Tablets/ (all companies)

Sachharine Sodium/Tablets

Safez (Prizn) Safi (HAMDARD)

Sahna Oil Comp.

Saldigestin/Powder

Sulphos/Tablets

Salt Tabs.

Salvizol/Lozenges

Sanguligen/Syrup

Saniline/Liquid

Sanimalt/Liquid

Sanividol/Liquid

Santevini/Liquid

Santiveni (SANDOZ)

Sanvitone (AKIN)

Sahzyme/Tab./Liquid (UNISANKYO)

Sarphorex/Liquid

Satavarex (ZANDU)/Satizyne Capsule (Time Lab.)

Savlon Antiseptic/Liquid/Cream/ Lozenges

Savouryn/Granules

Sebolin (SMITH and KENNER)

Sedatin/Liquid

Sedival/Liquid

Selachomalt/Liquid

Selective Mixed Cholectitis Cystitis Vaccine

Selsun/Suspension/Sampoo

Semits Milk of Magnesia/Tablets

Senalax/Tablets

Senolax/Granuels/Tablets

Sensa Herb (VILOC)

Senzine/Tablets SENSA SUPRCVRCO

Sensur Ointment (LYKA)

Sepex/Dusting Powder

Septilin/Tablets

Sero Bismozyme/Liquid

Sero Bromides/Liquid

Sero Citrate Pulv/Powder

Sero - Compound/Liquid

Sero Gripe Water

Sero Salt Pulv/Powder

Sero Sulphazyme/Powder

Serotone/Liquid

Serpina/Tablets

Serpinol Compound/Tablets

Sioplex Enzymes/Liquid

Sioplex - Lysine/Elixir

Siotrat Liquid

Siovina/Oral/Liquid

Siozyme/Tablets

Shakti Rasyan/Tablets

Sharkoferrol/Liquid

Sharko Maltone/Liquid

Sharkomalt/Liquid

Sharkovit/Liquid

Shelcal (ELDER)

Sheri Carnis/Liquid

Shilajit (DABUR) Siderfol (RAPTAKOS)

Sider Plex Drop (RAPTAKOS)

Siledine/Tablets

Silver Pain Balm

Sapera/Mild/Tablets

Sapera Forte/Tablets

Sarbyna/Tablets

Saribadina/Liquid

Siriprotin - V/Granules

Siris Asmasedin/Liquid/Tablets

Siris Cardial/Tablets

Siris Inhaler

Sirimalt/Syrup

Sirivita/Syrup/Tablets

Sirivital/Capsules

Sirolex/Liquid

Sishuda/Tablets

Sixapp (FRACO INDIAN)

Six - C/Ointment

Skelimin/Elixir

Skinment/Ointment

Slimerex/Powder

Solan's/Balm/Liniment

Soda Ginga - Mint Tabs./Tablets

Sodamint (ALL COMPANIES)/Tablets

Softvac (LUPIN)

Solupan/Syrup

Solu - Resorcinol/Hair Tonic

Somapan/Liquid

Spmizyme/Liquid

Sooktyn/Tablets

Sorbalka/Liquid

Sorbilex/Liquid

Sorvicin Tab./Drops

(EAST INDIA)

Spasma/Liquid Spasmoiine/Liquid Special Cholera Tab.

Speman (HIMALAYAN)

Speman/Forte/Tablets

Spergen/Tablets

Spermatone/Liquid

Spogel - Co/Powder

Spolax/Granules

Sporolac/Tab./Powder

(UNISANKYO)

Spr Compound/Liquid

S - Pyric/Tablets

Stanavit/Tablets/Drops

Stamazyme/Elixir

Standatone/Liquid

Stanlavit/Liquid

Stanlazyme/Liquid

Stanzyme/Emulsion/Liquid

Stimulive (FRANCO INDIAN)

Stk's Gripe Water

Sindol Pain Balm/Ointment

Sindol/Liquid

Sioplex Li/Spine (ALBERT DAVID)

Siotone (ALBERT DAVID)

Sirifolin/Liquid

Stk's Thio - D - Calcium/Tablets

Stk's Thio - Kof, with Vit, A and D/Syrup

Stk's Toothache Drops

Stomach Cure/Liquid (All COMPANIES)

Stomax/Liquid

Stopache/Tablets

Strepsils/Lozenges

Stress Capsules/Tablets/Capsul/Liquid (LEDRIE)

Styflon/Tablets

Sucaryl Tablets

Sucksee/Chewable/Tablets

Sucrets/Lozenges

Sucromint/Lozenges

Sulfasen/lnjection

Sulphaiodobael/Powder

Sulphonex/Pills

Su - Mag/Granules/Powder

Sunmalt/Syrup

Sunplex/Syrup

Sunways Gripe Water

Supari Pak/Powder

Super Forte/Tablets

Superneo Cod/Elixir

Super - Plex/Liquid

Supradyn/Capsule/Tablet

Suprazyme/Tablets

Surart Jani/Tablets

Surbex T./Tab./Cap./Liquid (ABBOT)

Surakta (BAIDYANATH) Surje (WANDER)

Swapanahari/Tablets

Sweetaril/Tablets/Liquid

Sweetex/Liquid/Pellets

Sweetin/Liquid/Tablets

Synavit/Tablets

Synveg/Tabiets

Syrofig/Liquid

Syrup Hypophosp Hite of Lime

Syrup of Orange

Syrup of Figs

Syrup Tuisi - Calcil

Syrup Tulsi Vasaka

Syrup Vasaka with Hypoanotolu

Systavit (INTERGRATED

BIOSYSTEMICS)

Syiol/Liquid

Syu/Powder/Protin/Granules

"T"

Tag (AARON)

Take Combex/Elixir

Take Combex/Kapseal/Taka Diastase/ Liquid/Tablets

Taka Diastase and Pepsin Co./Tablets

Takazyme/Powder

Tandem Forte (INVINEX)

Taxine/Tablets

Teething Syrup

Teenapain/Tablets

Tefroli/Tab/Liquid (TTK)

Tentex/Forte/Tablets

Tentex Forte (HIMALAYAN DROP)

Tenophos/Liquid

Testophos/Dragees

Testmosol/Solution/Soap

Theragran/Tablets/Drops/Capsule/

Syrup

Theragran - M/Tablets/Capsule

There Graniquidi Drop (SARABHAI)

Thia - Calcinex/Syrup

Thio - Feral/Liquid

Thioflu/Syrup

Thiolax/Tablets

Thiolin/Syrup

Thiophosmin/Liquid

Thiovita/Tablets/Capsules

Thiozyme/Liquid

Thirty Plus (AJANTA)

Threptin/Biscu its/pieces

Threption - Hi - Cal/Pieces

Throat Paint/Liquid

Thymocin/Liquid

Thyro - Gum/Paint

Thyrol/Liquid

Tila Sultan/Liniment

To/Cofer (TORRENT)

Tfonablin Liquid (UNIVERSAL MEDICAMENTS)

Tonavit/Liquid

Toniozyme/Syrup/Tablets

Toniazol (BOERHRINGER).

Toniazol/Liquid

Tonic Indon/Liquid

Tonirin/Capsules

Tono Flood With Mercury and Arsenic/ Liquid

Towiron (BHARAT SALT)

Tonocarnine Forte/Syrup

Tonoferon/Syrup/Drops

Tono Liver/Liquid

Tono Malt/Liquid

Tonophos

Tonophospan

Tonophospotone

Tonos - 7/Elixir

Tonoron/Elixir

Tonozime/Liquid

Tonup/Liquid

Toothache Drops

Toothache Remedy/Liquid

Tooth Drops

Totalin - B/Syrup/Liquid

Tox/Tablets

Track/Powder

Tranqunyl/Tablets

Trical - D/Tablets/Syrup

Trifalco/Powder

Triflue/Tablets

Trikocid/Ovules

Trinergic Capsules (SIDMAK)

Trisoliv (MEDEPLEY)

Trophamin/Powder

Triphoson/Liquid

Triveng (HERBOLAB)

Trophox/Powder

Tropistat/Tablets

Trox/Lozenges

Tryzym/Tablets

Totone/Tablets

Tuberex Forte/Tablets

Tulsi Compound/Oil

Tulsi Cough Syrup

Tumease Dalton

Turpentine Ointment

Turai - Co/Tablets

Twinali/Liquid

Tyrozets/Lozenges

Tysicof/Syrup/Lozenges

Tysma/Tablets

Tysobin/Elixir

"U"

Udidex/Ointment

Udidex with MS/Ointment

Udimalt/Liquid

Uni - Enzyme/Tablets/Elixir

Unipiron Forte/Liquid

Uni - Protin/Salty Briskies Powder

Universal's Compound/Liquid

Univine/Liquid

Univine with Protein/Liquid

Univite/Tablets/Drops/Syrup

Univite with Choline/Syrup

Unizyme/Syrup

Unizyme Liquid (UNICHEM)

Urexynol/Tablets

Uri Protein/Powder

Urodonal/Granules

Urtiplex/Tablets

Utatone/Liquid

Uterol/Liquid

Uteron/Liquid

Uteronol/Liquid

Utizyme/liquid/Tablets

Utretone Famina/Liquid

Utrex/Liquid

Utrotone/liquid

Utrosedine/Syrup

"V"

Vaculax/Tablets

Valerin Bromide/Liquid

Vapodex/Ointment

Vapodex Iodine with M.S./Ointment

Vapoline/Ointment

Vaps Balamrit/Liquid

Vaps Gripe Water/Liquid

Vaps Pain Balm

Vaps Ringworm/Ointment

Vasaka/Liquid

Vasaka Throat Tablets

Vaps Balamrit/Liquid

Vasaksar/Liquid

Vegecort/Tablets/Ointment

Veganin/Tablets

Vegetable Laxative/Tablets

Veritol/Liquid

Vermicide/Tablets

Viacal/Liquid/Drops

Vi - Andro/Capsules

Vibegan with Lecithin and Glycero - Phosphatase/Liquid

Vibegan with Diastase/Syrup

Vibinut Liquid (UNIQUE CHEMICALS)

Vibiton/Liquid

Vicarin/Liquid

Vicks Formula 44 Cough Drops Vicks Inhaler

Vicks Medicated Cough Drops

Vicks Vaporub

Vidaylin/Syrup

Vidaylin/Drops

Vidaylin - M - Syrup

Vidrops/Liquid

Vi - Estandro/Capsules

Vi - Estrin/Capsules

Vigorini/Ointment

Vigoroll Special/Pill/Jelly

Vigotab/Tablets

Vicco Tonic (VICCO LAB)

Viliron/Liquid

Vililiv Coniversal Medicament's

Vi - Magna/Capsules/Drops/Syrup

Vima - Tone/Liquid

Vimgram/Tablets

Vimisules/Capsules

Vimix/Drops/Tablets/Syrup (VIMX)

Vimolas Exemol/Skin Ointment

Vinkola - 12/Liquid

Vinkola with Vitamins/Liquid

Vino Asoka/Liquid

Vinoberrys Compound/Red with Vitamins/Liquid

Vino Cod with Cheosote/Gualacol/

Liquid

Vinodex/Liquid

Vinola/Liquid

Vino - Lecethin/Liquid

Vino - Malts/Syrup

Vinotone Liquid

Vinotone with Asoka/Liquid

Vipex/Balm

Vipro - FE (GUFFIC)

Viprozin (LIVIN)

' Virpholin/Syrup

Vl - Syneral/Adult/Capsules/Liquid

Vl - Syneral Vitamin/Drops

Vitabiol/Elixer

Vitabs/Tablets

Vitacal - D (CATALIO)

Vitacom - Lysins (STADMED)

Vitacom/Plain/Forte/Syrup

Vitadex/Liquid

Vitadiline with Lysine/Drops Vitadilin Liq.

Vita - Ex (BAIDYANATH)

Vitafer (VITABHOTIC)

Vitafex/Tablets

Vitahext/Liquid

Vital Essence/Tablets

Vitalsine/Syrup

Vitalact (SHREE KRISHNA)

Viatlyf Cap. (TIME LAB)

Vitalysin/Elixir/Drops

Vitalysine/Liquid

Vitamalt/Liquid

Vitamina/Liquid

Vitamindon A and E/Syrup

Viataminets Forte/Tablets

Vitamiron Drops

Vitaminised Sanatogen/Powder

Vitamulsion/Syrup

Vita Orange/Syrup

Viatpan Tablets

Vitaped Paediatric/Drops

Vitapepsin/Liquid

Vitaphosmin/Liquid

Vitaphor/Liquid

Vitaplus/Capsules

Vitazyme/Liquid

Vitazyme Drops (EAST INDIA)

Vitcofol (FDC)

Viterra/Capsules

Vitmol Compound/Elixir

Vitoferen/Liquid

Vitol/Drops/Syrup

Vitomalt/Liquid

Viton '99'/Syrup

Vitop/Syrup

Vitrona/Liquid

Vomectil/Tablets

Vomilak/Tablets

Vomiteb/Tablets/Syrup

Vysex/Drops

Vyzylac (UNICHEM)

"W"

Waterbury's Compound/Liuqid

Waterbury's Vit Compound/Liquid

Waxolve/Ear Drops

Wellcome Lanoline Toilet/Tubes

Wellcome Seltzer Tabs.

Whipfx/Liquid

Wiltax Ringworm Ointment

Winheparb - 12/Plain/Liquid

Wino Brona/Liquid

Winocarnis/Liquid

Winofit Ginseng (WOEKHARD)

Winofit/Elixir

Winominos/Liquid

Worm Tabs.

Wymin/Capsules

"X"

XXX Tablets

Xymex/Liquid

Xymex Liquid (MEDEEY)

"Y"

Yeastmin/Liquid

Yura/Liquid

"Z"

Zambuk Herbal Ointment

Zandu Balm

Zefs/Tablets

Zenter Cap. (NOEL)

Zentolive/Oil

Zestol/Liquid

Zevit Cap. (ESKAYEF)

Zinoovit (APEX)

Zivinal (SIDMAK)

Zuplex/Syrup

Zuvitab/Tablets

Zuvimalt/Liquid

Zyme - Bio/Liquid

Zymomalt/Syrup

Zymotone/Liquid/Tablets

Zynora (HIGUCHI)

Note - Cost of dressing materials like bandages, Cotton, guages, and such other items may be allowed for reibmursement when the patient received treatment as an indoor patient and these are not supplied by the Hospital free of cost.

(G.O. No. 41416 (26) - H; dated the 22nd December, 1978.)

No. 26888 - H.

Government Of Orissa

Health and Family Planning Department

Resolution

The 23rd November. 1977

Subject - Reimbursement of the cost of Ayurvedic and Homoeopathic Medicines under O.S. (M.A.) Rules.

Treatment under Indian Systems of medicines and Homoeopathy has already been recognised by the Government of India and some of the State Governments and treatment under these systems has also been brought within the purview of the O.S. (M.A.) Rules. The question of according recognition to the above systems of medicines in so far as medical attendance and treatment of State Government servants and members of their families under provisions of O.S. (M.A.) Rules are concerned was under the consideration of Government for some time past.

2. After careful consideration, the Governor has been pleased to extend the scope as detailed hereunder :

(a) The Ayurvedic Hospital, G.A.M., Puri, Ayurvedic Hospital, New Capital, Ayurvedic Hospital, Balangir, Homoeopathic Hospital attached to the Homoeopathic Medical College, New Capital and the Cooperative Homoeopathic Medical College Hospital, Berhampur are declared as the recognised medical institution for the purpose of treatment and reimbursement of the cost of medicines to the Government servants and the members of their families.

(b) The Superintendent or Deputy Superintendents and Senior Kavirajs of those Hospitals mentioned at (a) above are declared as the Authorised Medical Attendants. The cost of medicines shall be reimbursed either on the prescription of those A.M. As. or on the prescription of any other Medical Officer of the aforesaid institutions duly countersigned by the Superintendent/Deputy Superintendent of the said institutions. Essentiality certificates duly signed alongwith the printed Cash Memos., should be furnished to the concerned authorities for the purpose of reimbursement.

(c) The list of Ayurvedic and Homoeopathic Medicines admissible for reimbursement are attached as in Annexures 'A' and 'B'.

(d) This list of Ayurvedic Pharmacies as approved under this Scheme is attached as in Annexure *C'.

3. This will take effect from the date of the issue of the order.

Annexure - A

List of medicines to be reimbursed

Arishata and Asava

1. Amrutarista
2. Abhayarista
3. Ashokarista
4. Arabindasava
5. Ashwagandharista
6. Ahiphenasava
7. Palarista
8. Pidangarista (sava)
9. Chandanasava
10. Drakshyarista (sava)
11. Dasamularista (Kasturi)
12. Jirakdyarista
13. Kutajarista
14. Khadirarista
15. Kumaryasava
16. karpurasava
17. Lauhasava
18. Lodhasava
19. Mustakarista
20. Parpatarista
21. Punanavarista
22. Parthadyarista
23. Patarangasava
24. Pippalyasava
25. Rohitakarista
26. Saribdyasava (Rista/salsa)
27. Sarasw'atarista
28. Ushirasava
29. Kanakasava

Arka

1. Ajamodarka
2. Jamani darka
3. Karpurarista
4. Mahasankha Dravak
5. Podina Arka

Abaleha and Paka

1. Amabats Gajendra Singha Modaka
2. Amalaki Khanda
3. Ardhaka Khanda
4. Aswagandharista
5. Br. Pasabaleha
6. Byaghri Haritaki
7. Br. Haridrakhanda
8. Br. Methimodak
9. Br. Teerakadi Modak
10. Bhuktapaka Modak
11. Br. Lavangadi Modak
12. Chayaban Pras
13. Gudapippali
14. Haridakhanda
15. Hrudayabirochanaleha
16. Haratakikhanda
17. Kushababaleha
18. Kutajabaleha
19. Maha Rasona Pinda
20. Narikelakhanda
21. Pipalikhanda
22. Sarbajwarahara Leha
23. Siva Gutika
24. Suranabaleha
25. Saubhagya Sunthikhanda
26. Sasanka Kuran Modak
27. Silajatu Rasayana
28. Topachini Modak
29. Kasa Kusmanda Khanda

Churna

1. Abipatti Kara Churna
2. Ashwagandha Churna
3. B Swanara Churna
4. Chitrakadi Churna
5. Chandanadi Churna
6. Dasam Sanskar Churna
7. Eladi Churna
8. Gangadhar Churna
9. Gomutre Haritaki Churna
10. Hingwastaka Churna
11. Jatiphaladi Churna
12. kshyadhasagar Churna
13. Kruminasini Churna
14. Nimbandi Churna
15. Navayasa Chruna
16. Narasingha Churna
17. Pathadi Churna
18. Palasa Vihar Chruna
19. Parisyadi Churna
20. Pancha Sakar Chruna
21. Pushyanaga Churna
22. Sudarsan Churna
23. Sitopaladi Churna
24. Srungyadi Churna
25. Swadishta Virechana Churna
26. Triphala Churna
27. Hingwadi Churna

Guggula

1. Abhaya Guggula
2. Gokshuraj Guggula
3. Jogaraja Guggula
4. Kanchanara Guggula
5. Kaishore Guggula
6. Moha Jogaraja Guggula
7. Panchamruta Loha Guiggula
8. Singhanada Guggula
9. Trayo Dashanga Guggula
10. Triphala Guggula
11. Vatari Guggula

Ghruta

1. Amruta Prasa Ghruta
2. Ashoka Ghruta
3. Aswagandha Ghruta
4. Amtruat Bhallataka Ghruta
5. Brahmi Ghruta
6. Chhagaladya Ghruta
7. Kumar kalpadruma Ghruta
8. Panchagabya Ghruta
9. Panchatikakta Ghruta
10. Phala Ghruta
11. Panchatikta Ghruta Guggula
12. Rasunadi Ghruta
13. Satpala Ghruta
14. Triphala Ghruta
15. Tiktaka Ghruta

Taila

1. Bala Taila
2. Bisamarichayadi Taila
3. Bisha Tinduka Taila
4. Bhrungraj Taila (Brt.)
5. Bataraj Taila
6. Byaghri Taila
7. Chalmogara Taila
8. Chitrakadi Taila
9. Chandanadi Taila
10. Gandha Taila
11. Guduchyadi Taila
12. Jatyadi Taila
13. Kanaka Taila
14. Kasiadi Taila
15. Kustharakshyasa Taila
16. Kubja Prasaruni Taila
17. Kshibaia Taila
18. Kandar Pasara Taila
19. lakshadi Taila
20. Laghu Bishagarva Taila
21. Lavange Taila
22. Manjisthadi Taila
23. Madhujasthyadi Taila
24. Mohamas Taila
25. Maha Lakshadi Taila
26. Maha Bishagarva Taila
27. Maha Saindhabadi Taila
28. Maha Narayan Taila
29. Maha Dasamula Taila
30. Narayan Taila (Madhyama)
31. Nirgundi Taila
32. Nilagiri Taila
33. Panchaguna Taila
34. Pinda Taila
35. Pipplyadi Taila
36. Pancharka Taila
37. Suska Muladi Taila
38. Shadabindu Taila
39. Saindhabadi Taila
40. Somaraji Taila
41. Sambhakadi Taila
42. Sri Gopala Taila
43. Sri Bishnu Taila
44. Batari Taila

Lavan/kshara

1. Arka Lavan
2. Apamaranga Kshara
3. Abhaya Lavan
4. Bhaskar Lavan
5. Bajra Kshara
6. Kadali Kshara
7. Narikela Lavan
8. Palasa Kshara
9. Yava kshara

Bati/gutika

1. Agnitundi Bati
2. Arogya Bardhani Gutika
3. Amrutasara Bati
4. Bata Gajankusha
5. Balananda Bati
6. Bala Puspasuga
7. Bhubaneswar Bati
8. Bata Bidhwansini
9. Bimal Barty
10. Brt. Bata Gajendra Singha Bati
11. Chandraprava Bati
12. Chitrakedi Bati
13. Eladi Gutika
14. Gandhaka Bati
15. Gorachanadi Bati
16. Hinguleswar
17. Ichhavedi
18. Jakrut Sula Binasini Bati
19. Kankayana Gutika
20. Khadiradi Bati (Mukharaj)
21. Khardi Bati (kasa)
22. Kapha Ketu
23. Karpurdi Bati
24. Kasha Kuthara
25. Laxmibilash
26. Labangadi Bati
27. Maha Tarunarka
28. Maha Shrungaravara
29. Maha Laxmibilasa (with Gold)
30. Pranada Gutika
31. Raja Prabaurtini Bati
32. Rasunadi Bati
33. Rama Bana Bati
34. Siva Gutika (Laghu)
35. Sankha Bati (Maha)
36. Sulaharana Joga
37. Sulabajrini Bati
38. Surana Bati (Brt.)
39. Saubhagya Bati (Jwara)
40. Sanjibani Bati
41. Silajatu Bati
42. Saralavedi
43. Swarna Blananda Bati
44. Tamradi Gutika
45. Chandrakala Bati
46. Dugdha Bati (Sotha)

Rasa/Rasayana

1. Agnikumar Rasa
2. Amla Pittantake Rasa
3. Ananda Vairaba Rasa
4. Abbra Rasayana
5. Bata Kulantaka Rasa
6. Bata Rantantaka Rasa
7. Bari Shoshana Rasa
8. Brahmi Rasayana
9. Brt. Bangeswara Rasa
10. Brt. Puma Chandra Rasa
11. Brt. Bidyadharabhra
12. Brt. Chandradaya Makaradhawaja
13. Basanta Kushimakar Rasa (Gold)
14. Brt. Bata Chintamani Rasa
15. Brt. kasturi Bhairaba Rasa
16. Brt. Garva Chintamani Rasa
17. Chatrubhuja Rasa (without Gold)
18. Chaturmukha Rasa
19. Chaturbhuja Rasa (with Gold)
20. Chintamani Chaturmukha Rasa (Gold)
21. Chandra Mukuta Rasa
22. Jogendra Rasa (Gold)
23. Karpura Rasa
24. Krumi Mudgara Rasa
25. Kalyana Sundara Rasa
26. Kasturi Bhariraba Rasa
27. Kumar Kalyana Rasa
28. Kumudakar Rasa
29. Kamadhenu Rasa
30. Lokanatha Rasa
31. Laghu Puspasuga
32. Lila Bilash
33. Malla Sindura Rasa
34. Mrutyunjaya Rasa
35. Makardhwaja - Rasayana
36. Makaradhwaja (Siddha)
37. Makaradhwaja (Sadgunalabi)
38. Nrupati Ballava Rasa
39. Nagarjuna Rasa
40. Nityananda Rasa
41. Pradar Sarbaciga Sundar Rasa
42. Pabanari Rasa
43. Rasa Sindura
44. Rasa Manikya
45. Rasaraja Rasa (Gold)
46. Swarna Banga
47. Shri Nrupati Ballava Rasa
48. Shrungarabhra Rasa
49. Shria Shula Bajra Rasa
50. Swasa Kuthara Rasa
51. Sidha Praneswara Rasa
52. Suchitra Varana Rasa
53. Suta Sekhara Rasa
54. Sidha Makaradhwaja
55. Subarna Puspasuga
56. Slipadasi Rasa
57. Sisu Kastur
58. Somanatha Rasa
59. Tribhuban Kirti Rasa
60. Tarakeswar Rasa
61. Gandhaka Rasayana

Parpati

1. Bala Parpati
2. Bijaya Parpati
3. Lauha Parpati
4. Panchmtuta Parpati
5. Rasa Parpati
6. Sweta Parpati
7. Swarna Parpati
8. Tamra Parpati

Lauha

1. Amlapittanka Lauha
2. Bidangadi Lauha
3. Baranadi Lauha
4. Chandardi Lauha
5. Dhatri Lauha
6. Gaganadi Lauha
7. Guduchyadi Lauha
8. Nabayasa Lauha
9. Pippalyadi Lauha
10. Putapaka Bisama Jwarantaka Lauha
11. Pradarantaka Lauha
12. Rakta Pittantaka Lauha
13. Rohitaka Lauha
14. Saptamruta Lauha
15. Sarbajwarahara Lauha
16. Silajaywadi Lauha

Mandura

1. Mandura Bataka
2. Navayasa Mandura
3. Purnarva Mandura
4. Panchamruta Lauha Mandura
5. Satabari Mandura

Bhasma

1. Abhraka Bhasma
2. Banga Bhasma
3. Godanti Bhasma
4. Harital Bhasma
5. Kapardaka Bhasma
6. Karpura Silajatu Bhasma
7. Lauha Bhasma
8. Mandura Bhasma
9. Mayurapuchha Bhasma
10. Muktasukti Bhasma
11. Naga Bhasma
12. Prabala Bhasma
13. Raupya Bhasma
14. Sangna Bhasma
15. Srunga Bhasma
16. Seesaka Bhasma
17. Swarna Makashika Bhasma
18. Tankana Bhasma
19. Tamra Bhasma

Pisti

1. Akik Pisti
2. Rabala Pisti
3. Trunakantamani Pisti
4. Zaharmohura Pisti

Kwath

1. Ardha Bilwadi Kashaya
2. Astabarga Kashaya
3. Balajirakadi Kashaya
4. Basa Gandachyudi Kwath
5. Bidarjadi Kwath
6. Dashamula Kwath
7. Dashamula Katutraya Kashaya
8. Drakshadi Kwath
9. Manjsuhadi Kwath
10. Mustakadi Kashaya
11. Nimbadi Kwath
12. Panchamula Kwath
13. katoladi Kwath
14. Pato maladi Kwath
15. Panchatikta Kwath
16. Panchabalakadi Kwath
17. Pathadi Kwath
18. Rasnadi Kashaya
19. Sadanga Kwath
20. Suptasara Kashaya
21. Maha Rasnadi Kashaya

Annexure - B

Sl. No.	Name of the Medicines	Mother Tinchures	Potency
(1)	(2)	(3)	(4)
1.	Aesculus Hip	Q	1M	10M	50M	CM
2.	Alfalfa	Q	...	...	...	...
3.	Aloe	...	1M	10M	50M	CM
4.	Alumina	...	...	...	...	...
5.	Amygdalus Persi	Q	1M	10M	50M	CM
6.	Amyl. Nitrosum	Q	...	...	...	...
7.	Anacardium	...	1M	10M	50M	CM
8.	Anemobsis Californicsa	...	Q	...	...	...
9.	Antimonium Crudum	...	1M	10M	50M	CM
10.	Antimonium Tart	...	1M	10M	50M	CM
11.	Apis Mallifica	Q	1M	10M	50M	CM
12.	Apocynum Cnnabinum...	Q	...	...	...	...
13.	Argentum Nit	...	1M	10M	50M	CM
14.	Arnica	...	1M	10M	50M	CM
15.	Arsenicum Alb	...	1M	10M	50M	CM
16.	Anrum Metallicum	...	1M	10M	50M	CM
17.	Avena Sativa	Q	...	...	...	...
18.	Bacilinum	...	...	...	...	...
19.	Baptisic	Q	...	...	...	...
20.	Belladonna	...	1M	10M	50M	CM
21.	Beilis perennis	...	...	...	...	Ointment
22.	Blatta Orientails	Q	...	...	...	...
23.	Bryonia	Q	1 M	10M	50M	CM
24.	Badiga	...	1M	10M	50M	CM Ointment
25.	Calcarea Carbanica	...	1 M	10M	50M	CM
26.	Calcarea Fluonica	...	1 M	10M	50M	CM
27.	Calcarea Phos	...	1M	10M	50M	CM
28.	Calendula Officinalis	Q	...	...	...	Ointment
29.	Calotropis	Q	...	...	...	...
30.	Camphors	Q	...	...	...	...
31.	Cantharis	...	1M	10M	50M	CM Ointment
32.	Castanea V.	Q	...	...	...	...
33.	Causticum	...	1M	10M	50M	CM
34.	Ceanothus	Q	...	...	...	...
35.	Chenopdium Majus	Q	...	...	...	...
36.	Chenopdium Anthelmi	Q	...	...	...	Oil
37.	Chelone	Q	...	...	...	...
38.	Chinimum Sulph	...	1M	10M	50M	CM
39.	Chionanthus	Q	...	...	...	...
40.	Chryasarobin	Q	...	...	...	...
41.	Cinchona Officinalis	...	1M	10M	50M	CM
42.	Cineraria Matitina Succus	...	...	...	...	...
43.	Cinnamonum	Oi	...	...	...	...
44.	Colchicum	Q	1M	10M	50M	CM
45.	Collinsonia	Q	1M	10M	50M	CM Ointment
46.	Colocynthis	...	1M	10M	50M	CM
47.	Condurango	Q	...	...	...	...
48.	Conium	...	1M	10M	50M	CM
49.	Diphtherinum	...	1M	10M	50M	CM
50.	Dulcamora	...	1M	10M	50M	CM
51.	Echinacea	Q	...	...	...	...
52.	Epigea Rep	Q	...	...	...	...
53.	Equisetum	Q	...	...	...	...
54.	Erechthites	Q	...	...	...	...
55.	Eriodictyon	Q	...	...	...	...
56.	Eryngium Aqua	Q	...	...	...	...
57.	Eucalyptus Glo	Q	...	...	...	...
58.	Eupatorium Arom	Q	...	...	...	...
59.	Eupatorium Pert	...	1M	10M	50M	CM
60.	Eupharisa	Q	...	...	...	...
61.	Fabiana Imbri	Q	...	...	...	...
62.	Ferrum Met	...	1M	10M	50M	CM
63.	F. Phos	...	1M	10M	50M	CM
64.	Fucus Vsiculosm	Q	...	...	...	...
65.	Gelsenium	...	1M	10M	50M	CM
66.	Geraniun M	Q	...	...	...	...
67.	Golondrina	Q	...	...	...	...
68.	Gassypium	Q	...	...	...	...
69.	Graphites	...	1M	10M	50M	CM Ointment
70.	Guaacum	Q	...	...	...	...
71.	Hamcte is V.	Q	...	...	...	...
72.	Hopar Suplh.	...	1M	10M	50M	CM
73.	Hoang Nan	Q	...	...	...	...
74.	Hydrastis	Q	...	...	...	...
75.	Hydrocotyle	Q	...	...	...	Ointment
76.	Hyoscyamus	Q	1M	10M	50M	CM
77.	Hypericum	Q	...	...	...	Ointment
78.	Ichthyolum	...	...	...	...	Ointment
79.	Ignatia	...	1M	10M	50M	CM
80.	Ipecacuanha	...	1M	10M	50M	CM
81.	Iris Versicolar	...	1M	10M	50M	CM
82.	Jonosia Asoca	Q	...	...	...	...
83.	Juniperus Communis	Q	...	...	...	...
84.	Kali Carb	...	1M	10M	50M	CM
85.	Kalipermanganicum	Q	...	...	...	...
86.	Kaliphos	...	1M	10M	50M	CM
87.	Kalisilicatum	...	1M	10M	50M	CM
88.	Kreosotum	Q	...	...	...	...
89.	Lac-Caninum	...	1M	10M	50M	CM
90.	Lac-Defloratum	...	1M	10M	50M	CM
91.	Lachesis	...	1M	10M	50M	CM
92.	Lactuca Virosa	Q	...	...	...	...
93.	Ledum	Q	1M	10M	50M	CM
94.	Lilium Tig	...	1M	10M	50M	CM
95.	Lunulus-Humulus	Q	...	...	...	...
96.	Lycopodium	...	1M	10M	50M	CM
97.	Magnesia Muriatica	Q	...	...	...	...
98.	Magnesia Phosphorica	...	1M	10M	50M	CM
99.	Malandrinum	...	1M	10M	50M	CM
100.	Medorrhinum	...	1M	10M	50M	CM
101.	Molilotus	Q	...	...	...	...
102.	Mentha Piperita	Q	...	...	...	...
103.	Milleforlium	Q	...	...	...	...
104.	Momordica Balsamina	Q	...	...	...	...
105.	Mirica	Q	...	...	...	...
106.	Myristica Sebifera	Q	...	...	...	...
107.	Natrum Chloratum	Q	...	...	...	...
108.	Nitri Spiritus Dulcis	Q	...	...	...	...
109.	Nitro Muriatic Acid	Q	...	...	...	...
110.	Nuphar Luteum	Q	...	...	...	...
111.	Nux Moschats	Q	1M	10M	50M	CM
112.	Nux Vomica	Q	1M	10M	50M	CM
113.	Nyctanthes Arbortri	Q	...	...	...	...
114.	Cleum Jecoris Aselli	Q	...	...	...	Ointment
115.	Oleum Santali	Q	...	...	...
116.	Passiflora Incarnata	Q	...	...	...	...
117.	Petrolum	...	1M	10M	50M	CM
118.	Phosphoricum Acidum	...	1M	10M	50M	CM
119.	Phosphorus	...	1M	10M	50M	CM
120.	Phytolacca	...	1M	10M	50M	CM
121.	Pious Syivestris	Q	...	...	...	...
122.	Plantago Major	Q	...	...	...	...
123.	Plumbum Metalltcum	...	1M	10M	50M	CM
124.	Podophylum	...	1M	10M	50M	CM
125.	Polygonum Punctaium	...	...	...	...	...
126.	Propylamin Trimethylaminum	Q	...	...	...	...
127.	Psorinum	Q	1M	10M	50M	CM
128.	Pulsatilla	Q	1M	10M	50M	CM
129.	Pyrogenium	...	1M	10M	50M	CM
130.	Quercus Glandiumspi	Q	...	...	...	...
131.	Ranunculus Bulbosus	Q	...	...	...	...
132.	Rhamnus Californica	Q	...	...	...	...
133.	Rhododendron	...	1M	10M	50M	CM
134.	Rhus Clabra	Q	...	...	...	...
135.	Rhustpxocpdemdrpm	Q	1M	10M	50M	CM
136.	Rocomiscp, Imos	Q	...	...	...	...
137.	Ritagravepnms	Q	1M	10M	50M Ointment	CM Linient
138.	Saba, Serri, Ata	Q	...	...	...	...
139.	Sabina	Q	1M	10M	SOM	CM
140.	Salix Nigra	Q	...	...	...	...
141.	Banguinaria	...	1M	10M	50M	CM
142.	Santeninum	...	1X	3X
143.	Scroaparilla	...	1M	10M	50M	CM
144.	Scrophularia Nodosa ..	Q	...	...	...	...
145.	Secale Corutum	...	1M	10M	50M	CM
146.	Selenium	...	1M	10M	50M	CM
147.	Sepia	...	1M	10M	50M	CM
148.	Silicea	...	1M	10M	50M	CM
149.	Solidage Mirga	Q	...	...	...	...
150.	Spongia Tosta	...	1M	10M	50M	CM
151.	Stercul	Q	...	...	...	...
152.	Strontia	...	1M	10M	50M	CM
153.	Sulphur	...	1M	10M	50M	CM Ointment
154.	Syptilinum	...	1M	10M	50M	CM
155.	Symphytum	Q	...	...	...	...
156.	Syzygium Jambo	...	...	...	...	...
157.	Tellurium	...	1M	10M	50M	CM
158.	Thuja Occidentalis	Q	1M	10M	50M Ointment	CM Linient
159.	Tribulus Terrestris	Q	...	...	...	...
160.	Trillium Pendulum	Q	...	...	...	...
161.	Trillicum Agropyron Ref.	Q	...	...	...	...
162.	Tuberculinum	...	1M	10M	50M	CM
163.	Turnera	Q	...	...	...	...
164.	Urtika Urons	Q	...	...	...	Ointment
165.	Mullein Cal	Oil	...	...	...	...
166.	Viscum Album	Q	...	...	...	...
167.	Yohimbinum	Q	...	...	...	...
168.	Zincum Mt.	...	1M	10M	50M	CM
169.	Qalc. Phos.	3X	6X	12X	30X	200X
170.	Calc. Flour	3X	6X	12X	30X	200X
171.	Calc. Sulph.	3X	6X	12X	30X	200X
172.	Fer. Phos.	3X	6X	12X	30X	200X
173.	Kali. Mur	3X	6X	12X	30X	200X
174.	Kali. Phos.	3X	6X	12X	30X	200X
175.	Kali. Sulph.	3X	6X	12X	30X	200X
176.	Mag. Phos.	3X	6X	12X	30X	200X
177.	Nat. Mur.	3X	6X	12X	30X	200X
178.	Nat. Phos.	3X	6X	12X	30X	200X
179.	Nat. Sulph.	3X	6X	12X	30X	200X
180.	Silicea	3X	6X	12X	30X	200X

Annexure - C

List of Ayurvedic Pharmacies to be approved under the Reimbursement Scheme

1. Utkal Ayurvedic Co - operative Pharmacy, Aska, Ganjam.
2. Sadhana Aousadhalaya (Dacca) (36 B.K.Paul Avenue, Calcutta - 5).
3. Baidyanath Ayurvedic Bhaban (P) Limited, Calcutta, Patna, Jhansi, Nagpur, Naini (Allhabad).
4. Dabur (Dr. S.K.Burman) Private Ltd., Calcutta and Faridabad.
5. Jhandu Pharmaceutical Works Ltd., Gokhale Road, South Bombay - 25.
6. National Ayurvedic Pharmacy, Kavisuryanagar, Ganjam.
7. Lokaseva Ayurved Pharmacy, South Gate, Puri.
8. All the State Ayurvedic Pharmacies in Orissa.
9. Any other Parmacies or individuals manufacturing medicines for the purpose of other patients notified by the Government of Orissa.
10. Subject - Reimbursement of cost of treatment of Government servants and their families under the system of Ayurvedic and Homoeopathic medicines outside the State.

The undersigned is directed to say that the medical facilities for reimbursement of cost of treatment of Government servants and their families have been extended in Health Department Resolution No. 26888 - H., dated 23.11.1973 which is limited within the State. Now difficulties are being experienced by the Government servants and their families who are stationed at or passing through other States to get the reimbursement of cost of their treatment under this system.

2. To obviate such difficulty Government after careful consideration have been pleased to declare the Registered Medical Practitioner of Ayurvedic and Homoeopathic medicines, whether in Government services or private, who will be available near at hand at the place where the Government servants and the member of their families fall ill as Authorised Medical Attendant for the purpose of reimbursement of cost of treatment under the Ayurvedic and Homoeopathic medicines to the Government servants who are stationed at or passing through the other States.
3. The cost of treatment under this system will be reimbursed to the Government servants on production of a certificate in writing from the Authorised Medical Attendant on this behalf and necessary vouchers.
4. Reimbursement of the actual expenses includes the entire cost of the medical treatment such as consultation fees of the doctors charges for pathological, X - Ray examination, etc. Hospital charges if admitted, Ambulance charges, special Nursing charges, etc.
5. This order will be given effect from the date of issue.
6. This order issues with the concurrence of the F.D. vide their U.O.R.No 108 C.S.S.I., dated 29.1.1981.

(Health Department G.O. No. 8779 - H., dated 11.3.1981)