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Standards of Weights and Measures (Extension to Kohima and Mokokchung Districts) Act, 1967


India code link to Standards of Weights and Measures (Extension to Kohima and Mokokchung Districts) Act, 1967

ARRANGEMENT OF SECTIONS __________ SECTIONS 1. Short title. 2. Extension of Act 89 of 1956 to Kohima and Mokokchung Districts in Nagaland.

ACT NO. 25 OF 1967

[26th August, 1967.]

An Act to extend the Standards of Weights and Measures Act, 1956 to the Kohima and

Mokokchung districts in the State of Nagaland.

BE it enacted by Parliament in the Eighteenth Year of the Republic of India as follows:—

  1. Short title.—This Act may be called the Standards of Weights and Measures (Extension to

Kohima and Mokokchung Districts) Act, 1967.

  1. Extension of Act 89 of 1956 to Kohima and Mokokchung Districts in Nagaland.—The

Standards of Weights and Measures Act, 1956, shall, as from the commencement of this Act, extend

to the Kohima and Mokokchung districts in the State of Nagaland and shall come into force therein on

such date1

as the Central Government may, by notification in the Official Gazette, appoint.

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