Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Bombay Industrial Relations Act, 1946


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on Bombay Industrial Relations Act, 1946

M/S Pee Vee Textiles Ltd. Vs. State of Maharashtra & Ors. [December 10, 2014], 2014 Latest Caselaw 773 SC Balwant Rai Saluja & ANR. Vs. Air India Ltd. & Ors. [AUGUST 25, 2014], 2014 Latest Caselaw 518 SC Kanwar Singh Meena Vs. State of Rajasthan & ANR. [October 16, 2012], 2012 Latest Caselaw 599 SC Tata Memorial Hospital Workers Union Vs. Tata Memporial Centre & ANR. [2010] INSC 588 (9 August 2010), 2010 Latest Caselaw 549 SC Bhuwalka Steel Indus. Ltd. Vs. Bombay Iron & Steel Labour Bd. & ANR. [2009] INSC 1806 (17 December 2009), 2009 Latest Caselaw 995 SC Shivanand Gaurishankar Baswanti Vs. Laxmi Vishnu Textile Mills & Ors. [2008] INSC 1102 (11 July 2008), 2008 Latest Caselaw 605 SC State of Kerala Vs B. Renjith Kumar & Ors [200] INSC (5 June 2008), 2008 Latest Caselaw 501 SC Suresh Vs. Yeotmal Dist. Central Co-Op. Bank Ltd. & ANR [2008] INSC 365 (4 March 2008), 2008 Latest Caselaw 245 SC High Court of Gujarat & ANR Vs. Gujarat Kishan Mazdoor Panchayat & Ors [2003] Insc 153 (10 March 2003), 2003 Latest Caselaw 152 SC Cipla Ltd. Vs. Maharashtra General Kamgar Union & Ors [2001] INSC 96 (21 February 2001), 2001 Latest Caselaw 96 SC Borosil Glass Works Ltd. Employees Union Vs. D.D. Bambode & Ors [2000] INSC 600 (30 November 2000), 2000 Latest Caselaw 595 SC M/S Savita Chemicals (Pvt) Ltd. Vs. Dyes & Chemical Workers Union & ANR [1998] INSC 601 (11 December 1998), 1998 Latest Caselaw 601 SC Shramik Uttarsh Sabha Vs. Raymond Woolen Mills Ltd. & Ors [1995] INSC 120 (7 February 1995), 1995 Latest Caselaw 118 SC Hindustan Lever Vs. Hindustan Lever Mazdoor Sabha [1993] INSC 393 (28 September 1993), 1993 Latest Caselaw 387 SC Prakash Cotton Mills Pvt. Ltd. Vs. Rashtriya Mills Mazdoor Sangh [1986] INSC 154 (1 August 1986), 1986 Latest Caselaw 154 SC Balmer Lawrie Workers' Union, Bombay & ANR Vs. Balmer Lawrie and Co. Ltd. & Ors [1984] INSC 241 (21 December 1984), 1984 Latest Caselaw 241 SC Rashtriya Mill Mazdoor Sangh, Nagpur Vs. The Model Mills, Nagpur & ANR [1984] INSC 170 (18 September 1984), 1984 Latest Caselaw 170 SC Lalappa Lingappa & Ors Vs. Laxmi Vishnu Textile Mills Ltd., Sholapur [1981] INSC 29 (11 February 1981), 1981 Latest Caselaw 29 SC Gujarat State Cooperative Land Development Bank Ltd. Vs. P. R. Manded & Ors [1979] INSC 14 (23 January 1979), 1979 Latest Caselaw 14 SC Santuram Khudai Vs. Kimatrai Printers & Processors (P) Ltd. & Ors [1977] INSC 234 (9 December 1977), 1977 Latest Caselaw 234 SC Union of India & ANR Vs. Majur Mahajan Mandal & Ors [1976] INSC 331 (16 December 1976), 1976 Latest Caselaw 331 SC Maharaj Singh Vs. State of Uttar Pradesh & Ors [1976] INSC 278 (2 November 1976), 1976 Latest Caselaw 278 SC Priya Laxmi Mills Ltd. Vs. Mazdoor Mahajan Mandal, Baroda [1976] INSC 237 (23 September 1976), 1976 Latest Caselaw 237 SC Raipur Manufacturing Co. Ltd. Vs. Okhabhai Devrajbhai Patni [1975] INSC 293 (26 November 1975), 1975 Latest Caselaw 291 SC Saraspur Mills Co. Ltd. Vs. Ramanlal Chimanlal & Ors [1973] INSC 80 (12 April 1973), 1973 Latest Caselaw 80 SC Municipal Corporation of Greater Bombay Vs. The B.E.S.T. Workers' Union [1973] INSC 9 (12 January 1973), 1973 Latest Caselaw 9 SC Chhotobhai Jethabhai Patel & Co. Vs. The Industrial Court, Maharashtra Nagpur Bench, Nagpur [1972] INSC 69 (9 March 1972), 1972 Latest Caselaw 69 SC Amrit Banaspati Co. Ltd. Vs. S. Taki Bilgrami & Ors [1971] INSC 195 (12 August 1971), 1971 Latest Caselaw 195 SC Ahmedabad Millowners' Association & ANR Vs. I.G. Thakore, President & Ors [1967] INSC 15 (20 January 1967), 1967 Latest Caselaw 15 SC Ahmedabad Mill Owners' Association Vs. The Textile Labour Association [1965] INSC 149 (10 August 1965), 1965 Latest Caselaw 149 SC

Click here to view all Supreme Court (SC) Judgements on Bombay Industrial Relations Act, 1946