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M.P. Gram Swachhta Tatha Lok Prabandh Nirsan Adhiniyam, 1965


The M.P. Gram Swachhta Tatha Lok Prabandh Nirsan Adhiniyam, 1965

M.P. Act No. 29 of 1965

mp297

Received the assent of the Government on the 8-10-1965; published in the "Madhya Pradesh Gazette" Extraordinary on the 14-10-1965.

As Act to repeal the Madhya Pradesh Village Sanitation and Public Management Act, 1920

Be it enacted by the Madhya Pradesh Legislature in the Sixteenth Year of the Republic of India as follows :-

  1. Short title and commencement.- (1) This Act may be called the Madhya Pradesh Gram Swachhta Tatha Lok Prabandh Nirsan Adhiniyam, 1965.

(2) It shall come into force on such date as the State Government may, by notification, appoint.

  1. Repeal.- The Madhya Pradesh Village Sanitation and Public Management Act, 1920 (No. 11 of 1920), is hereby repealed.
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