Friday, 03, May, 2024
US Appeals Court says kids' Climate Lawsuit must be dismissed
'वेकेशन पर करने को और भी अच्छी चीजें हैं', SG तुषार मेहता ने किया मजाक तो सुप्रीम कोर्ट के जस्टिस गवई ने बताई लंबी छुट्टियों की प्लानिंग
Bombay HC seeks state’s reply in PIL challenging grant of Kunbi certificates to Marathas
Tesla files Trademark Infringement Case in Delhi High Court
Stop illegal mining in Aravallis, Supreme Court tells State Govt
Over 10,500 London Black Cabbies take Uber to Court
Manish Sisodia contributed to delay in court case, says Delhi Court
Sexual Harassment Case: JD(S) leader H.D. Revanna files anticipatory bail plea
'कॉलेजियम सिस्टम को खत्म करना होगा', याचिका पर CJI चंद्रचूड़ का जवाब- मैं माफी...
"सतत विकास और पर्यावरण की सुरक्षा के बीच संतुलन बनाना होगा" : अरावली में अवैध खनन पर सुप्रीम कोर्ट
सीएम आवास के सामने की सड़क को आम जनता के लिए का मामला पहुंचा सुप्रीम कोर्ट
[Cattle Cruelty] HC directs District Collectors Kakinada and East Godavari to file reports as to how the Government Order has been implemented, Read Order
HC directs the state to constitute the transgender welfare board within two weeks, Read Order
The Courts Today By LatestLaws.com| 02.05.2024 |
सुप्रीम कोर्ट बार एसोसिएशन में अब एक तिहाई महिलाओं की हिस्सेदारी... चुनाव में आरक्षण लागू करने के निर्देश
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Friday, 03, May, 2024
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Karnataka Tax on Entry of Goods Act, 1979
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Related judgement on Karnataka Tax on Entry of Goods Act, 1979
Hindustan Lever Ltd. Vs. State of Karnataka [September 2, 2016], 2016 Latest Caselaw 634 SC
Eveready Industries India Ltd. Vs. State of Karnataka [APRIL 13, 2016], 2016 Latest Caselaw 286 SC
M/S. Falcon Tyres Limited Vs. State of Karnataka & Ors [2006] Insc 435 (20 July 2006), 2006 Latest Caselaw 435 SC
M/S Widia (India) Ltd. & Ors Vs. The State of Karnataka & Others [2003] INSC 397 (21 August 2003), 2003 Latest Caselaw 392 SC
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