Karnataka Industrial Areas Development Act, 1966
Thursday, 23, Apr, 2026
- SC to HC: A Service Dispute undecided for 29 years is Apathy
- नोटबंदी के दौरान जब्त दो लाख के नोट हाईकोर्ट ने बदलने के निर्देश
- कुत्ते का मांस बेचना लीगल या इलीगल? हाईकोर्ट के फैसले से हर किसी का माथा ठनका, अब आगे क्या?
- JOB POST: Lead at Zenith Society for Socio-Legal Empowerment, Gwalior [Exp of 4-5 Years; Salary Upto Rs. 45k]: Apply by April 30
- Call for Articles, Centre Tax Laws, NALSAR Hyderabad: Submission on Rolling Basis!
- Call for Participants: The Brahmaputra Open 2026 – National-level Debate Competition by NLUJAA [Online, May 16 – 17]: Register by May 10
- JOB POST: Law Researcher, Debt Recovery Appellate Tribunal, Delhi [Salary Rs. 60k/ Month]: Apply by April 30, 2026!
- Webinar on Between Rights and Remedies by Institute of Excellence in Research and Law (I.E.R.L.) [April 26 – 27; No Fee]: Register Now!
- Internship Opportunity at Hamari Pahchan NGO [Social Entrepreneurship; 1000 Openings; Online; Part-time; 1 Month]: Apply Now!
- अमित जोगी को सुप्रीम कोर्ट से मिली बड़ी राहत, हाईकोर्ट से मिली उम्रकैद की सजा पर रोक, अब नहीं करेंगे सरेंडर
- Contempt on Kejriwal: Delhi HC issues notice to Arvind Kejriwal for publishing videos of hearings, directs takedown of videos on social media
- Bar Council of Delhi Elections 2026: Bar Council issues Show-cause notice to 4 candidates for creating ruckus inside the counting hall
- NUALS University Research Fellowship – URF 2025 by NUALS Kochi [Full time; PhD Scholars]: Apply by April 30
- JOB POST: Research Associates, “Freedom from Violence: Capacity Building of Elected Women Representatives” Project, NLS, Bangalore: Apply by April 30, 2026!
- Internship Opportunity at Office of AOR Indira Goswami, Delhi High Court, New Delhi [May 2026; 2 – 3 Interns; Unpaid]: Apply Now!
