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Bangalore Development Authority Act, 1976

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Bangalore Development Authority Act, 1976

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Related judgement on Bangalore Development Authority Act, 1976

Prasannatma Das Vs. K.N. Haridasan Nambiar (D) and Ors., 2025 Latest Caselaw 553 SC Resident's Welfare Association Vs. The Union Territory of Chandigarh, 2023 Latest Caselaw 17 SC G.T. Girish Vs. Y. Subba Raju (D) by LRS., 2022 Latest Caselaw 59 SC Bangalore Development Authority Vs. N. Nanjappa, 2021 Latest Caselaw 640 SC T.V. Ramakrishna Reddy Vs. M. Mallappa, 2021 Latest Caselaw 375 SC Bangalore Development Authority & ANR. Vs. The State of Karnataka & ANR. [August 3, 2018], 2018 Latest Caselaw 519 SC State of Maharashtra & Ors. Vs. Reliance Industries Ltd. & Ors. [SEPTEMBER 15, 2017], 2017 Latest Caselaw 687 SC The Special Land Acquisition Officer, Kiadb, Mysore & ANR. Vs. Anasuya Bai (D) by LRS. & Ors. [JANUARY 25, 2017], 2017 Latest Caselaw 69 SC Bangalore Development Authority Vs. N. Jayamma [MARCH 10, 2016], 2016 Latest Caselaw 230 SC Purushotham Vs. State of Karnataka & Ors. [December 02, 2015], 2015 Latest Caselaw 784 SC Purushotham Vs. State of Karnataka & Ors. [November 29, 2013], 2013 Latest Caselaw 837 SC The Commissioner, Bangalore Development Authority & ANR. Vs. Brijesh Reddy & ANR. [february 08, 2013], 2013 Latest Caselaw 115 SC Center for Pil & Others Vs. Union of India & Others [February 2, 2012], 2012 Latest Caselaw 86 SC Jagan Singh (Dead) Through LRS. Vs. Dhanwanti & ANR. [January 19, 2012], 2012 Latest Caselaw 54 SC R.K. Mittal & Ors. Vs. State of U.P. & Ors., 2011 Latest Caselaw 892 SC Vasanth Sreedhar Kulkarni and others Vs. State of Karnataka and others , 2011 Latest Caselaw 785 SC Machavarapu Srinivasa Rao and another Vs. The Vijayawada, Guntur, Tenali, Mangalagiri Urban Development Authority and others , 2011 Latest Caselaw 723 SC M. Nagabhushana Vs State of Karnataka & Others, 2011 Latest Caselaw 88 SC Offshore Holdings Pvt. Ltd. Versus Bangalore Development Authority & Ors., 2011 Latest Caselaw 60 SC K.K. Poonacha Vs. State of Karnataka & Ors [2010] INSC 706 (7 September 2010), 2010 Latest Caselaw 639 SC Manohar Lal (D) by LRS. Vs. Ugrasen (D) by LRS. & Ors. [2010] INSC 426 (3 June 2010), 2010 Latest Caselaw 419 SC Bondu Ramaswamy & Ors. Vs. Bangalore Development Authority & Ors. [2010] INSC 351 (5 May 2010), 2010 Latest Caselaw 341 SC S.Nagaraj (D) By Lrs.& Ors. Vs. B.R.Vasudeva Murthy & Ors. [2010] INSC 94 (8 February 2010), 2010 Latest Caselaw 122 SC Ramchandra Murarilal Bhattad & Ors Vs. State of Maharashtra & Ors [2006] Insc 899 (5 December 2006), 2006 Latest Caselaw 842 SC Bangalore Development Authority & Ors Vs. R. Hanumaiah & Ors [2005] Insc 526 (3 October 2005), 2005 Latest Caselaw 524 SC Raju S. Jethmalani & Ors Vs. State of Maharashtra & Ors [2005] INSC 312 (5 May 2005), 2005 Latest Caselaw 312 SC R & M Trust Vs. Koramangala Resi. Vigilance Group & Ors [2005] INSC 48 (19 January 2005), 2005 Latest Caselaw 48 SC West Bengal Housing Board Vs. Brijendra Prasad Gupta & Ors [1997] INSC 579 (9 July 1997), 1997 Latest Caselaw 495 SC Sureshchandra C. Mehta Vs. The State of Karnatka [1993] INSC 412 (8 October 1993), 1993 Latest Caselaw 406 SC Bangalore Medical Trust Vs. B.S. Muddappa & Ors [1991] INSC 161 (19 July 1991), 1991 Latest Caselaw 161 SC

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