Published vide Government Gazette Notification No. 124, Dated 17th Phagan, 1972
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Judicial Department
His Highness the Maharaja Sahib Bahadur has been pleased to order (vide Chief Minister's letter No. 7356/F-269-09 dated 10th February, 1916) that in future appeals against the orders by which names of bad characters are entered in Police Register No. 10 will be heard by the[District Magistrate] instead of Sessions Judges and in this respect sanction of the [resident] has also been received (vide letter No. 7112/269-F-09, dated 31st January, 1916). Accordingly resolution No. 1 dated 17th April, 1897 will be considered as amended.
This Notification is published in the Gazette for general information.
