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Electricity (Supply) Act, 1948


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Related judgement on Electricity (Supply) Act, 1948

Power Grid Corporation of India Ltd. Vs. Madhya Pradesh Power Transmission Company Ltd. & Ors., 2025 Latest Caselaw 578 SC Mukul Kumar Tyagi Vs. State of Uttar Pradesh and Ors., 2024 Latest Caselaw 684 SC The Madhya Pradesh Madhya Kshetra Vidyut Vitran Company Ltd. & Ors. Vs. Bapuna Alcobrew Pvt. Ltd. & Anr., 2024 Latest Caselaw 677 SC Commissioner of Income Tax Vs. Jindal Steel & Power Ltd. through its Managing Director, 2023 Latest Caselaw 910 SC Union of India & Ors. Vs. K. Suri Babu, 2023 Latest Caselaw 892 SC GRIDCO Ltd. Vs. Western Electricity Supply Company of Orissa Ltd. & Ors. Etc., 2023 Latest Caselaw 760 SC Maharashtra State Electricity Distribution Company Ltd. Vs. Adani Power Maharashtra Ltd. & Ors., 2023 Latest Caselaw 179 SC Kerala State Electricity Board Vs. Thomas Joseph alias Thomas M. J., 2022 Latest Caselaw 983 SC Kerala State Electricity Board Vs. Thomas Joseph alias Thomas M. J., 2022 Latest Caselaw 982 SC The TATA Power Company Limited Transmission Vs. Maharashtra Electricity Regulatory Commission, 2022 Latest Caselaw 916 SC Karnataka Power Transmission Corporation Ltd. Vs. JSW Energy Ltd. (Earlier Known as Jindal Thermal Power Company Ltd. & Jindal Tractabel Power Company Ltd.), 2022 Latest Caselaw 915 SC BSES Rajdhani Power Ltd. Vs. Delhi Electricity Regulatory Commission, 2022 Latest Caselaw 835 SC Md. Islam Vs. The Bihar State Electricity Board, 2022 Latest Caselaw 653 SC Punjab State Power Corporation Ltd. Vs. Bal Krishan Sharma, 2021 Latest Caselaw 606 SC M/s. Magadh Sugar & Energy Ltd. Vs. State of Bihar, 2021 Latest Caselaw 433 SC M/s. Indsil Hydro Power and Manganese Ltd. Vs. State of Kerala, 2021 Latest Caselaw 369 SC BANGALORE MYSORE INFRASTRUCTURE CORRIDOR AREA PLANNING AUTHORITY vs. NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED, 2020 Latest Caselaw 373 SC CLP INDIA PVT. LTD. vs. GUJARAT URJA VIKAS NIGAM LTD., 2020 Latest Caselaw 357 SC MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. vs. UNION OF INDIA, 2020 Latest Caselaw 206 SC TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED vs. M/S. RAIN CALCINING LIMITED, 2019 Latest Caselaw 1169 SC M/S. TECNIMONT PVT. LTD. (FORMERLY KNOWN AS TECNIMONT ICB PVT. LTD) vs. STATE OF PUNJAB, 2019 Latest Caselaw 846 SC PREM SINGH vs. THE STATE OF UTTAR PRADESH SECRETARY, 2019 Latest Caselaw 806 SC WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD vs. M/S ORION METAL PVT. LTD, 2019 Latest Caselaw 758 SC Tata Power Company Ltd. Vs. Adani Electricity Mumbai Ltd., 2019 Latest Caselaw 458 SC Reliance Infrastructure Ltd. Vs. State of Maharashtra, 2019 Latest Caselaw 40 SC Punjab State Power Corporation Ltd. Vs. Rajesh Kumar Jindal, 2019 Latest Caselaw 29 SC State of Gujarat & Ors. Vs. Utility Users’ Welfare Association & Ors. [April 12, 2018], 2018 Latest Caselaw 259 SC Odisha Industrial Infrastructure Development Corporation Limited Vs. Pitabasa Mishra & Ors. [February 19, 2018], 2018 Latest Caselaw 128 SC Gujarat Urja Vikas Nigam Limited Vs. Solar Semiconductor Power Company (India) Private Limited And Others [October 25, 2017], 2017 Latest Caselaw 759 SC The State of Himachal Pradesh & Ors. Vs. M/S Gujarat Ambuja Cements Ltd. & Ors. [OCTOBER 4, 2017], 2017 Latest Caselaw 721 SC

Click here to view all Supreme Court (SC) Judgements on Electricity (Supply) Act, 1948