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Industrial Disputes (Bihar Amendment) Act, 1957


Bihar Act 8 of 1958

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For Statement of Objects and Reasons see the Bihar Gazette, Extraordinary, dated 28th November, 1957.

President's assent published in the Bihar Gazette, Extraordinary, on 5th April, 1958.

An Act to amend the Industrial Disputes Act, 1947, in its application to the State of Bihar.

Be it enacted by the Legislature of the State of Bihar in the Eighth Year of the Republic of India as follows:

  1. Short title and commencement.- (1) This Act may be called the Industrial Disputes (Bihar Amendment) Act, 1957.

(2) It shall come into force at once.

  1. Amendment of the First Schedule to Act XIV of 1947.- In the First Scheduled the Industrial Disputes Act, 1947 (XIV of 1947), the following item shall be added, namely:-

"11. Oxygen and Acetylene"

 

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