Wednesday, 10, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

क्रॉस किए हुए चेक का संदाय, NI Act, Section 126 ( NI Act, Section 126. Payment of cheque crossed generally )


 

क्रॉस किए हुए चेक का संदाय -- जहाँ कि चेक साधारणतः क्रॉस किया हुआ है वहाँ वह बैंकार, जिस पर वह लिखा हुआ है, उसका संदाय किसी बैंकार को करने से अन्यथा न करेगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter