Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

आदरणार्थ प्रतिग्रहण कैसे करना चाहिए, NI Act, Section 109 ( NI Act, Section 109. How acceptance for honour must be made )


 

आदरणार्थ प्रतिग्रहण कैसे करना चाहिए -- जो व्यक्ति आदरणार्थ प्रतिग्रहण करना चाहता है उसे विनिमय-पत्र पर अपने हस्ताक्षर करके लिखित रूप में घोषणा करनी होगी कि वह विनिमय-पत्र का प्रतिग्रहण लेखीवाल के या किसी विशिष्ट पृष्ठांकक के, जिसका वह नाम दे, आदरणार्थ या असाधारणतः आदरणार्थ प्रसाक्ष्याधीन करता है.

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter