Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

संदाय किसको किया जाना चाहिए, NI Act Section 78 ( NI Act, Section 78. To whom payment should be made )


 

संदाय किसको किया जाना चाहिए -- धारा 82 के खण्ड (ग) के उपबंधों के अध्यधीन रहते हुए यह है कि इस गरज से कि रचयिता या प्रतिगृहीता को उन्मोचित किया जाए, वचन-पत्र, विनिमयपत्र या चेक पर शोध्य रकम का संदाय लिखत के धारक को करना होगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter