Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 376क आईपीसी- पॄथक् कर दिए जाने के दौरान किसी पुरुष द्वारा अपनी पत्नी के साथ संभोग्र , IPC Section 376A ( IPC Section 376A. Punishment for causing death or resulting in persistent vegitative state of victim )


 

भारतीय दंड संहिता की धारा 376क के अनुसार, जो कोई अपनी पत्नी के साथ, जो पॄथक््करण की किसी डिक्री के अधीन या किसी प्रथा अथवा रूढ़ि के अधीन, उससे पॄथक् रह रही है, उसकी सम्मति के बिना उसके साथ मैथुन करेगा, वह दोनों में से किसी भांति के कारावास से, जिसकी अवधि दो वर्ष तक की हो सकेगी, दण्डित किया जाएगा और जुर्माने से भी दण्डनीय होगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter