राष्ट्रीय महत्व के संस्मारकों, स्थानों और वस्तुओं का संरक्षण, Constitution of India, Article 49 ( Article 49 Constitution of India: Protection of monuments and places and objects of national importance. )

Article 49 Constitution of India: Protection of monuments and places and objects of national importance. ( English )

[संसद‌ द्वारा बनाई गई विधि द्वारा या उसके अधीन] राष्ट्रीय महत्व वाले [घोषित किए गए] कलात्मक या ऐतिहासिक अभिरुचि वाले प्रत्येक संस्मारक या स्थान या वस्तु का, यथास्थिति, लुंठन, विरूपण, विनाश, अपसारण, व्ययन या निर्यात से संरक्षण करना राज्य की बाध्यता होगी

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition