Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

मृत्यु दण्डादेशों की दशा में केन्द्रीय सरकार की समवर्ती शक्ति, CrPC, Section 434 ( CrPC Section 434. Concurrent power of Central Government in case of death sentences )


 

मृत्यु दण्डादेशों की दशा में केन्द्रीय सरकार की समवर्ती शक्ति-धारा 432 और 433 द्वारा राज्य सरकार को प्रदत्त शक्तियाँ मृत्यु दण्डादेशों की दशा में केन्द्रीय सरकार द्वारा भी प्रयुक्त की जा सकती हैं।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter