Wednesday, 29, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

पुलिस का संज्ञेय अपराधों का निवारण करना, CrPC, Section 149 ( CrPC Section 149. Police to prevent cognizable offences )


 

पुलिस का संज्ञेय अपराधों का निवारण करना-प्रत्येक पुलिस अधिकारी किसी संज्ञेय अपराध के किए जाने का निवारण करने के प्रयोजन से अन्तःक्षेप कर सकेगा और अपनी पूरी सामर्थ्य से उसे निवारित करेगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter