Wednesday, 29, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

पुलिस का गिरफ्तारियों की रिपोर्ट करना, CrPC, Section 58 ( CrPC Section 58. Police to report apprehensions )


 

पुलिस का गिरफ्तारियों की रिपोर्ट करना-पुलिस थानों के भारसाधक अधिकारी जिला मजिस्ट्रेट को, या उसके ऐसा निदेश देने पर, उपखंड मजिस्ट्रेट को, अपने-अपने थानों की सीमाओं के अंदर वारंट के बिना गिरफ्तार किए गए सब व्यक्तियों के मामलों की रिपोर्ट करेंगे, चाहे उन व्यक्तियों की जमानत ले ली गई हो या नहीं ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter