Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 80 आईपीसी- विधिपूर्ण कार्य करने में दुर्घटना। , IPC Section 80 ( IPC Section 80. Accident in doing a lawful act )


 

भारतीय दंड संहिता की धारा 80 के अनुसार, जो दुर्घटना या दुर्भाग्य से और किसी आपराधिक आशय या ज्ञान के बिना विधिपूर्वक विधिपूर्ण साधनों द्वारा और उचित सतर्कता और सावधानी के साथ विधिपूर्ण कार्य करने में हो जाती है, ऐसा कोई कार्य अपराध नहीं है।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter