- 47 OF 2001
1166
[14th September, 2001]
An Act to repeal the Two-Member Constituencies (Abolition) Act, 1961 and certain other enactments.
BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-
- Short title.-This Act may be called the Two-Member Constituencies (Abolition) and other Laws Repeal Act, 2001.
- Repeal of enactments.-The enactments specified in the Schedule are hereby repealed.
