Friday, 03, May, 2024
Job Post: Law Researcher at High Court of Jharkhand, Ranchi [Salary Worth Rs. 40k; On-site]: Apply by May 5!
हाईकोर्ट ने मनीष सिसोदिया की जमानत याचिका पर ED,CBI से मांगा जवाब
SNG & Partners advises Axis Bank Limited in relation to construction finance amounting to INR 700 crores sanctioned to Prestige Falcon Business Parks
Job Post: Legal Assistant at Legastice, Chennai [2 Vacancies, PQE 1-3 Years; CTC Upto INR 3 L]: Apply Now!
Job Post: Real Estate Professional at ADPL World, Delhi: Apply Now!
Job Post: Researcher at ALPN (Animal Law & Policy Network) Research Foundation [On-site; 2 Vacancies; Salary Worth Rs. 8-10L]: Apply by May 31!
'मुझे अपना इंटर्न बना लो', सुप्रीम कोर्ट में SG तुषार मेहता ने अभिषेक मनु सिंघवी से की गुजारिश
We may consider interim bail to Arvind Kejriwal due to elections, says Supreme Court
High Court directs action against use of oxytocin in dairy colonies
Arvind Kejriwal in custody following judicial orders, says Delhi HC, dismisses plea challenging his arrest
Bhima Koregaon Case: Delhi University's Associate Professor Hany Babu withdraws bail plea in Supreme Court
Job and Internship Opportunity at AE Corp Judice, Chandigarh [2 Vacancies; in-person]: Apply by May 5
सुप्रीम कोर्ट ने GST कानून में हुईं गिरफ्तारियों और नोटिस का डाटा से केंद्र सरकार मांगा, कहा- लोगों का शोषण न हो
'किसी को राहुल गांधी या लालू यादव नाम रखने से नहीं रोक सकते...,' जानिए क्यों सुप्रीम कोर्ट ने की टिप्पणी?
High Court dismisses EX-CM Hemant Soren's writ petition challenging ED arrest
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Friday, 03, May, 2024
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Petroleum And Natural Gas Regulatory Board Act, 2006
PNGRB Regulation Amendments
Petroleum and Natural Gas Regulatory Board (Payment of Compensation) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Procedure for Appointment of a Person or Constitution of an Authority for Conducting Inquiry against Chairperson or a Member) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Salary, Allowances and other Conditions of Service of Secretary) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Annual Report) Rules, 2006
Petroleum and Natural Gas Regulatory Board (Levy of Fee and Other Charges) Regulations, 2007
Petroleum and Natural Gas Regulatory Board (Meetings of the Board) Regulations, 2007
Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007
Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007
Petroleum and Natural Gas Regulatory Board (Exclusivity for City or Local Natural Gas Distribution Network) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Access Code for Common Carrier or Contract Carrier Natural Gas Pipelines) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Affiliate Code of Conduct for Entities Engaged in Marketing of Natural Gas and Laying, Building, Operating or Expanding Natural Gas Pipeline) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand City or Local Natural Gas Distribution Networks) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Determination of Network Tariff for City or Local Natural Gas Distribution Networks and Compression Charge for CNG) Regulations, 2008
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Natural Gas Pipelines) Regulations, 2009
Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
Petroleum and Natural Gas Regulatory Board (Guiding Principles for Declaring or Authorizing Natural Gas Pipeline as Common Carrier or Contract Carrier) Regulations, 2009
Petroleum and Natural Gas Regulatory Board (Determining Capacity of Petroleum, Petroleum Products and Natural Gas Pipeline) Regulations, 2010
Petroleum and Natural Gas Regulatory Board (Petroleum and Natural Gas Register) Regulations, 2010
Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010
Petroleum and Natural Gas Regulatory Board (Code of Practice for Quality of Service for City or Local Natural Gas Distribution Networks) Regulations, 2010
Eligibility Conditions for Registration of Liquefied Natural Gas Terminal Rules 2012
Petroleum and Natural Gas Regulatory Board (Imbalance Management Services) Regulations, 2016
Petroleum and Natural Gas Regulatory Board (Annual Statement of Accounts and Records) Rules, 2017
Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018
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