Friday, 03, May, 2024
Job Post: Law Researcher at High Court of Jharkhand, Ranchi [Salary Worth Rs. 40k; On-site]: Apply by May 5!
हाईकोर्ट ने मनीष सिसोदिया की जमानत याचिका पर ED,CBI से मांगा जवाब
SNG & Partners advises Axis Bank Limited in relation to construction finance amounting to INR 700 crores sanctioned to Prestige Falcon Business Parks
Job Post: Legal Assistant at Legastice, Chennai [2 Vacancies, PQE 1-3 Years; CTC Upto INR 3 L]: Apply Now!
Job Post: Real Estate Professional at ADPL World, Delhi: Apply Now!
Job Post: Researcher at ALPN (Animal Law & Policy Network) Research Foundation [On-site; 2 Vacancies; Salary Worth Rs. 8-10L]: Apply by May 31!
'मुझे अपना इंटर्न बना लो', सुप्रीम कोर्ट में SG तुषार मेहता ने अभिषेक मनु सिंघवी से की गुजारिश
We may consider interim bail to Arvind Kejriwal due to elections, says Supreme Court
High Court directs action against use of oxytocin in dairy colonies
Arvind Kejriwal in custody following judicial orders, says Delhi HC, dismisses plea challenging his arrest
Bhima Koregaon Case: Delhi University's Associate Professor Hany Babu withdraws bail plea in Supreme Court
Job and Internship Opportunity at AE Corp Judice, Chandigarh [2 Vacancies; in-person]: Apply by May 5
सुप्रीम कोर्ट ने GST कानून में हुईं गिरफ्तारियों और नोटिस का डाटा से केंद्र सरकार मांगा, कहा- लोगों का शोषण न हो
'किसी को राहुल गांधी या लालू यादव नाम रखने से नहीं रोक सकते...,' जानिए क्यों सुप्रीम कोर्ट ने की टिप्पणी?
High Court dismisses EX-CM Hemant Soren's writ petition challenging ED arrest
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Friday, 03, May, 2024
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Mines and Minerals (Development and Regulation) Act, 1957
Mines and Minerals (Development and Regulation) Amendment Act, 2023
Mineral Concession Rules, 1960
Governors (Allowances and Privileges) Rules, 1987
Mineral Conservation And Development Rules, 1988
Granite Conservation And Development Rules, 1999
Coal India (Regulation Of Transfers And Validation) Act, 2000
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Colliery Control Rules, 2004
Mines and Minerals (Development and Regulation) Amendment Act, 2015
Mineral (Auction) Rules, 2015
Mineral (Mining by Government Company) Rules, 2015
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National Mineral Exploration Trust Rules, 2015
Mines and Minerals (Contribution to District Mineral Foundation) Rules, 2015
Atomic Minerals Concession Rules, 2016
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Mineral Laws (Amendment) Act, 2020
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