Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Indian Power Alcohol (Repeal) Act, 2000


Indian Power Alcohol (Repeal) Act, 2000

1. Short title. 2. Repeal of Act 22 of 1948. The Indian Power Alcohol (Repeal) Act, 2000 ACT NO. 32 OF 2000 1173 [25th August, 2000] An Act to repeal the Indian Power Alcohol Act, 1948. BE it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:- 1. Short title. -This Act may be called the Indian Power Alcohol (Repeal) Act, 2000. 2. Repeal of Act 22 of 1948. -The Indian Power Alcohol Act, 1948 is hereby repealed.

Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on Indian Power Alcohol (Repeal) Act, 2000