India code link to Coal Mines (Nationalisation) Act, 1973
1. Short title and Commencement.
2. Definitions.
3. Acquisition of rights of owners in respect of coal mines.
4. Central Government to be the lessee of the State Government.
5. Power of Central Government to direct vesting of rights in a Government company.
6. Properties vested in the Central Government to be freed from mortgages, etc.
7. Central Government or Government company not to be liable to prior liabilities.
8. Payment of amount to owners of coal mines.
9. Payment of further amount.
10. Income derived by the owners of coal mines after the appointed day to be refunded to the Central Government.
11. Management, etc., of coal mines.
12. Duty of persons in charge of management of coal mines to deliver all assets, etc.
13. Accounts and audit.
14. Employment of certain employees to continue.
15. Provident and other funds.
16. Superannuation fund, etc., to be distributed to employees whose employment becomes terminated under this Act.
17. Commissioner of Payments to be appointed.
18. Payment by the Central Government to the Commissioner.
19. Statement of accounts in respect of the period of management by the Central Government, etc.
20. Claims to be made to the Commissioner.
21. Priority of claims in relation to arrears of provident fund, etc.
22. Priority in relation to other claims.
23. Admission or rejection of claims.
24. Disbursement of money by the Commissioner to claimants.
25. Amounts advanced by the Central Government how to be recovered.
26. Disbursement of amounts to the owners of coal mines.
27. Undisbursed or unclaimed amount to be deposited to the general revenue account.
28. Effect of this Act on other laws.
29. Contracts to cease to have effect unless ratified by Government.
30. Penalties.
31. Offences by companies.
32. Mining companies not to be wound up by the court.
33. Delegation of powers.
34. Make rules.
35. Power to revenue difficulties.
Coal Mines (Nationalisation) Act, 1973
Act NO. 26 of 1973
1484
[30th May, 1973]
An Act to provide for the acquisition and transfer of the right, title and interest of the owners in respect of the coal mines specified in the Schedule with a view to re-organising and reconstructing such coal mines so as to ensure the rational, co-ordinated and scientific development and utilisation of coal resources consistent with the growing requirements of the country, in order that the ownership and control of such resources are vested in the State and thereby so distributed as best to subserve the common good, and for matters connected therewith or incidental thereto.
BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:-
LEGISLATIVE HISTORY 6 |
· Amended by Act 41 of 1973
· Amended by Act 67 of 1976 · Amended by Act 22 of 1978 · Amended by Act 38 of 1978 · Amended by Act 57 of 1986 · Amended by Act 47 of 1993 |
CHAPTER I
Preliminary
- Short title and Commencement.-(1) This Act may be called the Coal Mines (Nationalisation) Act, 1973.
(2) The provisions of sections 30 and 31 shall come into force at once and the remaining provisions of this Act shall be deemed to have come into force on the 1st day of May, 1973.
Object & Reasons6 |
Object and Reason.- Act 67 of 1976.- After the nationalisation of coal mines a number of persons holding coal mining leases unauthorisedly started mining of coal in the most reckless and unscientific manner without regard to considerations of conservation, safety and welfare of workers. Not only were they resorting to slaughter mining by superficial working of outcrops and thereby destroying a valuable national asset and creating problems of water-logging, fires, etc., for the future development of the deeper deposits, their unsafe working also caused serious and fatal accidents. They were making larger profits by paying vcry low wages, and by not providing any safety and welfare measures. Thefts of coal from adjacent nationalised mines were also reported after the Commencement of these unauthorised operations. The number of these unauthorised operations had shown an increasing trend of late. Areas where illegal and unauthorised operations were being carried on, were without proper geological of mine plans and also without any assessment of reserves in regard to quality and quantity of coal which could be made available after detailed exploration work was undertaken and results analysed. No scientific ex ploitation of these deposits could be undertaken in the nationalised sector without these details. It was, therefore, considered that it would not be appropriate either to nationalise these unauthorisedly worked mines after taking them over under the Coal Mines (Taking Over of Management) Act, 1973 or to get the connected mining leases prematurely terminated and re-granted to Government Companies under the Mines and Minerals (Regulation and Development) Act, 1957. In view of the policy followed by the Central Government that the coal industry is to be in the nationalised sector, it was decided that the Coal Mines (Nationalisation) Act, 1973 should be amended to provide for termination of all privately held coal leases except those held by privately owned steel companies, so that it may he possible for the Central Government, Government Company or Corporation to take mining leases where necessary, after the necessary exploration has been made as to the extent of the deposits of coal, etc.
2. It is now proposed to replace this Ordinance by an Act of Parliament. -Gazette of India, 7-5-1976, Pt. II, Section 2, Ext., p. S33. Act 22 of 1978.- After the nationalisation of coal mines in India under the Coking Coal Mines (Nationalisation) Act, 1972 and the Coal Mines (Nationalisation) Act, 1973, it was brought to light that certain provisions of these Acts needed clarification. It is, therefore, necessary to suitably amend these Acts with a view to removing the ambiguities as well as certain practical difficulties which have come to light in the implementation thereof. The main amendments are as follows: (a) As doubts were expressed whether certain amounts like dues on account of the sale of coal and coal products effected before the date of nationalisation of coking coal mines and coal mines, subsides due for the pre-nationalisation period and earnest monies and security deposits made by the owners of coal mines with the various authorities were covered by the exception to the assets vesting in the Government on nationalisation, it is proposed to clarify in the said Acts that current assets vesting in the Government do not include such amounts. (b) The said Acts do not specify the interest rate admissible on the claimed amounts after the appointed day. In the absence of such a provision, the secured creditors have included in their claims interest at very high rates which, if allowed, will deprive the lower priority creditors, mostly Government organisations and small suppliers. It is, therefore, proposed to insert a new section in each of the said Acts to provide that the interest payable on such amounts shall be at such rate not exceeding the rate of interest accruing on any amount deposited by the Commissioner of Payments with a nationalised bank or in the Public Account of India as required under the said Acts. (c) It is proposed to empower the Commissioner of Payments (i) to authorise the persons appointed to assist him under the Coking Coal Mines (Nationalisation) Act, 1972 to exercise all or any of the powers exercisable by him under the Act. Such a provision already exists in the Coal Mines (Nationalisation) Act, 1973; (ii) to transfer cases from one Assistant Commissioner to another or to himself; (iii) to issue a notification inviting the owners, managing contractors and such other persons who are owners of any machinery, equipment or other property which has vested in the Central Government or a Government Company under the nit and which does not belong to the colliery owners to apply for the residuary amount lying with the Com[Vol. 716 A.M./50 missioner of Payments after settling all the claims. (d) It is proposed to legalise joint claims filed by workers through Trade Unions or through the officers under the Chief Labour Commissioner (Central) against the colliery owners. (e) Such of the claims as had not been time-barred on the relevant date when the management of the coal mines was taken over by Government and had been filed before the specified dates but had been rejected merely on the ground that such claims had become time-barred are proposed to be restored and dealt with. (f) It is proposed to prescribe a period of sixty days within which appeals against the decisions of the Commissioner of Payments have to be filed and to apply the relevant provisions of the Limitation Act, 1963, to such appeals. It is also proposed to extend the right of appeal to the colliery owners. (g) It is proposed to provide that the period of three years after which undisbursed amounts shall revert to the general revenue account should be counted from the date on which the last order for disbursement was made by the Commissioner of Payments and not from the date on which the amount was paid by the Government to the Commissioner. (h) With a view to dealing effectively with persons who indulge in illegal mining of coal, it is proposed to amend sub-section (2) of section 30 of the Coal Mines (Nationalisation) Act, 1973, by enhancing the punishment of imprisonment from two years to three years and of fine from ten thousand rupees to twenty thousand rupees. 2. The Bill seeks to achieve the above objects. Gaz., of Ind., 26-4-1978, Pt. II, Section 2, Ext., p. 445. Act 57 of 1986.- After the nationalisation of coal mines in India under the Coking Coal Mines (Nationalisation) Act, 1972 (Coking Coal Act) and the Coal Mines (Nationalisation) Act, 1973 (Coal Mines Act), certain judicial pronouncements in regard to the interpretation of the provisions of the said Acts necessitated a few amendments in the relevant provisions of those Acts. It was also found necessary to remove certain ambiguities and difficulties in implementing those provisions. The Coal Mines Nationalisation Laws (Amendment) Ordinance, 1986 (7 of 1986) was thus promulgated by the President on the 7th October, 1986 to make certain amendments in the above two Acts. Some of the important amendments which the Ordinance proposed were as follows: (a) the definition of "mine" in the Coking Coal Act and the Coal Mines Act included all coal and coke belonging to the owner of the mine whether in stock or in transit and all coal under production in a mine on a day immediately prior to the date on which the coal mines were nationalised. Accordingly, the amounts specified in the Schedules to the two Acts included the value of the coke and coal in stock lying at the mines at the time of nationalisation. The Supreme Court, however, in a recent case, while agreeing with the contention that the coke and coal stocks lying at the mine vested in the Government as a result of nationalisation, took the view that the value of coke and coal stocks had to be taken into account for balancing the position of accounts as on the date immediately preceding the date of nationalisation. This would have involved double payment of the amount in as much as the value of the coke and coal stocks had already been included in the amounts mentioned in the Schedules to the Acts against each coal mine. In order to make the intention clear sections 10 and 22 of the Coking Coal Act and sections 8 and 19 of the Coal Mines Act were amended retrospectively to remove any doubts in the matter and to clarify that the amounts specified in the Schedules to the relevant Acts shall also be deemed to include the amounts required to be paid to the owner in respect of the stock of coke and coal or other assets referred to in the definition of "mine" in the relevant Acts. Necessary provision validating the action taken under the two Acts was also made. (b) With the commencement of the Coal Mines (Nationalisation) Amendment Act, 1976 on 294-1976, carrying on of coal mining operation or leasing for mining coal by any private party were prohibited. Thus, section 4 (2) of the Coking Coal Act and section 3 (2) of the Coal Mines Act became redundant and were omitted with effect from 29-4-1976 with a saving clause to protect action, if any, taken under the existing provisions. A provision for correction of an error, omission or mis-description was also added to section 3 of the Coal Mines Act, on the lines of a similar provision in the Coking Coal Act. (c) Section 25 of both the Acts was amended so as to clarify that any amount in excess of payment over receipts in the statement of accounts prepared by the coal companies shall be deemed to be the amount advanced by the Central Government or the Custodian. (d) Section 26 of both the Acts was also amended to empower the Commissioner of Payments to make apportionment of the amount among the various owners on the basis of the highest annual production in the relevant coal mines during the last 3 years immediately preceding the appointed day. 2. The Bill seeks to replace the above-mentioned Ordinance. It also seeks to make certain further amendments of a clarificatory nature, which have been explained in the memorandum annexed to this Bill. - Gazette of India, 17-11-1986, Pt. II, Section 2, Ext., p. 12 (No. 48). |
- Definitions.-In this Act, unless the context otherwise requires,-
(a) "appointed day" means the 1st day of May, 1973;
(b) "coal mine" means a mine in which there exists one or more seams of coal;
(c) "company" means a company as defined in section 3 of the Companies Act, 1956, (1 of 1956) and includes a foreign company within the meaning of section 591 of that Act;
(d) "Commissioner" means the Commissioner of Payment appointed under section 17;
(e) "Custodian" means the Custodian appointed under sub-section (2) of section 11, to take over, or carry on, the management of a coal mine;
(f) "Government company" has the meaning assigned to it by section 617 of the Companies Act, 1956 (1 of 1956);
(g) "managing contractor" means the person, or body of persons, who, with the previous consent, in writing, of the State Government, has entered into an arrangement, contract or understanding, with the owner of a coal mine under which the operations of the coal mine are substantially controlled by such person or body of persons;
(h) "mine" means any excavation where any operation for the purpose of searching for or obtaining minerals has been or is being carried on, and includes-
(i) all borings and bore holes;
(ii) all shafts, whether in the course of being sunk or not;
(iii) all levels and inclined planes in the course of being driven;
(iv) all open cast workings;
(v) all conveyors or aerial ropeways provided for bringing into or removal from a mine of minerals or other articles or for the removal of refuse therefrom;
(vi) all lands, buildings, works, adits, levels, planes, machinery and equipments, instruments, stores, vehicles, railways, tramways and sidings in, or adjacent to, a mine and used for the purposes of the mine;
(vii) all workshops (including buildings, machinery, instruments, stores equipment of such wordships and the lands on which such workships stand) in, or adjacent to, a mine and used substantially for the purposes of the mine or a number of mines under the same management;
(viii) all coal belonging to the owner of the mine, whether in stock or in transit, and all coal under production in a mine;
(ix) all power stations in a mine or operated primarily for supplying electricity for the purpose of working the mine or a number of mines under the same management;
(x) all lands, buildings and equipments belonging to the owner of the mine, and in, adjacent to or situated on the surface of, the mine where the washing of coal obtained from the mine or manufacture, therefrom, of coke is carried on;
(xi) all lands and buildings [other than those referred to in sub-clause (x)], wherever situated, if solely used for the location of the management, sale or liaison officers or for the residence of officers and staff, of the mine;
(xii) all other fixed assets, movable and immovable, belonging to the owner of a mine, wherever situated, and current assets, belonging to a mine, whether within its premises or outside, and also any money lawfully due to such owner in relation to the mine in respect of any period prior to the appointed day.
Explanation.- The expression "current assets" does not include dues from sundry debtors, loans and advances to other parties and investments, not being investments in the coal mine;
(i) "Mineral Concession Rules" means the rules, for the time being in force, made under the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957);
(j) "mining company" means a company owning a coal mine, and in relation to a foreign company within the meaning of section 591 of the Companies Act, 1956, (1 of 1956) the undertaking of that company in India;
(k) "notification" means a notification published in the Official Gazette;
(l) "prescribed" means prescribed by rules made under this Act;
(m) "specified date" means such date as the Central Government may, for the purpose of any provision of this Act, by notification, specify; and different dates may be specified for different provisions of this Act;
(n) words and expressions used herein and not defined but defined in the Coal Mines (Conservation, Safety and Development) Act, 1952, (12 of 1952) have the meaning, respectively, assigned to them in that Act;
(o) words and expressions used herein and not defined in this Act or in the Coal Mines (Conservation, Safety and Development) Act, 1952, (12 of 1952) but defined in the Mines Act, 1952, (35 of 1952) have the meanings, respectively, assigned to them in the Mines Act, 1952.
CHAPTER II
Acquisition Of The Rights Of Owners Of Coal Mines
- Acquisition of rights of owners in respect of coal mines.-(1) On the appointed day, the right, title and interest of the owners in relation to the coal mines specified in the Schedule shall transferred to, and shall vest absolutely in, the Central Government free from all incumbrances.
(2) For the removal of doubts, it is hereby declared that if, after the appointed day, the existence of any other coal mine comes to the knowledge of the Central Government, the provisions of the Coal Mines (Taking Over of Management) Act, 1973, (15 of 1973) shall, until that mine is nationalised by an appropriate legislation, apply to such mine.
- Central Government to be the lessee of the State Government.-(1) Where the rights of an owner under any mining lease granted, or deemed to have been granted, in relation to a coal mine, by a State Government or any other person, vest in the Central Government under section 3, the Central Government shall, on and from the date of such vesting, be deemed to have become the lessee of the State Government or such other person, as the case may be, in relation to such coal mine as if a mining lease in relation to such coal mine had been granted to the Central Government and the period of such lease shall be the entire period for which such lease could have been granted by the State Government or such other person under the Mineral Concession Rules, and thereupon all the rights under such mining lease, including surface, underground and other rights granted to the lessee shall be deemed to have been transferred to, and vested in, the Central Government.
(2) On the expiry of the term of any lease, referred to in sub-section (1), such lease shall, if so desired by the Central Government, be renewed, on the same terms and conditions on which the lease was held, immediately before the appointed day, by the lessor, for the maximum period for which such lease can be renewed under the Mineral Concession Rules.
- Power of Central Government to direct vesting of rights in a Government company.-(1) Notwithstanding anything contained in section 3 and 4, the Central Government may, if it is satisfied that a Government company is willing to comply, or has complied, with such terms and conditions as that Government may think fit to impose, direct, by an order in writing, that the right, title and interest of an owner in relation to a coal mine referred to in section 3, shall, instead of continuing to vest in the Central Government, vest in the Government company either on the date of publication of the direction or on such earlier or later date (not being a date earlier than the appointed day), as may be specified in the direction.
(2) Where the right, title and interest of an owner in relation to a coal mine vest in a Government company under sub-section (1), the Government company shall, on and from the date of such vesting, be deemed to have become the lessee in relation to such coal mine as if a mining lease in relation to the coal mine had been granted to the Government company and the period of such lease shall be the entire period for which such lease could have been granted under the Mineral Concession Rules; and all the rights and liabilities of the Central Government in relation to such coal mine shall, on and from the date of such vesting, be deemed to have become the rights and liabilities, respectively, of the Government company.
(3) The provisions of sub-section (2) of section 4 shall apply to a lease which vests in a Government company as they apply to a lease vested in the Central Government and references therein to the "Central Government" shall be construed as references to the Government company.
- Properties vested in the Central Government to be freed from mortgages, etc.-(1) All property which vests in the Central Government or in a Government company under this Chapter shall, by force of such vesting, be freed and discharged from any trust, obligation, mortgage, charge, lien and all other incumbrances affecting it and any attachment, injunction or decree or order of any court restricting the use of such property in any manner shall be deemed to have been withdrawn.
(2) Every mortgagee of any property which has vested under this Act in the Central Government or a Government company, and every person holding any charge, lien or other interest in or in relation to any such property shall give, within such time and in such manner as may be prescribed, an intimation to the Commissioner of such mortgage, charge, lien or other interest.
(3) For the removal of doubts, it is hereby declared that the mortgagee of any property referred to in sub-section (1) or any other person holding any charge, lien or other interest in, or in relation to any, such property shall be entitled to claim, in accordance with his rights and interest, payment of the mortgage money or other dues, in whole or in part, out of the amount specified in relation to such property in the Schedule, but no such mortgage, charge, lien or other interest shall be enforceable against any property which has vested in the Central Government or the Government company.
- Central Government or Government company not to be liable to prior liabilities.-(1) Every liability of the owner, agent, manager or managing contractor of a coal mine, in respect of any period prior to the appointed day, shall be the liability of such owner, agent, manger or managing contractor, as the case may be, and shall be enforceable against him and not against the Central Government or the Government company.
(2) For the removal of doubts, it is hereby declared that-
(a) save as otherwise provided elsewhere in this Act, no claim for wages, bonus, royalty, rate, rent, taxes, provident fund, pension, gratuity or any other dues in relation to a coal mine in respect of any period prior to the appointed day, shall be enforceable against the Central Government or the Government company;
(b) no award, decree or order of any court, tribunal or other authority in relation to any coal mine passed after the appointed day, but in relation to any matter, claim or dispute which arose before that day, shall be enforceable against the Central Government or the Government company,
(c) no liability for the contravention, before the appointed day, or any provision of law for the time being in force, shall be enforceable against the Central Government or the Government company.
CHAPTER III
Payment Of Amount
- Payment of amount to owners of coal mines.-The owner of every coal mine or group of coal mines specified in the second column of the Schedule, shall be given by the Central Government, in cash and in the manner specified in Chapter VI, for the vesting in it, under section 3, of the right, title and interest of the owner in relation to such coal mine or group of coal mines, an amount equal to the amount specified against it in the corresponding entry in the fifth column of the Schedule.
- Payment of further amount.-(1) In consideration of the retrospective operation of the provisions of sections 3, 4 and 5, there shall be given by the Central Government, in cash, to the owner of every coal mine or group of coal mines specified in the Schedule, an amount equal to the amount which would have been , but for the provisions of the said sections 3, 4 and 5, payable to such owner under the Coal Mines (Taking Over of Management) Act, 1973, for the period commencing on the 1st day of May, 1973, (15 of 1973) and ending on the date on which this Act receives the assent of the President.
(2) In addition to the amount referred to in sub-section (1), there shall be given by the Central Government, in cash, to other owner of every coal mine or group of coal mines specified in the Schedule, simple interest at the rate of four per cent.per annum on the amount specified against such owner in the corresponding entry in the fifth column of the Schedule for the period commencing on the date on which this Act receives the assent of the President and ending on the date on which payment of such amount is made by the Central Government to the Commissioner.
(3) The amounts referred to in sub-section (1) and sub-section (2) shall be in addition to the amount specified in the Schedule.
- Income derived by the owners of coal mines after the appointed day to be refunded to the Central Government.-(1) Where, in pursuance of any decree, order or injunction of a court or otherwise, the Central Government or the Custodian appointed under the Coal Mines (Taking Over of Management) Act, 1973, (15 of 1973) was prevented from taking over the management of any coal mine, the owner of such coal mine shall render, within sixty days from the date on which management of the coal mine is delivered to the Central Government or Government company, as the case may be, accounts in relation to the period commencing on the date of commencement of the said Act and ending on the date of delivery of such management to the Central Government or the Government company, as the case may be, will regard to the-
(a) assets and stores of the coal mine acquired or sold by him during the said period;
(b) coal sold or despatched during the said period;
(c) income derived by him from the coal mine during the said period.
(2) If, on examination of the accounts referred to in sub-section (1), any income is found to have been derived by the owner from the coal mine during the period referred to in that sub-section, such income shall be recoverable by the Central Government from the amount payable under section 8 to the owner of such coal mine, and, the debt due to the Central Government on this account shall rank as an unsecured debt.
(3) If no account is rendered by the owner of a coal mine within the period referred to in sub-section (1) or if the Central Government or the Government company has any reason to believe that the account rendered by such owner is incorrect or false in material particulars, the Central Government or the Government company may refer the matter to the Commissioner and thereupon the Commissioner shall determine the income derived by the owner from the coal mine during the period referred to in sub-section (1), and take steps to recover the said income from the amount payable to the owner of the coal mine under section 8, as if the debt due to the Central Government on this account were an unsecured debt.
(4) No mortgage, charge, lien or other incumbrance in relation to a coal mine or any asset thereof shall be binding on the Central Government or the Government company if such mortgage, charge, lien or other incumbrance was created, at any time during the period in which the Central Government of the Custodian was prevented, by any decree, order or injunction or a court or otherwise, from taking over the management of the said coal mine.
CHAPTER IV
Management, Etc., Of Coal Mines
- Management, etc., of coal mines.-(1) The general superintendence, direction, control and management of the affairs and business of a coal mine, the right, title and interest of an owner in relation to which have vested in the Central Government under section 3, shall,-
(a) in the case of a coal mine in relation to which a direction has been made by the Central Government under sub-section (1) of section 5, vest in the Government company specified in such direction, or
(b) in the case of a coal mine in relation to which no such direction has been made by the Central Government, vest in one or more Custodians appointed by the Central Government under sub- section (2), and thereupon the Government so specified or the Custodian so appointed, as the case may be, shall be entitled to exercise all such powers and do all such things as the owner of the coal mine is authorised to exercise and do.
(2) The Central Government may appoint an individual or a Government company as the Custodian of a coal mine in relation to which no direction has been made by it under sub-section (1) of section 5.
- Duty of persons in charge of management of coal mines to deliver all assets, etc.-(1) On the vesting of the management of a coal mine in a Government company or on the appointment of a Custodian, all persons in charge of the management of such coal mine immediately before such vesting or appointment, shall be bound to deliver to the Government company or the Custodian, as the case may be, all assets, books of account, registers or other documents in their custody relating to the coal mine.
(2) The Central Government may issue such directions as it may deem desirable in the circumstances of the case to the Government company or Custodian as to its or his power and duties and the Government company or Custodian may also, if it or he so desires, apply to the Central Government at any time for instructions as to the manner in which the management of the coal mine shall be conducted by it or him or in relation to any other matter arising in the course of such management.
(3) The Custodian shall receive from the funds of the coal mine, in relation to which he or it is the Custodian, such remuneration as the Central Government may fix and shall hold office during the pleasure of the Central Government.
- Accounts and audit.-The Custodian of every coal mine shall maintain the accounts of such mine in such manner and under such conditions as may be prescribed.
CHAPTER V
Provisions Relating To Employees Of Coal Mines
- Employment of certain employees to continue.-(1) Every person who is a workman within the meaning of the Industrial Disputes Act, 1947, (14 of 1947) and has been, immediately before the appointed day, in the employment of a coal mine shall become, on and from the appointed day, an employee of the Central Government or, as the case may be, of the Government company in which the right, title and interest of such mine have vested under this Act, and shall hold office or service in the coal mine with the same rights to pension, gratuity and other matters as would have been admissible to him of the rights in relation to such coal mine had not been transferred to, and vested in, the Central Government or the Government company, as the case may be, and continue to do so unless and until his employment in such coal mine is duly terminated or until his remuneration, terms and conditions of employment are duly altered by the Central Government or the Government company.
(2) The Central Government or the Government company in which the right, title and interest in relation to a coal mine have vested, may employ, on mutually acceptable terms and conditions, any person who is not a workman within the meaning of the Industrial Disputes Act, 1947, (14 of 1947) and who has been immediately before the appointed day, in the employment of a coal mine, and no such employment the said person shall become an employee of the Central Government or the Government company, as the case may be.
(3) Save as otherwise provided in sub-section (1) and (2), the services of every person employed by the owner or occupier of a coal mine before the appointed day shall stand terminated on and from the specified date.
(4) Notwithstanding anything contained in the Industrial Disputes Act, 1947, (14 of 1947) or in any other law for the time being in force, the transfer of the services of any officer or other employee of a coal mine to any other mine shall not entitle such officer or other employee to any compensation under this Act or any other law for the time being in force and not such claim shall be entertained by any court, tribunal or other authority.
(5) Where, under the terms of any contract of service or otherwise, any person whose services become terminated or whose services become transferred to the Central Government or Government company by reason of the provisions of this Act is entitled to any payment by way of gratuity or retirement benefits or for any leave not availed of, or any other benefits, such person may enforce his claim against the owner of the coal mine but not against the Central Government or the Government company.
- Provident and other funds.-(1) Where a coal mine has established a provident fund, superannuation welfare or other fund for the benefit of its employees, the monies relatable to the employees, whose services have become transferred by or under this Act to the Central Government or a Government company shall, out of the monies standing, on the appointed day, to the credit of such provident fund, superannuation, welfare or other fund, stand transferred to, and vest in, the Central Government or the Government company, as the case may be.
(2) The monies which stand transferred, under sub-section (1), to the Central Government or a Government company shall be dealt with by that Government or company, as the case may be, in such manner as may be prescribed.
- Superannuation fund, etc., to be distributed to employees whose employment becomes terminated under this Act.-Where the employment of an employee stands terminated by reason of sub-section (3) of section 14 and such employee is not employed by the owner of the coal mine in any of his other establishments, such owner shall pay to such employee the amount standing at his credit in the provident fund and also pay him the amounts due to him as superannuation, welfare and other benefits admissible to him as if the employee had superannuated or his service with the coal mine had terminated on the day immediately preceding the specified date.
CHAPTER VI
Commissioner Of Payments
- Commissioner of Payments to be appointed.-(1) For the purpose of disbursing the amounts payable to the owner of each coal mine or group of coal mines, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.
(2) The Central Government may appoint such other persons as it may think fit to assist the Commissioner and thereupon the Commissioner may authorise one or more of such persons to also exercise all or any of the powers exercisable by him under this Act, and different persons may be authorised to exercise different powers.
(3) Any person authorised by the Commissioner to exercise any powers may exercise those powers in the same manner and with the same effect as if they have been conferred on that person directly by this Act and not by way of authorisation.
(4) The salaries and allowances of the Commissioner and other persons appointed under this section shall be defrayed out of the Consolidated Fund of India.
- Payment by the Central Government to the Commissioner.-(1) The Central Government shall, within thirty days from the specified date, pay, in cash, to the Commissioner for payment to the owner of a coal mine, an amount equal to the amount specified against the coal mine in the Schedule and shall also pay to the Commissioner such sums as may be due to the owner of a coal mine under section 9.
(2) In addition to the sum referred to in sub-section (1), the Central Government shall pay, in cash, to the Commissioner, such amount as may become due to the owner of a coal mine in relation to any period, after the appointed day, during which the management of the coal mine remains vested in the Central Government.
(3) A deposit account shall be opened by the Central Government, in favour of the Commissioner, in the Public Account of India, and every amount paid under this Act to the Commissioner shall be deposited by him to the credit of the said deposit account in the Public Account of India, and thereafter the said deposit account shall be operated by the Commissioner.
(4) Separate records shall be maintained by the Commissioner in respect of each coal mine in relation to which payments have been made to him under this Act.
(5) Interest accruing on the amounts standing to the credit of the deposit account referred to in sub-section (3) shall enure to the benefit of the owners of coal mines.
(6) References in this section to the owner of a coal mine shall, in relation to a group of coal mines specified in the Schedule, be construed as references to coal mines.
- Statement of accounts in respect of the period of management by the Central Government, etc.-(1) The Central Government or the Government company, as the case may be, shall cause the books in relation to each coal mine, the management of which has vested in it under the Coal Mines (Taking Over of Management) Act, 1973, (15 of 1973) to be closed and balanced as on the date immediately before the appointed day, and shall cause a statement of account, as on that day, to be prepared, within such time, in such form and in such manner as may be prescribed, in relation to each such mine in respect of the transactions effected by it during the period for which the management of such coal mine remained vested in it:
Provided that where two or more coal mines were owned, before the commencement of this Act, by the same owner, a consolidated statement of accounts may be prepared for all the coal mines owned by such owner.
(2) All amounts received by the Central Government or the Government company after the closure of such accounts shall, where such accounts relate to transactions effected before the appointed day, be included in the said statement of accounts in respect of the coal mine to which the said receipt relates.
(3) The Central Government or the Government company in which the right, title and interest of coal mine stand vested shall be entitled to receive, up to the specified date, to the exclusion of all other persons, any money, due to the coal mine, realised after the appointed day notwithstanding that the realisations pertain to a period prior to the appointed day:
Provided that where such realisations have not been included in the statement of accounts as on the day immediately before the appointed day, a supplementary statement of accounts shall be prepared and furnished, at such intervals as may be prescribed by the Central Government or the Government company to the owner of the coal mine.
(4) The liabilities of the coal mine (not being liabilities arising out of advances made by the Central Government or the Government company), which could not be discharged by the appointed day, may be discharged by the Central Government or the Government company up to the specified date, and every payment so made shall be included in the statement of accounts as on the day immediately before the appointed day, indicating therein the period in relation to which the payments were made:
Provided that the liabilities in relation to the period prior to the appointed day, which have not been discharged on or before the specified date, shall be the liabilities of the owner of the coal mine.
(5) A copy of each statement of accounts prepared under this section shall be delivered by the Central Government or the Government company, as the case may be, to the Commissioner and also to the owner:
Provided that where the number of owners is more than one, only one copy of the statement of accounts shall be given to the owners for the benefit of all of them.
(6) The statement of accounts prepared under this section shall be audited by a person who is qualified to be appointed as an auditor of a company under section 226 of the Companies Act, 1956, (1 of 1956) and the auditor so appointed shall receive from the funds of the coal mine, such remuneration as the Central Government may fix.
(7) The audit of the statement of accounts shall be conducted in such manner as the Central Government may direct.
- Claims to be made to the Commissioner.-Every person having a claim against the owner of a coal mine shall prefer such claim before the Commissioner within thirty days from the specified date:
Provided that if the Commissioner is satisfied claimant was prevented by sufficient cause from preferring the claim within the said period of thirty days, be may entertain the claim within a further period of thirty days but not thereafter.
- Priority of claims in relation to arrears of provident fund, etc.-(1) Every person employed by the owner of a coal mine or group of coal mines may make a claim to the Commissioner to the effect that the sums deducted under sub-section (4) of section 7 of the Coal Mines (Taking Over of Management) Act, 1973, (15 of 1973) are not sufficient to meet fully the amount of arrears due to him, on the appointed day within the meaning of that Act, from the owner of such coal mine or group of coal mines,-
(a) in relation to a provident fund, pension fund, gratuity fund or any other fund established for the welfare of the persons employed by the owner of a coal mine or group of coal mines, or
(b) as wages, and that a sum equal to the deficiency may be recovered from the amount specified in the Schedule against the owner of such coal mine or group of coal mines.
(2) Where a claim is made under sub-section (1), the Commissioner shall determine the extent of the deficiency and shall, after such determination, deduct in the first instance, out of the amount paid to him under section 8, a sum equal to the extent of the deficiency determined by him under this sub-section.
(3) All sums deducted by the Commissioner under sub-section (2) shall, in accordance with such rules as may be made under this Act, be credited by the Commissioner to the relevant fund or be paid to the persons to whom such sums are due, and on such credit or payment, the liability of the owner in respect of all the amounts of arrears due as aforesaid shall stand discharged.
(4) The deductions made by the Commissioner under sub-section (2) shall have priority over all other debts, whether secured or unsecured.
- Priority in relation to other claims.-(1) Save as otherwise provided in section 21, every secured debt due from the owner of a coal mine or group of coal mines shall have priority over all other debts and shall be paid in accordance with the rights and interests of the secured creditors.
(2) Notwithstanding anything contained in any other law for the time being in force, there shall be paid in priority to all other unsecured debts, not being the amounts advanced by the Central Government or the Custodian appointed under the Coal Mines (Taking Over of Management) Act, 1973, (15 of 1973) for the management of the coal mine,-
(a) all sums due to the State Government including royalty and dead rent;
(b) all amounts due in respect of any compensation or liability for compensation under the Workmen's Compensation Act, 1923, (8 of 1923) in respect of the death or disablement of any employee of the coal mine unless such mine has, under such contract with insurers as mentioned in section 15 of the said Act, rights capable of being transferred to and vested in, the workmen; and
(c) all sums deducted by the employer from the salary or wages of any workman or other employee for credit to any provident fund, or any other fund established for the welfare of the employees of the coal mine but not deposited to the credit of the said fund.
(3) The debts specified in sub-section (2) shall rank equally among themselves and be paid in full, unless the assets are insufficient to meet them, in which case they shall abate in equal proportions and be paid accordingly.
- Admission or rejection of claims.-(1) The Commissioner shall fix a certain date on or before which every claimant shall file the proof of his claim or be excluded from the benefit of the disbursement made by the Commissioner.
(2) Not less than fourteen days' notice of the date so fixed shall be given by advertisement in one issue of the daily newspaper in the English language and one issue of the daily newspaper in the regional language as the Commissioner may consider suitable, and every such notice shall call upon the claimant to file the proof of his claim with the Commissioner within the time specified in the advertisement.
(3) Every claimant who fails to file the proof of his claim within the time specified by the Commissioner shall be excluded form the disbursements made by the Commissioner.
(4) The Commissioner shall, after such investigation as may, in his opinion, be necessary and after giving the owner of the coal mine an opportunity of refuting the claim and after giving the claimant a reasonable opportunity of being heard, in writing, admit or reject the claim in whole or in part.
(5) The Commissioner shall have the power to regulate his own procedure in all matters arising out of the discharge of his functions including the place or places at which he will hold his sittings and shall, for the purpose of making any investigation under this Act, have the same powers as are vested in a civil court under the Code of Civil Procedure, 1908, (5 of 1908) while trying a suit, in respect of the following matters, namely:-
(a) the summoning and enforcing the attendance of any witness and examining him on oath;
(b) the discovery and production of any document or other material object producible as evidence;
(c) the reception of evidence on affidavits;
(d) the issuing of any commission for the examination of witnes.
(6) Any investigation before the Commissioner shall be deemed to be a judicial proceeding within the meaning of sections 193 and 228 of the Indian Penal Code (45 of 1860) and the Commissioner shall be deemed to be a civil court for the purposes of section 195 and Chapter XXXV of the Code of Criminal Procedure, 1898 (5 of 1898).
(7) A claimant who is dissatisfied with the decision of the Commissioner may prefer an appeal against the decision to the principal civil court of original jurisdiction within the local limits of whose jurisdiction the coal mine is situated.
Provided that where a person who is a Judge of a High Court is appointed to be the Commissioner, such appeal shall lie to the High Court for the State in which the coal mine is situated, and such appeal shall be heard and disposed of by not less than two Judges of that High Court.
- Disbursement of money by the Commissioner to claimants.-Where, after meeting the claims admitted by him, of secured creditors, and unsecured creditors having priority under sub-section (2) of section 22, the total amount of claims of other unsecured creditors admitted by the Commissioner, does not exceed the total amount of the money credited to the account of a coal mine, every such admitted claim shall be paid in full and the balance, if any, shall be paid to the owner, but where such amount is insufficient to meet in full the total amount of the admitted claims, all such claims shall abate in equal proportions and be paid accordingly.
- Amounts advanced by the Central Government how to be recovered.-Every amount advanced by the Central Government or the Custodian as the case may be, for the management of a coal mine during the period in which the management of such coal mine remained vested in the Central Government, shall be recovered from the income derived from the transactions which took place at any time after the commencement of the Coal Mines (Taking Over of Management) Act, 1973, (15 of 1973) but before the appointed day notwithstanding that such income was derived after the appointed day:
Provided that where such income in insufficient to meet in full the total amount of the advance made by the Central Government or the Custodian for the management of the coal mine, the Central Government may make a claim to the Commissioner for the deficiency and thereupon the claim in respect of such deficiency shall have priority over the claims of all other unsecured creditors of the coal mine including those referred to in sub-section (2) of section 22.
Explanation.- In this section, "Custodian" means the Custodian appointed under the Coal Mines (Taking Over of Management) Act, 1973 (15 of 1973).
- Disbursement of amounts to the owners of coal mines.-(1) If out of the monies paid to him in relation to a coal mine or group of coal mines specified in the second column of the Schedule, there is a balance left after meeting the liabilities of all the secured and unsecured creditors, the Commissioner shall disburse such balance to the owner of such coal mine or group of coal mines.
(2) Before making any payment to the owner of any coal mine or group of coal mines under sub-section (1), the Commissioner shall satisfy himself as to the right of such person to receive the whole or any part of such amount, and in the event of there being a doubt or dispute as to the right of the person to receive the whole or any part of the amount, referred to in sections 8 and 9, the Commissioner shall refer the matter to the court and make the disbursement in accordance with the decision of the court.
(3) For the removal of doubts, it is hereby declared that the entries in the fourth column of the Schedule shall not be deemed to be conclusive as to the right, title and interest of any person in relation to any coal mine specified in the corresponding entries in the second column of the Schedule and evidence shall be admissible to establish the right, title interest of any person in relation to such coal mine.
(4) In relation to a coal mine the operations of which were, immediately before the taking over of the management of such coal mine under the Coal Mines (Taking Over of Management) Act, 1973, (15 of 1973) under the control of a managing contractor, the amount specified in the fifth column of the Schedule against such coal mine shall be apportioned between the owner of the coal mine and such managing contractor in such proportions as may be agreed upon by or between the owner and such managing contractor, and in the event of there being no such agreement, in such proportions as may be determined by the court on a reference made to it by the Commissioner.
(5) Where any machinery, equipment or other property in a coal mine has vested in the Central Government or a Government company under this Act, but such machinery, equipment or other property does not belong to the owner of such coal mine, the amount specified in the fifth column of the Schedule against such coal mine shall, on a reference made to it by the Commissioner, be apportioned by the court between the owner of such coal mine and the owner of such machinery, equipment or other property having due regard to the value of such machinery, equipment or other property on the appointed day.
Explanation.- In this section, "court", in relation to a coal mine, means the principal civil court of original jurisdiction within the local limits of whose jurisdiction the coal mine is situated.
- Undisbursed or unclaimed amount to be deposited to the general revenue account.-Any money paid to the Commissioner which remains undisbursed or unclaimed for a period of three years from the last day on which the disbursement was made, shall be transferred by the Commissioner to the general revenue account of the Central Government; but a claim to any money so transferred may be preferred to the Central Government by the person entitled to such payment and shall be dealt with as if such transfer had not been made, the order, if any, for payment of the claim being treated as an order for the refund of revenue.
CHAPTER VII
Miscellaneous
- Effect of this Act on other laws.-The provisions of this Act shall have effect notwithstanding anything in consistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act, or in any decree or order of any court, tribunal or other authority.
- Contracts to cease to have effect unless ratified by Government.-(1) Every contract entered into by the owner or occupier of any coal mine for any service, sale or supply and in force immediately before the appointed day shall, on and from the expiry of one hundred and twenty days from the appointed day, cease to have effect unless such contract is, before the expiry of that period, ratified, in writing by the Central Government and in ratifying such contract the Central Government may make such alteration or modifications therein as it may think fit:
Provided that the Central Government shall not omit to ratify a contract unless it is satisfied that such contract is unduly onerous or has been entered into in bad faith or is detrimental to the interests of the coal mine.
(2) The Central Government shall not omit to ratify a contract or make any alteration or modification therein except after giving to the parties to the contract a reasonable opportunity of being heard and except after recording in writing its easons for refusal to ratify the contract.
- Penalties.-Any person who,-
(a) having in his possession, custody or control any property forming part of the undertaking of any coal mine referred to in the Schedule wrongfully withholds such property from the Central Government or the Government company, or
(b) wrongfully obtains possession of, or retains, any property forming part of the undertaking of any coal mine specified in the Schedule or wilfully withholds or fails to furnish to the Central Government or any person specified by that Government, any document relating to such coal mine which may be in his possession, custody or control or fails to deliver to the Custodian any assets, books of account, registers or other documents in his custody relating to the coal mine in respect of which a Custodian has been appointed, or
(c) wrongfully removes or destroys any property of any coal mine or prefers any claim under this Act which he knows or has reasonable cause to believe to be false or grossly inaccurate, shall be punishable with imprisonment for a term which may extend to two years, or with fine which may extend to ten thousand rupees, or with both.
- Offences by companies.-(1) Where an offence under this Act has been committed by a company, every person who at the time the offence was committed was in charge of, and was responsible to, the company for the conduct of the business of the company as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly:
Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.
(2) Notwithstanding anything contained in sub-section (1), where any offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to, any neglect on the part of any director, manager, secretary or other officer shall be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly.
Explanation.- For the purposes of this section,-
(a) "company" means any body corporate and includes a firm or other association of individuals; and
(b) "director", in relation to a firm, means a partner in the firm.
- Mining companies not to be wound up by the court.-No proceeding for the winding up of a mining company, the right, title and interest in relation to the coal mine owned by which have vested in the Central Government or a Government company under this Act or for the appointment of a receiver in respect of the business of the company, shall lie in any court except with the consent of the Central Government.
- Delegation of powers.-(1) The Central Government may, by notification, direct that all or any of the powers exercisable by it under this Act may also be exercised by any person or persons as may be specified in the notification.
(2) Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the Central Government.
- Make rules.-(1) The Central Government may, by notification, make rules to carry out the provisions of this Act.
(2) In particular, and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the following matters, namely:-
(a) the manner in which the coal mine shall be managed by a Government company or a Custodian;
(b) the manner in which monies in any provident or other fund referred to in section 15 shall be dealt with;
(c) the form and manner in which the statement of accounts referred to in section 19 shall be prepared;
(d) any other matter which is required to be, or may be, prescribed.
(3) Every rule made by the Central Government under this Act shall be laid, as soon as may be after it is made, before each House of Parliament while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session of successive sessions aforesaid, both Houses agree in making any modification in the rule or both Houses agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so however, that nay such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.
- Power to revenue difficulties.-If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions to this Act, remove the difficulty:
Provided that no such order shall be made after the expiry of a period of two years from the appointed day.
THE SCHEDULE
(See sections 3, 8 and 18)
S. No. | Name of the mine | Location of the mine | Name and Address of owners of the mine | Amount (in rupees) |
1 | 2 | 3 | 4 | 5 |
ASSAM | ||||
Jeypore Coal field | ||||
1. | Bimalpore | Post Office Sibsagar | Bimalpore Collieries Limited, Post Office, Sibsagar. | 4,000 |
2. | Dilli | Post Office Banhat, Sibasagar | Dilli Collieries Association Limited, Post Office, Tinsukia. | 4,000 |
3. | Jeypore | Post Office Namrup | Jeypore Collieries (Private) Limited, Post Office, Namrup. | 75,000 |
Makum Coalfield, Lakhlimpur | ||||
4. | Baragolai | Post Office Baragolai | Assam Railways and Trading Company Limited, Margherita. | 48,84,000 |
5. | Ledo | Post Office Ledo | Assam Railways and Trading Company Limited, Margherita. | Amount included in the amount specified against SI. No. 4 |
6. | Namdang | Post Office Baragolai | Assam Railways and Trading Company Limited, Margherita. | 4,000 |
7. | Tipong | Post Office Ledo | Assam Railways and Trading Company Limited, Margherita. | Amount included in the amount specified SI. No. 4 |
Mikir Coalfield | ||||
8. | Koilajan | Post Office Koilajan | Koilajan Collieries Limited, Post Office Dimapur, Nagar Hills. | 38,000 |
9. | Seelvata | Post Office Diphu, District Mikir Hills | Hira Padda Dipali Dutta, Shilong. | 4,000 |
BIHAR | ||||
Daltongagj Hutar Coalfield, Palamau | ||||
10. | Hutar | Post Office Hutar Colliery | Sone Valley Portland Cement Company Limited, Post Office Japla, Palamau. | 2,98,000 |
11. | Jagaldaga | Post Office Latehar, Palamau | Shri S.K. Dutta, 23/P/IA, Manicktola Main Road, Calcutta-54. | 4,000 |
12. | Rajhara | Post Office Rajhara Colliery | Ram Saran Das & Brothers, 18, Netaji Suhhas Road, Calcutta-I, | 6,67,000 |
East Bokaro Coalfield, Hazaribagh | ||||
13. | East Bokaro | Post Office Pichri | East Bokaro Collieries Company(Private) Limited, Post Office, Pichri. | 15,000 |
14. | New Selected Dhori | Post Office Bermo | Gopal N. Singh, Krishna N. Singh, Govind N. Singh, Shyam N. Singh, Girdher N. Singh.
Nominated Owner : Shri Bhuneshwar Goswami, Post Office Bermo, Hazarihagh. |
4,80,000 |
15. | Pure Dhori | Post Office Tantri | Pure Dhori Colliery Company, Post Office Tantri, Hazarihagh. | 29,200 |
16. | Selected Kargali | Post Office Pichri | Vaydanji J. Dave, Post Office Box 8, Jharia. | 1,73,000 |
Hurrah Coalfield (Santhal Pargana) | ||||
17. | Hurrah Block IA | Pulberia, Post Office Mahagama | Ideal Mining Combine, Post Office Mahagama, District Santhal Pargana. | 3,000 |
18. | Hurrah Block IB | Post Office Mahagama | Dwaraka Prasad Marwari, Post Office Mahagama, District Santhal, Pargana. | 4,000 |
19. | Bergo | Post Office Denro (Santhal Pargana) | Khudiram Seal, Post Office Dhanro (Santhal Pargana). | 4,000 |
20. | Churl Jilwari | Post Office Godda | Fulchand Ram, Post Office Godda (Santhal Pargana). | 18,000 |
21. | Luhuaua | Post Office Mahagama | Messrs. S.P. Coal Enterprises, Post Office Mahagama, District Santhal Pargana. | 18,000 |
22. | Paharpur | Post Office Mahagama | S.P. Coal Enterprises, Post Office Mahagama (Santhal Pargana). | 7,000 |
23. | Paul's Chilgo | Post Office Amrapara (Santhal Pargana) | Paul Brothers, Post Office Jamtara (Santhal Pargana) | 4,000 |
24. | Simlong | Post Office Dhamni | H.N. Bhagar, Post Office Barhait (Santhal Pargana). | 4,000 |
Jainty Coalfields (Sandal Pargana) | ||||
25. | Bhawanipur | Post Office Chitra | Sidheswari Prasad, N.Deo, Post Office Chitra. | 13,000 |
26. | Central Saharpuri | Post Office Chitra | M.N. Singh and S.S. Singh, Post Office Chitra (Santhal Pargana). | 15,000 |
27. | Chatkam | Post Office Dhamni (Santhal Pargana) | H.N. Bhagat, Post Office Barhait (Santhal Pargana) | 4,000 |
28. | Chitra Central | Post Office Chitra | B.N. Mandal and Company, Post Office Chitra (Santhal Pargana). | 7,000 |
29. | East Damagorah | Post Office Kukraba | R.N. Singh, Post Office Saroth | 15,000 |
30. | Gandharb | - | Shri Tibriwal, Post Office, Deoghar. | 4.000 |
31. | Girija | Post Office Chitra | Shri M.K. Singh, Post Office Chitra (Santhal Pargana) | 4,000 |
32. | Haripur | Post Office Mahagama | Purushottam Das, Post Office Mahagama (Santhal Pargana) | 4,000 |
33. | Harinsingha (Coal Pit) | Village and Dumka (Santhal Pargana) | Biswanath Himathsingha, Post Office Dumka (Santhal Pargana) | 4,000 |
34. | Jayanti Central | - | Shri O.P. Santhalia, 16, India Exchange Place Calcutta-I | 54,000 |
35. | Jayanti Khas | - | Shri Saligram Prasad Singh, Post Office Madhupur | 4,000 |
36. | Jilwari No. 7 | - | Shri Jagannath Prasad Bhagat, Post Office, Saraunri. | 4,000 |
37. | Mondal's Damgora East Sec. | Post Office Chitra (Santhal Pargana) | C.C. Mondal, Post Office Dishergarh, Burdwan. | 15,000 |
38. | Mondal's Damgora West | Post Office Chitra (Santhal Pargana) | A.K. Bhaduri, Post Office Chitra (Santhal Pargana). | 4,000 |
39. | North Saharjuri | - | Shri A.P. Singh and others, Post Office Kukraha. | 7,000 |
40. | Patrika | Post Office Chitra | Shri N.K. Singh, Post Office Chitra (Santhal Pargana). | 6,000 |
41. | Phulberia | - | Shri M.P. Marwari, Post Office Mahajama. | 5,000 |
42. | Saharjuri | Post Office Kukraha | M.G. Mishra, Post Office Kukraha. | 17,000 |
43. | Tarahad Bootbari | Post Office T. K. Gram | Sri Durga Jamjuri Coal Company (Private) Limited, Post Office Barakar, District Burdwan. | 4,000 |
44. | Tulsi Dabor | Post Office Chitra | Nalini Kumar Singh, Post Office Chitra (Santhal Pargana) | 19,000 |
Jharia Coalfield | ||||
45. | Agarwal Godhur | Post Office Kusunda | Agarwalla Godhur Coal Company, Post Office Kusunda, Dhanbad. | 95,000 |
46. | Baramessia Sikarichuck | Post Office Tundoo | Thakur Rama Avtar Singh, Post Office Tundoo, Dhanbad. | 49,000 |
47. | Baherabera Chuck | Post Office Tundoo | Thakur Gupteswar Prasad Singh, Post Office Tundoo, Dhanbad. | 45,000 |
48. | Barwabera | Post Office Nawagarh | B. Trigunai and Brothers, Post Office Nawagarh, Dhanbad. | 73,000 |
49. | Barora | Post Office Nawagarh | Barora Coal Concern, Post Office Nawagarh, Dhanbad. | 4,26,000 |
50. | Bastacolla | Post Office Dhansar | Bastacolla Coal Company Limited, Post Office Dhansar, Dhanbad. | 23,32,000 |
51. | Basudev 'A' (Narayan seam) | Post Office Khas Jinagora | A.B. Jugdutt and Company, Jharia. | 9,000 |
52. | Bera Colliery | Post Office Jharia | Bera Colliery Company, Post Office Jharia. | 12,28,000 |
53. | Bright Kusunda | Post Office Dhansar | Bright Kusunda Colliery Company, Post Office Dhansar, Dhanbad. | 4,000 |
54. | Bright Tasra | Post Office Sindri | Seth Jharumal, Post Office Sindri, Dhanbad. | 18,000 |
55. | Basudev 'A' | Post Office Khas Jeenagora | R.B. Jugdutt and Company, Jharia. | 17,000 |
56. | Banerjee's Dobary | Post Office Jharia | S.B. Banerjee and Sons Post Office Jharia. | 4,000 |
57. | Central Ganeshpur | Post Office Nawagarh | Shyamlal Sunda and Company, Post Office Nawagarh, Dhanbad. | 41,000 |
58. | Central Kendwadih | Post Office Nawagarh | Narsing Harji, Post Office, Nawagarh, Dhanbad. | 2,88,000 |
59. | Central Kessurgarh | Post Office Nawagarh | Bhairobux Agarwalla, Post Office Nawagarh, Dhanbad. | 80,000 |
60. | Central Baihardih | Post Office Katrasgarh | K.K. Chandra and Brothers, Post Office Katrasgarh. | 76,000 |
61. | Central Sinidih | Post Office Tundoo | Srimati Manjula Devi, Post Office Tundoo. | 4,000 |
62. | Central Golukdih | Post Office Jharia | Srimati Jyotsna Devi, "Nilachal;" Post Office Sitarampur, Burdwan. | 44,000 |
63. | Central Dobary | Post Office Jharia | Srimati Jayanti Devi, Post Office Jharia, Dhanbad. | 42,000 |
64. | Central Keshalpur | Post Office Katrasgarh | Moolji N. Cholla, Post Office Katrasgarh. Dhanbad. | 1,01,000 |
65. | Central Godhur | Post Office Kusunda | Central Godhur Colliery Company, Post Office Kusunda, Dhanhad | 42,000 |
66. | Central Jayramdih | Post Office Nawagarh | Paul Brothers, Post Office Nawagarh,Dhanbad. | 49,000 |
67. | Central Tasra | Post Office Sindri | Central Tasra Coal Company Limited, Post Office Jharia, Dhanhad. | 52,000 |
68. | Central Angarpathra | Post Office Sijua | Central Angarpathra Colliery Company, Post Office Sijua, Dhanbad. | 99,000 |
69. | Central Bansjora | Post Office Sijua | Khas Sijua Coal Company (Private) Limited, Post Office Jharia, Dhanbad. | 1,13,000 |
70. | Chandore | Post Office Katrasgarh | R.N. Singh and Others, Post Office Katrasgarh. | 67,000 |
71. | Chandore | Post Office Sijua | D.P. Agarwalla, Jharia, Dhanbad | 16,000 |
72. | Central Sulunga | Post Office Khas Jeenagora | Purushottampur Colliery Company (Private) Limited, Post Office Jharia, Dhanbad | 4,98,000 |
73. | Central Chandore | - | Srimati Jyotsna Devi, Post Office Jharia, Dhanbad. | 4,000 |
74. | Damra Khas | Post Office Nawagarh | Sheikh Brothers and Company, Post Office Nawagarh, Dhanbad. | 56,000 |
75. | Damra Pinalgoria | Post Office Nawagarh | Lala Mohinder Paul, Post Office Nawagarh, Dhanbad. | 35,000 |
76. | Diamond Phularitand | Post Office Kharkharee | Shyama Coal Company, Post Office Kharkharee. | 63,000 |
77. | Dhansar | Post Office Dhansar | Pure Dhansar Coal Company, Post Office Dhansar, Dhanbad. | 3,18,000 |
78. | Dhansar, NBH | Post Office Dhansar | Dhansar Coal Company (Private) Limited, Post Office Dhansar, Dhanbad. | 2,84,000 |
79. | East Benedih | Post Office Nawagarh | East Bengal Coal Concern (Private) Limited, Post Office Nawagarh, Dhanbad. | 1,09,000 |
80. | East Dharmaband | Post Office Nawagarh | East Dharmaband Colliery Company, Post Office Nawagarh, Dhanbad | 22,000 |
81. | East Khas Baihardih | Post Office Tundoo | East Khas Baihardih Coal Company, Post Office Tundoo. | 1,00,000 |
82. | East Mandra | Post Office Nawagarh | Bharat Coal Company, Post Office Nawagarh, Dhanhad | 55,000 |
83. | East Bastacolla | Post Office Dhansar | East Bastacolla Colliery Company, Post Office Jharia, Dhanbad. | 1,32,000 |
84. | East Busseriya | Post Office Kusunda | East Busscriya Colliery Company (Private) Limited, Shanti Bhawan, Dhanbad. | 10,08,000 |
85. | East Sinidih | Post Office Tundoo | P. Chanchandi and Company (Private) Limited, Post Office Tundoo | 60,000 |
86. | East Kujama | Post Office Jharia | East Kujama Colliery Company, Post Office Sijua, Dhanbad. | 43,000 |
87. | East Keshalpur | Post Office Katrasgarh | Shri Baijnath Chowdhury and Others, Post Office Katrasgarh, Dhanbad | 40,000 |
88. | East Kendwadih | Post Office Dhansar | East Kendwadih Coal Company Limited, Kusunda. | 43,000 |
89. | East Lohabati | Post Office Ramnagargarh | East Murulidih Coal Company (Private) Limited, Post Office Jharia, Dhanbad. | 1,48,000 |
90. | East Tetulmari | Post Office Sijua | East Tetulmari Colliery Company Limited, Sijua | 4,000 |
91. | East Murulidih | Post Office Mohuda | P.K. Lalla, Post Office Kharkharee, District Dhanbad | 4,000 |
92. | Last Godhur | Post Office Kusunda | East Godhur Colliery Company (Private) Limited, Post Office Dhanhad. | 4,000 |
93. | Goldea Jeenagora | Post Office Khas Jeenagora | Salunga Collieries (Private) Limited, Post Office Dhanbad | 7,64,000 |
94. | Ghutway | Post Office Karmatand | Ghutway Colliery Company. Dugda, District Hazaribagah. | 4,000 |
95. | Golden Sinidih | Post Office Tundoo | Hit Narayan Singh, Post Office Tundoo Dhanbad. | 9,000 |
96. | Ideal Keshalpur | Post Office Katrasgarh | Ideal Keshalpur Colliery Company, Post Office Katrasgarh. | 39,000 |
97. | Jogidih | Post Office Tundoo | P. K. Lalla and Brothers, Post Office Tundoo, Dhanbad. | 68,000 |
98. | Joyramdih | Post Office Nudkhurkee | Joyramdih Coal Company, Post Office Nudkhurkee, Dhanbad. | 2,42,000 |
99. | Kendwadih (Mondal) | Post Office Nawagarh | B.N. Mondal and Company, Post Office Nawagarh, Dhanbad. | 55,000 |
100. | Khas Muraidih | Post Office Tundoo | U.N. Lala, Post Office Tundoo, Dhanbad. | 4,000 |
101. | Khas Sinidih | Post Office Nawagarh | Gyan Chand Sunda and Company, Jharia. | 75,000 |
102. | Khedo Valley | Post Office Nawagarh | Jiwanlal Sunda, Jora Bhatak, Dhanhad. | 60,000 |
103. | Khas Bansjora | Post Office Bansjora | Khas Bansjora Colliery Company, Post Office Bansjora, Dhanbad. | 1,70,000 |
104. | Khas Bahiardih | Post Office Tundoo | Khas Bahiardiu Coal Company, Post Office Tundoo. | 33,000 |
105. | Katras New | Post Office Katrasgarh | Shrimati Kashibai, Post Office Katrasgarh. | 96,000 |
106. | Kuya and Khas Kuya | Post Office Jharia | Kuya Colliery Company (Private) Limited, Post Office Jharia, Dhanbad. | 4,33,000 |
107. | Khas Katrasgarh | Post Office Katrasgarh | Mustafi and Company, Post Office Katrasbazar, Dhanbad. | 20,000 |
108. | Khas Godhur | Post Office Kusunda | Khas Godhur Coal Company, Post Office Kusunda. | 48,000 |
109. | Khas Kusunda | Post Office Kusunda | Khas Kusunda Coal Company (Private) Limited, 40, Strand Road, Calcutta-1. | 3,25,000 |
110. | Karmatand | Post Office Katmatand | Sri Ram Coal Company, Post Office Karmatand. | 1,63,000 |
111. | Khas Joyramdih | Post Office Nawagarh | Khas Joyramdih Colliery Company, Post Office Nawagarh, Dhanbad. | 12,000 |
112. | Khas Matigora | Post Office Nudkhurkee | Khas Matigora Colliery Company, Post Office Nudkhurkee, Dhanbad. | 4,000 |
113. | Kalisthan Angarpathra | Post Office Katrasgarh | Kalisthan Angarpathra Coal Company, Post Office Katrasgarh, Dhanbad. | 43,000 |
114. | Khas Sijua | Post Office Sijua | Khas Sijua Coal Company (Private) Limited, Post Office, Jharia, Dhanbad. | 5,42,000 |
115. | Khas Kandra | Post Office Sirdri | Nasib Singh, Constituted Attorney (Owner Sukla, Chandra Prava Debi and Sons, Post Office Sindri) | 4,000 |
116. | KhasPandedih | Post Office Sijua | The Khas Pandedih Colliery Company, Post Office Sijua, Dhanbad. | 4,000 |
117. | Keshalpur | Post Office Katrasgarh | Seo Shankar Bole, Post Office Jharia, Dhanbad. | 4,000 |
118. | Liberty | Post Office Jharia | Agarwal Mining Company (Private) Limited, Post Office Jharia, Dhanbad | 1,18,000 |
119. | Laxmi salanpur | Post Office Katrasgarh | L.B. Singh and Company, Post Office Katrasgarh, Dhanbad. | 4,000 |
120. | Mandra South Barora | Post Office Katrasgarh | Bijoy Narain Singh and Jagdeo Prasad Singh Post Office Katrasgarh, Dhanbad. | 35,000 |
121. | Model Muraidih | Post Office Nawagarh | R.K. Pandey, Post Office Nawagarh, Dhanbad. | 6,000 |
122. | Manaitand | Post Office Dhanbad | Manaitand Colliery Company, Post Office Dhansar, Dhanbad. | 1,11,000 |
123. | Majhlitand | Post Office Tundoo | Sri Pritish Lalla, Post Office Tundoo. | 51,000 |
124. | Model Joyramdih | Post Office Nawagarh | Paul Brothers, Post Office Nawagarh, Dhanbad. | 4,000 |
125. | Model Angarpathra | Post Office Sijua | B.L. Agarwalla, Post Office Govindpur, Dhanbad. | 1,10,000 |
126. | Modern Sudarndih | Post Office Pathardih | Modern Sudamdih Colliery Company, Post Office Pathardih, Dhanbad. | 4,000 |
127. | New Kendwadih | Post Office Nawagarh | K.P. Lail & Sons, Post Office Nawagarh, Dhanbad. | 49,000 |
128. | New Muraldih | Post Office Kharkharee | Messrs. Kamalendu and Subhendu Banerjee, 420, Shyampukur Street, Calcutta. | 4,000 |
129. | North and Khas Muraldih | Post Office Nawagarh | Kaluram Heliwal, Post Office Nawagarh, Dhanbad. | 4,000 |
130. | North Baramossia | Post Office Tundoo | North Baramossia Coal Company, Post Office Dhansar, Dhanbad. | 60,000 |
131. | North Tundoo Khas | Post Office Katrasgarh | R.L. Aggarwala, Post Office Katrasgarh | 4,000 |
132. | North Bhuggatdih | Post Office Dhansar | Srimati Narmada Bala Gupta, Sri Dina Nath Agarwal and Bansdo Prasad Agarwala, Post Office Jharia, Dhanbad. | 1,29,000 |
133. | Nichitpur | Post Office Bansjora | Nichitpur Coal Company (Private) Limited, 7, Manoharpukar Road, Calcutta-26. | 3,03,000 |
134. | North Sinidih | Post Office Tundoo | Sankariall Kejrilall, Post Office Jharia, Dhanbad. | 1,65,000 |
135. | New Golakdih | Post Office Govindpur | Biswanath Agrawalla, Post Office Govindpur, Dhanbad. | 14,000 |
136. | North Golukdih | Post Office Baliapur | Kishanlall Ranjelall, Post Office Baliapur, Dhanbad. | 1,41,000 |
137. | Narayanpur | Post Office Katrasgarh | Srimati Naraini Devi, Post Office Katrasgarh. | 1,38,000 |
138. | North Akashkinari | Post Office Katrasgarh | Khimji Dossa and Company, Post Office Katrasgarh, Dhanbad. | 2,17,000 |
139. | North Dharmahand | Post Office Katrasgarh | Kunverji Kalyanji, Post Office Katrasgarh, Dhanbad. | 44,000 |
140. | North Tentuliya | Post Office Katrasgarh | Debram Ramji, Post Office Katrasgarh. | 3,26,000 |
141. | North Dohari | Post Office Jharia | Sahana Coal Company, Post Office Jharia, Dhanbad | 1,44,000 |
142. | North and West Ghanuadih | Post Office Jharia | North and West Ghanuadih Colliery Company, Post Office Jharia, Dhanbad | 6,64,000 |
143. | New Katras | Post Office Katrasgarh | New Katras Coal Company, Post Office Katrasgarh, Dhanbad | 41,000 |
144. | New Salanpur | Post Office Katrasgarh | Madhu Lachman and Sons, Post Office Katrasgarh | 6,000 |
145. | North Keshalpur | Post Office Katrasgarh | North Keshalpur Colliery Company (Private) Limited, Post Office Katrasgarh, Dhanbad. | 12,35,000 |
146. | North Godhur | Post Office Kusunda | North Godhur Colliery Company, Post Office Kusunda, Dhanbad. | 4,000 |
147. | North Loyabad | Post Office Bansjora | North Loyabad Coal Company, Post Office Bansjora, Dhanbad. | 3,89,000 |
148. | North Kessurgarh | Post Office Nudkhurkee | Nandalall Shaha and Others, Post Office Nawagarh. | Amount included in the amount specified against Sl. No. 111. |
149. | Nudkhurkee | Post Office Nudkhurkee | M.B. Roy and Brothers, Post Office Nudkhurkee | 3,57,000 |
150. | National Tasra | Post Office Sindri | Kailash Ram Khanna, Post Office Sindri, Dhanbad. | 13,000 |
151. | New Angarpathra | Post Office Katrasgarh | New Angarpathra Colliery Company, Post Office Katrasgarh. | 1,08,000 |
152. | New Pandedih | Post Office Sijua | New Pandedih Colliery Company, Post Office Jharia. | 10,000 |
153. | North and North East Angarpathra | Post Office Katrasgarh | North Angarpathra Coal Company, Post Office Katrasgarh, Dhanbad. | 72,000 |
154. | North Tetulmari | Post Office Sijua | North Tetulmari Colliery Company, Post Office Sijua, Dhanbad. | 8,89,000 |
155. | New Busserya | Post Office Bansjora | New Busserya Coal Company, Post Office Sijua, Dhanbad. | 11,000 |
156. | New Joyramdih | Post Office Nudkhurkee | Ajit Kumar Chandra, Post Office Nudkhurkee. | Amount included in the amount specified against SI. No. 98. |
157. | North Gondudih | Post Office Kusunda | North Gondudih Colliery Company,Post Office Kusunda. | 4,000 |
158. | New Aukland Colliery | Post Office Nudkhurkee | Sri Sankar Sen, Post Office, Nudkhurkee, Dhanhad. | 4,000 |
159. | New Dohary | Post Office Jharia | New Dohary Coal Company, Post Office Jharia, Dhanhad. | 4,000 |
160. | New Phularitand | Post Office Nawagarh | New Phularitand Colliery Company, Post Office Nawagarh, Dhanhad. | 4,000 |
161. | New Kunji | Post Office Mohuda | Mrs. B. Kaul, Tower House, Dhanbad. | 4,000 |
162. | New Tasra | Post Office Sindri | New Tasra Coal Company, Post Office Jharia, Dhanhad. | 4,000 |
163. | Pure Barora | Post Office Nawagarh | N. Sahai, Post Office Nawagarh, Dhanbad. | 1,60,000 |
164. | Pure Benedih | Post Office Nawagarh | Doaba Coal Company (Private) Limited, Sunda House, Joraphatak Road, Dhanbad. | 11,000 |
165. | Pure Dharmaband | Post Office Katrasgarh | B.N. Jagdeo Prasad Singh, Post Office Katrasgarh, Dhanhad. | 17,000 |
166. | Pure Ganeshpur | Post Office Nawagarh | Pure Ganeshpur Colliery Company, Post Office Jharia Dhanhad. | 1,14,000 |
167. | Pure Nichitpur | Post Office Bansjora | Pure Nichitpur Colliery Company, Post Office Bansjora Dhanbad. | 58,000 |
168. | Pure Sinidih | Post Office Tundoo | Thakur Ram Avtar Singh, Post Office Tundoo, Dhanbad. | 4,000 |
169. | Pure Sudcraidih | Post Office Tundoo | Thakur G.P. Sing, Post Office Tundoo, Dhanbad. | 30,000 |
170. | Pure Selected Golakdih | Post Office Jharia | Pure Selected Golakdih Colliery Company, Post Office Puria, Dhanbad. | 93,000 |
171. | Pure Bhuggatdih | Post Office Jharia | Pure Bhuggatdih Colliery Company, Post Office Jharia, Dhanbad. | 1,05,000 |
172. | Pure Salanpur | Post Office Katrasgarh | G.V. Modi (Receiver), Post Office Jharia. | 44,000 |
173. | Pinalgoria | Post Office Nawagarh | East Kessurgarh Colliery Company, Post Office Nawagarh. | 26,000 |
174. | Pure Damoda | Post Office Nudkhurkee | Pandit Ram Bhaju Upadhya and Company, Post Office Nudkhurkee. | 2,10,000 |
175. | Pure Joyramdih | Post Office Nudkhurkee | Pure Joyramdih Colliery Company, Post Office Nudkhurkec, Dhanbad. | 1,24,000 |
176. | Pure Selected Bansjora | Post Office Sijua | H.C. Bhutani, Post Office Sijua, Dhanbad. | 4,56,000 |
177. | Pure Selected Tetulmari Colliery | Post Office Sijua | Pure selected Tetulmari Colliery Company Limited, Post Office Sijua, Dhanbad. | 45,000 |
178. | Pure Golakdih | Post Office Jharia | Pure Golakdih Coal Company, Post Office Jharia Dhanbad. | 80,000 |
179. | Pathergosia | Post Office Mohuda | Bharat Mining Corporation, 9, Old Court House Street, Calcutta. | 4,000 |
180. | Pure Bansjora | Post Office Sijua | Madanlal Baswatia, Post Office Jharia, Dhanbad. | 4,000 |
181. | Pure Chandore | - | The West Chandore Colliery Company, Post Office Jharia, Dhanbad. | 4,000 |
182. | Ramgarh Jharia | Post Office Karmatand | Ramgarh Jharia Colliery Company, Post Office Karmatand, Dhanbad | 1,64,000 |
183. | Royal Tisra | Post Office Jharia | Royal Tisra Colliery Company, Post Office Jharia. Dhanbad. | 50,000 |
184. | Real Sudamdih | Post Office Pathardih | Madhab Sinha, Post Office Pathardih. | 4,000 |
185. | Selected Mandra | Post Office Nawagarh | Selected Mandra Colliery Company, Post Office Nawagarh. | 18,000 |
186. | Selected Muraidih | Post Office Nawagarh | Selected Muraidih Colliery Company, Jiwan Sadan, Dhanabad. | 22,000 |
187. | South Barora | Post Office Nawagarh | D.P. Lall and Sons, Post Office Nawagarh, Dhanbad. | 2,97,000 |
188. | Selected Govindpur | Post Office Katrasgarh | Selected Govindpur Coal Concern, Post Office Katrasgarh, Dhanbad. | 42,000 |
189. | Selected Keshalpur | Post Office Katrasgarh | Selected Keshalpur Colliery Company, Post Office Katrasgarh, Dhanbad. | 4,000 |
190. | Selected Godhur | Post Office Kusunda | Selected Godhur Coal Company, Post Office Kusunda, Dhanbad. | 91,000 |
191. | Sri Godhur | Post Office Kusunda | Katasaria Coal Company (Private) Limited, Post Office Jharia, Dhanbad | 35,000 |
192. | South Loyabad | Post Office Bansjora | South Loyabad Coal Company, Post Office Bansjora, Dhanbad. | 21,000 |
193. | Selected Sudamdih | Post Office Sindri Institute | Selected Sudamdih Colliery Company, Post Office Sindri Institute, Dhanbad | 41,000 |
194. | Selected Jogta | Post Office Jharia | Selected Jogta Coal Company (Private) Limited, Post Office Jharia, Dhanbad. | 4,000 |
195. | South Muraidih | Post Office Katrasgarh | South Muraidih Colliery Company, Post Office Katrasgarh, Dhanbad. | 6,000 |
196. | Sudreadih | Post Office Nudkhurkee | Sunda Shamlal, Post Office Nawagarh. | 4,000 |
197. | Selected Ghanuadih | Post Office Jharia | Selected Ghanuadih Colliery Company, Post Office Jharia, Dhanbad. | 4,000 |
198. | Selected Joyrampur | Post Office Jharia | Selected Joyrampur Colliery Company, Ananda Bhava, Post Office Jharia. | 4,000 |
199. | South Jamdiha | Post Office Nudkhurkee | Natwarlal Shamaldas and Company, Post Office Nudkhurkee. | 4,000 |
200. | Sree Jagannath | Post Office Tundoo | North Baramessia Colliery Company Limited. Ashok Bagan, Post Office Dhanabad | 4,000 |
201. | Upper Mandra | Post Office Nawagarh | Upper Mandra Colliery Company, Post Office Nawagarh, Dhanbad. | 92,000 |
202. | Upper Jeenagora | Post Office Jeenagora | G.S. Atwal, 243, Sector 9/C, Chandgarh | 4,000 |
203. | Upper Jharia | Post Office Jharia | Upper Jharia Colliery Company, Post Office Jharia, Dhanbad. | 4,000 |
204. | Victory | Post Office Dhansar | United Mining Company Limited,Post Office Jharia, Dhanbad. | 9,17,000 |
205. | West Phularitand | Post Office Nawagarh | West Phularitand Colliery Company,Post Office Jharia, Dhanabad. | 55,000 |
206. | West Jogidih | Post Office Katrasgarh | Bihar National Coal Company, Post Office Katrasgarh. | 39,000 |
207. | West Katras | Post Office Katrasgarh | N.K. Bose and Brothers, West Katras Colliery, Post Office Katrasgarh. | 1,22,000 |
208. | West Koiludih | Post Office Katrasgarh | West Koiludih Colliery Company, Post Office Katrasgarh. | 1,08,000 |
209. | West Ramkanali | Post Office Katrasgarh | West Ramkanali Colliery Company,Post Office Katrasgarh, District Dhanbad. | 13,82,000 |
210. | West Joyramdih | Post Office Nudkhurkee | A.K. Chandra, Post Office Nudkhurkee, Dhanbad | Amount included in the amount specified against SI. No. 98. |
211. | West Angarpathra | Post Office Katrasgarh | West Angarpathra Colliery Company Limited, Post Office Katrasgarh, Dhanbad. | 1,30,000 |
212. | West Chandore | Post Office Sijua | West Chandore Colliery Company, Post Office, lharia, Dhanbad. | 85,000 |
213. | West Mudidih | Post Office Sijua | Waliram Taneja Mines (Private) Limited Post Office Sujua, Dhanbad. | 14,39,000 |
214. | West & Sowaria, Salanpur. | Post Office Katrasgarh | M.P. and D.D. Agarwalla, Dhanbad Bazar, Dhanbad. | 55,000 |
215. | West Bhurangya | Post Office Mohuda | P.K. Lalla, Post Office Kharkharce. | 4,000 |
216. | West Gobindpur | Post Office Katrasgarh | West Gobindpur Coal Company, Post Office Katrasgarh, Dhanbad. | 4,000 |
217. | West Kesthalpur | Post Office Katrasgarh | West Keshalpur Colliery Company, Post Office Katrasgarh, Dhanbad. | 4,000 |
218. | West Maheshpur | Post Office Tundoo | Sri Agarwalla Coal Company, Post Office Tundoo, Dhanbad. | 4,000 |
219. | West Salanpur | Post Office Katrasgarh | Ganga Bishan Mohandra, Post Office Jharia, Dhanbad. | 4,000 |
Bihar - Raniganj (Mugma Coalfield) | ||||
220. | Badjna | Post Office Nirshachati | Oriental Coal Company Limited, 25, Brabourne Road, Calcutta. | 28,59,000 |
221. | Basumata | Post Office Nirshachati | D.N. Chandra and Brothers, Post Office Nirshachati, Dhanbad. | 4,000 |
222. | Bhogkat | Post Office Mugma | Banga Laxmi Coal Company, Post Office Mugma, Dhanbad. | 5,000 |
223. | Chapapur | Post Office Nirshachati | B.N. Dutta and Others, Post Office Nirshachati, Dhanbad. | 25,000 |
224. | Central Shampur | Post Office Nirshachati | A.K. Chandra and Others, Post Office Nirshachati, Dhanbad. | 28,000 |
225. | Central laikdih | Post Office Mugma | Central Laikdih Colliery Company, Post Office Mugma, Dhanbad. | 4,000 |
226. | Chattabar | - | Messrs. New Chattabar Coal Company Limited, Post Office Chirkunda, District Dhanbad. | 18,000 |
227. | Dahibari | Post Office Mugma | Dahibari Coal Company, Post Office Mugma. | 7,50,100 |
228. | East Badjna | Post Office Nirshachati | S.N. Chanda and Brothers, Post Office Nirshachati. | 1,09,000 |
229. | East Kapasara | Post Office Mugma | Banga Luxmi Coal Company, Post Office Mugma, Dhanbad. | 37,000 |
230. | East Kumardhubi | Post Office Chirkunda | Sri Laxmi Narain Trust, Post Office Jharia, Dhanbad. | 7,15,000 |
231. | East Rajpura | Post Office Mugma | Rajpura Coal Company, Post Office Mugma. | 10,400 |
232. | East Shampur | Post Office Kumardhubi | Oriental Coal Company, Post Office Kumardhubi, Dhanbad. | 16,000 |
233. | Edgarcoor (Durgamata) | Post Office Chirkunda | Durgamata Coal Company, Post Office Chirkunda. | 5,200 |
234. | Edgarcoor | Post Office Kumardhubi | Srimati Sankarben Patel, Post Office Kumardhubi, Dhanbad. | 14,400 |
235 | East Palasia | Post Office Mugma | Shri K.K. Goswami, Post Office Mugma, Dhanbad. | 32,300 |
236. | Edgarcoor (Agarwalla) | Post Office Nirshachati | B.R. Agarwalla and Company, Post Office Kumardhubi Dhanbad., | 31,000 |
237. | Jamdohi Basantimata | Post Office Mugma | Jamdohi Coal Company, Post Office Mugma, Dhanbad. | 4,43,800 |
238. | Jamburya (Selected Jamburya) | Post Office Nirshachati | East India Coal Company Limited, 4, Clive Row, Calcutta. | 1,24,000 |
239. | Kalimata | Post Office Mugma | G.L. Dubey, Post Office Mugma, Dhanbad | 1,24,300 |
240. | Kapasara | Post Office Mugma | Bihar Coal Syndicate (Private) Limited, Post Office Mugma, Dhanbad. | 65,300 |
241. | Khas Kalimati | Post Office Kumardhubi | Khas Kalimati Coal Company, Post Office Kumardhubi, Dhanbad | 1,00,000 |
242. | Khas Nirsha | Post Office Nirshachati | Mohatta Brothers, 19, British Indian Street, Calcutta-I | 2,73,000 |
243. | Khoodia | Post Office Nirshachati | Khoodia Coal Company, Post Office Nirshachati, Receiver, Onkarmal Agarwalla, Post Office Barakar, Burdwan. | 2,18,000 |
244. | Khas Badjna | Post Office Nirshachati | West Bengal Coalfields Limited, Administrative Office, Post Office Moria Colliery, Burdwan. | 11,12,000 |
245. | Khas Brindabanpur | Post Office Mugma | Bal Krishna Coal Company, Post Office Barakar. | 7,000 |
246. | Khas Edgarcoor | Post Office Kumardhubi | B.N. Mondal and L.L. Agarwalla, Post Office Kumardhubi, Dhanbad | 4,000 |
247. | Kooardih | Post Office Barakar | Banerjee and Company, Post Office Barakar | 1,29,000 |
248. | Lower Badjna | Post Office Nirshachati | Associated Laikdih Colliery Limited, 18, Netaji Subhash Road, Calcutta. | 7,52,000 |
249. | Lower Begunia | Post Office Mugma | Associated Laikdih Colliery Limited, 18 Netaji Subhas Road, Calcutta. | 4,000 |
250. | Merah | Post Office Chirkunda | Raghunath Agarwalla, Post Office Chirkunda. | 1,28,000 |
251. | Nayadanga | Post Office Nirshachati | K.G. Saiji & Sons, Post Office Searsole Rajhari, Burdwan. | 1,02,000. |
252. | Nirsha Khas | Post Office Nirshachati | Nirsha Khas Colliery (Private) Limited, Post Office Searsole Rajbari, Burdwan. | 1,37,800 |
253. | North Badjna | Post Office Nirshachati | North Badjna Coal Company (Private) Limited, Post Office Ranaghat, Nadia. | 8,27,000 |
254. | North Laikdih | Post Office Nirshachati | North Laikdih Coal Company, 22, Strand Raod, Calcutta. | 2,17,000 |
255. | Oriental | Post Office Kumardhubi | Oriental Coal Company, Post Office Kumardhubi. | 41,000 |
256. | Pure Laikdih | Post Office Nirshachati | Pure Laikdih Colliery (Private) Limited, 26A, Fern Road, Calcutta-19. | 2,18,400 |
257. | Pure Mandman | Post Office Mugma | East Indian Coal Company Limited, 4, Clive Row Calcutta | 1,46,000 |
258. | Pure Rajpura | Post Office Kumardhubi | Shrimati Sankarben Patel Office Kumardhubi, Dhanbad. | 79,000 |
259. | Pure Shampur | Post Office Nirshachati | D. Mondal & Company, Post Office Nirshachati | 3,04,000 |
260. | Palasia | Post Office Mugma | K.K. Goswami, Post Office Mugma. | 73,000 |
261. | Pure Hariajan | Post Office Nirshachati | East Indian Coal Company Limited, 4 Clive Row, Calcutta. | 78,000 |
262. | Pure Singhpur | Post Office Nirshachati | Satya Pal Kapoor, Kapoor Niwas, Dhanbad. | 1,68,000 |
263. | Rajpura | Post Office Mugma | R.K. Coal Company, Barakar (West Bengal). | 37,000 |
264. | Reliance | Post Office Kumardhubi | Reliance Coal Company, Post Office Kumardhubi, Dhanhad. | 1,30,000 |
265. | Ramkrishna | Post Office Chirkunda | P.N. Mukherjee, Post Office Chirkunda. | 83,600 |
266. | Raj | Post Office Kumardhubi | D.N. Sen, Post Office Magma,Dhanhad. | 10,000 |
267. | Satyanarayan | Post Office Kumardhubi | Rurmal Agarwal, Post Office Satyanarayan Colliery, Kumardhubi. | 55,700 |
268. | Shampur | Post Office Nirshachati | Khas Shampur Coal Company, Post Office Nirshachati, Dhanbad. | 2,51,000 |
269. | Shampur | Post Office Nirshachati | The Kamala Coal Company, Post Office Nirshachati, Dhanbad. | 17,400 |
270. | South Marina | Post Office Mugma | Guljarilal Agarwalla, Post Office, Jharia, Dhanbad. | 29,800 |
271. | Shri Durgamata | Post Office Mugma | J.N. Garai & Others, Post Office Chirkunda. | 81,700 |
272. | Shri Gopinathpur | Post Office Nirshachati | Srimati Mahamaya Devi, Post Office Nirshachati, Dhanbad. | 3,23,400 |
273. | Shri Lakhmimata | Post Office Chirkunda | J.K. Garai & Company, Post Office Mugma, Dhanbad. | 1,55,000 |
274. | Sudarshan Shampur | Post Office Nirshachati | K.L. Bhambri & Company, Post Office, Nirshachati, Dhanhad. | 1,07,800 |
275. | Shri Raghunathji | Post Office Chirkunda | Shri Raghunathji Coal Company,Post Office Chirkunda. | 90,600 |
276. | Selected Fatka | Post Office Nirshachati | Shri Krishna Colliery Company(Private) Limited, Post Office Kumardhubi, Dhanbad. | 1,13,000 |
277. | South Badjna | Post Office Nirshachati | South Badjna Coal Company, Post Office Nirshachati, Dhanbad. | Amount included in the amount specified against SI. No. 253. |
278. | Shampur | Post Office Mugma | The Durga Coal Company, Post Office Mugma. | 39,000 |
279. | Selected Bhaljori | Post Office Dhanbad | Selected Bhaljori Colliery Company (Private) Limited, Post Office Nirshachati, Dhanbad. | 4,000 |
280. | Selected Laikdih | Post Office Govindpur | Satya Narayan Agarwala & Partners, Post Office Nirshachati, Dhanbad. | 8,000 |
281. | South East Badjna | Post Office Nirshachati | J.K. Banerjee & Others, Post Office Nirshachati Dhanbad | 4,000 |
282. | Tewari's Beldanga Khas | Post Office Churulia | M/s. S.C. Tewari & Others. Post Office Parsundi, District Birbhum | 4,000 |
283. | Upper Mehtadih | Post Office Nirshachati | East Indian Coal Company, 4, Clive Row Calcutta-1. | 1,69,000 |
284. | West Barakar | Post Office Kumardhubi | Dinendra Nath Das, Post Office Kumardhubi. | 4,000 |
285. | West Barakar | Post Office Mugma | Bihar Fire Bricks and Potteries Limited, 22, Strand Raod, Calcutta-1. | 15,000 |
286. | West Chanch | Post Office Nirshachati | West Chanch Coal Company, Post Office Barakar. | 8,000 |
287. | West Laikdih | Post Office Mugma | West Laikdih Coal Company, 152, B.K. Pal Avenue, Calcutta-5. | 64,200 |
288. | West Rajpura | Post Office Mugma | Kalyancshwari Coal Company, Post Office Mugma, Dhanhad. | 8,000 |
289. | West Shampur | Post Office Nirshachati | Beharilal Agarwalla, Post Office Nirshachati Dhanhad. | 4,000 |
Karanpura Coalfields | ||||
290. | Ara | Post Office Kuju | North Ramgarh Colliery Company (Private) Limited, 8, Deodar Street, Calcutta-19. | 6,87,000 |
291. | Banwar | Post Office Mandu | Raghunath Bhagat, Hazaribagh. | 4,000 |
292. | Churi | Post Office Ray | United Karanpura Colliery Company (Private) Limited, 91, Stephen House, Calcutta. | 4,40,000 |
293. | Central Saunda | Post Office Saunda | United Collieries Limited, 5, Royal Exchange Place, Calcutta-I | 28,00,000 |
294. | Dakra Buk Buka | Post Office Khalari | United Karanpura Colliery Company (Private) Limited, 91, Stephen House, Calcutta. | 25,84,000 |
295. | Damodar Valley | Post Office Hendegir | B. K. Bhaduri & Sons, 10, Purulia Road, Ranchi. | 1,31,000 |
296. | Datma | Post Office Kaju | M.K. Rana (Receiver), Bansilal Chowk, Hazarihagh. | 4,000 |
297. | Gidhania | Post Office Ramgarh | (1) Dhori Coal Company Limited,(2) M/s. Anderson Wright Limited, 34/4, Gros Venor House, Old Court House, Calcutta. | 4,000 |
298. | Hindegir | Post Office Hindegir | Hindcgir Mining Corporation Limited, Hirapur, Dhanhad. | 5,45,000 |
299. | Hessagora | Post Office Kuju | Hessagora Coal Company, Post Office Kuju. | 88,000 |
300. | Jharkhand | Post Office Ghatutand | (Ownership under dispute) | 11,000 |
301. | Karanpura Dewarkhand | Post Office Khalari | Karanpura Dowarkhand Colliery Company Limited, F.3, Gillanders House, Calcutta. | 10,83,000 |
302. | Karkata | Post Office Khalari | Ajit Prasad Singhdco & Others, 82, Stephen House, Calcutta-1. | 5,16,000 |
303. | Karanpura | Post Office Patratu | Association Karanpura Colliery (Private) Limited, 18, Netaji Subhash Road, Calcutta-1. | 12,14,000 |
304. | Khas Karanpura | Post Office Patratu | Khas Karanpura Collieries Limited, 71, Ganesh Chandra Avenue, Calcutta. | 8,30,000 |
305. | Kedla | Post Office Ghatutand | (Ownership under dispute) | 34,000 |
306. | Kaju | Post Office Kuju | Kuju Colliery Company (Private) Limited, Post Office Kuju. | 1,82,000 |
307. | Lapanga | Post Office Bhadaminagar | Hindustan Coal Company, Bhadaminagar, Hazaribagh. | 2,36,000 |
308. | Laiyo | Post Office Daneya | North Bokaro Coal Comapny, Post Office Daneya, Hazaribagh. | 1,89,500 |
309. | Manki | Post Office Ray | National Cement Mines & Industries, 82, Stephen House East, Calcutta-1. | 2,58,000 |
310. | Mael | Post Office Chitarpur | Rajballav Singh, Chitatpur, Hazaribagh. | 73,000 |
311. | Model Dhori | Post Office Chainpur | Model Dhori Colliery Company, Hazaribagh. | 39,000 |
312. | Mourpa | Post Office Kuju | A.K. Roy & R.P. Choudhury, Post Office Kuju. | 2,29,500 |
313. | Managardh | Post Office Mandu | Mani Chatterjee, Hazaribagh. | Amount included in the amount specified against SI. No. 327. |
314. | New Sirkar Colliery | Post Office Mandu | (Ownership under dispute) | 4,000 |
315. | Pindra | Post Office Kuju | Pindra Coal Company, Ram Narayan Jai's Compound, Ranchi. | 93,000 |
316. | Pakribarwadih | Post Office Barkagaon | Sayed Bokir Mehdi, Ranchi. | 4,000 |
317. | Ray | Post Office Ray | N.C.M.I. Limited, 82, Stephen House, Calcutta. | 5,63,000 |
318. | Rauta | Post Office Ramgarh Cantonment. | (Ownership under dispute) | 4,000 |
319. | Religara | Post Office Religara | The Karanpura Colliery Limited Chartered Bank Building, Calcutta-1. | 77,70,000 |
320. | South Karanpura | Post Office Hindegir | Chauhan Brothers, Old Commissiooner's Compound, Ranchi. | 1,25,000 |
321. | Sugia | Post Office Chitarpur | Sugia Coal Company, Chitarpur. | 4,500 |
322. | Saunda 'D' (Bird's) | Post Office Bhurkunda | Karanpura Collieries Limited Chartered Bank Building, Calcutta-1. | Amount included in the amount specified against SI. No. 319. |
323. | Sirka | Post Office Argada | South Karanpura Coal Company Limited, Chartered Bank Building, Calcutta-1. | 28,83,000 |
324. | Saruhera | Post Office Kuju | North Ramgarh Coal Company Limited, 8, Deodar Street, Calcutta-19. | 2,42,000 |
325. | Semra | Post Office Mandu | B. M. Roy, Burrabazar, Hazaribagh. | 9,000 |
326. | Toera | Post Office Kuju | M.N. Chatterjee, Post Office Kuju. | 1,12,000 |
327. | Topa | Post Office Kuju | Topa Coal Company, Kuju, Receiver: M.H. Chatterjee and S.K. Banerjee, Post Office Kuju, Hazaribagh. | 1,23,000 |
328. | West Tumang | Post Office M.C. Chuskieganj, Ranchi. | Chauhan Brothers, Old Commissioner's Compound, Ranchi. | 2,89,500 |
329. | Kabrihad | Post Office Beniadih | Serampore Coal Company, Post Office Giridih. | 23,000 |
MADHYA PRADESH | ||||
Central India Coalfields | ||||
330. | Chirimiri | Post Office Chirimiri | Chirimiri Colliery Company (Private) Limited, 18/22, Sheik Memon Street, Bombay-2. | 37,51,000 |
331. | New Chirimiri (Ponri Hill) | Post Office Chirimiri | Dadabhoy's New Chirimiri Ponri Hill Company (Private) Limited, Post Box No. 85, Nagpur. | 63,60,000 |
332. | North Chirimiri | Post Office Geihapani | United Collieries Limited, 25, Brabourne Road, Calcutta. | 15,01,000 |
333. | North Jhagrakhand | Post Office Jhagrakhand Colliery. | Jhagrakhand Colliery (Private) Limited, 13, Gariahat Road, Calcutta-19. | 61,42,000 |
334. | Pure Chirimiri | Post Office Chirimiri | K.N. Dhady, Post Office Chirimiri | 1,80,000 |
335. | Rajnagar | Post Office Rajnagar | M/s. Dalchand Bahadur Singh, 15, Gariahat Road,Calcutta-19. | 14,71,000 |
336. | Ramnagar | Post Office Ramnagar | Vindhya Colliery (Private) Limited, 18, Netaji Subhas Road, Calcutta-1. | 12,02,000 |
337. | South Jhagrakhand | Post Office Jhagrakhand Colliery. | Jhagrakhand Collieries (Private) Limited, 15, Gariahat Road, Calcutta-19. | Amount included in the amount specified against SI. No. 333. |
338. | West Chirimiri | Post Office Chirimiri | Indra Singh & Sons (Private) 7, Wellesly Place, Calcutta-1. | 33,75,000 |
339. | West Jhagrakhand | Post Ottire West JhagraKhand | Jhagrakhand Collieries (Private) Limited, 13, Gariahat Road, Calcutta-19. | Amount included in the amount specified against SI. No. 333. |
Pench-kanhan Valley Coalfields | ||||
340. | Amhara | Post Office Junnerdeo | N.H. Ojha & Company Limited, F-3, Gillander House, 8, Netaji Subhas Road, Calcutta. | 5,41,000 |
341. | Barkui | Post Office Parasea | Pench Valley Coal Company Limited, 'Hong Kong House', 31, Dalhousie Square, Calcutta-1. | 53,08,000 |
342. | llarkuhi West | Post Office Parasea | M/s. J.A. Trivedi Brothers, Post Box No. 1. Balaghat, District Chhindwara. | 2,16,000 |
343. | Bhamori | Post Office Parasea | Amalgamated Coalfields Limited, 'Hong Kong House', 31, Dalhousie Square, Calcutta-1. | 94,04,000 |
344. | Chandamata | Post Office Parasea | Pench Valley Coal Company Limited, Post Office Parasea, Chhindwara | Amount included in the amount specified against SI. No. 341. |
345. | Datla East | - | M/s. Amalgamated Coalfields Limited, Post Office Parasca, District Chhindwara. | Amount included in the amount specified against SI. No. 343. |
346. | Darla West | Post Office Junnerdeo | Amalgamated Coalfield Limited, 'Hong Kong House', 31, Dalhousie Square, Calcutta-1. | Amount included in the amount specified against SI. No. 343. |
347. | Damua | Post Office Damua Colliery | (Ownership under dispute) | 6,76,000 |
348. | Dhao | Post Office Dhao | Shri Durga Prasad, Dhao Colliery, Junnerdeo, Chhindwara. | 21,500 |
349. | East Dongarchickli | Post Office Parasea | Pench Valley Coal Company Limited, 'Hong Kong House' 31, Dalhousie Square, Calcutta-1 | Amount included in the amount specified against SI. No. 341. |
350. | Eklehra | Post Office Parasea | Amalgamated Coalfields Limited, 'Hong Kong House', 31, Dalhousie Square, Calcutta-1. | Amount included in the amount specified against SI. No. 343. |
351. | East Barkuhi | Post Office Parasea | J.A. Trivedi and Brothers, Balaghat, Chhindwara, Mdhya Pradesh. | 4,000 |
352. | Ghorawari-Hirdagarh | Post Office Ghorawari-Khurd | J.A. Trivedi and Brothers, Balaghat, Chindwara, Madhya Pradesh. | 3,47,000 |
353. | Ghorawari Kalan | Post Office Ghorawari | T.K. Sukhla, Post Office Ghorasora, Chhindwara. | 4,000 |
354. | Jamkunda | Post Office Junnerdeo | N.H. Ojha and Company Limited, F/3, Gillander House, 8 Netaji Subhas Road, Calcutta-l. | 4,000 |
355. | Kalichhapar | Post Office Damau Collieries. | (Ownership under dispute) | Amount included in the amount specified against SI. No. 347. |
356. | Newton Chickli | Post Office parasea | Newton Chickli Collieries (Private) Limited, Post Office Parasea, Chhindwara. | 52,01,000 |
357. | North Chandameta | Post Office Parasea | Pench Valley Coal Company Limited, 'Hong Kong House', 31, Dalhousie Square, Calcutta-1. | Amount included in the amount specified against SI. No. 341. |
358. | Nandora | Post Office Parasea | Pench Valley Coal Company Limited, Parasea | 41,000 |
359. | Rakhikol | Post Office Rakhikol | S.C. Kambata (Private) Limited, Maharshi Karve Road, Bombay-20. | 2,51,000 |
360. | Rawanwara | Post Office Parasea | Amalgamated Coalfields Limited, Post Office Parasea, Chhindwara. | Amount included in the amount specified against SI. No. 343. |
361. | Rawanwara Khas | Post Office Parasea | Oriental Coal Company Limited, 25, Brabourne Road, Calcutta. | 9,14,000 |
362. | Sial Ghogri | Post Office Junnerdeo | Sial Ghogri Group, Nelson Square, Nagpur. | 2,94,000 |
363. | Sukri | Post Office Parasea | The Jamai Majri Coal Company Limited, Post Office Parasea, Chhindwara. | 6,92,000 |
364. | South Panara | Post Office Junnerdeo | Lala Bikimla Jagannath, Post Office Junnerdeo, Chhindwara. | 4,000 |
Raigarh Coalfield | ||||
365. | Baroud | Post Office Ghorghoda | P.R. Gupta and Others, Raigarh, Madhya Pradesh. | 11,000 |
366. | Domnara | Post Office Kharsia-Raigarh. | R.N. Poddar, North Amhajhari Road, Nagpur. | 12,000 |
367. | Dumnara | - | Shri J. K. Poddar, 32, Wardha Road, Nagpur. | Amount included in the amount specified against Si. No. 366. |
Sohagpur and Johilla Coalfields | ||||
368. | Amlai | Post office Dhanpuri | Rewa Coalfields Limited, 4, Bankshall Street, Calcutta-1. | 97,42,000 |
369. | Bhadra | Post Office Kotma | Rewa Mining Company Limited, Post Office Kotma. | 6,27,000 |
370. | Birsingpur | Post Office Birsingpur Pali. | Johilta Coalfields Limited, Post Office Birsingpur Pali, District Sahdol. | 22,13.000 |
371. | Burhar Nos. 1 and 2 | Post Office Dhanpuri | Rewa Coalfields Limited, 4, Bankshall Street, Calcutta-l. | Amount included in the amount specified against SI. No. 368. |
372. | Burhar No. 3 | Post Office Dhanpuri | Rewa Coalfields Limited, 4, Bankshall Street, Calcutta-l. | Amount included in the amount specified against SI. No. 368. |
373. | Kotma | Post Office Kotma Colliery. | Associated Cement Company Limited, 121, Maharshi Karve Road, Bombay-20. | 44,28,000 |
374. | Nowrazabad | Post Office Nowrazabad | Associated Cement Company Limited, 121, Maharshi Karve Road, Bombay-20. | 32,41,000 |
375. | Rungta | Post Office Rungta Colliery | Mahabir Prasad Rungta and Partners, Post Office Rungta Colliery. | 4,42,000 |
376. | Umaria | Post Office Umaria | Rewa Coalfields Limited, Post Office Umaria, District Sahdol. | Amount included in the amount specified against SI. No. 368. |
MAHARASHTRA | ||||
Kamptee Coalfield | ||||
377. | Inder | M/s. Oriental Coal Company Limited, 25, Brahourne Road, Calcutta-1. | 8,29,000 | |
378. | Kamptee | Post Office Kamptee | M/s. Oriental Coal Company Limited, 25, Brabournc Road, Calcutta-1. | 21,22,000 |
Wardha Velley Coalfield | ||||
379. | Ballarpur | Post Office Ballarpur | Ballarpur Collieries Company, Biseswar House, Lajpat Rai Marg, Post Box No. 11, Nagpur. | 38,77,000 |
380. | Chanda Rawatwari | Post Office Chanda | R.B. Seth & Sri Ram Durga Prasad Tumsar, District Bhandara. | 8,21,000 |
381. | Ghugus | Post Office Maneakpur | Ballarpur Collieries Company, Biseswar House, Post Box No. 11, Nagpur. | Amount included in the amount specified against SI. No. 379. |
382. | Hindustan Lalpeth | Post Office Chanda | Perfect Pottery Company Limited, Hanumantlal, Jubbalpore | 17,80,000 |
383. | New Majri | Post Office Shivaji Nagpur, Chanda. | Sethia Mining and Manufacturing Corporation, 4. Bakul Bagan Row, Calcutta-25. | 10,10,000 |
384. | Rajur | Post Office Rajur | Rajkumar Mining Company | 75,000 |
385. | Sasti | Post Office Ballarpur | Ballarpur Collieries Company Limited, Temple Road, Post Box No. 11, Nagpur. | Amount included in the amount specified against SI. No. 379. |
386. | Shri Mahakali | Post Office Mahakali | Shri Mahakali Coal Mines Limited, 23B, Netaji Suhhas Road, Calcutta-I, (Under Liquidator). | 4,000 |
MEGHALAYA | ||||
Khasi and Jaintia Coalfields | ||||
387. | Barsora | Assam Bengal Cement Company Limited, 7, Wellesley Place, Calcutta-1. | 4,000 | |
388. | Cherapunji | Post Office Cherapunji, District Kand J. Hills. | The Cherrachhatak Ropeway Company Limited, 1 and 2, Old Court House Corner, Calcutta-1. | 4,000 |
389. | Laitryngew | The Cherrachhatak Ropeway Company Limited, 1 and 2, Old Court House Corner, Calcutta-1. | 4,000 | |
390. | Laitryngew | The Laitryngew Cherra Coal Association, Post Office Cherapunji, District U.K. Hills. | 4,000 | |
391. | Mawsynram | Post Office Mawsynram, U.K. Hills. | Messrs. Sidroka Marbaniang, Post Office Shillong. | 4,000 |
392. | Thangjinath | Post Office Pynursla. | Assam Trading and Mining Company (Private) Limited, Shillong. | 7,000 |
ORISSA | ||||
Ib Valley Coalfield | ||||
393. | Hingir Rampur | Post Office Rampur Colliery. | Hingir Rampur Coal Company Limited, Post Box 109, Home Street, Fort, Bombay. | 18,74,000 |
394. | Ib River | Post Office Brajrajnagar | Chandmal Indra Kumar Karnani, 3, Synagogue Street, Calcutta-1. | 1,50,000 |
395. | Orient | Post Office Brajrajnagar | Western Bengal Coal Company Limited, Administrative Office, Moira Colliery, District Burdwan. | 34,90,000 |
WEST BENGAL | ||||
396. | Ajoy Bank | Post Office Nutandanga | Ajoy Coal Company (Private) Limited, 34A, Sardar Sankar Road, Calcutta-29. | 47,000 |
397. | Ardhagram Khas | Post Office Ardhagram | M/s. R. K. Agarwala and Sons (Private) Limited, Lai Bazar, Post Office Jharia, Dhanbad. | 4,000 |
398. | Adjoy Second Bengal | Chranpur | Coal Company Limited, 8, Clive Row, Calcutta-1. | Amount included in the amount specified against SI. No. 432. |
399. | Alkusa | Post Office Samdi | J.D. Mondal, Post Office Samdi, Burdwan. | 16,000 |
400. | Alkusa Gopalpur | Post Office Samdi | Khanna Coal Corporation, Post Office Samdi | 1,31,000 |
401. | Aldih | - | Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16. | Amount included in the amount specified against SI. No. 411. |
402. | Akhalpur | Post Office Charanpur | West Jamuria Coal Company Limited, 2, Brabournc Road, Calcutta-1. | 4,000 |
403. | Aurung | Post Office Kasta | Kasta Coalfields Limited, 3, Synagogus Street, Calcutta-1. | 4,000 |
404. | Barmondia 3 and 4 Pits. | Post Office Kanayapur | New Beerbhum Coal Company Limited 8, Clive Row, Calcutta-1. | 8,90,000 |
405. | Bhamuria | Post Office Bhvnuria | Naturia Coal Company (Private)Limited, Post Office Bhamuria, District Purulia. | 1,31,000 |
406. | Burradheme | Post Office Sitarampur | North Dheme Coal Company Limited, 135, Canning Street, Calcutta-1. | 1,12,000 |
407. | Babisole | Post Office Ondai | Bharat Mining Corporation Limited, 91, Stephen House, 5th Floor, Dalhousie Square, Calcutta. | 85,100 |
408. | Belbaid | Post Office Toposi | Belbaid Collieries Limited, Post Office Raniganj, Burdwan. | 2,06,000 |
409. | Bankola | Post Office Ukhra | Burrakar Coal Company Limited, Chartered Bank Building, Calcutta-1. | 36,78,000 |
410. | Banksimula 7 and 8 Pits. | Post Office Charanpur | Bengal Coal Company Limited, 8, Clive Row, Calcutta-I | Amount included in the amount specified against SI. No. 432. |
411. | Bhanora | Post Office Charanpur | Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16. | 1,41,30,000 |
412. | Bhanora South | Post Office Charanpur | Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16. | Amount included in the amount specified against SI. No. 411. |
413. | Bright's Rana | Post Office Charanpur | D. Bright and Company (Private) Limited, Post Office Charanpur Burdwan. | 2,30,000 |
414. | Benodi Katta | Post Office Samdi | Jiwanlal Collieries (Private) Limited, Post Office Samdi. | 19,000 |
415. | Bhagran | Post Office Salanpur | The South Bhagran Coal Company, Post Office Salanpur, Burdwan. | 1,01,000 |
416. | Bon-Jemihari | Post Office Salanpur Company | Bon-Jemihari, Anthracite Coal, Post Office Salanpur,Burdwan. | 2,65,000 |
417. | Benali | Post Office Raniganj | Nimcha Coal Company (Private) Limited, 21, Jatindra Mohan Avenue, Calcutta-6. | 45,000 |
418. | Bhadulia | Post Office Khoirasole | Dubrajpur Coal Company (Private) Limited, Post Office Bhadulia, Birbhum. | 15,000 |
419. | Bejdi | Post Office Sitarampur | Equitable Coal Company, 1/2, Lord Sinha Road, Calcutta-16. | Amount included in the amount specified against SI. No. 411. |
420. | Bhutdoba | Post Office Asansol | A.P. Dutta and Company, Hutton Road, Asansol. | 4,000 |
421. | Borachak | Post Office Asansol | Borachak Collieries Company, Post Office Sitarampur. | 4,000 |
422. | Bhatmura | - | P.K. Agarwalla and Others, Post Office Jharia, Dhanbad. | 4,000 |
423. | Bharatchak | - | B.N. Sanyal (Private) Limited, District Burdwan. | 4,000 |
424. | Borejore | Post Office Hazaribagh | Samla Kajora Coal Company, Post Office Hazarihagh, Birbhum. | 4,000 |
425. | Banksimula Old Pits | - | Bengal Coal Company, 8, Clive Row, Calcutta. | Amount included in the amount specified against Sl. No. 432. |
426. | Bansrachak | - | New Birbhum Coal Company Limited, Burdwan. | Amount included in the amount specified against Sl. No. 611. |
427. | Bamanbandh | Post Office Charanpur | Gopal Narayan Singh, Nageswar Bag, Post Office Buniadganj, Gaya. | 4,000 |
428. | Bon-biddi | Post Office Salanpur | Shri Durgadas Maji, Village Khurdika, Post Office Salanpur, District Burdwan. | 34,000 |
429. | Bastahpur | Post Office Khyeresel | Sakti Pada Nayak and Others, Post Office Bhadulia, Burdwan. | 4,000 |
430. | Banksimula 11 and 12 Pits | Post Office Charanpur | Bengal Coal Company Limited, 8, Clive Row, Calcutta. | Amount included in the amount specified against Sl. No. 432. |
431. | Belrui Dishergarh | Post Office Sitarampur | M/s. Belrui Dishergarh Colliery (Private) Limited, Post Office Salanpur, Burdwan. | 4,000 |
432. | Chinakuri Nos. 1 and 2 Pits | Post Office Sunderchak | Bengal Coal Company Limited, 8, Clive Row, Calcutta. | 3,75,06,000 |
433. | Chinakuri No. 3 Pit | Post Office Sunderchak | Bengal Coal Company Limited, 8, Clive Row, Calcutta. | Amount included in the amount specified against Sl. No. 432. |
434. | Chowkidanga | Post Office Topasi | Birbhum Mining (Private) Limited, 7, Mono harpukur Road, Calcutta. | 16,000 |
435. | Central and Lower Jambad. | Post Office Bahula | East Bahula Collieries Limited, 18, Netaji Suhhas Road, Calcutta-1. | 5,34,000 |
436. | Chora Pits
1. Chora-10 Pits. 2. Chora-7 and 9 Pits. |
Post Office Bahula, Burdwan | Chora Coal Company, 8, Synagogue Street Calcutta-1. | 11,77,000 |
437. | Central Satgram | Post Office Jaykaynagar | Harsookdas Balkissendas, 22, Burtolla Street, Calcutta | 9,46,000 |
438. | Chalbalpur | Post Office Jaykaynagar | K.L. Selected Coal Coneren, Post Office Jaykaynagar. | 93,000 |
439. | Chapui Khas | Post Office Kalipahari | Sahu Minerals and Properties Ltd., A-3, Prithviraj Road, Jaipur. | 16,28,000 |
440. | Central Jamuria | Post Office Nandi | B.D. Gorach, Nuruddin Road, Post Office Asansol, Burdwan. | 9,000 |
441. | Chaptoria | Post Office Salanpur | East Chaptoria Coal Company (Private) Limited, 22, Canning Street, Calcutta-1. | 99,000 |
442. | Chinchuria | Post Office Asansol | Ajoy Bank Minerals, Post Office Churulia, Burdwan. | 4,000 |
443. | Chak Keshabganj | - | Shrimati Indumati Devi C/o Kartick Ch. Mukherjee, Village Jasidih, Post Office Dishergarh, District Burdwan. | 4,000 |
444. | Chowrassia | - | Chowrassia Coal Company, Post Office Kalipahari, Burdwan. | 4,000 |
445. | Chinchuria and Chinchuria East. | - | Bahadur Singh Bhutoria and Others, Post Office Asansol, Burdwan | 4,000 |
446. | Central Nandi | Post Office Nandi | Sri Nathumall Layelka, Post Office Raniganj, Burdwan. | 4,000 |
447. | Central Sitaipur | - | Kanailal Mukherjee, Village Rajpur, Nandi, Post Office Jamuria, Burdwan. | 4,000 |
448. | Central Kenda | Post Office Toposi | Gopal Prasad Pandey, Central Kenda Collieries, Post Office Toposi. | 4,000 |
449. | Chora Khas | Post office Chora | Selected Chora Coal Company Limited, 6, Ezra Street, Calcutta-1. | 4,000 |
450. | Central Dishergarh | Central Dishergarh | Central Dishergarh Coal Company Limited, 174, Harrison Road, Calcutta. | 4,000 |
451. | Chakbaga Khas | District Bankura | Sankar Prasad Singh Deo, Panchakeleraz, Purulia. | 4,000 |
452. | Chowrashi | Post Office Neturia | Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16. | Amount included in the amount specified against Sl. No. 411. |
453. | Churulla East | Post Office Churulla | East Churulia Colliery Company, Post Office Churulia, Burdwan. | 4,000 |
454. | Central Kajora | Post Office Kajoragram | Dutta's Kajora Coal Company Limited, 1, Netaji Subhas Road, Calcutta. | 15,000 |
455. | Chinchuria Khas | Post Office Asansol | Khas Chinchuria Collieries Limited, Post Office Asansol. | 4,000 |
456. | Charanpur | Post Office Charanpur | Iswar Shib Thakur Sabehat, Post Office Nirsachatti. | 4,000 |
457. | Churulia | Post Office Churulia | New Churulia Coal Company (Private) Limited, 4, Lyons Range, Calcutta. | 6,000 |
458. | Central Baraboni | Post Office Baraboni | Sri A.K. Ghosh and Shri B.N. Tarkatirtha, Post Office Baraboni, Burdwan. | 4,000 |
459. | Central Poniati | Post Office Nandi | Central Poniati Coal Company, 8, Clive Row, Calcutta. | 4,000 |
460. | Deoli (Mondal's) | Post Office Dishergarh | B.N. Mondal and Company, Post Office Dishergarh, Burdwan. | 1,56,000 |
461. | Dhemomain | Post Office Sitarampur | Dhemomain Collieries and Industries Limited, 36, Chowringhee Road, Calcutta-16. | 9,27,000 |
462. | Darula | Post Office Pandaveswar | East Satgram Coal Company Limited, 135, Canning Street, Calcutta. | 5,41,000 |
463. | Domoda | Post Office Raniganj | Damodar Coal Company (Private) Limited. Post Office Raniganj, Burdwan. | 5,64,000 |
464. | Damra | Post Office Kalipahari | Katras Jherriah Coal Company, 8, Clive Row, Calcutta. | 17,41,000 |
465. | Dabor | Post Office Samdi | H. Roy and T. Roy, Dabor Colliery (Private) Limited, Post Office Samdi, Burdwan. | 85,000 |
466. | Damagoria Amdiha | Post Office Samdi | Damagoria Amdiha Coal Company, Post Office Salanpur | 1,31,000 |
467. | Deshermohan | Post Office Churulia | C.L. Poddar and Others, Post Office Churulia. | 1,09,000 |
468. | Dalmiya | Post Office Salanpur | R.S. Dalmiya, 26, New Alipore Road, Calcutta-27. | 1,07,000 |
469. | Damra | Post Office Kalipahari | A.P. Dutta and Company, Hutton Road, Asansol. | 4,000 |
470. | Develia and W. Develia | Post Office Kalipahari | K.D.N. Singh, Chattapathar, Post Office Kalipahari. | 4,000 |
471. | Dhussal | - | Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16. | Amount included in the amount specified against Sl. No. 411. |
472. | Dhundabad | Post Office Samdi | J.B. Mondal and Company, Post Office Samdi. Burdwan. | 4,000 |
473. | Dhadka | Post Office Asansol | Dhadka Colliery Company Limited, Post Office Asansol. | 4,000 |
474. | Diguli | Post Office Churulia | Oriental Mining and Trading Syndicate, Post Office Churulia, Burdwan | 4,000 |
475. | East Jambad | Post Office Kajoragram | Amalgamated Jambad Syndicate (Private) Limited, 33, Biplabi Rash Behari Bose Road, Calcutta-1. | 1,93,000 |
476. | East Kajora | Post Office Ondal | Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1. | 56,000 |
477. | East Sitalpur | Post Office Ukhra | East Barrakar Coal Company (Private) Limited, Post Office Ukhra. | 7,75,000 |
478. | East Jamehari | Post Office Raniganj | Harsookdas Balkissendas, 22 Burtolla Street, Calcutta-7 | 2,09,000 |
479. | East Nimcha | Post Office Jaykaynagar | East Laikdih Colliery Company (Private) Limited, Post Office Jaykaynagar, Burdwan. | 69,56,000 |
480. | East Satgram | Post Office Jaykaynagar | East Satgram Coal Company (Private) Limited, 135, Canning Street, Calcutta-1. | 4,000 |
481. | East Baraboni | Post Office Charanpur | East Baraboni Coal Company (Private) Limited, 4, Mandevilla Gardens, Calcutta-19. | 4,000 |
482. | East Jamuria | Post Office Toposi | East Jamuria Coal Company, Post Office Toposi, Burdwan. | 93,000 |
483. | East Ramnagar | Post Office Salanpur | D.R. Sabhlok (Through Constituted Attorney B.L. Satnalika, Post Office Salanpur, Burdwan). | 44,000 |
484. | East Lachipur | Post Office Sitarampur | East Lachipur Collieries Balrui Dishergarh Colliery Company, Post Office Sitarampur, Burdwan. | 4,000 |
485. | East Dhundabad | Post Office Samdi | East Dhundabad Colliery, Post Office Sitarampur. | 4,000 |
486. | East Parsundi | Post Office Barhra, District Birbhum | East Parsundi Collieries Limited, 2, Commercial Building, 102, Netaji Subhas Road, Calcutta-1. | 4,000 |
487. | East Searsole | Post Office Raniganj | Shri Jayanta Kr. Banerjee and Others, Burdwan. | 4,000 |
488. | East Bonbiddi | Post Office Salanpur | Shri T.K. Mahato, Managing Agent, Salanpur, Burdwan. | 4,000 |
489. | Ekrah Nandi (New Jamuri) | Ekrah Nandi Coal Company, F-2, Clive Building, 8, Netaji Subhas Road, Calcutta-1. | 4,000 | |
490. | Goenka Kajora | Post Office Kajoragram | Goenka Coal Company, S. B. Goenka, Post Office Ukhra, Burdwan. | 7,75,000 |
491. | Guru Gopinath | Post Office Kalipahari | Gnananda Industries (Private) Limited, Post Office Ukhra, Burdwan. | 7,75,000 |
492. | Ghusick | Post Office Kalipahari | Coal and Mineral Syndicate, 36, Strand Road, Calcutta-1. | 4,75,000 |
493. | Ghusick | Post Office Kalipahari | Ghusick and Muslia Collieries Limited, Post Office Kalipahari, Burdwan. | 5,44,000 |
494. | Girmint | Post Officer Charanpur | Bengal Coal Company Limited, 8, Clive Row, Calcutta-1. | Amount included in the amount specified against Sl. No. 432. |
495. | Gourangdih | Post Office Panuria | Gourangdih Colliery Company (Private) Limited, Post Office Panuria, Burdwan. | 1,33,000 |
496. | Gourangdih Begunia | Post Office Jamgram | Jamgram Coal Company (Private) Limited, Post Office Jamgram,Burdwan. | 1,08,000 |
497. | Gangaram Chak | Post Officc Barhara | Mishra Mukherjee & Company, Post Office Sagarbhanga, Birhhum. | 26,000 |
498. | Gopalpur | Post Office Mejia | Shri D.B. Parmar, Post Office Ardhagram, Bankura. | 4,000 |
499. | Hirakhun | Post Office Neturia | Shrimati Durgadevi Singhania, Post Office Neturia, District Purulia. | 7,000 |
500. | Haripur | Post Office Bahula | Selected Baraboni Coal Company (Private) Limited, 18, Netaji Subhas Road, Calcutta-1. | 9,32,000 |
501. | Hindustan Alkusa | Post Office Samdi | Shri S.N. Agarwala, Post Office Burrakar, Burdwan. | 98,000 |
502. | Hamirpur | Post Office Mejia | New Hamirpur Colliery Company, Post Office Toposi, Burdwan.4,000 | |
503. | Itapara | Post Office Entapara, District Burdwan. | Shri Keshordeo, Post Office Jharia, Dhanbad. | 4,000 |
504. | Jorekuri | Post Office Churulia | Jorekuri Coal Company (Private) Limited, Post Box No. 55, Dhanbad. | 26,000 |
505. | Jambad Selected | Post Office Kajoragram | Shri Devji Gelabhai & Others, Post Office Kajoragram, Burdwan. | 4,85,000 |
506. | Jaipuria Kajora | Post Office Ondal | Swadeshi Mining & Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1. | 7,24,000 |
507. | Jotejanki Khas | Post Office Toposi | Messrs. Banerjee Santan, Post Office Toposi, Burdwan. | 2,12,000 |
508. | Jambad Kajora | Post Office Siduli | Jambad Kajora Colliery Company (Private) Limited, Post Office Siduli, Burdwan. | 4,33,000 |
509. | Jaykaynagar | Post Office Jaykaynagar. | Aluminium Corporation of India Limited. | Post Office Jaykaynagar, Burdwan. |
10,88,000 | ||||
510. | Jamuria A and B Pits. | Post Office Nandi | Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta-16. | Amount included in the amount specified against Sl. No. 411. |
511. | Jambad | Post Office Kajoragram. | North Adjoy Coal Company, Post Office Kajoragram, Burdwan. | 15,000 |
512. | Jamuna Kanali New | Post Office Mejia, District Bankura. | New Jamuna Kanali Colliery Company, Post Office Rajgaran, District Bankura | 4,000 |
513. | Jamehari Selected | Post Office Raniganj | Coal Products (Private) Limited, Post Office Nutandanga, District Burdwan. | 4,000 |
514. | Jotedhemo | Post Office Ukhra | Jotedhemo Colliery Company (Private) Limited, 23/B, Netaji Subhas Road, Calcutta-1. | 15,000 |
515. | Jamehari Khas East | Post Office Searsol Rajbari | Jamehari Khas Colliery Private Limited, Post Office, Searsol Rajbari. | 4,000 |
516. | Jambad | Post Office Kajoragram | S.S. Devi's Jambad Coal Concern (Private) Limited, 10, Akhil Mistri Lane, Calcutta. | 4,000 |
517. | Jamuria 5 and 6 Pits. | Post Office Charanpur | Equitable Coal Company Limited, 2, Fairlie Place, Calcutta. | Amount included in the amount specified against Sl. No. 411. |
518. | Jamuria 7 and 8 Pits. | Post Office Charanpur | Equitable Coal Company Limited, 2, Fairlie Place, Calcutta. | Amount included in the amount specified against Sl. No. 411. |
519. | Kasta Bengal | Post Office Churulia | Kasta Coalfields Limited, 3, Synagogue Street, Calcutta. | 13,000 |
520. | Kajora and Western Kajora | Post Office Kajoragram | Shri K.C. Palchowdhury, Post Office Kajoragram, Burdwan. | 2,07,000 |
521. | Kajora (Guzdar) | Post Office Kajoragram | The Guzdar Kajora Coal Mines Limited, Post Office Kajoragram. | 2,24,000 |
522. | Kajora Selected | Post Office Raniganj | Kajora Selected Colliery Company Limited, 135, Canning Street, Calcutta-1. | 3,38,000 |
523. | Khas Kajora | Post Office Kajoragram | Khas Kajora Coal Company Limited, 18, Netaji Subhas Road, Calcutta-1. | 21,09,000 |
524. | Khas Searsole | Post Office Searsole Rajbari. | Kumar K.N. Maliah, Post Office Searsole Rajbari. | 7,000 |
525. | Krishnagar | Post Office Toposi | Parasea Colliery Limited, 25, Netaji Subhas Road, Calcutta-1. | 1,18,000 |
526. | Kunustoria | Post Office Toposi | Bengal Coal Company Limited, 8, Clive Row, Calcutta-1. | Amount included in the amount specified against SI. No. 432. |
527. | Kottadih | Post Office Kottadih | Equitable Coal Company Limited, 112, Lord Sinha Road, Calcutta. | Amount included in the amount specified against SI. No. 411. |
528. | Kumardih | Post Office Ukhra | Kumardih Coal Company, Post Office Ukhra, Burdwan. | 11,99,000 |
529. | Kumarkhala | Post Office Bahula | Kumarkhala Colliery Company, Post Office Bahula, Burdwan. | 2,36,000 |
530. | Khas Chadbalpur | Post Office Jaykaynagar. | Rani H. Devi and Rani K. Devi, Post Office Searsole Rajhari, Burdwan. | 6,97,000 |
531. | Kalipahari | Post Office Kalipahari | Ghusick and Muslia Colliery Limited, Post Office Kalipahari, Burdwan. | 4,03,000 |
532. | Kuardih | Post Office Kalipahari | Kuardih Coal Company (Private) 41, Limited, Chowringhee Road, Calcutta-16. | 39,82,000 |
533. | Khas Baraboni | Post Office Raghunath Chak. | A.K. Collieries Company, 34-A, Sardar Sankar Road, Calcutta-29. | 19,000 |
534. | Khas Mohanpur | Post Office Samdi | Late Shri Ramgoti Hazra, Post Office Kajoragram, Burdwan. | 74,000 |
535. | Khoirabad | Post Office Panuria | M/s. Jamgram Coal Company (Private) Limited, Post Office Bara Kalihari, District Bankura. | 51,000 |
536. | Kalikapur Kalibari. | Post Office Bara Kalibari | Shri Harihar Banerjee and others, Post Office Bara Kalibari, District Burdwan. | 4,000 |
537. | Kanyapur | Post Office Neturia | Neturia Coal Company Limited, Post Office Neturia, District Purulia. | 4,000 |
538. | Khas Dhundabad | Post Office Samdi | Nagrath Collieries Limited, Post Office Sarodi. | 4,000 |
539. | Khas Sitalpur | Post Office Ukhra | N.H. Ojha Company (Private) Limited, Clive Building, Netaji Subhas Road, Calcutta-1. | 4,000 |
540. | Kajora (Roy Dutta) | Post Office Kajoragram | Roy Dutta and Company, Post Office Kajora, Burdwan. | 4,000 |
541. | Khandra Sitalpur | - | N.H. Ojha Company (Private) Limited, Clive Building, Netaji Subhas Road, Calcutta-1. | 4,000 |
542. | Khudika | Post Office Salanpur | Sri Krishna Colliery, Post Office Salanpur. | 4,000 |
543. | Kalidaspur | Post Office Mejia | Shri M.D. Chatterjee, 2, Thana Road, Asansol. | 4,000 |
544. | Khiratore Khas | Post Office Khiratore | Messrs. Sankari Prasad Singh Deo, Post Office Panchakot Raj, Purulia. | 4,000 |
545. | Khas Jambad | Post Office Ukhra | Shri Mohanlal Goenka, Post Office Ukhra, Burdwan. | 11,000 |
546. | Kumarpur | Post Office Sitarampur | Shri M.M. Bose, Borachak, Post Office Sitarampur, Burdwan. | 4,000 |
547. | Kankartola | Post Office Kankartola | Kankartola Collieries (Private) Limited, Post Office Kankartola, Burdwan. | 75,000 |
548. | Kasta | Post Office Churulia | Kasta Coalfields Limited, 3, Synagogue Street, Calcutta. | 26,000 |
549. | Lachipur | Post Office Kajoragram | Katras Jherriah Coal Company, 8, Clive Row, Calcutta-1. | 10,53,000 |
550. | Lower Kenda | Post Office Kajoragram | Khas Kenda Colliery Company (Private) Limited, 135, Canning Street, Calcutta-1. | 5,49,000 |
551. | Lohat | Post Office Salanpur | Shri Bhuramal Agarwal, Post Office Salanpur, Burdwan. | 64,000 |
552. | Lakshmi | Shri Sahadev Dutta, Birbhum. | 4,000 | |
553. | Monoharhahal | Post Office Asansol | Messrs. Chandramal Indra Kumar (Private) Limited, 3, Synagogue Street, Calcutta-1. | 4,99,000 |
554. | Mukherjee's Jote Janaki. | Post Office Toposi | Shri C.R. Mukherjee, Netaji Subhas Road, Raniganj, Burdwan. | 27,000 |
555. | Madhujore | Post Office Kajoragram | Madhujore Coal Company (Private) Limited, 135, Canning Street, Calcutta-1. | 30,13,000 |
556. | Mahabir | Post Office Raniganj | Mahahir Collieries Limited, 178, Mahatma Gandhi Road, Calcutta. | 1,43,000 |
557. | Moira | Post Office Moira Colliery | Western Bengal Coalfields Limited, 9/1, R.N. Mukherjee Road, Calcutta. | 43,15,000 |
558. | Mithapur | Post Office Searsole Rajbari | Shri Nirmal Kumar Geaulecha, 7/2, Babu Lai Lane, Calcutta-7. | 1,59,000 |
559. | Modern Satgram | Post Office Raniganj | West Bengal Mining Company, Post Office Raniganj. | 12,98,000 |
560. | Muslia | Post Office Kalipahari | Ghusick and Muslia Collieries Limited, Post Office Kalipahari, Burdwan. | 60,000 |
561. | Mohanpur | Post Office Samdi | S.N. Chaudhury & Company, Kartar Nivas, Bumpur Road, Asansol. | 1,19,000 |
562. | Madhabpur | Post Office Ondal | Madhabpur Coal Company, 3, Synagogue Street, Calcutta. | 1,54,000 |
563. | Methani | Post Office Sitarampur | Equitable Coal Company, 1/2, Lord Sinha Road, Calcutta. | Amount included in the amount specified against Sl. No. 411. |
564. | Mondal's Nandi | Post Office Nandi | Mondal and Company, Post Office Dishergarh. | 4,000 |
565. | Middle Kajora & | Post Office Kajoragram Southern Kajora. | Shri K.C. Pal Choudhury, Kajoragram. | 4,000 |
566. | Mondalpur | Post Office Nandi | Mondalpur Coal Company Limited, Post Office Neamatpur. | 4,000 |
567. | Mangalpur | Post Office Raniganj | New Beerbhoom Coal Company Limited, Managing Agents M/s. Andrew Yule and Company Limited, Post Box 150, Calcutta-1. | 4,000 |
568. | Sheikhpur | - | Shri M.M. Chaterjee, Ondal. | 4,000 |
569. | Mouthdih | Post Office Sunderchak | Messrs. Mouthdih Coal Company, Dishergarh. | 4,000 |
570. | Madanpur | - | Ghanshyam Coal Industries (Private) Limited, 9, Bhawani Dutta Lane, Calcutta-7. | 4,000 |
571. | New Kenda | Post Office Toposi | New Birbhum Coal Company Limited, 8, Clive Row, Calcutta-1. | 41,23,000 |
572. | North.Jambad | Post Office Kajoragram | North Jambad Coal Company, Post Office Kajoragram, Burdwan. | 98,000 |
573. | North Searsole | Post Office Searsole Rajbari. | Searsole Mining and Industries (Private) Limited, Post Office Searsole Rajbari, Burdwan. | 12,33,000 |
574. | Nag's Kajora Jambad. | Post Office Ukhra | Shrimati Ashalata Nag and Others, 4, Mandevilla Gardens, Calcutta. | 3,57,000 |
575. | North Chora | Post Office Bahula | Shri B.M. Dutta, North Chora Colliery Company, Post Office Bahula, Burdwan. | 68,000 |
576. | New Jamehari Khas | Post Office Jaykaynagar | New Jamehari Khas Colliery (Private) Limited, Post Office Searsole Rajbari, Burdwan. | 13,47,000 |
577. | New Satgram | Post Office Devchandnagar | Shethia Mining and Manufacturing Company Limited, 4, Bakul Bagan, Row, 'Manohar Mahal' Calcutta-25. | 18,70,000 |
578. | Nimcha | Post Office Raniganj | Nimcha Coal Company (Private) Limited, 1/1, Rowland Road, Calcutta-20. | 3,32,000 |
579. | North Brook | Post Office Jaykaynagar | Shri Bimal Kanti Roy, Post Office Jaykaynagar. | 5,58,000 |
580. | New Ghusick | Post Office Kalipahari | West Ghusick Coal Company Limited, 10, Netaji Subhas Road, Calcutta-1. | 2,53,000 |
581. | North Charanpur | Post Office Charanpur | Shri B.N. Ganguly, Ushagram, Post Office Asansol, Burdwan. | 18,000 |
582. | North Ghusick | Post Office Majihara | Shri Ganesh Coal Company, Post Office Asansol, Burdwan. | 36,000 |
583. | New Damagoria | Post Office Salanpur | New Damagoria Coal Company (Private) Limited, Post Office Salanpur, Burdwan. | 4,06,000 |
584. | North East Salanpur | Post Office Samdi | Shri A.R. Acharyya, Post Office Heamatpur, Burdwan. | 1,28,000 |
585. | North West Salanpur | Post Office Samdi | Shri A.N. Mukherjee and others, Post Office Samdi, Burdwan. | 32,000 |
586. | New Bhagran | Post Office Sitarampur | Shri S. Banerjee (Nilachal), Post Office Baraboni, Burdwan. | 4,000 |
587. | North Poniati | Post Office Baraboni | Shri B.B. Dutta, Post Office Baraboni, Burdwan. | 18,000 |
588. | New Ardhagram | Post Office Ardhagram | Shri B.P. Singlideo, Post Office Panchakotraj, District Purulia. | 4,000 |
589. | New Bamna | Post Office Salanpur | New Bamna Colliery Company, Mehta Press, Asansol. | 58,000 |
590. | Nakrekonda Baljuri Nabaghanapur Maheshpur. | - | Western Bengal Coalfields Limited, 15, India Exchange Place, Calcutta-1. | Amount included in the amount specified against Sl. No. 654. |
591. | Nakrekonda and Sarpi | - | Western Bengal Coalfields Limited, 15, India Exchange Place, Calcutta-1. | Amount included in the amount specified against Sl. No. 654. |
592. | New South Baraboni | Post Office Baraboni | Messrs. Amiya Bala Ghose and Sons, Post Office Baraboni. | 13,000 |
593. | Narsamuda | Asansol | Sanpukuria Asansol Colliery Limited, 18, Mission Row Calcutta. | 4,000 |
594. | North Mosila | Post Office Kalipahari | North Mosila Colliery Company, Post Office Kalipahari. | 4,000 |
595. | New Begunia | Post Office Barakar | Shri S.K. Mukherjee, Barakar. | 4,000 |
596. | Numi | Post Office Ethora | Mukherjee P. (Rai Bahadur), G.T. Road Delhi | 4,000 |
597. | New Mangalpur | Shri Jaladhar Mondal, Village Bonbiddi, Post Office Salanpur. | 4,000 | |
598. | North Haripur | Post Office Ghore | Previously owned by Shri K.L. Dutta, Post Office Bahula, Burdwan. Dutta Pal and Company, North Haripur Colliery, Post Office Bahula (Partners-K.L. Dutta and D.N. Pal), Burdwan. | Amount included in the amount specified against Sl. No. 529. |
599. | New Madhabpur | - | A.B. Ojha and Company, 23/B, Netaji Subhas Road, Calcutta. | Amount included in the amount specified against Sl. No. 618. |
600. | New Nandi | Post Office Nandi | Shrimati Gayatri Devi, wife of Shri Subodh Mukherjee, Feeder Road, Raniganj. | 4,000 |
601. | New Jamuria | Post Office Nandi | Selected Satgram Collieries Limited, 18, Netaji Subhas Road, Calcutta. | Amount included in the amount specified against Sl. No. 618. |
602. | Palasthali | Post Office Churulia | Palasthali Coal Concern (Private) Limited, 53, Mechua Bazar Road, Chinsura (Hooghly). | 8,000 |
603. | Pariarpur | Post Office Kalipahari | Shri Shcwslamal Agarwalla, Post Office Sainthia, Birbhum. | 4,000 |
604. | Parbelia | Post Office Neturia | Bengal Coal Company Limited, 8, Clive Row, Calcutta-1. | Amount included in the amount specified against Sl. No. 432. |
605. | Patmohana | Post Office Patmohana | Messrs. Patmohana and Bharatchak Collieries (Private) Limited, Post Office Sitarampur, Burdwan. | 9,45,000 |
606. | Poidih | Post Office Sunderchak | Bengal Coal Company Limited, 8, Clive Row, Calcutta-1. | Amount included in the amount specified against Sl. No. 432. |
607. | Prossono Dutta's Kajora | Post Office Kajoragram | Shri P.C. Dutta and Sons, 71A, Netaji Subhas Road, Calcutta-1. | 1,30,000 |
608. | Parascole | Post Office Kajoragram | Parascole Coal Company, 18, Netaji Subhas Road, Calcutta-1. | 16,56,000 |
609. | Parasea | Post Office Kajoragram | Parasea Collieries Company, 25, Netaji Subhas Road, Calcutta-1. | 29,19,000 |
610. | Proper Kajora | Post Office Kajoragram | Shri Nimbarak Proper Kajora Coal Company (Private) Limited, 135, Biplabi Rash Behari Bose Road, Calcutta-1. | 1,27,000 |
611. | Pure Bansra | Post Office Raniganj | Pure Kustore Colliery Company Limited, 8, Lyons Range, Calcutta. | 10,39,000 |
612. | Pure Jambad | Post Office Kajoragram | Pure Jambad Colliery Private Limited, 135, Canning Street, Calcutta. | 3,52,000 |
613. | Pure Kajora | Post Office Kajoragram | East Barakar Coal Company (Private) Limited, 18, Netaji Subbas Road, Calcutta. | 6,40,000 |
614. | Pure Kenda | Post Office Ukhra | Pure Kenda Coal Company, Post Office Ukhra, Burdwan. | 4,000 |
615. | Pure Searsole | Post Office Searsole | Kumari Rant H. Devi, Post Office Rajbari, Burdwan. | 2,48,000 |
616. | Pansuli | Post Office Nutandanga | Krishna Valley Selected Coal Company, Post Office Nutandanga. | 33,000 |
617. | Pure Samla | Post Office Nutandanga | Sun Distributors and Mining Company Limited, 14, Netaji Subhas Road, Calcutta. | 2,78,000 |
618. | Pure Sitalpur | Post Office Ukhra | Pure Sitalpur Coal Concern (Private) Limited, 23-B, Netaji Subhas Road, Calcutta. | 3,50,000 |
619. | Pansuli Nutandanga | Post Office Gogla | Shri D.T. Dhanuka, Post Office Nutandanga, Burdwan. | 3,01,000 |
620. | Pottery | Post Office Raniganj | Burn & Co., 12, Mission Row, Calcutta. | 4,000 |
621. | Pretoria | Post Office Charanpur | Seebpore Coal Company Limited, Clive Row, Calcutta. | 8,4,000 |
622. | Purushottampur and Abhirampur | - | Tata Iron & Steel Company Limited. 4,000 | |
623. | Pandaveswar | Post Office Barakar | Shri Pandaveswar Coal Company Limited, Post Office Salanpur, Burdwan. | 4,000 |
624. | Poniati Baraboni | Post Office Charanpur | Shrimati Ashalata Nag and others, Mandcvilla Gardens, Calcutta-19. | 4,4,000 |
625. | Premier Nandi | Post Office Nandi | Shri Sunil Kumar Mitra, 19/A, Dalimtala Lane, Calcutta-6. | 4,000 |
626. | Pure Dalurband (Near Samla Dalurband) | - | Pure Dalurband Coal Company, Post Office Pandaveswar, Burdwan. | Amount included in the amount specified against Sl. No. 660. |
627. | Poniati Mines | Post Office Nandi | Krishna Valley Selected Coal Company, Post Office Nandi, Burdwan. | 11,000 |
628. | Ramjibanpur (Nag's) | Post Office Sitarampur | Ramjibanpur Coal Company Limited, 4, Mandevilla Gardens, Calcutta. | 4,20,000 |
629. | Ranipur | Post Office Disbergarh | Equitable Coal Company Limited, 1/2, Lord Sinha Road, Calcutta. | Amount included in the amount specified against Sl. No. 411. |
630. | Real Kajora | Post Office Kajoragram | Real Kajora Colliery Trust, 24, Strand Road, Calcutta. | 1,48,000 |
631. | Real Jambad | Post Office Bahula | Oriental Coal Company (Private) Limited, 25, Brabourne Road, Calcutta. | 4,66,000 |
632. | Ratibati | Post Office Kalipahari | West Bengal Mining Company, Post Office Kalipahari, Burdwan. | 19,29,000 |
633. | Radhamadhabpur | Post Office Kalipahari | Ghusick and Muslia Collieries Limited, Post Office Kalipahari, Burdwan. | 71,000 |
634. | Rana Number 6 Pit | Post Office Kalipahari | Lodna Colliery Company (1920) Limited, 6, Lyons Range, Calcutta. | 94,66,000 |
635. | Raniganj | Post Office Raniganj | Bengal Coal Company, 8, Clive Row, Calcutta. | Amount included in the amount specified against Sl. No. 432. |
636. | Radhahallavpur | Post Office Samdi | Automotive Manufactutrer's Agencies, P-27, Princep Street, Calcutta-13. | 14,000 |
637. | Rangakanali | Post Office Samdi | Messrs, Surajmal Gupta and others, 135, Biplabi Rashhehari Bose Road, Calcutta I. | 82,000 |
638. | Real Salanpur | Post Office Salanpur | Salanpur Syndicate Limited, 3, Synagogue Street, Calcutta. | 4,000 |
639. | Real Raniganj | Post Office Raniganj | Real Raniganj Coal Company Limited, Post Office Raniganj. | 4,000 |
640. | Real Nandi | Post Office Nandi | Real Nandi Collieries Limited, 8/2, Hastings Street, Calcutta. | 4,000 |
641. | Russa | Post Office Russa | Selected Raniganj Collieries, 21, Ekdalia Road, Calcutta. | 4,000 |
642. | Sanctoria | Post Office Dishergarh | Bengal Coal Company Limited, 8 Clive Row, Calcutta. | Amount included in the amount specified against Sl. No. 432. |
643. | Seetalpur | Post Office Dishergarh | Bengal Coal Company Limited, 8, Clive Row, Calcutta. | Amount included in the amount specified against Sl. No. 432. |
644. | Sodepur 9 and 10 Pits | Post Office Sunderchak | Bengal Coal Company Limited, 8, Clive Row, Calcutta-1. | Amount included in the amount specified against Sl. No. 432. |
645. | South Joyramdanga | Post Office Asansol | Dishergarh Coal Company Limited, 3, Synagogue Street, Calcutta. | 4,72,000 |
646. | Searsole | Post Office Raniganj | Scarsole Coal Company Limited, 22, Chittaranjan Avenue, Calcutta. | 2,61,000 |
647. | Singaran | Post Office Toposi | Singaran Coal Syndicate Limited, 237-P/IA, Manicktola Main Road, Calcutta. | 1,02,000 |
648. | Sitaldassji Selected | Post Office Searsole Rajbari. | Messrs, Puranmall Shreeniwas and Brothers, Searsole Rajbari, Burdwan. | 2,80,000 |
649. | South Jambad | Post Office Kajoragram | South Parasia Collieries (Private) Limited, 33, Canning Street, Calcutta-1. | 8,000 |
650. | South Parasia | Post Office Kajoragram | South Parasia Collieries (Private) Limited, 25, Netaji Subhas Road, Calcutta-1. | 1,14,000 |
651. | Samla Baidyanathpur | Post Office Pandaveswar | Ashoka Mineral and Company, Post Office Pandavcswar, Burdwan. | 2,88,000 |
652. | Samla Chatrisgonda | Post Office Pandaveswar | Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1. | 2,31,000 |
653. | Samla Dalurband | Post Office Pandaveswar | Samla, Dalurhand Coal Company (Private) Limited. Post Office Jharia, Dhanbad. | 6,25,000 |
654. | Samla Manderboni | Post Office Pandaveswar | Western Bengal Coalfields Limited, 9/1, R.N. Mukherjee Road, Calcutta-1. | 24,67,000 |
655. | Samla Kendra | Post Office Pandaveswar | Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road. Calcutta-1. | 11,34,000 |
656. | Samla Pandaveswar | Post Office Pandaveswar | Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1. | 2,25,000 |
657. | Samla Ramnagar | Post Office Pandaveswar | Swadeshi Mining and Manufacturing Company Limited, 33, Netaji Subhas Road, Calcutta-1. | 4,50,000 |
658. | Sarpi Kajora | Post Office Ukhra | Sarpi Kajora Coal Mines (Private) Limited, 33, Canning Street, Calcutta. | 6,49,000 |
659. | Selected Kajora Jambad | Post Office Pandaveswar | Selected Kajora Jambad Collicry, Post Office Ukhra, Burdwan. | 1,31,000 |
660. | Selected Samla | Post Office Pandaveswar | Selected Dalurband Coal Company (Private) Limited, 137, Cotton Street, Calcutta-7. | 7,04,000 |
661. | Siduli | Post Office Ukhra | Siduli Colliery Company, Post Office Ukhra, Burdwan. | 1,42,000 |
662. | Sitalpur | Post Office Siduli | Sitalpur Coal Company (Private) Post Office Siduli, Burdwan. | 3,02,000 |
663. | South Adjai | Post Office Gogla | Gopal Collieries Limited, 174, Mahatma Gandhi Road, Calcutta-7. | 4,000 |
664. | Sunkerpore | Post Othee Ukhra | Ukhra Minerals (Private) Limited, Post Office Ukhra, Burdwan. | 4,17,000 |
665. | Satgram (Nageswar) | Post Office Searsole Rajbari | Nageswar Coal Company Kargil Colliery, Post Office Bermo, Hazaribagh. | 4,75,000 |
666. | Selected Searsole | Post Office Raniganj | Puranmal Jagannath, Post Office Raniganj. | 4,88,000 |
667. | Sri Amritnagar Selected | Post Office Raniganj | Sriniwas and Sons, Post Office Raniganj. | 14,41,000 |
668. | Seebpore | Post Office Gharanpur | Katras Jherriah Coal Company Limited, 8, Clive Row. Calcutta-1. | 4,000 |
669. | Sripur Incline | Post Office Kalipahari | Lodna Collicry Company (1920) Limited, 6, Lyons Range, Calcutta-1. | Amount included in the amount specified against SI. No. 634. |
670. | Sripur 1, 2 and 3 Pits | Post Office Kalipahari | Lodna Colliery Company (1920) Limited, 6, Lyons Range, Calcutta-1. | Amount included in the amount specified against SI. No. 634. |
671. | Sripur 4, 5 and 6 Pits | Post Office Kalipahari | Lodna Colliery Company (1920) Limited, 6, Lyons Range, Calcutta-1. | Amount included in the amount specified against SI. No. 634. |
672. | Samdi Sangramgarh | Post Office Samdi | B. Hazra and Company, Post Office Samdi. | 3,44,000 |
673. | Shibpur | Manish Kumar Mukherjee and Doctor A.K. Bhattacharjee, Post Office Shibpur, Burdwan. | 4,000 | |
674. | Shri Ghanshyam | Post Office Kajora | Ghanshyam Coal Industries (Private) Limited, 7, Bhowani Dutt Lane, Calcutta-7. | 53,000 |
675. | Shabanpur | Post Office Salanpur | Shridhar Mukherjee, New Beerbhum Coal Company, Burdwan. | 4,000 |
676. | Selected Kajora | Post Office Raniganj | Kajora Selected Colliery Company, 135, Canning Street, Calcutta-1. | 4,000 |
677. | Selected Dhundabad | Post Office Salanpur | Selected Dhundahad Colliery Company, Post Office Salanpur. | 4,000 |
678. | South Nawpara | Post Office Ondal | Pure Dishergarh Coal Company Limited, 51, Garanhatta Lane, Calcutta. | 4,000 |
679. | Sitalnagar | Post Office Kajoragram | Jagannath Buchasia and others, Purna Nibash Mansion, Raniganj. | 4,000 |
680. | Sree | Post Office Charanpur | Belbaid Colliery Limited, Post Office Raniganj. | 4,000 |
681. | Sree Sitalpur | - | Pure Sitalpur Coal Concern, 23/B, Netaji Subhas Road, Calcutta-1. | Amount included in the amount specified against Sl. No. 618. |
682. | Selected Banskuri | Post Office Mejia | Selected Banskuri Colliery Company, 3, Gangedhar Sarayan, Post Office Raniganj. | 4,000 |
683. | Santalmoutha | Post Office Neturia | Moutha Dishergarh Coal Company, Post Office Barakar. | 4,000 |
684. | South Kenda | Post Office Toposi | South Kenda Coal Company (Ratanlal Goenka and Surajbhan Ganeriwala), Post Office Toposi. | 15,000 |
685. | Sibdaspur | Post Office Salanpur | Sibdaspur Colliery Company, Post Office Sitarampur, Burdwan. | 4,000 |
686. | Selected Jamuria | Post Office Nandi | A.K. Goswamy, Post Office Birkulti, Burdwan. | 4,000 |
687. | Satpukuria | Post Office Asansol | Satpukuria and Asansol Collieries Limited, 18, Mission Row, Calcutta. | 4,000 |
688. | South Sarnia | Post Office Pandaveswar | Kalyanji Mavji and Company, 14, Netaji Subhas Road, Calcutta. | 11,000 |
689. | Salanpur A Seam | Post Office Salanpur | New Sergarh Coal Company, Post Office Salanpurr, Burdwan. | 4,000 |
690. | South East Baraboni Khas. | Post Office Charanpur | Bharat Collieries Limited, 11, Clive Row, Calcutta. | 4,000 |
691. | Shyamsundarpur | Post Office Ukhra | Burdwan Collieries Limited, 5, Synagogue Street, Calcutta. | 15,000 |
692. | Sarnia Govindpur | Post Office Pandaveswar | Sarnia Govindpur Collieries (Private) Limited, 33, Canning Street, Calcutta-1. | 4,000 |
693. | Selected Nandi | Post Office Siduli | Jyotsna Devi, Post Office Sitarampur, Burdwan. | 4,000 |
694. | Saltore | Post Office Saltore | Barakar Coal Company, Chartered Bank Building, Calcutta. | 4,000 |
695. | Selected Baraboni | Post Office Charanpur | Selected Baraboni Coal Company Limited, Post Office Charanpur, Burdwan. | 4,000 |
696. | Toposi | Post Office Toposi | Associated Nandi Collieries Limited, 18, Netaji Subhas Road, Calcutta-1. | 7,65,000 |
697. | Tara | Post Office Birkulti | Tara Colliery Limited, 19, Radha Nagar Road, Burnpur, Asansol. | 1,07,000 |
698. | Toposi Koradanga | Post Office Toposi | Toposi Koradanga Coal Concern, Post Office Toposi, Burdwan. | 4,000 |
699. | Uttar Dhadha | Post Office Kajoragram | New Beerhhum Coal Company, 8, Clive Row, Calcutta. | 4,000 |
700. | Upper Kajora | Post Office Kajoragram | Hari Prasad Bhan Singha, 29-A, Sir H. Goenka Street, Calcutta-7. | 4,000 |
701. | Victory Group | Post Office Nutandanga | Coal Products (Private) Limited, 3, Bankshall Street, Calcutta | 12,55,000 |
702. | Visheshari Khandra | Post Office Ukhra | N.H. Ojha and Company, Gillander's House, 18, Netaji Subhas Road,Calcutta. | 9,37,000 |
703. | Viceroy (Mandal's) | Post Office Dishergarh | B.N. Mandal and Company, Parkeh's Building, 22, Canning Street, Calcutta. | 4,000 |
704. | Western Kajora | Post Office Kajoragram | Western Kajora Collieries (Private) Limited, 178, Mahatma Gandhi Road, Calcutta. | 2,37,000 |
705. | West Baraboni | Post Office Raghunath Chak. | Modern Coal Trading Company (Private) Limited, Post Office Raghunath Chak, Burdwan. | 71,000 |
706. | West Palasiha | Post Office Asansol | P.K. Agarwala and others (B.L. Agarwala and Sons), Post Office Jharia. | 4,000 |
707. | West Jamuria | Post Office Charanpur | West Jamuria Coal Company Limited, 2, Brabournc Road, Calcutta. | 4,000 |
Darjeeling Coalfield | ||||
708. | Dalingkota | Post Office Pillan's Hat | Himalaya Coal and Mineral Industries, Post Office Bagrakote, Darjeeling. | 4,000 |
709. | East Bagrakote | Post Office Pillan's Hat | Dalingkote Colliery, Post Office Pillan's Hat, Darjeeling | 4,000 |
710. | Cagu | Post Office Manabari | Choudhury and Chakravarty, Chaturhhati Post Office Bagrakote | 4,000 |
711. | Lithi Valley | Post Office Fagu | B.D. Sharma, Darjeeling. | 4,000 |