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  6. The following Bye-laws further to amend the Coir Board Employees (Conduct) Bye-laws, .1968, made by the Coir Board, in exercise of powers conferred by Section 27(2) of the Coir Industry Act, 1953 (45 of 1953) and confirmed by the Central Government are hereby published.
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The following Bye-laws further to amend the Coir Board Employees (Conduct) Bye-laws, .1968, made by the Coir Board, in exercise of powers conferred by Section 27(2) of the Coir Industry Act, 1953 (45 of 1953) and confirmed by the Central Government are hereby published.

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Made by the Coir Board, in exercise of powers conferred by Section 27(2) of the Coir Industry Act, 1953 (45 of 1953) and confirmed by the Central Government are hereby published.

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