Cotton Cloth (Repeal) Act, 2000 1. Short title. 2. Repeal of Act 23 of 1918. The Cotton Cloth (Repeal) Act, 2000
ACT NO. 25 OF 2000
1189
[11th August, 2000]
An Act to repeal the Cotton Cloth Act, 1918.
BE it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:-
- Short title.-This Act may be called the Cotton Cloth (Repeal) Act, 2000.
- Repeal of Act 23 of 1918.-The Cotton Cloth Act, 1918 is hereby repealed.