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Cotton Textiles Cess (Repeal) Act, 2000


Cotton Cloth (Repeal) Act, 2000 1. Short title. 2. Repeal of Act 23 of 1918. The Cotton Cloth (Repeal) Act, 2000

ACT NO. 25 OF 2000

1189

[11th August, 2000]

An Act to repeal the Cotton Cloth Act, 1918.

BE it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:-

  1. Short title.-This Act may be called the Cotton Cloth (Repeal) Act, 2000.
  2. Repeal of Act 23 of 1918.-The Cotton Cloth Act, 1918 is hereby repealed.

 

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