Saturday, 27, Apr, 2024
Defamation Case against Rahul Gandhi: HC stays proceedings till June 13
AAP विधायक अमानतुल्लाह खान को कोर्ट से बड़ी राहत, मनी लॉन्ड्रिंग केस में मिली जमानत
हमें उस राह पर जाने को मजबूर कर रहे हैं जहां... हाईकोर्ट की CM केजरीवाल को फटकार, कोर्ट-रूम में जमकर हुआ ड्रामा
40 yrs on, Punjab & Haryana HC orders opening of road outside Punjab CM’s House
'झूठे आरोपों पर वैवाहिक रिश्ते को नकारना मानसिक क्रूरता', हाईकोर्ट का फैसला
सुप्रीम कोर्ट का हाईकोर्ट रजिस्ट्री से सवाल- क्या चयन प्रक्रिया अपनाई; 68 न्यायिक अधिकारियों की पदोन्नति का है मामला
SNG & Partners advises Subscribers in INR 75 cr Debenture issued by Vistaar Financial Services Private Limited
केंद्र के कानून से जुड़ी याचिका को सूचीबद्ध करने पर विचार करेगा सुप्रीम कोर्ट, दिल्ली सरकार ने दी है चुनौती
Internship Opportunity at Project Rojgar Sathi by Indian Centre for Child and Human Rights [4 – 8 Weeks; Delhi]: Apply by May 15!
Webinar on ‘Data Privacy Law in the Age of AI’ by Mahindra University [May 4, 11 AM]: Register Now!
आजम खान के बेटे अब्दुल्ला को हाईकोर्ट से मिली फौरी राहत
Re-election if NOTA receives maximum votes?, SC issues Notice in PIL
Pakistan Court bars Imran Khan, Wife from speaking against State Institutions, Officials
World Bank Legal Internship Program 2024 [Fall Batch; 10-12 Weeks]: Apply by April 30!
शहरों में कैसे दौड़ रहे हैं हजारों बैटरी रिक्शा? हाईकोर्ट ने राज्य सरकार से तीन हफ्ते में मांगा जवाब
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Saturday, 27, Apr, 2024
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National Highways Authority of India Act, 1988
National Highways Rules, 1957
Natioanl Highways Authority of India (Budget, Accounts, Audit, Investment of Funds, and Powers to enter premises) Rules, 1990
National Highways Authority of India ( Recruitment, Seniority and Promotion ) Regulations, 1996
National Highways Authority of India ( Incentive ) Regulations, 1996
National Highways Authority of India ( Joining Time ) Regulations, 1996
National Highways ( collection of Fees by any person for the use of Section of National Highways / Permanent Bridge./ Temporary bridge on National Highways ) Rules , 1997
National Highways (Fees for the use of National Highways section and Permanent Bridge- Public Funded Project) Rules, 1997
National Highways (Rate of Fee) Rules, 1997
National Highways ( Rate of Fee) Rules, 1997
National Highways Authority of India ( Leave Travel Concession ) Regulations, 1997
National Highways Authority of India ( Traveling Allowance and Daily Allowance ) Regulations , 1997
National Highways Authority of India ( Leave ) Regulations, 1997
National Highways Authority of India ( Conduct Discipline and Appeal) Regulations , 1997
National Highways Authority of India ( Medical Attendance and Treatment ) Regulations, 1997
National Highways Authority of India ( Transaction of Business ) Regulations , 1997
National Highways Authority of India ( House Rent Allowance and Leased Accommodation ) Regulations, 1997
National Highways (Manner of depositing the amount by the Central Government with the competent authority for acquisition of land) Rules, 1998
National Highways Authority of India ( Transaction of Business Amendment ) Regulations 2001
National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003
National Highways Tribunal (Procedure for Appointment as Presiding Officer of the Tribunal) Rules, 2003
National Highways Tribunal (Procedure) Rules, 2003
Natioanl Highways Tribunal (Procedure for Investigation of Misbehaviour or incapacity of Presiding Officer) Rules, 2003
National Highways Authority of India ( the term of office and other conditions of service of Members ) Rules, 2003
Highway Administration Rules, 2003
Natioanl Highways Tribunal (Financial and Administrative Powers) Rules, 2004
National Highways Authority of India ( Medical Attendance and Treatment Amment) Regulations 2004
National Highways Fee (Determination of Rates and Collection) Rules, 2008
National Highways Fee (Determination of Rates and Collection) Rules, 2008 (Amendment)
National Highways Authority of India (Recruitment, Seniority and Promotion) Amendment Regulations, 2008
National Highways Authority of India (Recruitment, Seniority and Promotion) Second Amendment Regulations, 2008
National Highways Authority of India (the term of office and other conditions of Service of Members) Amendment Rules, 2009 (Jul 09)National Highways Authority of India (the term of office and other conditions of Service of Members) Amendment Rules, 2009 (Jul 09)
National Highways Authority of India (the term of office and other conditions of Service of Members) Amendment Rules, 2009 (Sep 09)
National Highways Authority of India (Recruitment, Seniority and Promotion) Amendment Regulations, 2009
National Highways Authority of India (Recruitment, Seniority and Promotion) Second Amendment Regulations, 2009
National Highways Authority of India (Recruitment, Seniority and Promotion) Third Amendment Regulations, 2009
National Highways Authority of India (the term of office and other conditions of Service of Members) Amendment Rules, 2010
National Highways Authority of India (Recruitment, Seniority and Promotion) Amendment Regulations, 2010
National Highways Authority of India (Recruitment, Seniority and Promotion) Amendment Regulations, 2011
National Highways Authority of India (Recruitment, Seniority and Promotion) Third Amendment Regulations, 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) 2012 (4)
National Highways Authority of India (Recruitment, Seniority and Promotion) Fourth Amendment Regulations, 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) Fifth Amendment Regulations, 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) 2012 (5)
National Highways Authority of India (Recruitment, Seniority and Promotion) 2012 (6)
National Highways Authority of India (Recruitment, Seniority and Promotion) Sixth Amendment Regulations, 2012
National Highways Authority of India (the term of office and other conditions of Service of Members) Amendment Rules, 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) Amendment Regulations, 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) 2012 (2)
National Highways Authority of India (Recruitment, Seniority and Promotion) Second Amendment Regulations, 2012
National Highways Authority of India (Recruitment, Seniority and Promotion) 2012 (3)
National Highways Authority of India (Recruitment, Seniority and Promotion) Second Amendment Regulations, 2013
National Highways Authority of India (Recruitment, Seniority and Promotion) Amendment Regulations, 2013
National Highways Authority of India (Recruitment, Seniority and Promotion) 2013
National Highways Authority of India (Recruitment, Seniority and Promotion) 2013 (2)
National Highways Authority of India (Recruitment, Seniority and Promotion) 2013 (3)
National Highways Authority of India (Recruitment, Seniority and Promotion) Third Amendment Regulations, 2013
National Highways Authority of India (House Rent Allowance and Leased) 2013
National Highways Authority of India (Recruitment, Seniority and Promotion) 2013 (4)
National Highways Authority of India (Recruitment, Seniority and Promotion) 2014
National Highways Authority of India (Recruitment, Seniority and Promotion) 2015
National Highways Authority of India (Recruitment, Seniority and Promotion) 2016
National Highways Authority of India (Recruitment, Seniority and Promotion) Amendment Regulations, 2016
National Highways Authority of India (Recruitment, Seniority and Promotion) 2016 (2)
National Highways Authority of India (Recruitment, Seniority and Promotion) 2017
National Highways Authority of India (Recruitment, Seniority and Promotion) Second Amendment Regulations, 2017
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