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Long Arm Jurisdiction of Company Courts and the way ahead By Prajval Albuquerque

Overseas Law Schools

13 Apr 2018

Categories : Articles

April 13,2018:

Long Arm Jurisdiction of Company Courts and the way ahead By Prajval Albuquerque (Download PDF)

Writer is a young practising lawyer in Courts of Aurangabad, having recently completed his Bachelor’s degree in Law from ILS Law College (batch of 2017).

Long Arm Jurisdiction of Company Courts and the Way Ahead by Prajval Albuquerque by Latest Laws Team on Scribd

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