Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

संदिग्धार्थी लिखते, NI Act, Section 17 ( NI Act, Section 17. Ambiguous instruments )


 

संदिग्धार्थी लिखते -- जहाँ कि लिखत का अर्थ वचन-पत्र या विनिमय-पत्र दोनों लगाया जा सकता है वहाँ धारक अपने निर्वाचन द्वारा उसे दोनों में से किसी भी रूप में बरत सकेगा और तत्पश्चात् वह लिखत तद्नुसार बरती जाएगी ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter